ACCHAIBAR MISSIR Vs. PATICHHHAN MISSIR
|
July 28, 1980 |
ACHHAIBER MISSIR Vs. PARICHHAN MISSIR
|
July 28, 1980 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTIPUR SUGAR FACTORY PRIVATE LIMITED
|
December 16, 1980 |
ALETTA GRACE BELL Vs. S TIRKEY
|
July 17, 1980 |
AMBIKA DEVI Vs. BALMAKUND PANDEY
|
February 4, 1980 |
ARUN KUMAR SAH
Vs. BASIR AHMAD
|
December 10, 1980 |
ASHISH KUMAR PAL Vs. SUPERINTENDENT OF JAIL JAMSHEDPAR
|
May 14, 1980 |
ASHOK SINGH Vs. JUGESHWAR SINGH
|
April 18, 1980 |
ASSISTANT BRANCH MANAGE Vs. SHANTI SWARUP SHARMA
|
January 17, 1980 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. SONI MONI LAL BROTHERS
|
July 30, 1980 |
ASUTOSH GUPTA Vs. STATE OF BIHAR
|
May 19, 1980 |
ATMA RAM PODDAR Vs. STATE OF BIHAR
|
December 12, 1980 |
B L KHATTRI Vs. STATE OF BIHAR
|
August 19, 1980 |
BABAN SHARMA Vs. STATE OF BIHAR
|
August 5, 1980 |
BABBAN SHARMA Vs. STATE OF BIHAR
|
August 8, 1980 |
BABU LAL SAO Vs. STATE OF BIHAR
|
February 1, 1980 |
BABU LAL YADAV Vs. STATE OF BIHAR
|
May 2, 1980 |
BAIDYANATH PRASAD MISHRA Vs. STATE OF BIHAR
|
May 21, 1980 |
BAJRANGI MANDAL Vs. S K BHUTANI
|
February 19, 1980 |
BAKSHI S B P SINHA Vs. BIHAR STATE BAR COUNCIL
|
January 11, 1980 |
BALMIKI SINGH Vs. LALPARI DEVI
|
January 28, 1980 |
BALMIKI SINGH Vs. LALPARI DEVI
|
October 28, 1980 |
BANSHI BHAGAT
Vs. KISHUN BHAGAT
|
August 18, 1980 |
BARBIGHA COLD STORAGE CO P LTD Vs. NATIONAL INSURANCE CO LTD
|
July 1, 1980 |
BEUNI YADAV Vs. LAND REFORMS DEPUTY COLLECTOR MADHUBANI
|
July 24, 1980 |
BHAGWANDAS Vs. KOKA PAHAN
|
May 13, 1980 |
BHAGWAUDAS KEJRIWAL Vs. RAMA DEVI SURRAF
|
February 21, 1980 |
BHUBNESHWAR PRASAD YADUKA Vs. ANCHAL ADHIKARI
|
September 25, 1980 |
BHUNESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
February 27, 1980 |
BHUNESHWAR PRASAD SINHA Vs. STATE OF BIHAR
|
August 20, 1980 |
BIDYUT KUMAR GANGULLY Vs. STATE OF BIHAR
|
March 19, 1980 |
BIHAR STATE BOARD OF RELIGIOUS TRUST PATNA Vs. PATNA BRICK MANUFACTURING CO
|
May 21, 1980 |
BIHARI LAL
Vs. MURTI SRI RADHA KRISHNAJI THAKURBARI
|
December 4, 1980 |
BIJAY KUMAR MAHASETH Vs. DINANATH JHA
|
March 29, 1980 |
BISHESHWAR PD MANDAL Vs. RAJBATI DEVI
|
October 12, 1980 |
BISHUNDEO SAH Vs. NATHU YADAV
|
October 9, 1980 |
BISHWANATH MAHTO Vs. SUB DIVISIONAL OFFICER JAMTARA
|
March 28, 1980 |
BISHWANATH SINGH
Vs. STATE OF BIHAR
|
July 4, 1980 |
BLAUDEO PRASAD SAH Vs. HARI PRASAD SAH
|
December 3, 1980 |
BRAHAMESHWAR PRASAD SINHA Vs. STATE OF BIHAR
|
May 1, 1980 |
BRIJESH RAI TIRPURARI SHARAN RAI Vs. STATE OF BIHAR
|
January 18, 1980 |
