|
ABDUL RAHMAN
Vs. STATE OF BIHAR
|
July 18, 1979 |
|
Abdul Wahab Vs. State of Bihar
|
April 16, 1979 |
|
ACHHELAL SINGH Vs. STATE OF BIHAR
|
August 30, 1979 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TARACHAND JAIN
|
October 18, 1979 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KASHIRAM MATHURA PRASAD
|
April 20, 1979 |
|
Adhik Lal Yadav Vs. State of Bihar
|
February 8, 1979 |
|
AHYODHYA PASWAN Vs. UNION OF INDIA AND OTHERS
|
January 3, 1979 |
|
AJIJ MIAN Vs. KEWAL AHIR
|
August 7, 1979 |
|
AMALENDU KUMAR
Vs. STATE OF BIHAR
|
May 7, 1979 |
|
ANANDI MAHATO Vs. BHIKBARI MAHATO
|
April 4, 1979 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
October 30, 1979 |
|
ANUGRAH NARAIN SINHA Vs. THE CHAIRMAN AND MANAGING DIRECTOR, UNITED COMMERCIAL BANK AND OTHERS
|
January 24, 1979 |
|
ARATI DEVI Vs. STATE OF BIHAR
|
April 17, 1979 |
|
ASHOK AUTOMOBILES RANCHI PRIVATE LTD Vs. STATE OF BIHAR
|
August 31, 1979 |
|
ASHOK INDUSTRIES Vs. STATE OF BIHAR
|
January 4, 1979 |
|
Ashok Knmar Singh Vs. State of Bihar
|
March 19, 1979 |
|
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1979 |
|
Awadb Kishore Sinba Vs. State
|
July 23, 1979 |
|
Awadh Rai Vs. State of Bihar
|
February 9, 1979 |
|
Awadhesh Mahto Vs. State of Bihar
|
February 6, 1979 |
|
AWADHESH RAI Vs. STATE OF BIHAR
|
November 19, 1979 |
|
AZIZ BAKHO ALIAS AZIZ MIAN Vs. STATE OF BIHAR
|
July 13, 1979 |
|
BADRI SINGH Vs. MANSURUL HASAN KHAN
|
March 23, 1979 |
|
BADSHAH PRASAD Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1979 |
|
BAIJNATH KUNDU ALIAS BHAKSOO Vs. STATE OF BIHAR
|
August 18, 1979 |
|
BALIRAM RAM Vs. RADHIKA DEVI
|
April 13, 1979 |
|
BALPAN MAHTON Vs. JADAV NATH DEOGHARIA
|
November 21, 1979 |
|
BANDOOK KARKHANA MAZDOOR UNION Vs. PRESIDING OFFICER LABOUR COURT BHAGALPUR
|
September 26, 1979 |
|
BASGIT DASAUNDHI
Vs. HARAKH DASAUNDHI
|
November 19, 1979 |
|
Batorani Mandalain Vs. Ramdas Mandal
|
August 31, 1979 |
|
BHAGWAN PRASAD Vs. OFFICER IN CHARGE HATHIDAH CHECK POST MOKAMEH
|
November 15, 1979 |
|
BHAIRO BUX CHIRANJILAL
Vs. RUKMINI DEVI DIDWANIA
|
September 26, 1979 |
|
BHUNA SINGH Vs. STATE OF BIHAR
|
October 17, 1979 |
|
BHUPENDRA NATH PRASAD Vs. STATE OF BIHAR
|
July 23, 1979 |
|
Bhupendra Prasad Vs. Mossammat Tabizun Nissa
|
April 2, 1979 |
|
BIBI AMNA KHATUN Vs. ZAHIR HUSSAIN
|
September 20, 1979 |
|
BIBI TAHZIBUNNISA
Vs. SYED AZIZUR RAHMAN
|
March 28, 1979 |
|
BIDYA SAGAR PRASAD ALIAS BIDYA SAGAR SINGH Vs. NEPAL SINGH
|
April 16, 1979 |
|
Bijai Prasad Saraf Vs. Shiv Narain Prasad
|
February 20, 1979 |
|
BINAY VERMA
Vs. STATE OF BIHAR
|
May 10, 1979 |
|
Bindeshwari Prasad Chaudhary Vs. Collector Sitamarhi
