|
108 PUJAY PAD ADVAIT PANCH Vs. RAMESHWAR MANDAL
|
September 6, 1983 |
|
ABDUL MANNAN Vs. AWADH BEHARI
|
August 22, 1983 |
|
ADALAT CHOUDHARY
Vs. SATAN CHOUDHARY
|
November 11, 1983 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOHAN ENGINEERING COMPANY
|
October 11, 1983 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PRASADI SAO RAJENDRA PRASAD
|
August 24, 1983 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HANUMAN AGARWAL
|
September 22, 1983 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NEW CONSOLIDATED GOLD FIELDS LIMITED
|
February 21, 1983 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PRASADI SAO RAJENDRA PRASAD
|
August 18, 1983 |
|
ADDL COMMISSIONER OF INCOME TAX Vs. SOM DUTTA
|
March 8, 1983 |
|
AHALLAYA BALA GORAIN AHALAYA GORAIN Vs. SHRIMATI BISAKHU DEBI AND OTHER
|
August 5, 1983 |
|
AJAY KUMAR Vs. STATE OF BIHAR AND ORS.
|
September 5, 1983 |
|
AKHILESHWAR PRASAD SINHA Vs. THE STATE OF BIHAR AND ORS.
|
October 10, 1983 |
|
AKHTAR KHAN Vs. SALAMUL BAQUE
|
August 17, 1983 |
|
ALAUDDIN ANSARI
Vs. MOHAMMAD JAN MIAN
|
October 7, 1983 |
|
ANANT RAM Vs. MAHESH PRASAD THATHERA
|
September 6, 1983 |
|
ANIRUDH SINGH AND OTHERS Vs. KRISHNA BIHARI SINGH AND OTHERS
|
November 17, 1983 |
|
ANISUR REHMAN
Vs. SUKHDEO PRASAD GARODIA
|
December 1, 1983 |
|
ANNAPURNA AGRAWAL Vs. JITENDRA KUMAR SINHA
|
November 9, 1983 |
|
ARUN KUAMAR Vs. STATE OF BIHAR
|
May 5, 1983 |
|
ARYA SAMAJ Vs. STATE OF BIHAR
|
November 24, 1983 |
|
ASHOK KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
March 21, 1983 |
|
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
|
April 14, 1983 |
|
AWADB LAL SAH Vs. STATE OF BIHAR
|
April 27, 1983 |
|
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
|
October 11, 1983 |
|
B CHOUDHURY Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
|
April 7, 1983 |
|
BABULAL SOREN Vs. SINGA SOREN
|
November 28, 1983 |
|
BACHCHO LAL DAS Vs. STATE OF BIHAR
|
May 18, 1983 |
|
BAIDYANATH PRASAD Vs. KISHORE SINGH
|
August 20, 1983 |
|
BALGOVIND SINGH AND ANOTHER Vs. DEOLAGNI AND OTHERS
|
August 29, 1983 |
|
BANSHI DAS Vs. JITNI DEBI
|
May 18, 1983 |
|
BASUDEO CHOUDHARY
Vs. STATE OF BIHAR
|
October 6, 1983 |
|
BASUDEO PURVEY Vs. STATE OF BIHAR
|
February 1, 1983 |
|
BASUDEO PURVEY Vs. STATE OF BIHAR
|
January 1, 1983 |
|
BHAGIRATH SHARMA Vs. JIBLAL PRASAD
|
February 21, 1983 |
|
BHARAT ROADWAYS Vs. SHAILENDRA KUMAR BIRLA
|
November 12, 1983 |
|
BHOLA LAL Vs. THE STATE OF BIHAR
|
December 5, 1983 |
|
BHOLA PRASAD AND OTHERS Vs. SITARAM MAHTO AND OTHERS
|
May 13, 1983 |
|
BHUBANESHWAR SINGH Vs. UNION OF INDIA
|
April 4, 1983 |
|
BHUNESWAR SINGH Vs. UNION OF INDIA
|
April 14, 1983 |
|
BIBI JUIIIANI CHURIWALI Vs. KAMIA DEVI
|
August 29, 1983 |
|
BIBI MAGBOOLAM Vs. SK HANIF
|
February 1, 1983 |
|
BIBI SOBARATAN Vs. MD KAMALUDDIN
|
November 15, 1983 |
|
BIHAR STATE BOARD OF DIGAMBAR JAIN RELIGIOUS TRUST Vs. DISTRICT JUDGE, SINGHBHUM AND ANR
|
February 11, 1983 |
|
BIHAR STATE ELECTRICITY BOARD Vs. MODERN INDIA CONSTRUCTION COMPANY LIMITED
|
March 4, 1983 |
|
