ABDUL GAFOOR Vs. STATE OF BIHAR
|
November 10, 1982 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. C S THACKER
|
September 30, 1982 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAHAY PROPERTIES AND INVESTMENT COMPANY PRIVATE LIMITED
|
December 2, 1982 |
AJOY KUMAR GUPTA Vs. STATE OF BIHAR
|
July 29, 1982 |
AMARENDRA NATH DUTTA Vs. STATE OF BIHAR
|
December 23, 1982 |
AMRESH KUMAR
Vs. PRINCIPAL BHAGALPUR MEDICAL COLLEGE BHAGALPUR
|
February 4, 1982 |
ANDESA NAND JHA AND OTHERS ETC. Vs. STATE OF BIHAR AND ANOTHER
|
May 5, 1982 |
ARJUN PRASAD Vs. BITESHWAR SINGH
|
March 29, 1982 |
B S JABBI Vs. LABOUR ENFORCEMENT OFFICER
|
April 4, 1982 |
BACHNA SINGH Vs. RAGHUNANDAN PRASAD
|
December 25, 1982 |
BADAL KRISHNA CHATTERJEE
Vs. STATE OF BIHAR
|
July 19, 1982 |
BADRI NARAIN PRASAD SAH Vs. BANSIDHAR PRASAD
|
March 15, 1982 |
BAIDYANATH PRASHAD SINHA Vs. STATE OF BIHAR
|
September 8, 1982 |
BAIJ NATH PRASAD Vs. HARNANDAN MAHTO
|
November 24, 1982 |
BALRAM SADHU Vs. STATE OF BIHAR
|
November 20, 1982 |
BARAKAR ENGINEERING AND FOUNDRY WORKS LTD Vs. UNION OF INDIA
|
February 18, 1982 |
BHAGWAN DAS Vs. GULAB SINGH
|
July 28, 1982 |
BHARTI SINGH Vs. STATE OF BIHAR
|
February 12, 1982 |
BHUNDA CHAMAR Vs. STATE OF BIHAR
|
December 22, 1982 |
BIJOY KANT DEY Vs. RADHA KANT DEY
|
December 16, 1982 |
BIJOY KUMAR MANDAL Vs. STATE OF BIHAR
|
December 2, 1982 |
BINOD ANAND LAKRA
Vs. BELULAH LAKRA
|
March 2, 1982 |
BISHUNDEO SINGH Vs. UNION OF INDIA
|
November 19, 1982 |
BISHWANATH PRASAD VERMA
Vs. BHAGWAT PANDEY
|
April 21, 1982 |
CHANDO MAHTAIN Vs. KHUBLAL MAHTO
|
September 21, 1982 |
COMMISSIONER OF INCOME TAX Vs. TATA YADOGAWA LIMITED
|
August 16, 1982 |
COMMISSIONER OF INCOME TAX Vs. SARDAR BHAGAT SINGH
|
December 1, 1982 |
COMMISSIONER OF INCOME TAX Vs. HARI PRASAD CHAUDHARY
|
December 14, 1982 |
COMMISSIONER OF INCOME TAX Vs. NIPANI TOBACCO STORES
|
December 4, 1982 |
COMMISSIONER OF INCOME TAX Vs. LALJI RAM BHAGAT
|
December 17, 1982 |
COMMISSIONER OF INCOME TAX Vs. ANUPAM UDYOG
|
December 21, 1982 |
DAMODAR MANDAL Vs. STATE OF BIHAR
|
January 7, 1982 |
DAROGA SINGH Vs. AMIN MIAN
|
October 7, 1982 |
DEEPAK Vs. STATE OF BIHAR
|
April 1, 1982 |
DEO NARAYAN Vs. UNION OF INDIA
|
February 23, 1982 |
DEODHARI SAH Vs. COMMISSIONER TIRHUT DIVISION
|
December 17, 1982 |