|
February 5, 1979 |
|
Bindeshwari Sharma Vs. State of Bihar
|
February 23, 1979 |
|
BISHNU PADA BHATTACHARYA
Vs. DWARKA PRASAD BHAGAT
|
March 16, 1979 |
|
Bishun Yadav Vs. Jugal Kishore Chandhary
|
August 24, 1979 |
|
BRAHMDEO SINGH Vs. STATE OF BIHAR
|
November 21, 1979 |
|
BRAJESH KUMAR SINHA Vs. STATE OF BIHAR
|
August 3, 1979 |
|
CHAMARI RAM Vs. STATE OF BIHAR
|
December 4, 1979 |
|
Chandan Siagh Vs. Indra Mohan Jha
|
August 7, 1979 |
|
CHANDRA BROTHERS Vs. STATE OF BIHAR
|
September 3, 1979 |
|
Chandra Kalia Devi Vs. State of Bihar
|
March 29, 1979 |
|
CHANDRA SHEKHAR SINGH Vs. RAMLAKHAN SINGH
|
May 1, 1979 |
|
Changa Mal Vs. State of Bihar
|
January 30, 1979 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. BISHWA NATH PRASAD SINGH
|
September 24, 1979 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. ABDUL SHAKOOR AND SONS
|
September 24, 1979 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. L N AGRAWAL AND SONS
|
October 17, 1979 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. INDIA SEWAI CO
|
October 18, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL RAJGARHIA
|
October 30, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. LAL BABU
|
November 7, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWAN DAS GOPAL PRASAD
|
November 8, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. BINOD COMPANY
|
September 24, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. RAMDAS AND SONS
|
August 18, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA CHINTAMANI SARAN NATH SAHDEO
|
December 20, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR BOSE AND BROS
|
July 17, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. BANAIK INDUSTRIES
|
July 11, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. C M RAJGARHIA
|
July 19, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. HECKET ENGG CO
|
May 17, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. GOPAL VASTRALAYA
|
June 26, 1979 |
|
COMMISSIONER OF WEALTH TAX Vs. SITARAM SINGHANIA
|
August 16, 1979 |
|
COMMISSIONER OF WEALTH TAX Vs. NAND LAL JALAN
|
August 31, 1979 |
|
Daroga Prasad Singh Vs. Lal Babu Singh
|
January 24, 1979 |
|
DEOSAGAR SINGH Vs. STATE OF BIHAR
|
March 26, 1979 |
|
DEVKINANDAN LAL Vs. JOGENDRA PRASAD
|
April 2, 1979 |
|
DHANJI SINGH
Vs. STATE OF BIHAR
|
April 20, 1979 |
|
DHANTI DEVI Vs. KARTAR SINGH
|
January 3, 1979 |
|
DHARICHHAN YADAV Vs. STATE OF BIHAR
|
August 9, 1979 |
|
Dina Nath Mishra Vs. Ramdhari pandey
|
March 27, 1979 |
|
DINESHWAR PRASAD
Vs. STATE OF BIHAR
|
August 17, 1979 |
|
DORIK MAHTO Vs. STATE OF BIHAR
|
November 19, 1979 |
|
DUKHIT THAKUR
Vs. GODAMI KUER
|