BIHAR STATE RAJYA TRANSPORT CORPORATION Vs. CHANDRESHWAR MISHRA
|
February 8, 1983 |
|
BIJOY KUMAR BHARTI Vs. STATE OF BIHAR
|
August 3, 1983 |
|
BINOD KUMAR JAISWAL Vs. STATE OF BIHAR
|
March 14, 1983 |
|
BINOGA YADAV AND 3 OTHERS Vs. THE STATE OF BIHAR AND 8 OTHERS
|
May 5, 1983 |
|
BIRCHAND RAUT AND OTHERS Vs. BABU RAM RAUT AND OTHERS
|
December 8, 1983 |
|
BISHWANATH JHA
Vs. CHANDESHWAR JHA
|
March 22, 1983 |
|
BRAJ MOHAN TIWARI Vs. THE STATE OF BIHAR
|
December 13, 1983 |
|
BUDHU DUSADH Vs. MANGANI DEVI
|
December 2, 1983 |
|
CAROLINE SUBRAMANIAM Vs. BIHAR STATE ROAD TRANSPORT
|
July 29, 1983 |
|
CENTRAL COALFIELDS LTD Vs. PRABHAWATI RAIRKAR
|
March 10, 1983 |
|
CHANDER YADAV Vs. STATE OF BIHAR
|
February 10, 1983 |
|
CHANDESHWAR SINGH Vs. DAHU MAHTO
|
May 18, 1983 |
|
CHANDESHWAR SINGH Vs. STATE OF BIHAR
|
September 20, 1983 |
|
CHANDRA SHEKHAR RAI
Vs. STATE OF BIHAR
|
November 29, 1983 |
|
CHANDRADIP PRASAD Vs. RAVELGANJ MUNICIPALITY
|
March 4, 1983 |
|
CHANDRAJOT KUER Vs. STATE OF BIHAR
|
February 4, 1983 |
|
CHANDRAWATI DEVI, MIRA DEVI, MOSSTT. MOHNA DEVI AND DHARAMSHILA DEVI ALIAS ASHA DEVI Vs. STATE OF BIHAR
|
January 21, 1983 |
|
CHAPALA DEBI Vs. SAMAR KUMAR GHOSE
|
August 30, 1983 |
|
CHAUDHARY SAO Vs. UNION OF INDIA
|
March 4, 1983 |
|
CHET LAL MAHTON AND DEGNARAIN MAHTON Vs. REWA LAL MAHTON AND ORS.
|
January 11, 1983 |
|
CHHAGAN LAL Vs. ADITYA PRASAD
|
September 28, 1983 |
|
CHHOTE GOPE AND OTHERS Vs. KALI GOPE
|
January 17, 1983 |
|
CHITRANJAN PRASAD SINGH Vs. MANKI DEVI
|
February 7, 1983 |
|
CHOUDHRY SAO Vs. UNION OF INDIA
|
March 9, 1983 |
|
COMMISSIONER OF COMMERCIAL TAXES BIHAR Vs. ELECTRICAL EXECUTIVE ENGINEER BIHAR STATE
|
July 15, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. PANDEY NARSINGH SAHAY
|
July 29, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. JAMMUNA PRASAD SAH
|
July 19, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. GURUDAS RAM PAPSHI AND BROS
|
July 21, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. KASHIRAM AGRAWALLA
|
March 22, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. CHOTA NAGPUR GLASS WORKS
|
March 16, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. MONGHYR GUN MANUFACTURING CO OP SOCIETY LIMITED
|
March 16, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. PARMANAND MAKHAN LAL
|
April 7, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. KALYANI SELECTION KARGALLIA COLLIERY
|
April 1, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. KALYANI SELECTED KARGALLIA COLLIERY
|
April 2, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. SHANTILAL AGARWALLA
|
February 1, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. GWALIOR METAL INDUSTRIES
|
January 4, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. DUMRAON COLD STORAGE AND REFRIGERATION SERVICE PRIVATE LIMITED
|
January 11, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. S K SAHANA AND SONS P LTD
|
July 28, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. MITHILA MOTORS PRIVATE LIMITED
|
August 17, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. S. K. SAHANA & SONS (P) LTD.
