|
ANAND KUMAR MISHRA Vs. STATE OF BIHAR
|
February 10, 1981 |
|
AWADHESH KUMAR
Vs. BANSHIDHAR AGRAWAL
|
January 24, 1981 |
|
BABAN SINGH Vs. STATE OF BIHAR
|
February 2, 1981 |
|
BAIDYA NATH PRASAD
Vs. RAMJI PRASAD GUPTA
|
May 11, 1981 |
|
BAIJNATH CHOUBEY Vs. RAM EKBAL CHOUBEY
|
February 24, 1981 |
|
BAIJNATH SINGH Vs. UNION OF INDIA
|
May 26, 1981 |
|
BANSHI MODI Vs. STATE OF BIHAR
|
November 11, 1981 |
|
BASUDEO HISARIA Vs. BRIJ MOHAN TIBREWAL
|
January 3, 1981 |
|
BAWA GOPAL DAS BEDI AND SONS Vs. UNION OF INDIA
|
December 2, 1981 |
|
BAZRUL HAQUE
Vs. BIHARI SHARMA
|
April 24, 1981 |
|
BHAIYALAL Vs. STATE OF BIHAR
|
November 5, 1981 |
|
BHANUMATI PRASAD Vs. RANCHI UNIVERSITY
|
March 23, 1981 |
|
BHOLA SINGH Vs. STATE OF BIHAR
|
January 2, 1981 |
|
BIBI EDA KHATOON
Vs. STATE OF BIHAR
|
May 21, 1981 |
|
BIBI JALGOSAN Vs. BHULAI BAITHA
|
February 5, 1981 |
|
BILAT DAS Vs. BABUJI DAS
|
February 20, 1981 |
|
BIMAL KUMAR JAIN Vs. RAMAUTAR SHUKLA
|
April 16, 1981 |
|
BISHUNDEO MAHTO Vs. STATE OF BIHAR
|
July 30, 1981 |
|
BRAHMADEO CHOUDHARY
Vs. NATIONAL INSURANCE CO LTD
|
July 27, 1981 |
|
BRAJNANDAN PRASAD Vs. STATE OF BIHAR
|
December 9, 1981 |
|
CALCULATING BUSINESS MACHINES Vs. STATE OF BIHAR
|
April 21, 1981 |
|
CHANDRA KISHORE CHOUDHARY Vs. STATE OF BIHAR
|
August 10, 1981 |
|
CHANDRA SHEKHAR CHAUDHARY Vs. RAJ KISHORE JHA
|
July 29, 1981 |
|
DAUDPUR FISHERMEN CO OP SOCIETY LTD Vs. STATE OF BIHAR
|
March 24, 1981 |
|
DINESH NANDAN PRASAD AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 23, 1981 |
|
DIP NARAIN SINGH Vs. STATE OF BIHAR
|
February 26, 1981 |
|
DURGA PRASAD SINGH Vs. DAROGA PRASAD SINGH
|
January 28, 1981 |
|
FATEH CHAND GARG Vs. STATE OF BIHAR
|
September 3, 1981 |
|
GAJADHAR NATH SEN Vs. RAMRUP MAHTO
|
March 5, 1981 |
|
GANGA SAH Vs. STATE OF BIHAR
|
December 8, 1981 |
|
GURUBACHAN SINGH OBEAL
Vs. ARYA DHARMA SEWA SANGH
|
February 3, 1981 |
|
HARI NANDAN SINGH
Vs. RANJIT KUMAR SAMANTA
|
April 20, 1981 |
|
HISI MANJHI Vs. RAJKISHORE PRADHAN
|
March 31, 1981 |
|
IBRAHIM Vs. SALIM
|
November 23, 1981 |
|
IMAMUL HASSAN CHOUDHARY
Vs. STATE OF BIHAR
|
December 10, 1981 |
|
INDERDEO SAH
Vs. DHRAMDEO MAHTO
|
February 18, 1981 |
|
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
|
May 21, 1981 |
|
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ACQUISITION Vs. KEDAR NATH JHUNJHUNWALLA
|
April 18, 1981 |
|
ISLAM Vs. STATE OF BIHAR
|
January 30, 1981 |
|
J N SAHAY Vs. STATE OF BIHAR
|
July 16, 1981 |
|
JAGDEO SHARMA
Vs. NANDAN MAHTO
|
September 4, 1981 |
|
JAGDISH PRASAD Vs. SATYA NARAIN SINGH
|
August 21, 1981 |
|
JAGDISH PRASAD Vs. STATE OF BIHAR
|
December 2, 1981 |
|
JAGTA NAND Vs. RANGJEE TIWARI
|
December 11, 1981 |
|
JAIGOBIND VERMA
Vs. TEJPAL SARAWAGI
|
February 26, 1981 |
|
JAINUL ABDIN Vs. STATE OF BIHAR
|
July 23, 1981 |
|
JANUDUL HAQUE Vs. ZUBAIR HAIDER
