|
A NAND KISHORE SINGH Vs. STATE OF BIHAR
|
September 4, 1984 |
|
ABDUL GAFOOR
Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
March 9, 1984 |
|
ABDUL KHALIQUE Vs. HEAVY ENGINEERING CORP. LTD. AND ORS.
|
January 31, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SITARAM RATHI
|
April 5, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JANKIDAS MOHANLAL
|
April 11, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAHRI BROS PRIVATE LIMITED
|
April 23, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UMA DEVI BUDHIA
|
November 6, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN COPPER CORPORATION LIMITED
|
August 30, 1984 |
|
AJIT KUMAR SINHA Vs. ANIL KUMAR YADAV AND OTHERS
|
July 19, 1984 |
|
AMARENDRA KR. THAKUR Vs. THE STATE OF BIHAR AND OTHERS
|
January 12, 1984 |
|
ANANDA BAZAR PATRIKA LTD Vs. BISWANATH PRASAD
|
November 29, 1984 |
|
ANANDI PRASAD Vs. NANDAN DAS
|
April 4, 1984 |
|
ANANT KUMAR SINGH Vs. STATE
|
November 13, 1984 |
|
ARAS KHAN Vs. ALI MIAN
|
April 24, 1984 |
|
ARBIND KUMAR AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
December 17, 1984 |
|
ASHOK KUMAR DUTTA AND ANOTHER Vs. ALLAHABAD BANK
|
October 17, 1984 |
|
ASHOK KUMAR JAIN AND 23 OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
August 16, 1984 |
|
ASHOK KUMAR JALAN Vs. COMMISSIONER OF WEALTH TAX
|
December 18, 1984 |
|
ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
|
August 18, 1984 |
|
ASHOK PASWAN Vs. STATE OF BIHAR
|
January 20, 1984 |
|
ASHOK SINGH Vs. STATE OF BIHAR AND OTHERS
|
March 20, 1984 |
|
ASHWINI KUMAR ROY Vs. STATE OF BIHAR
|
January 10, 1984 |
|
ASSTT. GENERAL MANAGER, CENTRAL BANK OF INDIA AND OTHERS Vs. VIJOY NARAIN SINHA & ANOTHER
|
October 18, 1984 |
|
ATIULLAH Vs. BIBI SABRATUN
|
December 14, 1984 |
|
BABA DAI Vs. MUNESHWAR JHA
|
August 28, 1984 |
|
BABULAL MEHTAR Vs. FAKIRA MEHTAR
|
July 31, 1984 |
|
BADAN SINGH Vs. STATE OF BIHAR
|
August 18, 1984 |
|
BAIDYA NATH PRASAD SAH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND OTHERS
|
January 29, 1984 |
|
BAIKUNTH MANDAL Vs. SUNDAR MANDAL
|
May 9, 1984 |
|
BALDEO CHOUDHARY Vs. STATE
|
November 7, 1984 |
|
BALESHWAR PRASAD Vs. ZONAL MANAGER (EAST) FOOD CORPORATION OF INDIA AND OTHERS
|
April 12, 1984 |
|
BALGOVIND RAUT Vs. JAGDISH RAUT
|
December 12, 1984 |
|
BANK OF INDIA Vs. KEKI MODI
|
January 5, 1984 |
|
BASANT SINGH Vs. STATE OF BIHAR
|
December 10, 1984 |
|
BASHISHTA NARAYAN PANDEY Vs. UMA SHANKER LAL AND OTHERS
|
May 16, 1984 |
|
BASUDEO BHAGAT Vs. STATE OF BIHAR
|
August 29, 1984 |
|
BASUDEO RAI Vs. ALTAN RAI
|
February 15, 1984 |
|
BENOY KRISHNA GHOSH Vs. STATE OF BIHAR
|
February 16, 1984 |
|
BHAGELOO SAH Vs. SHEO SHANKAR SINGH AND ORS.
