|
ABDUL SATTAR Vs. STATE OF BIHAR
|
May 4, 1978 |
|
ABHAI KUMAR SINGH Vs. DIRECTOR, SCHOOL EDUCATION BIHAR, PATNA AND ORS.
|
August 18, 1978 |
|
Abhay Kumar Sinha Vs. State of Bihar
|
July 7, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DONGARSIDAS BIHARILAL
|
September 20, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAGHUNANDAN PRASAD RADHEY SHYAM
|
September 20, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. S MUKHERJEE AND CO
|
September 20, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR AND COMPANY
|
November 8, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTH GOBINDPUR COLLIERY COMPANY
|
November 17, 1978 |
|
AHMAD ALI KHAN Vs. STATE OF BIHAR
|
February 3, 1978 |
|
AHMAD RAZA KHAN
Vs. BHOLA PRASAD
|
August 24, 1978 |
|
Alakrani Kuer Vs. Bahrain Tiwari
|
July 5, 1978 |
|
ALANKAR JEWELLERS Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1978 |
|
AMIR HASSAN Vs. STATE OF BIHAR
|
February 17, 1978 |
|
ANAND MOHAN BORAL
Vs. BILAS BIHARI LAL
|
July 28, 1978 |
|
Anandi Prasad Gupta Vs. State of Bihar
|
December 19, 1978 |
|
ANANT LAL SHAW Vs. GAURI PRASAD YADAV
|
December 8, 1978 |
|
ANANT PRASAD SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
February 8, 1978 |
|
BACHHA SINGH Vs. RAGHUNANDAN PRASAD
|
November 22, 1978 |
|
BACHI DEVI ALIAS KANTI DEVI Vs. STATE OF BIHAR
|
December 16, 1978 |
|
BADRI NARAIN PRASAD
Vs. ANIL KUMAR GUPTA
|
September 8, 1978 |
|
BAIKUNTH SINGH
Vs. NORTH BIHAR REGIONAL TRANSPORT AUTHORITY
|
May 16, 1978 |
|
Basant Mahton Vs. S M Yusuf
|
April 27, 1978 |
|
BASUDEB NARAYAN SINGH Vs. SHESH NARAYAN SINGH
|
May 19, 1978 |
|
BHAGELU MIAN
Vs. MAHBOOB CHIK
|
January 4, 1978 |
|
Bhagwan Maharaj Vs. State of Bihar
|
November 21, 1978 |
|
BIBI ASGHARI KHATOON Vs. RAJENDRA MAHTO
|
February 10, 1978 |
|
BIBI SAIRA KHATOON Vs. UNION OF INDIABIBI SHAHIDAN KHATOON
|
April 19, 1978 |
|
BIBI SHAB JEHAN BEGAM Vs. KAPILDEO NARAIN GUPTA
|
May 5, 1978 |
|
Bihar Relief Committee Vs. State of Bihar
|
May 16, 1978 |
|
BIHAR STATE BOARD OF RELIGIOUS Vs. MISSIR
|
January 4, 1978 |
|
BIHAR STATE BOARD OF RELIGIOUS TRUSTS
Vs. BALDEO GIR
|
July 11, 1978 |
|
BIHAR STATE ELECTRICITY BOARD Vs. GAYA COTTON JUTE MILLS LTD
|
April 26, 1978 |
|
BIHAR STATE ROAD TRANSPORT Vs. JADUNANDAN SINGH
|
March 9, 1978 |
|
BIHAR STATE TRANSPORT Vs. BHAWSAGAR MISHRA
|
October 6, 1978 |
|
BIMAL CHAND BOTHRA Vs. STATE OF BIHAR
|
May 2, 1978 |
|
BIMAL KUMAR
Vs. SHIVANANDAN PRASAD CHOWDHARY
|
May 12, 1978 |
|
BINDESHWARI KAMKAR Vs. RADHA TIWARI
|
May 8, 1978 |
|
BIRAHIM MIAN Vs. RAMJI PRASAD
|
May 1, 1978 |
|
BISHUN PRASAD
Vs. CENTRAL BANK OF INDIA