|
February 23, 1981 |
|
K C SAHA Vs. R K BANERJEE
|
March 27, 1981 |
|
KALIA DEVI Vs. KHUB LALL MAHTO
|
February 10, 1981 |
|
KAMLA PRASAD Vs. STATE OF BIHAR
|
April 20, 1981 |
|
KAMLESH ROY
Vs. RUDRA NARAIN RAI
|
January 2, 1981 |
|
KANHAIYALAL DABRIWALA Vs. STATE OF BIHAR
|
August 18, 1981 |
|
KANORIA OVERSEAS CORPORATION
Vs. DAMA YANTI VYAS
|
July 24, 1981 |
|
KASHI CHOUDHARY
Vs. MUJATABA HASSAN
|
September 4, 1981 |
|
KATEYA GRAM PANCHAYAT
Vs. STATE OF BIHAR
|
December 11, 1981 |
|
KRISHNA PRASAD SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
May 14, 1981 |
|
KUMAR KALYAN PRASAD Vs. KULANAND VAIDIK
|
January 3, 1981 |
|
LACHANDEO SAHNI Vs. STATE OF BIHAR
|
April 27, 1981 |
|
M N ROY CHOUDHARY Vs. NAND KISHORE KAKKAR
|
January 3, 1981 |
|
MADAN MILLS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
January 1, 1981 |
|
MADAN MOHAN SHARMA Vs. RENUKA SHARMA
|
February 11, 1981 |
|
MADAN SINGH Vs. P K BASUK
|
August 26, 1981 |
|
MADHAV MILL PRIVATE LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
January 20, 1981 |
|
MAHENDRA PRASAD SAH Vs. MAUJELAL MAHTO
|
February 2, 1981 |
|
MAHENDRA TIWARY Vs. LAL PARI DEVI
|
March 2, 1981 |
|
MAN SINGH Vs. STATE OF BIHAR
|
September 30, 1981 |
|
MANAGER COURT OF WARDS BETTIAH Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1981 |
|
MANENDRA PRASAD
Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
|
March 31, 1981 |
|
MANHAK KHATIK Vs. KHEDAN KHATIK
|
January 2, 1981 |
|
MARJADI DEVI Vs. JAGARNATH SINGH
|
August 12, 1981 |
|
MD. SULAIMAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 11, 1981 |
|
MIRA SEN GUPTA Vs. SHAKTIPADA SEN GUPTA
|
April 10, 1981 |
|
MOHD HASHIM Vs. DISTRICT EDUCATION OFFICER SAHARSA
|
October 24, 1981 |
|
MOSSOMAT BAIJNATH KUER
Vs. MAHESHWARI DEVI
|
March 6, 1981 |
|
NARESH YADAV Vs. AWADHESH SHARMA
|
January 3, 1981 |
|
NITYANAND SINHA Vs. STATE OF BIHAR
|
May 11, 1981 |
|
P SRIVASTAVA Vs. UNION OF INDIA
|
April 14, 1981 |
|
PREM KISHORI DEVI Vs. STATE OF BIHAR
|
May 15, 1981 |
|
PRITAMLAL YADAV Vs. STATE OF BIHAR
|
September 23, 1981 |
|
RADHEY SHYAM SINGH Vs. STATE OF BIHAR
|
May 6, 1981 |
|
RAGHNBIR JHA Vs. STATE OF BIHAR
|
February 10, 1981 |
|
RAGHUBIR JHA Vs. STATE OF BIHAR
|
January 10, 1981 |
|
RAGHUNATH PANDEY Vs. STATE OF BIHAR
|
September 1, 1981 |
|
RAJ NANDAN PRASAD SINHA Vs. STATE OF BIHAR
|
September 15, 1981 |
|
RAJENDRA PRASAD
Vs. SIBA DEVI
|
September 29, 1981 |
|
RAJENDRA SINGH Vs. STATE OF BIHAR
|
September 20, 1981 |
|
RAJESHWAR RY Vs. STATE OF BIHAR
|
February 24, 1981 |
|
RAM CHANDRA CHOUDHARY Vs. MOSSTT RAMPABITRI DEVI
|
August 31, 1981 |
|
RAM CHANDRA MISHRA
Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
|
September 18, 1981 |
|
RAM JATAN RAI Vs. BALIRAM SINGH
|
April 18, 1981 |
|
RAM KRISHNA MANDAL
Vs. BAIKUNTHA LAL MANDAL
|
April 9, 1981 |
|
RAM LAKHAN MAHTO