|
March 26, 1984 |
|
BHAJAN SINGH Vs. THE STATE TRANSPORT AUTHORITY
|
May 17, 1984 |
|
BHAROSI SAO Vs. MANIK CHAND GUPTA
|
September 18, 1984 |
|
BHARTIYA SULABH SHAUCHALAYA KARMACHARI SANGH Vs. THE STATE OF BIHAR AND OTHERS
|
April 19, 1984 |
|
BHIMRAJ MADAN LAL
Vs. STATE OF BIHAR
|
April 14, 1984 |
|
BHIMRAJ MADANLAL Vs. STATE OF BIHAR
|
January 23, 1984 |
|
BHUP NARAYAN JHA Vs. STATE OF BIHAR
|
March 28, 1984 |
|
BIBI BIRJIS JAHAN Vs. SAYED JAMEEL AHSAN AND OTHERS
|
June 6, 1984 |
|
BIBI JAIBUNNISA
Vs. ABDUL GHAFOOR
|
February 17, 1984 |
|
BIBI JAITUN Vs. URMILA KUAR
|
April 25, 1984 |
|
BIBI SALMA KHATOON Vs. JANKI DEVI
|
August 23, 1984 |
|
BIDHU BHUSAN PURCAIT Vs. S A AZIZ
|
February 22, 1984 |
|
BIHAR BHOODAN YAGNA COMMITTEE Vs. TARKESHWAR PRASAD
|
November 8, 1984 |
|
BIHAR STATE COOP MARKETING UNION Vs. PRESIDING OFFICER LABOUR COURT
|
January 16, 1984 |
|
BIHAR STATE ELECTRICITY BOARD Vs. RAMAUTAR
|
May 23, 1984 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1984 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANOTHER
|
March 27, 1984 |
|
BIHAR STATE SHIA WAKF BOARD Vs. SHEONANDAN PRASAD
|
December 11, 1984 |
|
BIHAR STATE SHIA WAQF BOARD Vs. NANDAN PRASAD
|
December 1, 1984 |
|
BIHAR STATE SMALL INDUSTRIES CORPN Vs. STATE OF BIHAR
|
November 12, 1984 |
|
BIHAR STATE SUNNI WAQF BOARD Vs. SYED BASHIRUDDIN ASHRAF
|
March 1, 1984 |
|
BIJOY KUMAR AZAD Vs. THE STATE OF BIHAR AND OTHERS
|
February 14, 1984 |
|
BINDESHWARI JHA Vs. THE UNION OF INDIA AND OTHERS
|
July 24, 1984 |
|
BINDESHWARI SINGH Vs. BRIJNANDAN SINGH
|
March 23, 1984 |
|
BINDESWARI PARSAD YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
July 17, 1984 |
|
BIPIN BIHARI OJHA AND ORS. Vs. BHUP NARAIN MISHRA AND OTHERS
|
May 11, 1984 |
|
BOKARO ROLLER FLOUR MILLS PVT LTD Vs. UNION OF INDIA
|
May 4, 1984 |
|
BRAHMDEO PRASAD Vs. RAMSAKAL
|
April 26, 1984 |
|
BRAHMDEO SINGH Vs. INDRADEO SINGH
|
January 11, 1984 |
|
BRIJ KUMAR SINGH Vs. KAMLA SINGH
|
July 5, 1984 |
|
CAWNPUR SUGAR WORKS Vs. STATE OF BIHAR AND OTHERS
|
July 9, 1984 |
|
CENTRAL COALFIELDS LTD Vs. STATE
|
April 13, 1984 |
|
CHAMAROO SAO Vs. AMARNATH GOSWAMI
|
December 11, 1984 |
|
CHANDESHWAR KUNWAR Vs. RAMANAND GIRI
|
November 12, 1984 |
|
CHANDESHWAR SHARMA Vs. JAIKISHORE SHARMA
|
March 12, 1984 |
|
CHANDRA BHUSHAN TEWARY Vs. THE UNION OF INDIA AND OTHER
|
August 16, 1984 |
|
CHANDRA SHEKHAR CHAUDHARY
Vs. SUB DIVISIONAL OFFICER DARBHANGA
|
January 13, 1984 |
|
CHHABIRANI AGRO-INDUSTRIAL ENTERPRISES LTD. Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
March 23, 1984 |
|
CHHEDI PRASAD SINGH Vs. STATE OF BIHAR
|
May 21, 1984 |
|
CHHEDI TANTI AND OTHERS Vs. SRIMATI GANGATI DEVI AND OTHERS
|
November 22, 1984 |
|
CHURABATI AND OTHERS Vs. SURU DEVI AND OTHERS
|
May 8, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SUBHAGCHAND KAPOORCHAND
|
May 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA SINGH
|
April 30, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BAHRI BROS PRIVATE LIMITED
|
April 30, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SAGARMAL RAMAUTAR LAL
|
April 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. P N PRASAD
|
April 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. ATMA RAM BUDHIA
|
January 10, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRADIP NARAIN BARARIA
|
March 14, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. S P VIZ CONSTRUCTION COMPANY
|
November 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PEARL CONSTRUCTION CO
|
December 12, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION
|
November 8, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL COAL DEVELOPMENT CORPORATION
|