|
March 28, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. GURUDAS RAM KAPAHI
|
March 21, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. LATE PANDEY NARSINGH SHAY
|
March 29, 1983 |
|
COMMISSIONER OF WEALTH TAX Vs. RADHA KRISHNA JALAN
|
March 11, 1983 |
|
COMMISSIONER OF WEALTH TAX Vs. SHIVRAM SINGH
|
March 4, 1983 |
|
COMMISSIONER OF WEALTH TAX Vs. RADHA KRISHNA JALAN
|
March 7, 1983 |
|
DAMRU MAHATO Vs. KHAGIA
|
December 12, 1983 |
|
DANDA SAMAUL RAJ Vs. SHILA AGNUSH RAJ
|
December 12, 1983 |
|
DEBKANT MISHRA Vs. KADAMBRI MISHRA
|
August 4, 1983 |
|
DEO SARAN SAO Vs. THE STATE OF BIHAR
|
August 1, 1983 |
|
DHANBIR SINGH
Vs. CHANDRA SHEKHAR TIWARY
|
April 11, 1983 |
|
DHAUTAL SINGH Vs. BHOLA SAH
|
November 25, 1983 |
|
DHIRENDRA NATH SEN Vs. UNION OF INDIA
|
August 5, 1983 |
|
DINESH ROLLER FLOUR MILL Vs. UNION OF INDIA
|
March 10, 1983 |
|
DINESHWAR PRASAD
Vs. STATE OF BIHAR
|
April 15, 1983 |
|
DR. P. DAYAL Vs. THE STATE OF BIHAR AND ORS.
|
November 3, 1983 |
|
DULHIN JIBACHLI KUER Vs. SITARAM SHARMA
|
April 15, 1983 |
|
DWARKA PRASAD JHUNJHUNWALA Vs. SUSHILA DEVI
|
February 2, 1983 |
|
EXPRESS CABLES PVT LTD Vs. N S MUKHERJEE
|
March 16, 1983 |
|
GADADHAR SEN Vs. UNION OF INDIA
|
December 12, 1983 |
|
GAFFAR Vs. UNION OF INDIA
|
February 7, 1983 |
|
GAJADHAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
October 5, 1983 |
|
GANESH PRASAD SINGH Vs. RAM CHANDRA PRASAD
|
June 9, 1983 |
|
GANPAT RAI SANTU LAL Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1983 |
|
GANPAT RAI SANTU LAL Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1983 |
|
GAURI SHANKAR TEWARY Vs. STATE OF BIHAR AND OTHERS
|
November 3, 1983 |
|
GAYA PRASAD ALIAS GAYA PD. GUPTA Vs. THE STATE OF BIHAR
|
March 7, 1983 |
|
GENERAL MANAGER ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. MAHENDRA PRASAD GUPTA
|
January 31, 1983 |
|
GIRJA RAI Vs. GBAFOOR MIAN
|
November 15, 1983 |
|
GITA DEVI TULSYAN Vs. JOKHI RAM MOHAN LAL
|
September 1, 1983 |
|
GOVERNING BODY OF KARIM CITY COLLEGE Vs. STATE OF BIHAR
|
September 28, 1983 |
|
GURU CHARAN SARDAR AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
December 14, 1983 |
|
HAFIZ MOHD NABI JAN Vs. TATA IRON AND STEEL CO LTD
|
January 31, 1983 |
|
HARBANSH SINGH Vs. STATE OF BIHAR
|
May 4, 1983 |
|
HARI CHARAN PASWAN Vs. STATE OF BIHAR
|
May 18, 1983 |
|
HARI NANDAN RAI Vs. MOHAN RAI
|
July 16, 1983 |
|
HARIBANS CHAUDHARY AND C.F. RODRIQUE Vs. THE STATE OF BIHAR AND THE SECRETARY
|
August 25, 1983 |
|
HARIHAR SINGH
Vs. STATE OF BIHAR
|
September 22, 1983 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF BIHAR
|
September 27, 1983 |
|
HIRAMAN SAH
Vs. RAMDHANI MISTRI
|
August 8, 1983 |
|
HIRANAND JHA SHASTRI & ORS. Vs. THE STATE OF BIHAR & ORS.
|
March 22, 1983 |
|
INDRA KUMAR PASARI Vs. ONKARMAL KEDIA
|
January 1, 1983 |
|
INDU BHUSAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 11, 1983 |
|
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. NAND KISHORE SINGH
|
May 16, 1983 |
|
INTER STATE TRANSPORT AGENCY SITAMARHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 11, 1983 |
|
ISHAQUE KHAN Vs. JAUBAR ALI KHAN
|
December 2, 1983 |
|
ISHWAR DAS MURLIDHAR Vs. STATE OF BIHAR
|
April 15, 1983 |
|
JAGARNATH SINGH Vs. SINGHASAN KUER
|
May 12, 1983 |
|
JAGARNATH SINGH Vs. SRIMATI SINGHASHAN KUER AND OTHERS
|
May 17, 1983 |
|
JAGARNATH THAKUR AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
November 18, 1983 |
|
JAGDISH PANDEY Vs. PRAYAG MAHTO
|
September 15, 1983 |
|
JAGDISH PANDEY Vs. STATE OF BIHAR
|
September 28, 1983 |
|
JAIMANGAL PRASAD SINGH Vs. STATE OF BIHAR
|
February 9, 1983 |
|
JANKI DEVI
Vs. DHARAMNATH PRASAD
|
December 7, 1983 |
|
JANKI RAM Vs. AMIR CHAND RAM
|
November 22, 1983 |
|
JASHWANT SINGH Vs. SMT. DARSHAN KAUR AND ORS.