|
November 10, 1978 |
|
BISHWANATH BALKRISHNA
Vs. RAMPEYARI DEVI
|
May 12, 1978 |
|
BISHWANATH KEJRIWAL Vs. STATE OF BIHAR
|
February 7, 1978 |
|
BISHWANATH MAHTO
Vs. JANKI DEVI
|
January 6, 1978 |
|
Bishwanath Manilal Vs. State
|
August 10, 1978 |
|
BISWANATH CHAUDBARY Vs. STATE OF BIHAR
|
May 15, 1978 |
|
BRIJLAL MANDAL Vs. STATE OF BIHAR
|
January 3, 1978 |
|
C I O FULL MOULD TYRE RETREADERS INDIA Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1978 |
|
CASTINGS INDIALTD Vs. BIHAR STATE ELECTRICITY BOARD
|
March 3, 1978 |
|
CHAIRMAN BIHAR STATE ELECTRICITY BOARD Vs. HIND AGRICULTURAL FARM AND COLD STORAGE
|
February 6, 1978 |
|
CHAIRMAN BIHAR STATE ROAD TRANSPORT CORPORATION Vs. DHARMENDRA NATH GUPTA
|
February 22, 1978 |
|
CHHATIYA DEVI GOWALIN Vs. RUP LAL SAO
|
March 11, 1978 |
|
CHIRANJI LAL ALIAS CHIRANJI LAL PODDAR Vs. STATE OF BIHAR
|
July 28, 1978 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. ROHTAS INDUSTRIES LTD
|
October 24, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FINANCIAL CORPORATION
|
August 7, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. PARMANAND ADVANI
|
August 1, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. MURARILAL BUDHIA
|
August 23, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. RIDHKERAN SOMENI
|
September 4, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. A RAHMAN
|
November 28, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARANI LALITA RAJYA LAXMI SAHEBA
|
December 21, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. MAKHANLAL AGRAWALLA
|
September 21, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. SHIVRAM SINGH
|
September 19, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. MADAN LAL BHIMSARIA
|
August 28, 1978 |
|
DAIB DAYAL TEWARI Vs. CHAIRMAN SOUTH BIHAR REGIONAL TRANSPORT AUTHORITY
|
May 18, 1978 |
|
DAMODAR PRASAD Vs. STATE OF BIHAR
|
April 19, 1978 |
|
DARBHANGA LAHERIASARI ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1978 |
|
DAROGA CHAUBEY Vs. KANTI BAITHA
|
March 16, 1978 |
|
DASAI KANDU ALIAS DASAI PRASAD Vs. STATE OF BIHAR
|
July 6, 1978 |
|
DHIRENDRANATH CHANDRA
Vs. APURBA KRISHNA CHANDRA
|
August 1, 1978 |
|
Dina Kumar Vs. State of Bihar
|
December 22, 1978 |
|
DINESHWAR PRASAD SINGH
Vs. MANORAMA DEVI
|
February 17, 1978 |
|
DR. BAMBAM SINGH AND OTHERS Vs. VICE CHANCELLOR OF LALIT NARAYAN MITHILA UNIVERSITY AND OTHERS
|
July 27, 1978 |
|
Durga Prasad Vs. Gita Kumari
|
August 29, 1978 |
|
DWARIKA PRASAD CHAUDHARY Vs. STATE OF BIHAR
|
August 28, 1978 |
|
DWARIKA RAI Vs. BABU LAKSHMI NARAIN SINGH
|
January 22, 1978 |
|