November 8, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA DAYAL SARJU PRASAD
|
September 4, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CHOTANAGPUR ENGINEERING WORKS LIMITED
|
September 4, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA CHINTAMANI SARAN NATH SAH DEO
|
October 17, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. K L BHASIN AND CO
|
October 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. THAKUR RAM GANGA PRASAD PRIVATE LIMITED
|
July 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DARBHANGA LAHERIASARAI ELECTRIC SUPPLY COMPANY
|
July 3, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. VARIETIES
|
May 23, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. STANDARD MERCANTILE COMPANY
|
July 12, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD QUDDUS AND SONS
|
July 30, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RAM CHAND GOBIND PRASAD
|
September 4, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RAJANI MOTORS
|
August 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDMULL RADHAKISHUN
|
August 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PURE DHANSAR COAL COMPANY
|
August 9, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PATLIPUTRA ENGG CORPORATION
|
August 9, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. VARSHNEI S C
|
October 19, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. SHIVARAM SINGH
|
November 6, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. SARASWATI DEVI
|
May 18, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. JAGARNATH SINGH
|
May 17, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. SHEO KUMAR DALMIA
|
December 20, 1984 |
|
COMMISSIONER, COAL MINES WELFARE ORGANISATION Vs. PARMA NAND THAKUR
|
March 6, 1984 |
|
DAUD MUNDA Vs. STATE OF BIHAR
|
September 19, 1984 |
|
DEB NATH MISHRA Vs. STATE OF BIHAR
|
August 7, 1984 |
|
DEENA NATH BANERJEE Vs. GOVIND SINGH AND OTHERS
|
October 19, 1984 |
|
DEONARAYAN SINGH Vs. COMMR OF BHAGALPUR DIVISION
|
August 8, 1984 |
|
DESHRAJ SOOD Vs. INDUSTRIAL TRIBUNAL
|
April 24, 1984 |
|
DHARMNATH PANDEY Vs. DHUMUN MANJHI
|
December 10, 1984 |
|
DHIRENDRA KUMAR AKELA Vs. BIHAR STATE AGRICULTURE
|
September 4, 1984 |
|
DILIP SINGH Vs. STATE OF BIHAR
|
December 17, 1984 |
|
DINESH PRASAD Vs. STATE OF BIHAR
|
November 16, 1984 |
|
DIPNARAIN CHAUDHARY Vs. STATE OF BIHAR
|
November 20, 1984 |
|
DR. RAMANUGRAH SHARMA Vs. THE VICE CHANCELLOR, MAGADH UNIVERSITY AND ANOTHER
|
November 28, 1984 |
|
DRIGPAL SINGH Vs. WIFE OF LALDHARI OJHA
|
March 23, 1984 |
|
DUKHAN SAH Vs. GAJENDRA SAH
|
February 27, 1984 |
|
DUKHI YADAV
Vs. ROHIN MANDAL
|
February 14, 1984 |
|
DURGA PRASAD
Vs. LAL BABU SAH
|
April 19, 1984 |
|
DWARIKA PRASAD MARWARI
Vs. SUDARSHAN PD CHAUDHARY
|
January 20, 1984 |
|
FAKIRA SINGH Vs. STATE OF BIHAR
|
May 8, 1984 |
|
FULMANI DEVI Vs. SHEO GOVIND PRASAD
|
May 10, 1984 |
|
G L N SHASTRI Vs. STATE OF BIHAR
|
January 13, 1984 |
|
GANESH PRASAD Vs. DEO NANDAN
|
April 5, 1984 |
|
GANESH PRASAD Vs. STATE
|
September 27, 1984 |
|
GEETA YADAV AND ANOTHER Vs. THE STATE OF BIHAR
|
August 13, 1984 |
|
GENAI RAI Vs. STATE
|
April 27, 1984 |
|
GHANSHYAM SINGH
Vs. RAM PRASAD SINGH
|
January 4, 1984 |
|
GIRIJA DUBEY Vs. STATE
|
March 7, 1984 |
|
GOBARDHAN PANDIT Vs. S
|
November 8, 1984 |
|
GOBARDHAN SINGH Vs. STATE OF BIHAR
|
December 17, 1984 |
|
GOBIND PRASAD SINHA Vs. KULWANTI
|
March 15, 1984 |
|
GOPAL KRISHNA SINHA
Vs. STATE OF BIHAR
|
March 20, 1984 |
|
GOPAL SINGH
Vs. STATE OF BIHAR
|
March 26, 1984 |
|
GORA CHAND TELI Vs. STATE OF BIHAR
|
July 27, 1984 |
|
GOURHARI MANDAL (DEAD) SUBSTITUTED BY HIS HEIRS KAMLA KANT MANDAL & OTHERS Vs. CHIMANTA BALA DASI & OTHERS