BUDHA SINGH
Vs. STATE OF BIHAR
|
May 14, 1980 |
CHAMPA DEVI Vs. MADHO SHARAN SINGH
|
March 7, 1980 |
CHANDAR SAH Vs. UNION OF INDIAGODHANI
|
August 29, 1980 |
CHANDRIKA SAH Vs. ADDITIONAL MEMBER BOARD
|
September 23, 1980 |
CHATTURAM DARSANRAM Vs. UNION OF INDIA
|
March 12, 1980 |
CHEDI PRASAD SINGH
Vs. STATE OF BIHAR
|
August 11, 1980 |
CHEDI PRASAD SINGH Vs. STATE OF BIHAR
|
August 8, 1980 |
CHEKHURI MALLAH Vs. BHABHUTI MALLAH
|
December 22, 1980 |
COMMISSIONER OF INCOME TAX Vs. BANKIPUR CLUB LIMITED
|
October 14, 1980 |
COMMISSIONER OF INCOME TAX Vs. CENTRAL KOORDIH COLLIERY COMPANY
|
July 25, 1980 |
COMMISSIONER OF INCOME TAX Vs. SELECTED JHARIA COLLIERY COMPANY PRIVATE LIMITED
|
April 8, 1980 |
DAMODAR DUBEY Vs. STATE OF BIHAR
|
September 23, 1980 |
DEO KRISHNA SINGH Vs. HAREUDRA PRASAD
|
November 10, 1980 |
DINANATH SHRIVASTAVA
Vs. SUKHDEO NARAYAN PRASAD
|
March 27, 1980 |
DIP NARAIN SINGH Vs. KEDAR NATH SINGH
|
December 18, 1980 |
DIPNARAIN SINHA Vs. DINANATH SINGH
|
January 16, 1980 |
DUDHNATH YADAV Vs. STATE OF BIHAR
|
March 31, 1980 |
GANESH PRASAD
Vs. STATE OF BIHAR
|
August 8, 1980 |
GANESH RAM
Vs. RAMLAKHAN DEVI
|
September 25, 1980 |
GANGA SAO
Vs. BISHWANATH GUPTA
|
December 23, 1980 |
HAFIZULLAHA Vs. BALKISHUN AGARWALLA
|
December 3, 1980 |
HARE KRISHNA SAHAY Vs. STATE OF BIHAR
|
May 23, 1980 |
HARE KRISHNA SAHAY Vs. STATE OF BIHAR
|
June 5, 1980 |
HARI NARAIN PRASAD Vs. KRISHNA PRASAD
|
October 13, 1980 |
HARISH TARA REFACTORIES PRIVATE LTD Vs. STATE OF BIHAR
|
April 23, 1980 |
HASSAN JAN Vs. STATE OF BIHAR
|
April 24, 1980 |
HEM RAJ JHUNJHUNWALA Vs. STATE OF BIHAR
|
May 13, 1980 |
INAR HAZARA ALIAS INDER HAZ ARA Vs. RAMBRIKSHA HAZARA
|
May 6, 1980 |
J K AGARWALA Vs. UNION OF INDIA
|
July 31, 1980 |
J P GUPTA Vs. UNION OF INDIA
|
September 6, 1980 |
J P SAROOGI Vs. JAMAL AHMAD
|
May 2, 1980 |
JAGARNATH JHA
Vs. UGRAKANT CHAUDHARY
|
October 9, 1980 |
JAGARNATH SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR PATNA
|
November 17, 1980 |
JAGDEO MANDAL Vs. PRASADI MANDAL
|
January 16, 1980 |
JAGDISH PRASAD CHOWDHARY
Vs. NIRSU SINGH
|
April 3, 1980 |
JAGDISH PRASAD CHOWDHARY Vs. NIRSU SINGH
|
March 3, 1980 |
JAGDISH PRASAD KESHARWANI
Vs. FERTILIZER CORPORATION OF INDIA LTD
|
April 25, 1980 |
JAGDISH SINGH Vs. RAMESHWAR SINGH
|
July 3, 1980 |
JAGDISH TRADING COMPANY Vs. STATE OF BIHAR
|
December 22, 1980 |
JAGESHWAR CHAUDHARY Vs. UGRAAEN NARAIN AGRAWAL
|
December 12, 1980 |
JAI CHANDRA PRASAD Vs. BISHWANATH PRASAD
|
December 8, 1980 |
JALPA TUDU Vs. COMMISSIONER OF BHAGALPUR DIVISION