DWARKA RAI Vs. BABU LAKSHMI NARAIN SINGH
|
February 28, 1978 |
|
Fulena Singh Vs. State of Bihar
|
September 29, 1978 |
|
G S SHARMA Vs. DEPUTY COMMISSIONER
|
May 19, 1978 |
|
GANESH PRASAD SAH Vs. SADASIV PRASAD
|
May 15, 1978 |
|
GOOGAN LAL MARWARI AND MAHENDRA KUMAR Vs. THE STATE OF BIHAR
|
March 22, 1978 |
|
HAJI TAIYAB ALI Vs. STATE OF BIHAR
|
January 16, 1978 |
|
HARBANSH MISRA Vs. COMMISSIONER PATNA DIVISION
|
February 2, 1978 |
|
HARDEO SINGH Vs. STATE OF BIHAR
|
July 11, 1978 |
|
HAREKANT JHA Vs. SPECIAL SECRETARY, EDUCATION DEPARTMENT PATNA AND OTHERS
|
July 26, 1978 |
|
HARGOBIND PRASAD SINGH Vs. KUMAR SURENDRA SHAHI
|
February 21, 1978 |
|
HARI PRASAD MANDAL Vs. ADDITIONAL COLLECTOR
|
April 26, 1978 |
|
Heavy Engineering Corporation LTD Vs. Regional Director Employees state Insurance Corporation
|
November 28, 1978 |
|
HEM CHANDRA CHOWDHARY Vs. SARPADHIPESHWAR MISHRA
|
February 9, 1978 |
|
HINDUSTAN MALLEABLES AND FORGINGS LTD Vs. INDIAN FURNACE CO LTD
|
July 10, 1978 |
|
HINDUSTAN MALLEABLES AND FORGINS LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
February 3, 1978 |
|
Hussaini Prasad Vs. Mat Kanchan Devi alias Lnxmi Kuer
|
March 3, 1978 |
|
INCOME TAX OFFICER Vs. TAURUS EQUIPMENT PRIVATE LIMITED
|
December 13, 1978 |
|
INCOME TAX OFFICER Vs. EAST INDIA COAL COMPANY LIMITED
|
November 16, 1978 |
|
INDIA MICA AND MICANITE INDUSTRIES LTD Vs. STATE OF BIHAR
|
September 22, 1978 |
|
ISRAFUL SHEIKH Vs. STATE OF BIHAR
|
February 3, 1978 |
|
Jagdish Yadav Vs. State of Bihar
|
November 14, 1978 |
|
JAGTAL MAHTO Vs. SURENDRA SINGH
|
February 9, 1978 |
|
JAINARAIN SINGH Vs. STATE OF BIHAR
|
October 3, 1978 |
|
Jamshedpur General Consumers
Central Co-operative Stores LTD Vs. Regional Provident Fund Commissioner
|
September 19, 1978 |
|
JAMUNA SAH Vs. STATE OF BIHAR
|
April 19, 1978 |
|
JHAURI PASWAN Vs. LOBHI PASWAN
|
January 31, 1978 |
|
JHULAN PRASAD
Vs. RAM RAJ PRASAD
|
March 14, 1978 |
|
JITAN CHOWDHARY Vs. STATE OF BIHAR
|
May 15, 1978 |
|
Jitendra Pandey Vs. Bagar Sah
|
April 21, 1978 |
|
K P MODI Vs. BASANT KUMAR SINHA
|
February 17, 1978 |
|
KADAM LAL YADAV
Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
May 19, 1978 |
|
Kailas Tewari Vs. State of Bihar
|
August 31, 1978 |
|
KAILASH KANT JHA Vs. STATE OF BIHAR
|
March 28, 1978 |
|
KALIPADA GHOSH Vs. STATE OF BIHAR
|
November 4, 1978 |
|
KAMLA KANT JHA Vs. KANTIBRA RAI
|
February 16, 1978 |
|
KASHI RAM DHANDHANIA Vs. UNION OF INDIA
|
July 26, 1978 |
|
KEDARNATH GOENKA Vs. INCOME TAX OFFICER
|
August 11, 1978 |
|
KESHAV SINGH Vs. THE CHAIRMAN, BIHAR SECONDARY EDUCATION BOARD, PATNA, AND ORS.