|
July 6, 1984 |
|
GUPTA BRICK WORKS
Vs. COMMERCIAL TAXES TRIBUNAL
|
December 20, 1984 |
|
GURU SHARAN RAM Vs. STATE OF BIHAR
|
April 28, 1984 |
|
H R CLUB Vs. STATE OF BIHAR
|
November 11, 1984 |
|
H R CLUB Vs. STATE
|
November 12, 1984 |
|
HARBANS SINGH Vs. STATE OF BIHAR
|
November 29, 1984 |
|
HARDEO NARAYAN SINGH Vs. STATE
|
July 18, 1984 |
|
HARENDRA PRASAD SINGH Vs. STATE
|
August 6, 1984 |
|
HARIBANS SINGH
Vs. BASIST KUMAR
|
February 17, 1984 |
|
HARISH CHANDRA NARAIN Vs. STATE OF BIHAR
|
August 7, 1984 |
|
HARISHARAN AHIR Vs. STYATE OF BIHAR
|
November 13, 1984 |
|
HARISHCHANDRA SINGH Vs. STATE OF BIHAR
|
July 5, 1984 |
|
HASAN Vs. ABBAS
|
January 17, 1984 |
|
HOTEL MANGALAM AND ORS. Vs. THE STATE OF BIHAR & OTHERS
|
September 14, 1984 |
|
I T C INDIAN TOBACCO CO LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
May 3, 1984 |
|
INDIAN CABLE COMPANY LIMITED Vs. STATE OF BIHAR
|
May 2, 1984 |
|
INDIAN OIL CORPN LTD Vs. KAMLAKAR DUBEY
|
May 25, 1984 |
|
INDRASAN KUER Vs. RAM BARAN PANDIT
|
August 22, 1984 |
|
ISHAQUE HAJAM Vs. ADDL MEMBER BOARD OF REVENUE
|
November 6, 1984 |
|
J C ROY Vs. HALWANT SAHAI
|
December 20, 1984 |
|
JADUNANDAN PRASAD SAH Vs. JAINANDAN PD. CHAUDHARY AND OTHERS
|
May 25, 1984 |
|
JAGAR NATH TRADING CO Vs. STATE OF BIHAR
|
April 4, 1984 |
|
JAGDISH SINGH Vs. STATE OF BIHAR
|
March 5, 1984 |
|
JAGO DEVI Vs. WIDOW NAME NOT KNOWN
|
February 27, 1984 |
|
JAI SANTOSHI BHANDAR Vs. STATE OF BIHAR
|
July 4, 1984 |
|
JAI SHANKAR PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
August 2, 1984 |
|
JAINENDRA KUMAR JAIN Vs. DIRECTOR SECONDARY
|
September 17, 1984 |
|
JAINUL ABDIN Vs. BIBI NISHA KHATOON
|
October 23, 1984 |
|
JAINUL ABEDIN Vs. BIBI NISHA KHATOON
|
January 23, 1984 |
|
JAMUNA SINGH Vs. STATE OF BIHAR
|
November 9, 1984 |
|
JAMUNADAS MANNALAL Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1984 |
|
JANAK PANDEY Vs. SUDAMA SINGH
|
August 7, 1984 |
|
JANAK YADAV Vs. SARBAJIT RAI
|
April 26, 1984 |
|
JANARDAN PRASAD Vs. STATE OF BIHAR
|
January 24, 1984 |
|
JANG BAHADUR SINGH Vs. BAIDYANATH PRASAD
|
September 20, 1984 |
|
JANKI DHOBI Vs. SITARAM SINGH
|
April 27, 1984 |
|
JAUHARI PRASAD MANDAL AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
March 12, 1984 |
|
JAYANTI DEVI Vs. SRICHAND MAL AGRAWAL
|
February 22, 1984 |
|
JEE ROY Vs. STATE OF BIHAR
|
September 4, 1984 |
|
JHABARMAL MUKIM Vs. THE STATE OF BIHAR AND ANOTHER
|
January 3, 1984 |
|
JHAVERBHAI BIHARI LAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1984 |
|
JIAWAN PANDEY AND ANOTHER Vs. MAHENDRA RAI
|
March 5, 1984 |
|
JYOTSNA MEHTA Vs. RAM BAHADUR THAKUR AND CO
|
April 3, 1984 |
|
KAILASH PASWAN AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
|
March 30, 1984 |
|
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
January 10, 1984 |
|
KAMLA KANT ROY Vs. STATE OF BIHAR
|
November 20, 1984 |
|
KAMLESHWARI MANDAL Vs. BALGOVIND THAKUR
|
January 13, 1984 |
|
KAMTA SINGH Vs. RAM AUTAR SINGH
|
December 5, 1984 |
|
KANTI MODIH Vs. BHAGWAT PRASAD
|
February 8, 1984 |
|
KAPIL KUMAR GUPTA Vs. NARAIN RAM
|
January 3, 1984 |
|
KAPILDEO Vs. DY COLLECTOR LAND REFORMS
|
June 6, 1984 |
|
KAUSHALYA DEVI Vs. GOPAL RAM
|
February 7, 1984 |
|
KEDAR SINGH Vs. STATE
|
September 28, 1984 |
|
KESARA DEVI Vs. STATE OF BIHAR
|
January 3, 1984 |
|
KESHAV PAL Vs. STATE
|
August 14, 1984 |
|
KESHO PODDAR AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
August 10, 1984 |
|
KESHRI MAL JAIN Vs. STATE
|
April 12, 1984 |
|
KHATO LAL DASS Vs. JAHIRUDDIN BABAR
|
February 22, 1984 |
|
KOKIL PRASAD SINGH Vs. NANDOO RAI
|
April 4, 1984 |
|
KRIPAL RAI Vs. RAM LAKHAN RAI
|
August 9, 1984 |
|