|
September 9, 1980 |
JAMURTA KUER Vs. DIRECTOR OF CONSOLIDATION BIHAR
|
July 17, 1980 |
JANAK SAHI Vs. JAMUNA SHAHI
|
April 10, 1980 |
JETHAN PRASAD Vs. STATE OF BIHAR
|
July 2, 1980 |
JUGAL KISHORE SINGH
Vs. UNION OF INDIALAKSHMI KUMARI
|
February 2, 1980 |
JUTE FIBRE Vs. SANTOSH CHANDRA SAWAL RAM
|
December 9, 1980 |
KAILASH CHANDRA MAHESHWARI Vs. STATE OF BIHAR
|
December 2, 1980 |
KAILASH ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
July 8, 1980 |
KALI PRASAD BAJPAYEE Vs. BHAGWAT PRASAD
|
April 4, 1980 |
KAMAKHYA NARAIN SINGH
Vs. STATE OF BIHAR
|
October 14, 1980 |
KAMLESHWAR PRASAD NAYAK Vs. SHYAM SUNDAR CHAUDHARY
|
April 16, 1980 |
KAMLESHWAR PRASAD NAYAK Vs. SHYAM SUNDAR CHAUDHARY
|
January 16, 1980 |
KANA RAM EQBAL SINGH Vs. STATE OF BIHAR
|
August 6, 1980 |
KANHAIYA RAM Vs. STATE OF BIHAR
|
February 7, 1980 |
KAPILDEO SINGH Vs. STATE OF BIHAR
|
July 30, 1980 |
KASHI PRASAD HARILALKA Vs. JOINT SECRETARY GOVERNMENT
|
September 6, 1980 |
KHARTAR SAO Vs. UNION OF INDIA
|
February 1, 1980 |
KISHORI LALL SAHU
Vs. CHAIRMAN NORTH BIHAR REGIONAL TRANSPORT AUTHORITY MUZAFFARPUR
|
February 28, 1980 |
KISHUN DUBEY Vs. KAMLA PRASAD TIWARY
|
December 5, 1980 |
KRISHNA MURARI PATHAK ALIAS LALAN PATHAK Vs. LESARI
|
January 24, 1980 |
KRISHNA PRASAD Vs. HARI NARAIN PRASAD
|
October 15, 1980 |
LALITA KUMARI Vs. STATE OF BIHAR
|
November 25, 1980 |
LALMUNI DEVI Vs. SHIV SHANKAR TIWARY
|
February 2, 1980 |
LALMUNI DEVI Vs. SHIV SHANKER TIWARY
|
February 27, 1980 |
LAXMI NARAIN GURMAITA
Vs. RAM NARAIN MEHTA
|
October 1, 1980 |
LAXMI NARAYAN GAURI SHANKAR
Vs. GOPAL KRISHNA KANORIA
|
March 18, 1980 |
MANAGEMENT OF ASHOK PAPER MILLS Vs. STATE OF BIHAR
|
November 26, 1980 |
MANAGER ALLAHABAD BANK Vs. PRESIDING OFFICER LABOUR COURT
|
February 6, 1980 |
MANAGING COMMITTEE OF SHREE GANESH ADARSH SANSKRIT HIGH SCHOOL BAKHTIARPUR Vs. STATE OF BIHAR
|
December 5, 1980 |
MANJU KUER Vs. RAMRATAN SINGH
|
December 16, 1980 |
MD IDRIS Vs. STATE OF BIHAR
|
January 9, 1980 |
MIR RAFIQUE Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR
|
July 21, 1980 |
MOGHAL SINGH Vs. MEMBER BOARD OF REVENUE
|
September 2, 1980 |
MOHANLAL SAH
Vs. SABITRI DEVI PODDAR
|
May 1, 1980 |
MOHD YUNUS Vs. STATE OF BIHAR
|
January 24, 1980 |
MUNDRIKA SINGH Vs. MARNI KUMARI
|
July 8, 1980 |
MUNICIPAL COMMISSIONERS OF BHAGALPUR MUNICIPALITY
Vs. SHIV NARAIN RAM
|
November 26, 1980 |
MUNSI PASI Vs. THAKUR SETH
|
March 17, 1980 |
NARESH PRASAD YADAV Vs. STATE OF BIHAR
|
July 4, 1980 |
NARSINGH PRASAD SAH Vs. STATE OF BIHAR
|