|
January 27, 1983 |
|
JAWAHAR TIWARY Vs. GAURI SHANKAR TIWARY
|
April 12, 1983 |
|
JAYANT LAL PAL Vs. THE STATE OF BIHAR, COMMISSIONER-CUM PRINCIPAL SECRETARY IRRIGATION DEPARTMENT, BIHAR, PATNA AND SRI A K. SINHA, ENGINEER-IN-CHIEF-CUM-SPECIAL SECRETARY, IRRIGATION DEPARTMENT, BIHAR PATNA
|
January 14, 1983 |
|
JHAPSI CHOUDHARY AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
January 10, 1983 |
|
K.C. SINHA Vs. THE STATE OF BIHAR THOUGH THE ADDL. SECRETARY & ORS.
|
October 3, 1983 |
|
KAILASH SINGH AND ORS. Vs. THE STATE OF BIHAR
|
January 4, 1983 |
|
KALIKA SINGH Vs. AWADHESH NARAIN SINGH
|
January 21, 1983 |
|
KALIPADA DUTTA Vs. TARA PADO RAKSHIT
|
February 28, 1983 |
|
KALIPADA DUTTA AND OTHERS Vs. TARA PADO RAKSHIT AND OTHERS
|
February 21, 1983 |
|
KALPNATH RAI Vs. COMMISSIONER OF INCOME TAX
|
June 29, 1983 |
|
KALU PRASAD Vs. UNION OF INDIA
|
February 7, 1983 |
|
KAMESHWARINDRA GURU Vs. CHATTU PRASAD MAHTO
|
April 12, 1983 |
|
KAMLESHWARI PRASAD SINGH Vs. SUJA SINGH
|
September 29, 1983 |
|
KAPILDEO BBAGAT Vs. STATE OF BIHAR
|
September 14, 1983 |
|
KARUNAMOY DUTT Vs. STATE OF BIHAR
|
January 27, 1983 |
|
KEDARNATH BOHRA Vs. SAFIULLA
|
October 11, 1983 |
|
KEWAL SINGH
Vs. UMESH MISHRA
|
March 24, 1983 |
|
KUNDAN BHARTHUAR AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
April 26, 1983 |
|
L P SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 3, 1983 |
|
LAKHI PRASAD SHARMA Vs. RAMKRISHNA DAS MEHROTRA
|
April 22, 1983 |
|
LAKSHMAN BHAGAT Vs. BRIJ NANDAN PRASAD SINGH
|
November 1, 1983 |
|
LAL BABU SINGH ALIAS LAL BABU RAI AND 17 OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
December 13, 1983 |
|
LARHO DEVI Vs. CHIRANJI LAL
|
May 11, 1983 |
|
LAWANG CHAND SAH Vs. KEDAR RAM
|
September 21, 1983 |
|
LAXMI NARAIN MAHTON Vs. STATE OF BIHAR
|
March 18, 1983 |
|
M L BISWAS Vs. STATE OF BIHAR
|
September 21, 1983 |
|
M/S BENEDICTS LABORATORY Vs. THE STATE OF BIHAR
|
January 13, 1983 |
|
M/S JAIDAYAL BABULAL Vs. THE STATE OF BIHAR
|
February 24, 1983 |
|
M/S KAILASH ROLLER FLOUR MILLS AND ANOTHER Vs. STATE OF BIHAR OTHERS
|
August 28, 1983 |
|
MADAN PRASAD CHOUDHARY Vs. THE STATE OF BIHAR
|
December 20, 1983 |
|
MAHAKANT JHA
Vs. SPECIAL SECRETARY EDUCATION DEPTT PATNA
|
February 1, 1983 |
|
MAHARAJ LAXMISHWAR SINGH Vs. STATE OF BIHAR
|
March 9, 1983 |
|
MAHENDRA KUMAR SINHA Vs. THE VICE CHANCELLOR AND OTHERS
|
September 5, 1983 |
|
MAHENDRA PRASAD GUPTA AND OTHERS Vs. SITARAM SINGHANIA AND OTHERS
|
September 30, 1983 |
|
MAHESH JHA Vs. THE STATE OF BIHAR AND ANOTHER
|
April 6, 1983 |
|
MAKSUDAN RAUT Vs. STATE OF BIHAR
|
January 20, 1983 |
|
MANGTOO RAM
Vs. STATE OF BIHAR
|
August 11, 1983 |
|