KRISHNA KUMAR SHARMA Vs. THE STATE OF BIHAR AND OTHERS
|
March 21, 1984 |
|
KRISHNA PRASAD Vs. DAHA DEVI
|
April 2, 1984 |
|
KRISHNADEO SINGH Vs. STATE OF BIHAR
|
November 21, 1984 |
|
KUS GORAIN Vs. KHAKU GORAIN
|
December 20, 1984 |
|
KUSHESHWAR PRASAD SINGH Vs. THE STATE OF BIHAR
|
November 30, 1984 |
|
L I C OF INDIA Vs. PARMESHWAR PRASAD
|
July 17, 1984 |
|
LADDU LAL SAHU Vs. DHARNIDHAR SAHU
|
March 3, 1984 |
|
LAKHAN MAHTON ALIAS RAM LAKHAN MAHTON Vs. THE STATE OF BIHAR
|
March 1, 1984 |
|
LAKHAN MAHTON ALIAS RAM LAKHAN MAHTON Vs. THE STATE OF BIHAR
|
March 21, 1984 |
|
LAKSHMAN RAM AND GYANTI DEVI Vs. THE STATE OF BIHAR AND ANOTHER
|
March 26, 1984 |
|
LAKSHMI PRASAD Vs. BADRI RAM
|
July 26, 1984 |
|
LALLAN KISHORE SARAN Vs. TARA CHAND AGARWAL
|
April 13, 1984 |
|
LALLAN SINGH Vs. DULHIN CHANDAMANI DEVI AND OTHERS
|
March 26, 1984 |
|
LAXMAN MANDAL Vs. SARO DEVI
|
May 16, 1984 |
|
LAXMINIA DEVI Vs. LAL BAHADUR KAHAR AND 4 OTHERS
|
March 12, 1984 |
|
M/S KIRAN MACHINERY STORES AND ORS. Vs. THE STATE BANK OF INDIA AND OTHERS
|
May 31, 1984 |
|
M/S. ASHOK INDUSTRIES AND ORS. Vs. THE STATE OF BIHAR & OTHERS AND THE SECRETARY, AGRICULTURAL PRODUCE MARKET COMMITTEE & ANOTHER
|
November 8, 1984 |
|
M/S. BHARAT WAGON & ENGINEERING CO. LTD Vs. ASSISTANT LABOUR COMMISSIONER AND ANOTHER
|
February 21, 1984 |
|
M/S. H.C. PANDYA Vs. REGIONAL LABOUR COMMISSIONER, (CENTRAL) AND OTHERS
|
July 17, 1984 |
|
M/S. SHREE VISHNU BHANDAR Vs. THE STATE OF BIHAR AND OTHERS
|
August 14, 1984 |
|
MADAN KANT MISHRA Vs. THE STATE OF BIHAR AND OTHERS
|
August 21, 1984 |
|
MADAN MOHAN CHOUDHARY Vs. STATE OF BIHAR
|
June 1, 1984 |
|
MAGA RAM RAJAK Vs. STATE OF BIHAR
|
August 30, 1984 |
|
MAHABIR MAHTON Vs. CHANDESHWAR MAHTON
|
May 10, 1984 |
|
MAHALLIRAM RAMNIRANJAN DAS Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1984 |
|
MAHANTH DHANSUKH GIRI Vs. STATE
|
December 10, 1984 |
|
MAHANTH KISHUN DAS Vs. PHOOL KUMARI
|
March 30, 1984 |
|
MAHANTH SAGAR DAS Vs. DEPUTY COLLECTOR LAND REFORMS
|
November 13, 1984 |
|
MAHENDRA SINGH Vs. STATE OF BIHAR AND OTHERS
|
March 20, 1984 |
|
MAIMUN NISA Vs. MOHAMMAD KHODABIN
|
July 17, 1984 |
|
MALI RAM SHARMA Vs. GAYATRI DEVI
|
January 12, 1984 |
|
MANAGEMENT OF MUZAFFARPUR GOSHALA Vs. STATE OF BIHAR AND OTHERS
|
July 5, 1984 |
|
MANAGING DIRECTOR NATIONAL COAL DEVELOPMENT CORPORATION LTD Vs. STATE OF BIHAR
|
January 12, 1984 |
|
MANDIP DUGADH AND 11 OTHERS Vs. THE STATE OF BIHAR
|
December 11, 1984 |
|
MANGNINATH Vs. PHOOL MOHAMMAD DHOBI
|
October 19, 1984 |
|
MANNI DEVI Vs. RAMAYAN SINGH
|
May 4, 1984 |
|
MANU LAL SAH Vs. STATE OF BIHAR
|
July 11, 1984 |
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MANZARUL HAQUE Vs. STATE
|
July 27, 1984 |
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MATESHWAR SINGH & OTHERS Vs. THE STATE OF BIHAR & OTHERS
|
July 4, 1984 |
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MAUJI LAL SAH Vs. JIRA DEVI
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May 4, 1984 |
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MD NASEEM AKHTAR Vs. STATE OF BIHAR
|
January 12, 1984 |
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MD ZAINUL ABDIN Vs. ADDL MEMBER BOARD OF REVENUE
|
November 28, 1984 |
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MD. ISRAIL Vs. BIBI ASGHARI AND ANOTHER
|
May 9, 1984 |
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MD. SAIFULLA Vs. MD. HANIF AND OTHERS
|
March 29, 1984 |
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MD. SARFUDDIN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
April 13, 1984 |
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MD. SOHRABUDDIN Vs. THE STATE OF BIHAR & ORS.