April 22, 1980 |
NASRUL MIAN Vs. STATE OF BIHAR
|
October 7, 1980 |
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
|
March 11, 1980 |
NIROD BARAN BANERJEE
Vs. STATE OF BIHAR
|
April 21, 1980 |
NRIPENDRA NATH ROY CHOUDHARY
Vs. COMMISSIONER OF CHAIBASA MUNICIPALITY
|
July 1, 1980 |
PARBHAWATI DEVI Vs. MAHENDRA NARAIN SINGH
|
August 12, 1980 |
PATNA MUNICIPAL CORPORATIONS Vs. RAM RAJ DHOBI
|
December 15, 1980 |
PEYARE GIR Vs. UNION OF INDIAMUNDARI
|
July 10, 1980 |
PHULPATI DEVI Vs. PARMESHWAR RAI
|
July 29, 1980 |
PRABHAVATI DEVI Vs. MAHENDRA NARAIN SINGH
|
August 1, 1980 |
PRABHUNATH SINGH Vs. STATE OF BIHAR
|
February 11, 1980 |
PRAKASH SAO
Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
November 12, 1980 |
PRIYABARAT MUKHIA Vs. STATE OF BIHAR
|
July 28, 1980 |
PURNIMA SINGH Vs. STATE OF BIHAR
|
August 7, 1980 |
RADHA KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
|
February 7, 1980 |
RADHABALLAV CHATURVEDI Vs. STATE OF BIHAR
|
January 8, 1980 |
RADHESHYAM TEWARI Vs. STATE OF BIHAR
|
March 14, 1980 |
RAJ KUMAR PRASAD
Vs. UCHIT NARAIN SINGH
|
May 5, 1980 |
RAJ KUMAR PRASAD Vs. UCHIT NARAIN SINGH
|
May 3, 1980 |
RAJESHWARI DEVI Vs. KESHORI DEVI
|
May 22, 1980 |
RAJPATI PRASAD
Vs. KAUSHALYA KUER
|
August 8, 1980 |
RAKESH CHANDRA SAHAY VERMA Vs. MITHILA UNIVERSITY
|
May 27, 1980 |
RAM GOPAL SAH
Vs. DHIRENDRA NATH
|
December 2, 1980 |
RAM KRISHNA MANDAL Vs. BAIKUNTHA LAL MANDAL
|
April 9, 1980 |
RAM SEWAK LAL
Vs. RAJENDRA PRASAD
|
December 2, 1980 |
RAMAUTAR PRASAD Vs. STATE OF BIHAR
|
January 11, 1980 |
RAMESHWAR JUTE MILLS LTD Vs. INSPECTOR OF CUSTOMS AND CENTRAL EXCISE
|
February 2, 1980 |
RAMESHWAR KOERI Vs. STATE OF BIHAR
|
November 28, 1980 |
RAMESHWAR LALL AGARWAL Vs. UNION OF INDIA
|
May 14, 1980 |
RAMNANDAN RAI
Vs. DISTRICT JUDGE SITAMARHI
|
March 11, 1980 |
RAMPADARATH RAI Vs. BISHUN MANDAL
|
April 24, 1980 |
RAMPRICHHAN SINGH Vs. RAM CHHABILA SINGH
|
September 18, 1980 |
RAMSARUP PRASAD Vs. CENTRAL BANK OF INDIA
|
April 2, 1980 |
RANJIT SINGH
Vs. SARDA RANJAN PRASAD SINHA
|
May 21, 1980 |
RESHAM LAL YADAV Vs. STATE OF BIHAR
|
October 3, 1980 |
S K CHAUDHARY Vs. STATE OF BIHAR
|
February 7, 1980 |
SAHEB JAN MIAN Vs. NATHUNI SINGH
|
December 17, 1980 |
SALENDRA NARAIN SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
February 8, 1980 |
SANICHAR MAHTON Vs. BHIKHAN DHOBI
|
February 22, 1980 |
SANT LAL SAHNI Vs. STATE OF BIHAR
|
May 15, 1980 |
SATYA NARAIN SINGH
Vs. JANARDAN KANTH
|
May 22, 1980 |
SATYADEO SINGH Vs. STATE OF BIHAR
|
September 19, 1980 |
SHAMRATI KUER Vs. JANKI SARAN SINGH