November 23, 1979 |
|
DWARIKA PRASAD KEJRIWAL Vs. RAJENDRA PRASAD SAO
|
September 11, 1979 |
|
ETWARI MANDAL Vs. STATE OF BIHAR
|
September 3, 1979 |
|
GANESH PANDEY Vs. STATE OF BIHAR
|
November 20, 1979 |
|
GARIBAN SAH Vs. STATE OF BIHAR
|
September 6, 1979 |
|
GAURI SHANKAR MANSARIA
Vs. UNION OF INDIA
|
August 17, 1979 |
|
GAYA RAI Vs. STATE OF BIHAR
|
August 30, 1979 |
|
GAYA SINGH Vs. DOMAN SINGH
|
March 19, 1979 |
|
GOBARDHAN GOSHALA RAKHWARI
Vs. STATE OF BIHAR
|
March 19, 1979 |
|
GOBARDHAN MAHTO Vs. STATE OF BIHAR
|
January 11, 1979 |
|
GODO MAHTO Vs. STATE OF BIHAR
|
January 2, 1979 |
|
Gopai Gupta alias Shyam Sander
Gupta Vs. Sitara Dutta
|
March 30, 1979 |
|
GOVIND YADAV Vs. DEOKI DEVI
|
April 3, 1979 |
|
GULAB CHAND JAIN Vs. STATE OF BIHAR
|
November 11, 1979 |
|
HAJI SYED MOHAMMAD HUSSAIN Vs. STATE OF BIHAR
|
January 4, 1979 |
|
HARDEO PRASAD YADAV Vs. STATE OF BIHAR
|
April 6, 1979 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. PREMIER FABRICATORS
|
December 19, 1979 |
|
HECKETT ENGINEERING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1979 |
|
HECKETT ENGINEERING COMPANY INDIA BRANCH Vs. COMMISSIONER OF INCOME TAX
|
November 12, 1979 |
|
HIRA SHARMA
Vs. HAKIM HABIBULLAH
|
February 20, 1979 |
|
HIRDAYANAND SINGH ALIAS HIRDYA Vs. RAMNAGINA SINGH
|
April 2, 1979 |
|
Hiro Singh Vs. State of Bihar
|
March 28, 1979 |
|
ILYAS Vs. HASIBUR RAHMAN
|
March 27, 1979 |
|
INDRADEO PRASAD SINGH Vs. SHEONATH PRASAD SINGH
|
September 18, 1979 |
|
ISHWAR LAL MODI Vs. STATE OF BIHAR
|
November 16, 1979 |
|
ISHWAR PRASAD CHHAUCHHARIA Vs. STATE OF BIHAR
|
October 24, 1979 |
|
JAGANNATH SINGH Vs. COMMISSIONER OF WEALTH TAX
|
May 8, 1979 |
|
Jagdish Das Vs. State of Bihar
|
April 3, 1979 |
|
Jagdish Majee Vs. Banka Behari Majee alias Baku
Majec
|
May 3, 1979 |
|
Jaibunnissa Vs. Lalau Kumar
|
May 8, 1979 |
|
JAILOK THAKUR Vs. STATE OF BIHAR
|
October 20, 1979 |
|
JAIMANGAL SINGH Vs. STATE OF BIHAR
|
May 16, 1979 |
|
JAINARAIN SHARMA Vs. MAHANTH PANDEY
|
January 2, 1979 |
|
JAMUN PASWAN Vs. MOHD YUAUS
|
September 25, 1979 |
|
JATAN SINGH Vs. STATE OF BIHAR AND OTHERS
|
January 31, 1979 |
|
JHOPRI SAO Vs. STATE OF BIHAR
|
December 17, 1979 |
|
JIWAN RAM BAGERIA ALIAS AGARWALLA Vs. KASTURI DEVI KATESARIA
|
May 11, 1979 |
|
JUTE AND GUNNY BROKERS PRIVATE LTD Vs. STATE OF BIHAR
|
December 21, 1979 |
|
KAHKASHAN PARVEEN SHAHABUDDIN
Vs. STATE OF BIHAR
|
September 7, 1979 |
|
KAILASH PATI NARAIN SINGH Vs. BHOLA SANANI
|
April 6, 1979 |
|
KEDAR MAHTO Vs. CHHATHOO SINGH
|
January 18, 1979 |
|
Kedar Nath Goenka Vs. State of Bihar
|
July 5, 1979 |
|
LAKHAN PRASAD GUPTA Vs. STATE OF BIHAR
|
January 8, 1979 |
|