|
October 24, 1978 |
|
KISHORILAL SHARAFF Vs. GOPAL TUSLIYAN AND ORS.
|
November 14, 1978 |
|
Kishun Mandal Vs. State of Bihar
|
December 12, 1978 |
|
KOSHILA DEVI
Vs. PARVATI DEVI
|
September 6, 1978 |
|
KRISHNA KUMAR
Vs. RAGHUBIR PRASAD YADAV
|
May 15, 1978 |
|
KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
|
April 21, 1978 |
|
Krishna Trading Company Vs. State of Bihar
|
June 7, 1978 |
|
KULI SINGH Vs. STATE OF BIHAR
|
May 5, 1978 |
|
KUMAR KRISHNA ROHATGIAND INDIA ELECTRIC WORKS LIMITED Vs. STATE BANK OF INDIA
|
April 17, 1978 |
|
Kuteshwar Choubey Vs. State of Bibar
|
July 19, 1978 |
|
LAKHI PRASAD CHOUDHARY Vs. MOHAMMAD MATIN
|
April 13, 1978 |
|
LAKHPAT RAI HUKUM CHAND
Vs. CHHEDI RAM RAJKUMAR
|
September 25, 1978 |
|
LAKSHMAN PRASAD SINHA Vs. THE STATE OF BIHAR AND OTHERS
|
April 11, 1978 |
|
Lakshman Sahani Vs. State of Bihar
|
August 11, 1978 |
|
LAKSHMI NARAYAN Vs. STATE OF BIHAR
|
March 22, 1978 |
|
LAKSHMI PRASAD BHAGAT Vs. STATE OF BIHAR
|
May 9, 1978 |
|
Lal Bihari Prasad Vs. State of Bihar
|
December 19, 1978 |
|
LAL SARAF Vs. STATE OF BIHAR
|
November 11, 1978 |
|
LALITA TODI Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1978 |
|
LIFE INSURANCE CORPORATION OF INDIA
Vs. RAMDAS AGARWAL
|
May 4, 1978 |
|
LIFE INSURANCE CORPORATION OF INDIA
Vs. BAIDYANATH SINGH
|
April 24, 1978 |
|
MADHUSUDAN PRASAD AGARWAL
Vs. SHUSMA BALA DASI
|
March 28, 1978 |
|
MAHABIR Vs. D K MITTAL DY CHIEF MACHANICAL
|
July 27, 1978 |
|
MAHABIR PRASAD JHUNJHUNWALA Vs. RAMCHANDRA PRASAD CHOUDHARY
|
January 5, 1978 |
|
MAHABIR PRASAD SARAOGI Vs. STATE OF BIHAR
|
September 25, 1978 |
|
MAHABIR SINGH Vs. RAMESHWAR SINGH
|
June 27, 1978 |
|
Mahanth Dinesh Datta Giri Vs. Bihar State Board of Hindu Religions Trust
|
June 14, 1978 |
|
Mahanth Ram Narain Gir Vs. State of Bihar
|
January 17, 1978 |
|
Management of Motihari
Sugar Factory Vs. State of Bihar
|
August 8, 1978 |
|
MANAGEMENT OF TATA IRON AND STEEL CO. LTD., JAMSHEDPUR Vs. PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR AND OTHERS
|
February 28, 1978 |
|
Manji Ram alias Manji Halwai Vs. State of Bihar
|
January 16, 1978 |
|
MANJOOR AHMAD Vs. STATE OF BIHAR
|
February 22, 1978 |
|
MANORAMA SINHA Vs. BIJOY KUMAR SINHA
|
July 10, 1978 |
|
MEWALAL KAPILDEO PRASADAND Vs. STATE OF BIHAR
|
January 20, 1978 |
|
MITHILESHWARI SARAN SINHA Vs. STATE OF BIHAR
|
May 2, 1978 |
|
Mohammad Gulam Rasul Ansari Vs. Bibi Majida Khatoon
|
December 21, 1978 |
|
Mohammad Islam Vs. District Cooperative Officer-cum-District Certificate Purnea
|
September 19, 1978 |
|
MOHAMMED ZAMIRUDDIN Vs. FATIMA AHMAD
|
January 24, 1978 |
|
Mohan Lal Bajoria Vs. State of Bihar
|
September 27, 1978 |
|
Mohan Singh Vs. Ishwari Singh
|
July 27, 1978 |
|
Mohd Murtaza alias Mohd Murtaza Ansari Vs. Assistant Collector of Customs
|
January 10, 1978 |