Vs. MUKHDEO MAHTO
|
July 16, 1981 |
|
RAM PRASAD DUBEY Vs. BIHAR STATE AGRICULTURAL PRODUCE MARKETING BOARD PATNA
|
September 19, 1981 |
|
RAM PRASAD SINGH Vs. SUKHDEO RAUT
|
November 11, 1981 |
|
RAM RUP MAHTON
Vs. KIRPA NARAIN MAHTON
|
December 10, 1981 |
|
RAM SAKHI KUER Vs. DAROGA PRASAD SINGH
|
January 28, 1981 |
|
RAMA DEVI Vs. STATE OF BIHAR
|
January 6, 1981 |
|
RAMANAND THAKUR
Vs. PARMANAND THAKUR
|
December 4, 1981 |
|
RAMBUJHAWAN KUMAR
Vs. SHIVA NANDAN THAKUR
|
July 23, 1981 |
|
RAMDEO JHA Vs. CHANDAR THAKUR
|
March 25, 1981 |
|
RAMESHWAR PRASAD SINGH DEO Vs. STATE OF BIHAR
|
January 27, 1981 |
|
RAMESHWAR THAKUR Vs. BHAGWATI DEVI
|
December 7, 1981 |
|
RAMJI JADAV Vs. RAMCHANDRA PRASAD
|
April 22, 1981 |
|
RAMLAL SAHU Vs. DIVISIONAL MANAGER NATIONAL
|
December 22, 1981 |
|
RAMRUP PANDEY
Vs. KAMLA PRASAD SINHA
|
April 23, 1981 |
|
RATAN LAL LAL PACHISIA Vs. RANCHHOR DAS RAMJI
|
March 17, 1981 |
|
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
|
March 25, 1981 |
|
S K IBRAHIM Vs. S K SALIM
|
November 23, 1981 |
|
S P MALLIK Vs. STATE OF ORISSA
|
May 14, 1981 |
|
SADHO SINGH ALIAS SADO SINGH Vs. RAMESHWAR SINGH
|
August 28, 1981 |
|
SAMIR KUMAR DAS Vs. STATE OF BIHAR
|
May 22, 1981 |
|
SARASWATI MISHRA Vs. CHANCELLOR UNIVERSITIES OF BIHAR PATNA
|
February 2, 1981 |
|
SATYANARAIN MAHTO Vs. RAMESHWAR MAHTO
|
August 17, 1981 |
|
SECRETARY BIHAR SCHOOL EXAMINATION BOARD Vs. EHSAN AHMAD KHAN
|
April 16, 1981 |
|
SHASHI BHUSHAN PRASAD SINGH Vs. STATE OF BIHAR
|
July 30, 1981 |
|
SHEOSHANKAR PRASAD Vs. KAILASH DEVI
|
February 16, 1981 |
|
SHIBSHANKAR DOKANIA OIL RICE AND FLOUR MILLS BARHARWA Vs. STATE OF BIHAR
|
May 20, 1981 |
|
SHIV LOCHAN JHA
Vs. STATE OF BIHAR
|
December 22, 1981 |
|
SHIVAKESHWAR TEWARI
Vs. GIRIRAJ KISHORI DEVI
|
March 27, 1981 |
|
SHRIRAM BEARING LIMITED RANCHI Vs. BIHAR STATE ELECTRICITY BOARD PATNA
|
December 8, 1981 |
|
SIDHARTHAN CHIT FUND
Vs. ANISUR RAHMAN
|
March 24, 1981 |
|
STATE OF BIHAR Vs. P K JAIN
|
January 28, 1981 |
|
SUDARSHAN RAI Vs. STATE OF BIHAR
|
November 20, 1981 |
|
SUMITRA DEVI Vs. NANDAN PRASAD SINGH CHAUDHARY
|
April 16, 1981 |
|
SURAJMANI DEVI Vs. SHANTI DEVI
|
April 6, 1981 |
|
SURESH PRASAD YADAV Vs. TELEY RAI
|
January 8, 1981 |
|
TARKESHWAR UPADHYA Vs. MAHESH KAHAR
|
May 22, 1981 |
|
TRIBENI DEVI Vs. STATE OF BIHAR
|
July 30, 1981 |
|
UMA SHANKAR SINGH Vs. STATE OF BIHAR
|
January 20, 1981 |
|
UMAKANT SINHA
Vs. STATE OF BIHAR
|
March 10, 1981 |
|
UNION OF INDIA Vs. NARINDER SINGH KANWAR
|
December 23, 1981 |
|
VIRENDRA PRASAD MISRA Vs. UNION OF INDIA
|
May 5, 1981 |
|
WESTERN INDIA MATCH CO LTD Vs. DEPUTY COLLECTOR CESS BETTIAH
|
March 31, 1981 |
|
YAMUNA PRASAD SAH Vs. PRABHU NATH SAH
|
April 10, 1981 |
|
YOGENDRA SINGH Vs. STATE OF BIHAR
|
July 29, 1981 |
|
ZAKIA AFAQUE ISLAMIA COLLEGE SIWAN Vs. STATE OF BIHAR
|
August 9, 1981 |