|
January 27, 1984 |
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MOHAMMAD SHAMIMMUDDIN Vs. STATE OF BIHAR
|
August 9, 1984 |
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MOHAMMAD ZAINUL ABEDIN Vs. STATE
|
July 25, 1984 |
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MOHAN SINGH Vs. STATE OF BIHAR
|
December 5, 1984 |
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MOHD HASAN Vs. MOHD ABBAS
|
January 1, 1984 |
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MOHD ZAFRUL MANNAN Vs. STATE OF BIHAR
|
January 13, 1984 |
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MOTI MANDAL Vs. STATE OF BIHAR
|
March 3, 1984 |
|
MOTI SINGH Vs. STATE OF BIHAR
|
November 14, 1984 |
|
MRS. F. DHAN Vs. UNION OF INDIA AND ANOTHER
|
September 25, 1984 |
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MUNILAL Vs. NAWAL KISHORE
|
July 6, 1984 |
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NAGESHWAR SAHAI Vs. THE STATE OF BIHAR
|
November 13, 1984 |
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NALINI KANT SINHA Vs. AJOY KRISHNA AND OTHERS
|
August 6, 1984 |
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NAND KESHWAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
May 22, 1984 |
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NARAIN MISHRA Vs. STATE
|
March 3, 1984 |
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NARAIN SINGH Vs. KANTA SINGH
|
March 28, 1984 |
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NARAYAN BIJOY KUMAR Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1984 |
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NARAYAN BIJOY KUMAR Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1984 |
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NARENDRA PANDEY Vs. STATE OF BIHAR
|
August 27, 1984 |
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NARENDRA PANDEY AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
August 20, 1984 |
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NARSINGH UPADHAYA Vs. KAPILDEO SINGH AND OTHERS
|
January 25, 1984 |
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NAURANGLAL CHIRANJILAL Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1984 |
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NAURANGLAL CHIRANJILAL Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1984 |
|
NAWAL KISHORE SHARMA Vs. STATE
|
December 10, 1984 |
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NEW INDIA ASSURANCE CO LTD Vs. CHANDRA MAULESHWAR PRASAD
|
September 28, 1984 |
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NITA TANEJA Vs. CONTROLLER OF ESTATE DUTY ASST
|
May 15, 1984 |
|
OM NARAYAN PRASAD
Vs. STATE OF BIHAR
|
March 23, 1984 |
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OM PRAKASH CHOUBEY Vs. THE DIRECTOR (SECONDARY EDUCATION)-CUM-ADDITIONAL SECRETARY, GOVERNMENT OF BIHAR AND ANOTHER
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August 21, 1984 |
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OMCHAND SONI AND ANOTHER Vs. MOHAN LAL MARWARI AND OTHERS
|
September 25, 1984 |
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ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. MANORAMA DEVI AND ORS.
|
August 3, 1984 |
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PACHIA PANDITAIN Vs. COMMR OF BHAGALPUR DIVISION
|
August 31, 1984 |
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PANDEY GANJENDRA PRASAD Vs. KAULESWARI KUER
|
August 18, 1984 |
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PANNA LAL MAHESHWARI Vs. RAJINDNL KUMAR AGARWALLA
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March 29, 1984 |
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PARBATI DEVI Vs. HIRA SHAH
|
May 4, 1984 |
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PARBATILA DEVI Vs. SAKUNTALA DEVI
|
May 10, 1984 |
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PARITOSH KUMAR PAL Vs. STATE OF BIHAR
|
February 15, 1984 |
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PARMESHWAR SINGH Vs. SUKHDEO MAHTON & OTHERS
|
September 28, 1984 |
|
PATLIPUTRA CO OP H C SOCY LTD Vs. KISHO SAO
|
July 24, 1984 |
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PERMESHWARI DEVI Vs. SOBHA DEVI
|
May 21, 1984 |
|
PRABHAT KUMAR BHATIA Vs. RAM PRAVESH SINGH
|
April 18, 1984 |
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PRABHU NARAIN SINGH Vs. STATE
|
July 10, 1984 |
|
PRODUCER EXCHANGE CORPORATION
Vs. STATE OF BIHAR
|
April 20, 1984 |
|
PURUSHOTTAM SINGH Vs. STATE OF BIHAR
|
August 31, 1984 |
|
RABINDRA NATH CAHUBEY Vs. CHARAI CHAMAR
|
July 5, 1984 |
|
RADHA KISHUN Vs. STATE OF BIHAR
|
July 4, 1984 |
|
RADHA KRISHNA Vs. RAM NIRANJAN
|
August 10, 1984 |
|
RAGHUBIR PRASAD Vs. SURYA NARAYAN
|
November 8, 1984 |
|
RAGHUNATH TIWARY Vs. RIKHIYA
|
January 24, 1984 |
|
RAI MATHURA PRASAD
Vs. SPECIAL OFFICER BIHAR HINDU RELIGIOUS TRUST BOARD
|
February 1, 1984 |
|
RAI MATHURA PRASAD Vs. HANUMAN PRASAD
|
February 2, 1984 |
|
RAJ KUMAR KARAK Vs. STATE
|
May 23, 1984 |
|
RAJA RAM SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
March 22, 1984 |
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RAJENDRA PD. SINGH ALIAS KHIRU SINGH AND ORS Vs. RAMUCHIT SINGH ALIAS CHHOTAN SINGH
|
July 25, 1984 |
|
RAJENDRA PRASAD Vs. RAM PRASAD SAO
|
September 11, 1984 |
|
RAJENDRA SHARMA Vs. STATE
|
March 3, 1984 |
|
RAJENDRA SINGH Vs. BAHADUR SINGH
|
February 2, 1984 |
|
RAJESH KUMAR Vs. HARI PRASAD
|
December 11, 1984 |
|
RAJESHWARI SINGH Vs. LAKHRAJO KUNWAR
|
March 2, 1984 |
|
RAJIV BHARTI Vs. STATE OF BIHAR
|
May 8, 1984 |
|
RAJNARAYAN SINGH Vs. STATE
|
December 4, 1984 |
|
RAJNATH Vs. STATE
|
December 13, 1984 |
|
RAJU KUMAR PRASAD & ANOTHER, PREM SHANKER PRASAD AND AJOY KUMAR PRASAD & ANOTHER Vs. THE ADDITIONAL MEMBER, BOARD OF REVENUE AND OTHERS
|
July 30, 1984 |
|
RAKESH KUMAR THAKUR
Vs. UNION PUBLIC SERVICE COMMISSION
|
February 28, 1984 |
|
RAM AVTAR SHARMA Vs. JAGDISH RAM
|
January 17, 1984 |
|
RAM BACHAN SINGH Vs. STATE OF BIHAR
|
August 31, 1984 |
|
RAM CHANDRA SAH
Vs. ABDUL HANNAN
|
March 8, 1984 |
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RAM GOPAL AGRAWAL Vs. SURENDRA NATH OJHA
|
September 15, 1984 |
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RAM KALI KUER Vs. INDRADEO CHOUDHARY
|
August 17, 1984 |
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RAM LAKHAN PRASAD Vs. NARAIN PRASAD
|
July 30, 1984 |
|
RAM NAGENDRA TIWARY Vs. JAGDAMBA OJHAIN
|
January 30, 1984 |
|
RAM RATAN SINGH Vs. STATE OF BIHAR
|
January 20, 1984 |
|
RAMAUTAR CHOUDHARY
Vs. MANAGING DIRECTOR BIHAR STATE AGRICULTURAL MARKETING BOARD PATNA
|
January 10, 1984 |
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RAMCHANDER NONIA Vs. STATE OF BIHAR
|
August 13, 1984 |
|
RAMCHANDRA PRASAD AND ORS. Vs. BIHAR STATE DAIRY CORPORATION AND ORS.