MANNU DAS Vs. KISTO DAS
|
May 5, 1983 |
|
MANOHAR PRASAD Vs. FOOD CORPORATION OF INDIA
|
September 3, 1983 |
|
MANOHAR SINGH SAHAY AND CO Vs. JOGENDRA SINGH KALRA
|
July 15, 1983 |
|
MAULA BUX ANSARI Vs. RAM RUP SAH
|
January 20, 1983 |
|
MAULA DEVI Vs. PRAYAG PRASAD
|
July 16, 1983 |
|
MAULVI REZA ANSARI Vs. SHYAMLAL SAH
|
April 19, 1983 |
|
MAYA RAMAN Vs. STATE OF BIHAR
|
April 28, 1983 |
|
MD EKRAM Vs. THE STATE
|
March 31, 1983 |
|
MD ZULFIKAR HUSSAIN Vs. STATE OF BIHAR
|
January 29, 1983 |
|
MD. SAFAIT HUSSAIN, MD. SAHADAT HUSSAIN Vs. THE STATE OF BIHAR
|
August 30, 1983 |
|
MGMT OF TATA IRON AND STEEL CO Vs. LABOUR COMMISSIONER
|
October 5, 1983 |
|
MOHAMMAD ABDUL RAUF Vs. T KHADEJA
|
October 3, 1983 |
|
MOHAMMAD SHAH ALAIN Vs. ABDUL HAMID
|
September 30, 1983 |
|
MOHAMMAD SHAMSUDDIN AND OTHERS Vs. STATE OF BIHAR AND OTHER
|
February 4, 1983 |
|
MOSST MANGO DEVI Vs. MUNESHWAR PRASAD
|
May 12, 1983 |
|
MULTIPURPOSE CO OPERATIVE SOCIETY SALMARI Vs. STATE OF BIHAR
|
November 3, 1983 |
|
N DUTTA Vs. JARDIN VICTOR LIMITED
|
April 12, 1983 |
|
NAND KISHORE SINGH Vs. THE STATE OF BIHAR AND OTHERS.
|
October 4, 1983 |
|
NARAIN PRASAD SINGH Vs. STATE OF BIHAR
|
March 14, 1983 |
|
NARAIN SHASTRI Vs. STATE OF BIHAR
|
November 30, 1983 |
|
NATHMAL KHANDELIA
Vs. JANKI DEVI
|
May 4, 1983 |
|
NATHUNI AHIR AND MANY OTHERS Vs. THE STATE
|
April 12, 1983 |
|
NATIONAL INSURANCE CO LTD Vs. CHHUNNU RAM
|
July 15, 1983 |
|
NUNUMANI DEVI Vs. RAM SARAN KUMAR
|
July 26, 1983 |
|
OM PRAKASH DALMIA
Vs. BINA SAHA
|
September 30, 1983 |
|
ONKAR NATH
Vs. MAHESH PRASAD LOHANI
|
August 17, 1983 |
|
OVERSEER MAHTO, JITENDRA MAHTO, OM PRAKASH AND DWARIKA MAHTO Vs. THE STATE OF BIHAR AND GOPAL MAHTO
|
December 7, 1983 |
|
PANCHANAND GOSWAMI Vs. STATE OF BIHAR
|
July 16, 1983 |
|
PANNA LAL KHOMANI
Vs. STATE OF BIHAR
|
September 16, 1983 |
|
PARASNATH DIGAMBER JAIN HIGH Vs. STATE OF BIHAR
|
September 6, 1983 |
|
POSTAL CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED Vs. SECRETARY TO THE GOVT OF BIHAR PATNA
|
October 5, 1983 |
|
PRASAD RANJAN DAS Vs. THE STATE OF BIHAR AND OTHERS
|
August 19, 1983 |
|
PRATAP NARAIN SINHA
Vs. STATE OF BIHAR
|
December 22, 1983 |
|
PREM PRAKASH SAH Vs. BHANDERMALL SHARMA
|
February 8, 1983 |
|
R B MISHRA Vs. STATE OF BIHAR
|
January 21, 1983 |
|
RABINDRA RAI Vs. STATE OF BIHAR
|
August 9, 1983 |
|
RADHESHYAM SHARMA Vs. THE STATE OF BIHAR
|
March 2, 1983 |
|
RAFI AHMAD Vs. UNION OF INDIA, THROUGH THE SECRETARY, CENTRAL EXCISE & CUSTOM, GOVERNMENT OF INDIA AND OTHERS
|
July 14, 1983 |
|
RAGHAV JHA
Vs. REGISTRAR CO OPERATIVE SOCIETIES BIHAR
|
January 17, 1983 |
|
RAGHAV JHA Vs. REGISTRAR CO OP SOC
|
January 17, 1983 |
|