|
MOSAFIR YADAV Vs. MAHANTH CHANDRA SHAKHAR GIRI
|
January 2, 1978 |
|
MOTIPUR SUGAR FACTORY LTD Vs. STATE OF BIHAR
|
February 22, 1978 |
|
Mukhi Mali Vs. State of Bihar
|
September 28, 1978 |
|
MUKTESHWAR SINGH
Vs. STATE OF BIHAR
|
July 13, 1978 |
|
MUNESHWAR PRASAD Vs. STATE OF BIHAR
|
September 4, 1978 |
|
MURARI SINGH Vs. STATE OF BIHAR
|
February 22, 1978 |
|
Nagina Sah Vs. Rajpati Devi
|
May 15, 1978 |
|
Nakul Chandra Mandal Vs. Commissioner of Bhagalpur Division
|
July 4, 1978 |
|
NAMDEB Vs. THE UNION OF INDIA AND ANOTHER
|
August 11, 1978 |
|
Nand Kisbore Singh Vs. State of Bihar
|
September 22, 1978 |
|
NAND KISHORE SINGH Vs. SATYA NARAIN SINGH
|
February 14, 1978 |
|
NANHAK SINGH Vs. ADDITIONAL COLLECTOR
|
April 24, 1978 |
|
NARENDRA SINGH Vs. STATE OF BIHAR
|
January 2, 1978 |
|
Naud Lal Poddar Vs. State of Bihar
|
September 9, 1978 |
|
OM PRAKASH Vs. SARJUG PRASAD
|
May 19, 1978 |
|
PADMRAJ SAMARENDRA Vs. STATE OF BIHAR
|
March 22, 1978 |
|
PANY MARANDI ALIAS PANU Vs. THAKUR KISKU
|
August 18, 1978 |
|
PARRY CO LTD Vs. INDIA MACHINERY STORES (P LTD
|
August 9, 1978 |
|
Parsuram Mishra Vs. Union of India
|
December 20, 1978 |
|
PASHUPATI NATH SINHA Vs. STATE OF BIHAR
|
July 11, 1978 |
|
Peyarc Mahto Vs. State of Bihar
|
August 19, 1978 |
|
PRABLAD UPADHYAYA Vs. NOTIFIED AREA COMMITTEE RAJGRIH
|
February 1, 1978 |
|
Prahlad Singh Vs. State of Bihar
|
December 23, 1978 |
|
PRASANJIT MAHTHA
Vs. UNITED COMMERCIAL BANK LTD
|
September 4, 1978 |
|
PREMLATA DEVI Vs. NIRMALA DEVI
|
February 15, 1978 |
|
PUNA MAHTO Vs. STATE OF BIHAR
|
May 1, 1978 |
|
Purtabpur Co LTD Vs. State of Bihar
|
April 4, 1978 |
|
PURUSOTTAM LAL KISHORILAL Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1978 |
|
RABINDRA NATH VERMA Vs. THE STATE OF BIHAR AND OTHERS
|
July 19, 1978 |
|
RADHA DEVI Vs. MANI PRASAD SINGH
|
April 10, 1978 |
|
Radha Kishan Sinha Vs. State of Bihar
|
August 21, 1978 |
|
RADHA KRISHNA SURAJMAL
Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 3, 1978 |
|
RADHA RAMAN SAHI Vs. STATE OF BIHAR
|
January 11, 1978 |
|
RADHA SAHANI Vs. RAMAKANT JHA
|
August 4, 1978 |
|
RAIKAB CHAND JAIN Vs. STATE
|
August 4, 1978 |
|
RAJ KUMAR AWADHENDRA PRASAD NARAYAN SINGH Vs. RAJ KUMAR RAGHUBANSMANI PRASAD NARAYAN SINGH
|
March 16, 1978 |
|
RAJ KUMAR SINGH YADAV Vs. CHAIRMAN BIHAR SECONDARY EDUCATION BOARD
|
January 24, 1978 |
|
Rajdeo Singb Vs. Ramladp Singh
|
September 7, 1978 |
|
RAJENDRA MOHAN GHOSH
Vs. KAUSHALLA DEVI
|
January 16, 1978 |
|
RAJNATH SAHGAL Vs. SHIVA PRASAD SINHA
|
November 28, 1978 |
|
Ram Chandra Ram Kesri Vs. Ambika Sao alias Amika
|
August 10, 1978 |
|
RAM DHIR PRASAD Vs. RAM SEWAK LAL
|
January 16, 1978 |
|
RAM GOERKA Vs. SAMPAT RAJ
|
January 17, 1978 |
|
Ram Kumar Pandey Vs. State of Bihar
|
December 6, 1978 |
|
RAM MAHARAJ Vs. RAJ KISHORE BHAGAT