|
December 5, 1980 |
SHIBRAM MISSIR
Vs. TULARAM MISSIR
|
February 4, 1980 |
SHIV SHAMBHU SHARMA Vs. STATE OF BIHAR
|
July 9, 1980 |
SHOVA KANT DAS AND LAKAN LAL Vs. SPECIAL SECRETARY
|
May 9, 1980 |
SHREE GOPAL RICE AND FLOUR MILL Vs. STATE OF BIHAR
|
February 6, 1980 |
SHREE KRISHNA GYANODAY SUGAR LTD Vs. STATE OF BIHAR
|
February 11, 1980 |
SINGASAN RABI DAS Vs. CBIEF SECURITY OFFICER RAILWAY PROTECTION FORCE S E RAILWAY
|
December 9, 1980 |
SITA RAM Vs. SITARAM PRASAD
|
March 4, 1980 |
SITA RAM PRASAD
Vs. MAHADEO RAI
|
February 27, 1980 |
SITA RAM PRASAD Vs. MAHADEO RAI
|
February 17, 1980 |
SITESH KISHORE PANDEY Vs. RAMESH KISHORE PANDEY
|
September 5, 1980 |
SK JAMALUDDIN Vs. STATE OF BIHAR
|
March 20, 1980 |
STATE OF BIHAR
Vs. RAMESHWAR PRASAD BAIDYA
|
March 10, 1980 |
STATE OF BIHAR
Vs. DEOMANI BHAGAT
|
January 5, 1980 |
STATE OF BIHAR
Vs. S K THACKER
|
July 24, 1980 |
STATE OF BIHAR Vs. KAMLA PRASAD SINHA
|
March 18, 1980 |
STATE OF BIHAR Vs. RAM BACHAN SINGH
|
September 3, 1980 |
SUBHASH CHANDRA CHOUDHURY Vs. BIHAR STATE WAREHOUSHING CORPORATION
|
January 10, 1980 |
SUBHASH PANDEY Vs. CHANCELLOR MAGADH UNIVERSITY
|
August 21, 1980 |
SUBODH BALA GHOSH Vs. HAICUM SINGH
|
December 17, 1980 |
SUDAMIA DEVI Vs. STATE OF BIHAR
|
February 11, 1980 |
SUKHDEO PRASAD YADAV Vs. STATE OF BIHAR
|
April 18, 1980 |
SUNANIA DEVI Vs. ADDITIONAL MEMBER BOARD OF REVENUE PATNA
|
September 25, 1980 |
SURENDRA SINGH Vs. JANG BAHADUR SINGH
|
February 28, 1980 |
SURYAKANT JHA
Vs. LAKSHMI KANT JHA
|
March 20, 1980 |
SUSHIL KUMAR SINGH Vs. BRAJ MOHAN SINGH
|
November 6, 1980 |
TAPESHWER TEWARY Vs. SANJAY KUMAR SHARMA
|
September 17, 1980 |
TARNI PRASAD THAKUR
Vs. BASUDEO THAKUR
|
November 20, 1980 |
TATA ENGINEERING AND LOCOMATIVE CO LTD Vs. DISTRICT MINING OFFICER AND CESS COLLECTOR
|
March 19, 1980 |
THAKUR PANDEY
Vs. BUNDI OJHA
|
March 6, 1980 |
THAKUR RAM SAHAI SINHA Vs. T BIMLA DEVI
|
January 18, 1980 |
TRIBENI PD RASTOGI Vs. BASUDEO PD RASTOGI
|
April 16, 1980 |
TRIBENI PRASAD DHANDHANIA
Vs. SITA RAM PODDAR
|
March 27, 1980 |
UDAY SINGH Vs. MAGADH UNIVERSITY
|
May 8, 1980 |
UMESH CHANDRA SAH
Vs. STATE OF BIHAR
|
July 8, 1980 |
UNION OF INDIA Vs. LAKSHMI NARAYAN SINHA
|
July 14, 1980 |
UNION OF INDIA Vs. LAKSHMI NARAYAN SINHA
|
July 8, 1980 |
UNION OF INDIA Vs. JUMAN
|
August 20, 1980 |
VIVEKANAND MISHRA Vs. BIHAR SECONDARY EDUCATION BOARD
|
January 2, 1980 |
WORKMEN OF INDIAN OIL CORPORATION Vs. MANAGEMENT OF INDIAN OIL
|
September 10, 1980 |
YOGENDRA THAKUR Vs. STATE OF BIHAR
|
July 4, 1980 |