LAKSHMAN NARAYAN ARORA Vs. REGISTRAR OF COMPANIES
|
August 6, 1979 |
|
Lakshmi Prasad Sao Vs. Collector and Deputy Commissioner of Singhbhum
|
March 8, 1979 |
|
Lal Babu Sao Vs. Ibnullah
|
April 10, 1979 |
|
LAXMI NARAIN GUPTA Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1979 |
|
Laxmi Narayan Gauri
Shankar Vs. Amrit Lak Factory
|
April 12, 1979 |
|
LAXMI SAH Vs. BINDESHWAR CBAUDHARY
|
November 20, 1979 |
|
LEENA ROY CHOUDHARY Vs. INDUMATI BOSE
|
March 27, 1979 |
|
M/S. NORTH BIHAR SUGAR MILLS LTD. Vs. THE STATE OF BIHAR AND OTHERS
|
April 18, 1979 |
|
MADAN MOHAN MISHRA Vs. CHAIRMAN BIHAR SECONDARY EDUCATION BOARD
|
May 17, 1979 |
|
Mahabir Pandey Vs. State of Bihar
|
August 1, 1979 |
|
MAHANTH DHANSUKH GIRI Vs. STATE OF BIHAR
|
August 31, 1979 |
|
Mahanth Pandey Vs. Jainarain Sharma
|
January 2, 1979 |
|
MANAGEMENT OF LIMESTONE QUARRIES BAULIA OF SONE VALLEY PORTLAND CEMENT CO LTD Vs. DEPUTY SECRETARY MINISTRY OF LABOUR GOVERNMENT OF INDIA
|
March 8, 1979 |
|
MANIKANT YADAV Vs. STATE OF BIHAR
|
October 25, 1979 |
|
Manohar Mandal Vs. State of Bihar
|
August 17, 1979 |
|
MANU PANDIT Vs. STATE OF BIHAR
|
November 5, 1979 |
|
MATHURA SINGH
Vs. MATHURA PD SINGH
|
February 7, 1979 |
|
MD FAKHRUDDIN Vs. PRESIDING OFFICERS LABOUR COURTS BHAGALPUR
|
December 11, 1979 |
|
MEHADI MIAN Vs. STATE OF BIHAR
|
July 19, 1979 |
|
Mohammad Ilyas Vs. Mohammad Rahman
|
March 27, 1979 |
|
Mohammad Zafaruddin Vs. Sayeeda Khatoon
|
February 20, 1979 |
|
Moni Ghose Vs. State of Bihar
|
January 23, 1979 |
|
Mukbdeo Singh Vs. Kaushalya Devi
|
April 27, 1979 |
|
MUNSHI BHAGAT Vs. STATE OF BIHAR
|
August 24, 1979 |
|
NAGENDRA PRASAD GUPTA Vs. JAGANNATH PRASAD GUPTA
|
September 6, 1979 |
|
NAGESHWARI DEVI Vs. RANPARI DEVI
|
September 14, 1979 |
|
Nagrajmal Baid Vs. Ram Rati Devi
|
January 31, 1979 |
|
Nandlal Sah Vs. Pawan Devi
|
May 2, 1979 |
|
NANIPAT SAH Vs. STATE OF BIHAR
|
November 15, 1979 |
|
NARAYAN SINGH Vs. DWARKA SINGH
|
January 18, 1979 |
|
Nathnni Singh Vs. State of Bihar
|
September 18, 1979 |
|
OM PRAKASH SINGHANIA Vs. NAURATAN SINGH DUDHARIA
|
December 7, 1979 |
|
PALAT SAHNI Vs. RAM PADARATH SINGH
|
February 20, 1979 |
|
Paras Singh Vs. Baiknntb Singh
|
April 26, 1979 |
|
PARKE DAVIS AND CO Vs. D B T PHARMACEUTICALS
|
July 4, 1979 |
|
PARSHAVA PROPERTIES LTD Vs. A K BOSE
|
May 15, 1979 |
|
PATNA ELECTRICITY SUPPLY CO LTD Vs. PANCHKAURI RAM
|
August 10, 1979 |
|
Prabhu Dayal Rajgarhia Vs. Dasralh Prasad
|
March 8, 1979 |
|
PRABHU DAYAL RAJGARHIA Vs. DASRATH PRASAD
|
June 8, 1979 |
|
Prabodh Mishra Vs. State of Bihar
|
April 11, 1979 |
|
Prayag Narain Singh Vs. State of Bihar
|
January 5, 1979 |
|
Puna Lal Vs. State of Bihar