|
April 12, 1984 |
|
RAMDENI SINGH Vs. KAILASH SINGH
|
April 27, 1984 |
|
RAMDHARI LATH Vs. KISHAN LAL AGARWAL
|
November 28, 1984 |
|
RAMESH KUMAR MISHRA Vs. UNION OF INDIA
|
February 2, 1984 |
|
RAMESHWAR SINGH Vs. HEMANTA KUMAR
|
October 23, 1984 |
|
RAMESHWAR SINGH Vs. HARI NARAYAN SINGH AND OTHERS
|
February 14, 1984 |
|
RAMJEE MAHTO Vs. THE STATE OF BIHAR AND OTHERS
|
August 22, 1984 |
|
RAMRUP MANDAL Vs. THE STATE OF BIHAR
|
July 12, 1984 |
|
RANJIT BAHADUR SRIVASTAVA Vs. JAMULUDDIN
|
August 23, 1984 |
|
RATAN CHANDRA GUPTA Vs. THE STATE OF BIHAR AND OTHERS
|
March 28, 1984 |
|
REGISTRAR HIGH COURT PATNA Vs. SUB-DIVISIONAL
|
April 6, 1984 |
|
REYAZUL HAQUE Vs. MOSST. MAIMUN KHATOON AND ANOTHER
|
February 17, 1984 |
|
RUPAK LIMITED Vs. REGISTRAR OF COMPANIES
|
February 14, 1984 |
|
RURAL ENTITLEMENTS AND LEGAL SUPPORT CENTRE AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
August 30, 1984 |
|
SAMU PAHAN Vs. STATE OF BIHAR
|
September 17, 1984 |
|
SARASWATI DEVI Vs. STATE OF BIHAR
|
January 14, 1984 |
|
SARJUG PRASAD Vs. STATE OF BIHAR
|
January 5, 1984 |
|
SARSWATI DEVI Vs. KAUSALYA DEVI
|
February 11, 1984 |
|
SATYA NARAIN Vs. STATE OF BIHAR
|
May 25, 1984 |
|
SAUDAGAR CHAUDHARY Vs. BIPATI
|
April 25, 1984 |
|
SAYEEDA Vs. STATE
|
November 16, 1984 |
|
SEWALAL Vs. MOHD ROJAN
|
April 17, 1984 |
|
SHARDA RANJAN PRASAD SINHA Vs. RANJIT SINGH
|
September 28, 1984 |
|
SHASHIKANT KATHARI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1984 |
|
SHEO NATH PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
March 26, 1984 |
|
SHEO SHANKAR PRASAD AND OTHERS Vs. BARHAN MISTRY AND OTHERS
|
April 20, 1984 |
|
SHEORATAN CHAMAR Vs. RAM MURAT SINGH
|
August 18, 1984 |
|
SHIV KUMAR PRASAD SINGH Vs. STATE OF BIHAR
|
August 29, 1984 |
|
SHIV SHANKAR PRASAD Vs. UNION OF INDIA
|
April 6, 1984 |
|
SHREE RABINDRANATH KUMAR AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
January 11, 1984 |
|
SHRI MADHAV MILLS PRIVATE LIMITED
Vs. UNION OF INDIA
|
August 23, 1984 |
|
SHRI N. AMANULLAH Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR AND
OTHERS
|
June 14, 1984 |
|
SHRI SITABOHAND JAIN Vs. SHYAM NARAIN BARAI AND ANOTHER
|
August 24, 1984 |
|
SHRINIVAS SAH AND OTHERS ETC. ETC. Vs. STATE OF BIHAR AND OTHERS
|
September 26, 1984 |
|
SHYAM BIHARI SINGH Vs. THE CHAIRMAN, STATE BANK OF INDIA AND OTHERS
|
August 3, 1984 |
|
SHYAM BIHARI UPADHYAY Vs. STATE
|
November 9, 1984 |
|
SHYAMLAL SAHU Vs. STATE
|
April 17, 1984 |
|
SITA KUERI Vs. BASISTH NARAIN TIWARY
|
August 2, 1984 |
|
SIYARAM DAS Vs. STATE
|
November 12, 1984 |
|
SK.LATFUR RAHMAN Vs. STATE
|
December 25, 1984 |
|
SOM HEMBROM & OTHERS Vs. SAKAL SOREN & OTHERS
|
August 2, 1984 |
|
SRI NAND GOPAL PRASAD Vs. MOSTT. PREM LATA DEVI AND OTHERS