|
July 3, 1978 |
|
RAM NARAIN PRASAD
Vs. SETH SAO
|
July 27, 1978 |
|
RAM NARESH RAI Vs. STATE OF BIHAR
|
September 28, 1978 |
|
RAM RAN VIJAY PRASAD SINHA Vs. STATE OF BIHAR
|
February 2, 1978 |
|
Ram Sarowar Thakur Vs. State of Bihar
|
July 25, 1978 |
|
RAMA SINGH Vs. STATE OF BIHAR
|
February 17, 1978 |
|
RAMCHANDRA THAKUR AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT, CHHOTANAGPUR DIVISION, RANCHI AND OTHERS
|
July 19, 1978 |
|
RAMENDRA NATH BOSE Vs. BIRENDRA NATH BOSE
|
September 25, 1978 |
|
RAMESHWAR LAL PRAHLAD RAI
Vs. STATE OF BIHAR
|
August 23, 1978 |
|
Rameshwar Purbey Vs. State of Bihar
|
September 27, 1978 |
|
RAMNATH MANDAL Vs. KEWAL MANDAL
|
February 17, 1978 |
|
RAMSUNDER SINGH Vs. MOST. PANA KUER AND ORS.
|
January 5, 1978 |
|
RANA PRATAP Vs. STATE OF BIHAR
|
July 13, 1978 |
|
RANCHI KHUNTI CENTRAL CO OPERATIVE BANK LTD Vs. PREM PRAKASH BAGROY
|
July 28, 1978 |
|
RANG LAL MAHTO Vs. STATE OF BIHAR
|
August 30, 1978 |
|
RASIK LAL SINGH Vs. STATE OF BIHAR
|
November 22, 1978 |
|
RIKHAB CHAND JAIN Vs. STATE OF BIHAR
|
August 4, 1978 |
|
Rohtas Industries LTD Vs. Dhrova Narayan Pathak
|
March 28, 1978 |
|
RUKMINI DEVI
Vs. PAWAN KUMAR GUPTA
|
February 23, 1978 |
|
RULIA DEVI Vs. RAGHUNATH PRASAD
|
October 5, 1978 |
|
S M THAKKAR Vs. A K HAZRA AND SONS
|
July 21, 1978 |
|
SAHDEO DAS Vs. LILA DAI KISKU
|
July 17, 1978 |
|
SAHDEO DAS Vs. LILA DAI KISKU
|
July 28, 1978 |
|
SAHDEO SINGH Vs. RAMCHHABILA SINGH
|
February 15, 1978 |
|
Sant Bilas Singh Vs. State of Bihar
|
November 17, 1978 |
|
SANTOSH KUMAR BHATTACHARJEE Vs. STATE OF BIHAR
|
January 31, 1978 |
|
SARDAMONI DEBI
Vs. STATE OF BIHAR
|
October 6, 1978 |
|
SARJOO PRASAD Vs. REGIONAL MANAGER, STATE BANK OF INDIA
|
December 21, 1978 |
|
SARJUG PRASAD Vs. BIHAR STATE BOARD OF RELIGIONS TRUST
|
January 4, 1978 |
|
SASS CONSTRUCTION AND POWER COMPANY P LTD Vs. FERTILIZER CORPORATION OF INDIA LTD
|
April 11, 1978 |
|
SHAKUNTALA SINGH Vs. STATE OF BIHAR
|
September 4, 1978 |
|
SHANKAR BHAI DADA BHAI PATEL
Vs. STATE OF BIHAR
|
January 25, 1978 |
|
SHANKAR KUMAR Vs. STATE OF BIHAR
|
April 10, 1978 |
|
SHANKAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
April 21, 1978 |
|
SHEIKH ABDUL SATTAN
Vs. BIBI RAHAZANI
|
January 25, 1978 |
|
Sheo Nandan Singh Vs. Surajdeo Singh
|
November 30, 1978 |
|
Sheonandan Roy Vs. Ramjiwan Thakur
|
December 15, 1978 |
|
SHEVNANDAN PRASAD Vs. STATE OF BIHAR
|
July 25, 1978 |
|
SHIRESHWAR PRASAD NARAIN SINGH Vs. BRAJ KISHORE SINGH
|
February 1, 1978 |
|
SHREE KRISHNA GYANODAY SUGAR LTD Vs. STATE OF BIHAR
|
January 3, 1978 |
|
Shree Ranjit Narain Vs. State of Bihar
|
May 15, 1978 |
|
SIDHESHWAR PRASAD Vs. STATE OF BIHAR
|
January 11, 1978 |
|
SIYA RAM DAS Vs. STATE OF BIHAR
|
May 11, 1978 |
|
STATE BOARD OF RELIGIOUS TRUSTS Vs. SHEO KUMAR MISRA
|