|
June 25, 1979 |
|
PURANMAL BAJORIA
Vs. NAGARMAL
|
August 2, 1979 |
|
RAGHUNATH PRASAD
Vs. BAIJNATH DWIVEDI
|
January 4, 1979 |
|
RAJENDRA PARSAD KESRI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
April 23, 1979 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
November 29, 1979 |
|
RAM BAHADUR SINGH Vs. STATE OF BIHAR
|
December 12, 1979 |
|
RAM BIHARI SAHOI Vs. SHYAM BIHARI LAL
|
November 15, 1979 |
|
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
April 10, 1979 |
|
Ram Kishan Yadav Vs. Baldeo Choudhary
|
April 16, 1979 |
|
Ram Lagan Singh Vs. State of Bihar
|
May 15, 1979 |
|
RAM NATH SINGH Vs. BRIJ KISHORE SINGH
|
August 24, 1979 |
|
RAM PRAKASH SINGH Vs. STATE OF BIHAR
|
December 5, 1979 |
|
RAM RAJ PRASAD SINGH Vs. STATE OF BIHAR
|
November 26, 1979 |
|
Ram Sewak Singh Vs. State of Bihar
|
February 16, 1979 |
|
RAM SUNDAR MANDAL Vs. CHAMAN MANDAL
|
December 17, 1979 |
|
RAM SWARATH SINGH Vs. MITHILA SHARAN SINGH
|
November 25, 1979 |
|
RAMA SHANKAR PRASAD Vs. SITARAM SAH
|
February 27, 1979 |
|
RAMAKANT CHOUDHARY Vs. STATE OF BIHAR
|
May 15, 1979 |
|
RAMAVATAR TIWARY Vs. STATE OF BIHAR
|
November 12, 1979 |
|
Ramayan Singh Vs. Harbansh Singh
|
April 9, 1979 |
|
RAMCHARITAR DAS Vs. ABDUL SATTAR
|
August 10, 1979 |
|
RAMESH CHANDRA CHATURVEDI Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1979 |
|
Rameshwar Prasad Vs. State of Bihar
|
August 7, 1979 |
|
RAMJEE PRASAD Vs. STATE OF BIHAR
|
January 9, 1979 |
|
RAMKRIT SINGH Vs. STATE OF BIHAR
|
March 9, 1979 |
|
RAMPATI DEVI Vs. CHANDRIKA DEVI
|
February 19, 1979 |
|
RAMRUP RAI
Vs. UNION OF INDIAGHEODHARI KUER
|
October 24, 1979 |
|
Ramsharan Singh Vs. State of Bihar
|
August 28, 1979 |
|
RAMTUP RAI Vs. CHEODHARI KUER
|
November 24, 1979 |
|
Ravi Singh Vs. State of Bihar
|
March 28, 1979 |
|
Rewati Raman Prasad Sinha Vs. State of Bihar
|
March 19, 1979 |
|
ROHAN LAL CHOUDHARY Vs. PREM PRAKASH GUPTA
|
July 25, 1979 |
|
ROSHAN LAL AGARWAL Vs. RAM BUBNA
|
September 25, 1979 |
|
SACHIDA PRASAD SINGH Vs. GIRAJA PRASAD SINGH
|
December 20, 1979 |
|
Sachindra Mohan Sharma Vs. S K Baxi Executive Magistrate-cum
Panchayat Election Tribunal Lakhi-
sarai
|
February 3, 1979 |
|
SANMATIA Vs. RAMKUAR PRASAD SINGH
|
November 28, 1979 |
|
SARKAR Vs. M P T AND SPECIAL MAINTENANCE
|
October 24, 1979 |
|
SAWAN RAI Vs. STATE OF BIHAR
|
September 10, 1979 |
|
SAYED SADAT ABDUL MASUD Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1979 |
|
SBEONANDAN MANDAL Vs. STATE OF BIHAR
|
September 18, 1979 |
|
SECRETARY BIHAR STATE SUNNI WAQF BOARD Vs. LEELA DEVI
|
August 1, 1979 |
|
SHAMBHU DAYAL KHETAN Vs. MOTILAL MURARKA
|
August 16, 1979 |