RAGHAV JHA Vs. REGISTRAR CO-OPERATIVE
|
January 11, 1983 |
|
RAGHAV JHA Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
January 14, 1983 |
|
RAGHUBAR NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1983 |
|
RAGHUBIR PRASAD
Vs. SHRIMI NARAIN TIWARI
|
May 5, 1983 |
|
RAI SUNIL KUMAR MITRA Vs. THAKUR SINGH
|
September 9, 1983 |
|
RAJ KUMAR CHOUDHARY Vs. UNION OF INDIA
|
November 1, 1983 |
|
RAJ KUMAR SUBHSEHWAR SINGH Vs. V N P VERMA
|
July 19, 1983 |
|
RAJA RAM SINGH Vs. KAPILDEO SINGH
|
November 21, 1983 |
|
RAJAN KUMAR SINGH Vs. STATE OF BIHAR
|
February 10, 1983 |
|
RAJENDRA PRASAD Vs. THE CHANCELLOR, MAGADH UNIVERSITY, AND OTHERS
|
September 23, 1983 |
|
RAJESHWAR SINGH Vs. STATE OF BIHAR
|
March 10, 1983 |
|
RAM BARAI BHAGAT Vs. MUNNI LAL SINGH
|
August 9, 1983 |
|
RAM BILASH PANDEY Vs. JAI NARAYAN GUPTA
|
December 21, 1983 |
|
RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
August 23, 1983 |
|
RAM EKABAL PANDEY Vs. KAPILDEO RAI
|
October 7, 1983 |
|
RAM EKBAL PANDEY Vs. KAPIL DEO RAI
|
October 7, 1983 |
|
RAM GOPAL AGRAWAL Vs. SRI SURENDRA NATH OJHA
|
September 15, 1983 |
|
RAM NARESH KUMAR SINGH
Vs. FOOD CORPORATION OF INDIA LTD
|
March 17, 1983 |
|
RAM PRASAD DUBEY Vs. BIHAR STATE AGRICULTURAL PRODUCE
|
September 16, 1983 |
|
RAM PRASAD MAHTON Vs. BABU JAGOO MAHTON
|
September 28, 1983 |
|
RAM PRASAD SINGH
Vs. SUBODH PRASAD SINGH
|
May 3, 1983 |
|
RAM REFRIGERATION INDUSTRIES LTD Vs. STATE BANK OF INDIA
|
March 4, 1983 |
|
RAM ROOP YADAV Vs. THE ADDITIONAL MEMBER, BOARD OF REVENUE AND OTHERS
|
July 11, 1983 |
|
RAM SUNDER AHIR Vs. SIDH NATH AHIR
|
August 5, 1983 |
|
RAMANAND SINGH Vs. BIDAYAPATI DEVI
|
September 29, 1983 |
|
RAMBALAK PANDIT Vs. THE STATE OF BIHAR
|
December 13, 1983 |
|
RAMCHANDRA RAI Vs. STATE OF BIHAR
|
March 8, 1983 |
|
RAMDEO Vs. STATE OF BIHAR
|
September 30, 1983 |
|
RAMDEO SINGH Vs. KAMAKHYA NARAIN SINGH
|
August 30, 1983 |
|
RAMESHWAR HARIJAN Vs. STATE OF BIHAR
|
June 28, 1983 |
|
RAMESHWAR PRASAD SINHA Vs. STATE OF BIHAR
|
September 15, 1983 |
|
RAMNANDAN PRASAD & 2 OTHERS Vs. THE STATE OF BIHAR & 6 OTHERS
|
March 7, 1983 |
|
RAMSWARUP PRASAD
Vs. BUDHDEO SAO
|
March 10, 1983 |
|
RANCHI ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1983 |
|
RANCHI TIMBER TRADERS Vs. STATE OF BIHAR
|
October 5, 1983 |
|
ROHTAS INDUSTRIES LTD Vs. GOKULCHAND JAGANNATH NAHAR
|
April 18, 1983 |
|
RUSI HOMI MODY Vs. LABOUR ENFORCEMENT OFFICER
|
February 9, 1983 |
|
S C DAS CHAIRMAN H S E C CO OPERATIVE STORES Vs. STATE OF BIHAR
|
February 15, 1983 |
|
S C TENJA Vs. HOUSE CONTROLLER CUM SUB DIVISIONAL MAGISTRATE PATNA
|
January 3, 1983 |
|
S RAMCHANDRAN Vs. STATE OF BIHAR
|
January 24, 1983 |