DHIRENDRA KUMAR VIDYARTHI AND OTHERS, ETC. Vs. UNION OF INDIA AND OTHERS
|
April 9, 1982 |
DINESH SHARMA Vs. STATE OF BIHAR
|
August 31, 1982 |
GANGA PRASAD BUDHIA Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1982 |
GHAN SHYAM DAS GUPTA
Vs. DEVI LAL
|
May 19, 1982 |
GIRISH NANDAN SINGH Vs. SATYANARAIN AGARWAL DHANDHANIA
|
January 27, 1982 |
GOPINATH SINGH Vs. STATE OF BIHAR
|
January 5, 1982 |
GOVIND SARAN AND SONS Vs. STATE OF BIHAR
|
November 23, 1982 |
HANSDEO SINGH
Vs. GHURA SINGH
|
March 31, 1982 |
HARI PRASAD JALAN
Vs. DISTRICT MAGISTRATE CHAMPARAN AT MOTIHARI
|
December 4, 1982 |
HARI SHANKAR OJHA
Vs. SHANKAR LAL DAGA
|
November 25, 1982 |
HARI SHANKAR SINGH
Vs. STATE OF BIHAR
|
December 18, 1982 |
HASHIHAN Vs. JALALUDDIN
|
February 12, 1982 |
HEAVY ENGINEERING CORPORATION LTD Vs. S P ARYA
|
July 30, 1982 |
HOECHST PHARMACEUTICAL LTD Vs. STATE OF BIHAR
|
April 30, 1982 |
JAGANNATH TEWAR
Vs. GOPAL PRASAD
|
November 24, 1982 |
JAGDISH PRASAD Vs. STATE OF BIHAR
|
July 13, 1982 |
JAGNARAYAN MISHRA Vs. RAMADHAR PATHAK
|
May 14, 1982 |
JAI PRAKASH SAH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
February 26, 1982 |
JAKAT ALI BISWAS Vs. BOARD OF EXCISE AND CUSTOMS
|
January 1, 1982 |
JAMUNA DEVI
Vs. GIRIJA DEVI
|
November 26, 1982 |
JANKI DEVI Vs. PROVINCIAL GOVT OF BIHAR (NOW
|
October 15, 1982 |
JIBA DEVI Vs. SATYA NAND ROY
|
March 19, 1982 |
KAMTA PRASAD SINHA Vs. STATE OF BIHAR
|
August 16, 1982 |
KARPOORI THAKUR
Vs. STATE OF BIHAR
|
December 16, 1982 |
KESHO MAHTON Vs. AYODHYA MAHTON
|
November 11, 1982 |
KHIRU GOPE Vs. LAND REFORMS DEPUTY COLLECTOR JAMUI
|
December 21, 1982 |
KIRAN SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 18, 1982 |
KRISHNA KUMAR SRIVASTAVA Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
December 17, 1982 |
KUNDAN BAHADUR SINGH Vs. PATNA MUNICIPAL CORPORATION
|
May 5, 1982 |
KUNDAN BAHADUR SINGH Vs. PATNA MUNICIPAL CORPORATION
|
May 6, 1982 |
MADHU LAL SINGH
Vs. DHONGA MANDAL
|
May 20, 1982 |
MADHUR JALPAN Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1982 |
MAGNI RAM BAIJNATH Vs. CENTRAL BOARD OF DIRECT TAXES
|
August 30, 1982 |
MAHANTH SOM PRAKASH DAS
Vs. UDASIN PANCHAYATI AKHARA BARA
|
September 9, 1982 |
MAHANTH SOM PRAKASH DAS Vs. UDASIN PANCHAYATI AKHARA BARA
|
September 5, 1982 |