|
SHARDA PRASAD KARANSHEEL
Vs. STATE OF BIHAR
|
January 9, 1979 |
|
Sheo Shankar Prasad Vs. Sushil Kumar Jaiswal
|
April 26, 1979 |
|
SHEODEO SINGH
Vs. STATE OF BIHAR
|
March 8, 1979 |
|
SHEOPUJAN SINGH
Vs. STATE OF BIHAR
|
May 8, 1979 |
|
SHIV TRADERS Vs. STATE OF BIHAR
|
September 26, 1979 |
|
Shivanandan Roy Vs. State of Bihar
|
January 31, 1979 |
|
SHIVASHANKAR PRASAD JAISWAL Vs. STATE OF BIHAR
|
October 31, 1979 |
|
SHRI NARAYAN PD. BOSE Vs. THE UNION OF INDIA AND OTHERS
|
February 8, 1979 |
|
SHYAM SUNDAT SHARMA Vs. MANI SHARMA
|
August 2, 1979 |
|
SINGHESHWAR RAI
Vs. BABULAL RAI
|
May 18, 1979 |
|
SITARAM SINGH Vs. STATE OF BIHAR
|
November 19, 1979 |
|
SK ATAUR RAHMAN Vs. BUDH MALL AGARWAL
|
August 3, 1979 |
|
Sri Mohan Jha Vs. State of Bihar
|
April 18, 1979 |
|
Sri Narain Prasad Vs. Shobha Singh
|
January 9, 1979 |
|
State of Bihar Vs. Mahtab Hussain
|
January 5, 1979 |
|
STATE OF BIHAR Vs. PANCHRATNA DEVI
|
September 20, 1979 |
|
STEEL CITY PRESS LTD Vs. PROVIDENT FUND INSPECTOR EMPLOYEES PROVIDENT FUND BIHAR
|
May 18, 1979 |
|
SUDARSHAN SHARMA Vs. STATE OF BIHAR
|
October 18, 1979 |
|
SUKHDEO SINGH Vs. SAHEH LALL SINGH
|
July 30, 1979 |
|
SUKHILAL SAH
Vs. ANGRAHIT JHA
|
May 15, 1979 |
|
SUNDARMAL BAGARIA Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1979 |
|
SUNDRI DEVI Vs. STATE OF BIHAR
|
November 11, 1979 |
|
Suresh Singh Vs. Maheshwar Singh
|
May 15, 1979 |
|
SURESHWAR SARAN Vs. STATE OF BIHAR
|
November 28, 1979 |
|
SYED BALAL AHSAN
Vs. WASTANA RUBI
|
May 18, 1979 |
|
SYED IBRAHIM HUSSAIN
Vs. STATE OF BIHAR
|
November 15, 1979 |
|
SYED SADIQUE IMAM Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1979 |
|
TATA IRON AND STEEL CO LTD Vs. BIR SINGH
|
November 16, 1979 |
|
Tetan Mandal Vs. State of Bihar
|
January 31, 1979 |
|
THAGU CHAUDHARY Vs. STATE OF BIHAR
|
December 14, 1979 |
|
THAKUR HEMBROM Vs. STATE OF BIHAR
|
November 28, 1979 |
|
THAKUR UMANATH MAHADEO Vs. STATE OF BIHAR
|
December 7, 1979 |
|
TITAGHUR PAPER MILLS COMPANY LTD Vs. STATE OF BIHAR
|
March 15, 1979 |
|
TRIBENI DEVI SARAWGI Vs. COLLECTOR
|
December 19, 1979 |
|
Uma Kant Verma Vs. State of Bihar
|
March 19, 1979 |
|
UMAKADT MISHRA Vs. SHANKAR DAS
|
August 17, 1979 |
|
UMESHWAR SHARMA
Vs. SPECIAL SECRETARY EDUCATION DEPARTMENT GOVT OF BIHAR
|
January 11, 1979 |
|
UNION OF INDIA Vs. SITA RAM SAH
|
August 1, 1979 |
|
UNION OF INDIA Vs. SITA RAM SAH
|
August 18, 1979 |
|
UPENDRA KUMAR JOSHI Vs. MANIK LAL CHATTERJEE
|
November 30, 1979 |
|
Urmila Devi Vs. State of Bihar
|
May 18, 1979 |
|
Yadunandan Prasad Vs. State of Bihar
|
April 17, 1979 |
|
YUNUS Vs. INSPECTOR GENERAL OF REGISTRATION
|
August 24, 1979 |
LOGIN