|
S RAMCHANDRAN Vs. STATE OF BIHAR
|
February 24, 1983 |
|
S.C. JAIN Vs. THE STATE OF BIHAR AND ANOTHER
|
August 2, 1983 |
|
SACHCHIDANAND KISHORE VARMA Vs. HEERANAND
|
January 27, 1983 |
|
SAHEM RAM MAHTO Vs. GOVIND PRASAD
|
August 24, 1983 |
|
SAKYA SINHA GHOSH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 11, 1983 |
|
SALIK ROY ALIAS SALIK PRASAD Vs. STATE OF BIHAR
|
March 16, 1983 |
|
SAMAR KUMAR MITRA Vs. STATE OF BIHAR
|
March 2, 1983 |
|
SARDAR BADRI NARAIN SINGH Vs. GHOTANAGPUR BANKING ASSOCIATION PATNA
|
December 22, 1983 |
|
SARDAR HARVINDAR SINGH Vs. AMRIT KAUR
|
January 12, 1983 |
|
SARDAR JASWANT SINGH Vs. DARSHAN KAUR
|
January 27, 1983 |
|
SARJUG PRASAD SINGH Vs. STATE OF BIHAR
|
September 5, 1983 |
|
SATYA NARAIN SINGH Vs. STATE OF BIHAR
|
August 18, 1983 |
|
SATYANAND Vs. STATE OF BIHAR
|
January 21, 1983 |
|
SATYANARAIN RAI Vs. NATHUNI SAH
|
January 13, 1983 |
|
SATYENDRA NARAIN SINHA Vs. THE STATE OF BIHAR & OTHERS
|
April 12, 1983 |
|
SAVITRI DEVI Vs. BILAT YADAV ALIAS KARU YADAV
|
January 20, 1983 |
|
SHAILENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
March 18, 1983 |
|
SHANKAR SAHU Vs. NIRANJAN PRASAD
|
February 22, 1983 |
|
SHARDA PRASAD RAI Vs. STATE OF BIHAR
|
May 20, 1983 |
|
SHATRUGHANJEE SAHAY Vs. INDUSTRIAL TRIBUNAL PATNA
|
January 18, 1983 |
|
SHEO KUMAR YADEV Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
May 9, 1983 |
|
SHEO SHANKAR PRASAD SINGH Vs. GANDA PRASAD
|
December 1, 1983 |
|
SHIV KUMAR PRASAD SINGH Vs. STATE OF BIHAR
|
August 29, 1983 |
|
SHIV NARAIN CHOUDHARY AND 3 OTHERS Vs. THE STATE OF BIHAR
|
September 23, 1983 |
|
SHIVE SAGAR SINGH Vs. SHIVE KUMARI DEVI
|
May 6, 1983 |
|
SHRI KESHAN KUMAR SINGH AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
May 11, 1983 |
|
SHRI MAHENDRA PRASAD MEHTA Vs. THE DISTRICT SUPERINTENDENT OF EDUCATION AND ANOTHER
|
July 26, 1983 |
|
SHRI NIWASH OJHA Vs. SHRI VISHWANATH OJHA AND OTHERS
|
October 4, 1983 |
|
SHRI, AJIT NARAIN HAKSAR, SHRI ABHIJIT BASU, SHRI SAMIR GHOSE AND SHRI JAGDISH NARAIN SAPRU Vs. THE STATE OF BIHAR AND SHRI R.K. MANDAL
|
March 22, 1983 |
|
SHRIMATI BUDHNI MAHOTAIN AND ANOTHER Vs. GOBARDHAN AND BHOGTA ALIAS GOBRA AND OTHERS
|
July 19, 1983 |
|
SHRINIWAS PANSARI
Vs. HARI PRASAD MEHRA
|
May 12, 1983 |
|
SHRIRAM REFRIGERATION INDUSTRIES LTD Vs. STATE BANK OF INDIA
|
March 9, 1983 |
|
SHYAM SUNDER PRASAD BHADANI Vs. STATE OF BIHAR
|
October 3, 1983 |
|
SIDHESHWAR SINGH Vs. BAJRANGI SINGH
|
December 15, 1983 |
|
SITA RAM Vs. DRAUPADI DEVI
|
August 9, 1983 |
|
SITA RAM BHARATI Vs. BHAIRO BHARATI
|
September 27, 1983 |
|
SITA SHARAN Vs. STATE OF BIHAR
|
April 13, 1983 |
|
SONO GOPE Vs. RAMESHWAR YADAV
|