MAHENDRA PRASAD SINHA Vs. HIGH COURT OF JUDICATURE AT PATNA
|
December 23, 1982 |
MAKSUDAN PRASAD
Vs. LAKSHMI DEVI
|
October 7, 1982 |
MANAGER THAKUR
Vs. NARAIN PD SINGH
|
May 7, 1982 |
MANOJ BHANDARI Vs. SARABJEET SINGH CHOPRA
|
July 15, 1982 |
MAYA DEVI Vs. BHISHMA SHARMA
|
March 15, 1982 |
MONAKA KUER Vs. MONAKA KUER (SUBSTITUTED IN
|
May 14, 1982 |
NABUDI MAHTO Vs. RAMCHANDRA SINGH
|
May 14, 1982 |
NAND KISHORE SINGH Vs. UNION OF INDIA
|
September 14, 1982 |
NAND LAL SAH
Vs. RAM KALI DEVI
|
May 14, 1982 |
NARAIN SHARAN SHARMA
Vs. LALITA DEVI
|
February 18, 1982 |
NATIONAL INSURANCE CO LTD Vs. CHAMPA DEVI
|
July 13, 1982 |
NATRAJ CINEMA Vs. STATE OF BIHAR
|
February 5, 1982 |
NAWAL KISHORE PRASAD SINHA Vs. STATE OF BIHAR
|
March 3, 1982 |
NEW SWADESHI SUGAR MILLS LTD Vs. STATE OF BIHAR
|
October 13, 1982 |
PANDIT BIMAL KUMAR ISHWAR Vs. STATE OF BIHAR
|
December 2, 1982 |
PANDIT RUDRANATH MISHIR Vs. PANDIT SHEO SHANKAR MISSIR
|
October 19, 1982 |
PARWATI DEVI
Vs. SACHCHIDANAND SAN
|
November 25, 1982 |
RADHESHYAM GUPTA Vs. BIDYANAND GUPTA
|
May 21, 1982 |
RAGHUNANDAN PRASAD
Vs. AJODHYA PRASAD
|
March 25, 1982 |
RAJA MAHTO Vs. MANGAL MAHTO
|
May 18, 1982 |
RAJAN SHARMA
Vs. JAGDISH PURBEY
|
April 28, 1982 |
RAJENDRA NATH SINHA Vs. STATE OF BIHAR
|
September 15, 1982 |
RAM RUP SINGH Vs. STATE OF BIHAR
|
October 14, 1982 |
RAM SEWAK MANDAL Vs. UNION OF INDIA
|
January 28, 1982 |
RAM SEWAK RAI Vs. DHANESHWAR THAKUR
|
November 26, 1982 |
RAM SINGH Vs. COMMISSIONER OF WEALTH TAX
|
December 22, 1982 |
RAM SINGHASAN CHOUBEY Vs. SUDAMA PRASAD SAH
|
April 9, 1982 |
RAM SWARATH SINGH Vs. MITHILA SHARAN SINGH
|
November 25, 1982 |
RAM SWAROOP SINGH Vs. BADRI NARAIN SINGH
|
February 18, 1982 |
RAMCHANDRA PRASAD Vs. JAGARNATH PRASAD
|
December 2, 1982 |
RANJIT PRASAD SINHA Vs. STATE OF BIHAR
|
August 24, 1982 |
RASH BEHARI GHOSH Vs. STATE OF BIHAR
|
September 10, 1982 |
RAVI STEELWAYS Vs. INDUSTRIAL GASES BIHAR LTD
|
December 2, 1982 |
RENU KUMARI Vs. VISHWANATH CHAUDHARY
|
November 11, 1982 |
RUSSI HOMI MODY Vs. STATE OF BIHAR
|
October 7, 1982 |
S H GROVER Vs. N I F F T
|
March 3, 1982 |
S K G SUGAR LTD Vs. BRAMHA NAND PANDEY
|
November 12, 1982 |
SADA NAND JHA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 19, 1982 |
SAH MAHADEO LAL MOHAN LAL Vs. STATE OF BIHAR
|
April 19, 1982 |