|
November 7, 1984 |
|
SRI RAM SAGAR PRASAD AND OTHERS Vs. THE AGRICULTURE PRODUCE MARKET COMMITTEE AND OTHERS
|
October 31, 1984 |
|
SRIMATI DIPALI KUNDU Vs. STATE OF BIHAR AND OTHERS
|
May 3, 1984 |
|
STATE Vs. DHAJADHARI RAI
|
February 22, 1984 |
|
STATE BANK OF INDIA OFFICERS ASSOCIATION AND ANOTHER Vs. SHRI S.D. GANDA, CHIEF GENERAL MANAGER AND OTHERS
|
November 7, 1984 |
|
STATE OF BIHAR Vs. SACHCHIDA SINGH
|
December 14, 1984 |
|
STATE OF BIHAR Vs. ANJANI CHAUDHARY
|
November 8, 1984 |
|
STATE OF BIHAR Vs. RAMDARAS AHIR
|
August 6, 1984 |
|
STATE TRADING CORPORATION Vs. VAISHALI SHOE CO LTD
|
April 4, 1984 |
|
STEEL CITY BEVERAGES (P LTD Vs. UNION OF INDIA
|
October 28, 1984 |
|
STEEL CITY BEVERAGES PVT LTD Vs. UNION OF INDIA
|
October 22, 1984 |
|
SUDHIR KUMAR ROY Vs. STATE OF BIHAR
|
May 23, 1984 |
|
SUKHAILAL Vs. SALIGRAM
|
February 21, 1984 |
|
SUKHDEO RAI Vs. CHAMPA DEBI
|
May 8, 1984 |
|
SUNTOSH KUMAR BANERJEE Vs. KRISHNA KANT GUPTA
|
May 31, 1984 |
|
SURAJ MANDAR Vs. DEV MISHRA
|
April 4, 1984 |
|
SURENDRA PRASAD Vs. SHAILENDRA PRASAD
|
May 23, 1984 |
|
TARA PADA ROY Vs. DWIJENDRA NATH SEN
|
November 15, 1984 |
|
TATA ENGINEERING & LOCOMOTIVE CO. LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
July 25, 1984 |
|
THAKUR GRIJA NANDAN SINGH Vs. STATE OF BIHAR
|
December 10, 1984 |
|
THE BIHAR STATE ELECTRICITY BOARD Vs. JAYA DEVI AND OTHERS
|
April 10, 1984 |
|
THE BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS
|
May 16, 1984 |
|
TRILOK SINGH Vs. STATE TRANSPORT AUTHORITY BIHAR
|
May 17, 1984 |
|
UJJAL SINGH AND SONS Vs. RAJENDRA KR KEDIA
|
February 13, 1984 |
|
UMA SHANKAR SHARAN SHRIVASTAVA Vs. BIHAR STATE CO OP MARKETING UNION LTD
|
July 30, 1984 |
|
UMESH PRASAD SINGH Vs. STATE OF BIHAR
|
March 30, 1984 |
|
UMESH SINGH Vs. STATE OF BIHAR
|
January 11, 1984 |
|
UNION OF INDIA Vs. ADDL COLLECTOR MONGHYR
|
March 21, 1984 |
|
UNION OF INDIA Vs. AJIT RAM JAIN
|
April 26, 1984 |
|
UPENDRA KUMAR JOSHI Vs. NEW VICTORIA MILLS CO LTD
|
August 13, 1984 |
|
USHA MARTIN INDUSTRIES LTD Vs. ADDITIONAL SUPERINTENDENT OF COMMERCIAL TAXES
|
March 9, 1984 |
|
USHA SALES PVT LIMITED Vs. STATE OF BIHAR
|
April 6, 1984 |
|
VEENA RANI Vs. ISHRATI AMANULLAH
|
June 14, 1984 |
|
VIKASH CHANDRA MISHRA Vs. STATE OF BIHAR
|
April 13, 1984 |
|
VISHWANATH SINGH Vs. UNION OF INDIA
|
March 6, 1984 |
|
WAJUDDIN Vs. STATE
|
November 12, 1984 |
|
YAMUNA RAI Vs. STATE OF BIHAR
|
January 13, 1984 |
|
YAMUNA SHAHI Vs. STATE
|
November 28, 1984 |
|
YOGENDRA DAS Vs. STATE OF BIHAR
|
July 9, 1984 |
|
YOGINDRA SINGH Vs. STATE OF BIHAR
|
February 20, 1984 |
|
YUGESHWAR PRASAD Vs. SURAJ NARAIN PRASAD
|
February 2, 1984 |
|
ZAFFAR KHAN Vs. RAM MAHTO
|
July 23, 1984 |