April 19, 1983 |
|
SREE BAHARIJI MILLS LTD Vs. STATE OF BIHAR
|
May 18, 1983 |
|
SRI S.C. DAS, CHAIRMAN, HINDUSTAN STEEL EMPLOYEES CONSUMERS COOPERATIVE STORES AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
February 16, 1983 |
|
SRIKANTA KRISHNA GHOSH Vs. INDU KUMARI GHOSH
|
January 18, 1983 |
|
STATE OF BIHAR Vs. C P SINGH
|
February 28, 1983 |
|
STATE OF BIHAR Vs. REWA MAHTO
|
June 30, 1983 |
|
STATE OF BIHAR Vs. MOSAFIR THAKUR
|
June 30, 1983 |
|
STATE OF BIHAR Vs. KHETAN BROTHERS
|
October 23, 1983 |
|
SUBHASH CHANDRA TANEJA Vs. COMMISSIONER PATNA DIVISION
|
September 13, 1983 |
|
SUBHCHENDRA JHA Vs. BIHAR SCHOOL OF YOGA MONGHYR
|
September 6, 1983 |
|
SUGAM CHAND AGRAWAL Vs. JIVT SHAH
|
April 14, 1983 |
|
SUHRID KUMAR ROY CHOUDHURY Vs. MUKUL ROY CHOUDHURY
|
March 7, 1983 |
|
SUNIL SRIVASTAVA Vs. UNION OF INDIA
|
September 28, 1983 |
|
SURAJ SINGH Vs. RAJNARAIN LAL
|
September 24, 1983 |
|
SURESH CHANDRA YADAV Vs. STATE OF BIHAR
|
February 1, 1983 |
|
SURYA KANT JHA Vs. BRAHMDEO JHA AND OTHERS
|
November 8, 1983 |
|
SURYA NARAIN PODDAR Vs. CHULHAI RAJAK
|
November 9, 1983 |
|
SURYA NARAYAN YADAV AND OTHERS Vs. BIHAR STATE ELECTRICITY BOARD AND OTHERS
|
September 1, 1983 |
|
SYED SHAH SARFE ALAM MUTAWALLI Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1983 |
|
TATA CONVOY DRIVERS CONGRESS AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 15, 1983 |
|
TATA ENGINEERING AND LOCOMOTIVE Vs. STATE OF BIHAR
|
January 21, 1983 |
|
TATA IRON & STEEL CO LTD Vs. KOLHAN SUPERINTENDENT
|
March 8, 1983 |
|
THE CHAIRMAN AND COMMISSIONERS OF THE CHAKRADHARPUR MUNICIPALITY Vs. MAHADEVI AGARWAL AND ANOTHER
|
December 6, 1983 |
|
THE STATE OF BIHAR Vs. SARJU PRASAD AND SRI LAKHI SAH
|
December 22, 1983 |
|
TOESH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
September 23, 1983 |
|
TRILOK KUMAR Vs. THE STATE
|
February 4, 1983 |
|
UMA SHANKAR BAJAJ Vs. NARAIN DAS
|
February 25, 1983 |
|
UMA SHANKER PRASAD SRIVASTAVA Vs. DIRECTOR SECONDARY EDUCATION
|
September 30, 1983 |
|
UMANATH RAI Vs. STATE OF BIHAR
|
January 31, 1983 |
|
UNION OF INDIA Vs. LAXMI OIL MILLS
|
November 25, 1983 |
|
UNITED BANK OF INDIA Vs. OFFICIAL LIQUIDATOR MAKSUDPUR
|
August 29, 1983 |
|
UNITED COMMERCIAL BANK Vs. SHRI JUGESHWAR NATH & ANOTHER
|
May 25, 1983 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
June 14, 1983 |
|
YOGENDRA KHAN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
February 8, 1983 |
|
YOGENDRA RAWANI Vs. STATE OF BIHAR
|
September 24, 1983 |
|
YUBRANI LOK RAJYA LAKSHMI Vs. YUBRAJ BRAJENDRA KISHORE SINGH
|
November 3, 1983 |
|
Z KOTASEK Vs. STATE OF BIHAR
|
May 4, 1983 |
|
ZAHIRUDDIN Vs. CHULHO PASWAN
|
May 17, 1983 |