SAHJANAND SHARMA Vs. STATE OF BIHAR
|
October 13, 1982 |
SARJUG DEVI Vs. BHAMAR LAL PUGALIA
|
February 19, 1982 |
SATRUGHAN MISHRA
Vs. SULOCHANA DEVI
|
October 18, 1982 |
SERAIKELA GLASS WORKS PRIVATE LTD Vs. UNION OF INDIA
|
September 15, 1982 |
SHAILENDRA NATH SRIVASTAVA Vs. STATE OF BIHAR
|
April 13, 1982 |
SHAMBHU NARAIN MODAK
Vs. RAMBABU GUPTA
|
November 20, 1982 |
SHEO KUMARI DEVI Vs. SHAKONTALA DEVI
|
July 15, 1982 |
SHIV SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
|
March 12, 1982 |
SHREE MADHAV MILLS PVT LTD Vs. UNION OF INDIA
|
July 30, 1982 |
SHYAMSUNDAR ROY Vs. STATE OF BIHAR
|
July 27, 1982 |
SITARAM PRASAD SAH
Vs. DAMODAR JHA
|
September 23, 1982 |
SK HALALUDDIN Vs. NABI HASAN
|
May 21, 1982 |
SOBHA JAIN Vs. BIHAR STATE TRIBAL CO OPERATIVE DEVELOPMENT CORPORATION LTD
|
February 4, 1982 |
SPEEDCRAFTS PRIVATE LIMITED Vs. STATE OF BIHAR
|
September 24, 1982 |
STATE OF BIHAR Vs. LIASON AND CONTRACTS
|
November 8, 1982 |
STATE OF BIHAR Vs. TABARAK HUSSAIN
|
December 3, 1982 |
STATE OF BIHAR Vs. RAY CHANDI NATH SAHAY
|
March 30, 1982 |
STATE OF BIHAR Vs. MANSOOR ALAM KHAN
|
March 26, 1982 |
STATE OF BIHAR Vs. MUSAFIR THAKUR
|
June 30, 1982 |
SUDHINDRA CHANDRA MALIK Vs. STATE OF BIHAR
|
March 26, 1982 |
SUDHIR KUMAR SINHA Vs. STATE OF BIHAR
|
August 27, 1982 |
SYED ASKARI HADI ALI AUGUSTINE Vs. AWADH NANDAN SINGH
|
May 14, 1982 |
TAPESHWAR PANDEY Vs. RAMAJODHYA SINGH
|
July 16, 1982 |
TARKESAWAR SINGH Vs. STATE OF BIHAR
|
July 6, 1982 |
TARU RANI CHOUDHARY
Vs. CANTONMENT BOARD DINAPORE
|
April 12, 1982 |
TATA IRON AND STEEL CO LTD Vs. PADALA APPANNA
|
May 12, 1982 |
TATA YODOGWA LIMITED
Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
September 6, 1982 |
TEG BAHADUR SINGH Vs. UNION OF INDIA
|
December 23, 1982 |
TEMU ASPI GABBA Vs. STATE OF BIHAR
|
April 5, 1982 |
THAKUR SAH
Vs. SHEO PUJAN PRASAD
|
April 29, 1982 |
TIP TOP Vs. INDRAMANI DEVI
|
January 15, 1982 |
UMA SHANKAR BAJAJ Vs. NARAIN DAS
|
February 25, 1982 |
UNION OF INDIA Vs. B C BASU
|
August 30, 1982 |
UNITED BANK OFFICERS ASSOCIATION Vs. UNITED BANK OF INDIA
|
December 10, 1982 |
UPENDRA KUMAR JOSHI Vs. KESORAM INDUSTRIES COTTON MILLS
|
February 8, 1982 |
UPENDRA NARAIN MISHRA Vs. BIHAR STATE ELECTRICITY BOARD
|
November 9, 1982 |
VISHWANATH SHARMA Vs. STATE OF BIHAR
|
September 2, 1982 |