January 4, 1978 |
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STATE OF BIHAR Vs. HARDWAR PANDEY
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July 11, 1978 |
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State of Bihar Vs. Jagdish Dubey
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December 19, 1978 |
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STATE OF BIHAR Vs. PARAS NATH PANDEY
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December 21, 1978 |
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State of Bihar Vs. Hare Krishna Singh
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November 8, 1978 |
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STATE OF BIHAR Vs. PRASAD CONSTRUCTIONS
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March 3, 1978 |
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SURENDRA SINGH Vs. BIRENDRA KUMAR SINGH
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January 10, 1978 |
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Tarak Nath Roy Vs. State of Bihar
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September 15, 1978 |
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TETAR MANDAL Vs. EXECUTIVE OFFICER
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April 6, 1978 |
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THAKUR CHAUDHRY Vs. BRAHMDEO CHAUDHRY
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February 16, 1978 |
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THAKUR RAMSUNDER SINGH Vs. PANA KUER
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January 5, 1978 |
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TIME HOUSE Vs. KAILASHI DEVI
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January 13, 1978 |
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TUNESHWAR PRASAD SINGH Vs. STATE OF BIHAR
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January 20, 1978 |
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UNION OF INDIA Vs. HARPAL DASS MADHYANI
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April 7, 1978 |
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USHA ALLOYS AND STEELS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
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July 13, 1978 |
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VASUDEO AGARWAL Vs. RISHAV CHAND JAIN
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February 7, 1978 |
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Workman of Indian Oil Corporation LTD Vs. Union of India
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May 15, 1978 |
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YADUBIR SINHA Vs. DINESH NARAYAN SINGH
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February 21, 1978 |