|
A H WHEELER AND CO PVT LTD Vs. PARAS NATH PANDEY
|
January 27, 1977 |
|
ABDUL HAMID Vs. STATE OF BIHAR
|
October 14, 1977 |
|
ABU MOHAMMAD Vs. STATE OF BIHAR
|
January 13, 1977 |
|
AJOY KUMAR GUPTA
Vs. STATE OF BIHAR
|
October 11, 1977 |
|
AMIT PAL SINGH Vs. ANIL KUMAR MISHRA
|
October 6, 1977 |
|
AMRIT SINGH Vs. GYANDEO SHARMA
|
April 4, 1977 |
|
AND KUMAR Vs. UNION OF INDIA
|
November 15, 1977 |
|
ANIS AHMAD Vs. SHABBIR AHMAD
|
February 21, 1977 |
|
ARYA PRATINIDHI SABHA Vs. STATE OF BIHAR
|
December 23, 1977 |
|
AWADH BIHARI SHARAN Vs. STATE OF U P
|
November 30, 1977 |
|
BABU RAM PASI Vs. STATE OF BIHAR
|
April 18, 1977 |
|
BABUDHAN TIWARY Vs. RAMDHARI TIWARY
|
November 9, 1977 |
|
BABUJI MUKHIA Vs. SAHDEO MUKHIA
|
August 2, 1977 |
|
BACHCHAN SINGH Vs. SUB DIVISIONAL OFFICER
|
August 26, 1977 |
|
BADSHAH MIAN Vs. STATE OF BIHAR
|
April 8, 1977 |
|
BAIDYANATH AYURVED BHAWAN PVT LTD Vs. STATE OF BIHAR
|
September 27, 1977 |
|
BAJRANG RAI Vs. ISMAIL MIAN
|
May 12, 1977 |
|
BALDEO SINGH Vs. DWARIKA SINGH
|
September 13, 1977 |
|
BANDHANRAM BHADANI Vs. INCOME TAX OFFICER
|
February 1, 1977 |
|
BANDI SAH Vs. GANGAURI SAH
|
May 19, 1977 |
|
BANSHNKAR ROY Vs. GUNESHWAR ROY
|
April 13, 1977 |
|
BATA INDIA LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
October 14, 1977 |
|
BHANGI BHAGAT Vs. RAMAYAN DUBEY
|
February 3, 1977 |
|
BHOLA PRASAD Vs. STATE
|
March 14, 1977 |
|
BHOLA SINGH Vs. STATE OF BIHAR
|
May 19, 1977 |
|
BHUPENDRA SINGH Vs. STATE OF BIHAR
|
October 10, 1977 |
|
BIBI ASMA SHAH Vs. SNRESH PRASAD
|
November 28, 1977 |
|
BIDHU BHUSAN ROY Vs. UNION OF INDIA
|
October 13, 1977 |
|
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. RAMESHREY PRASAD CHOUDHARY
|
January 29, 1977 |
|
BIHAR STATE CO OPERATIVE MARKETING UNION Vs. UNION OF INDIA
|
August 11, 1977 |
|
BIHAR STATE ELECTRICITY BOARD Vs. PAWAN KUMAR KHETAN
|
October 12, 1977 |
|
BIHAR STATE ELECTRICITY BOARD Vs. KALYANPUR LIME AND CEMENT WORKS
|
December 8, 1977 |
|
BIHAR STATE ELECTRICITY BOARD PATNA Vs. K N H MEDICAL COLLEGE AND HOSPITAL BHAGALPUR
|
August 29, 1977 |
|
BIJENDRA RAI Vs. MOHAN RAI
|
April 29, 1977 |
|
BIRENDRA KUMAR SINHA
Vs. STATE OF BIHAR
|
January 13, 1977 |
|
BIRENDRA PRASAD Vs. STATE OF BIHAR
|
September 2, 1977 |
|
BISHUNPAT SINGH Vs. STATE OF BIHAR
|
January 7, 1977 |
|
BISHWANATH PRASAD
Vs. SHANTI DEVI
|
May 6, 1977 |
|
BISHWANATH PRASAD
Vs. NORTH EASTERN RAILWAY
|
December 2, 1977 |
|
BOKARO STEEL LIMITED Vs. B D KEDIA AND COMPANY
|
November 1, 1977 |
|
BOKU MAHTON Vs. NAME NOT KNOWN WIDOW OF ANATHI THAKUR
|
August 24, 1977 |
|
BRIJ BIHARI PRASAD Vs. DEOKI DEVI
|
August 24, 1977 |
|
BUDHRAM KASHIRAM
Vs. STATE OF BIHAR
|
May 19, 1977 |
|
CHANDESHWAR MAHTO Vs. STATE OF BIHAR
|
January 10, 1977 |
|
CHANDRA KANTA DEVI Vs. MUKTESHWAR JHA ALIAS MUKTESHWAR THAKUR
|
October 5, 1977 |
|
CHANDRADIP SINGH Vs. ADDL MEMBER BOARD OF REVENUE
|
August 18, 1977 |
|
CHANDRASEKHAR PRASAD CHOUDHARY
Vs. STATE OF BIHAR
|
January 29, 1977 |
|
CHAUDHARY FAZLUR RAHMAN Vs. SHIBAJI BOSE
|
November 16, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. SYED SADDIQUE IMAM
|
November 8, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. RANCHI CLUB LTD
|
March 31, 1977 |
|
COMMISSIONERS OF DHANBAD MUNICIPALITY Vs. MAHADEO PANDEY
|
July 15, 1977 |
|
D MITRA Vs. STATE OF BIHAR
|
December 6, 1977 |
|
DAROGI SINGH Vs. GIRJA DEVI
|
November 28, 1977 |
|
DEO KUMAR RAI Vs. STATE OF BIHAR
|
March 17, 1977 |
|
DEOKI SINGH Vs. STATE OF BIHAR
|
March 12, 1977 |
|
DEVENDRA PRASAD GUPTA Vs. STATE OF BIHAR
|
January 12, 1977 |
|
DHANUSHDHARI DAS Vs. MATHURA SAH
|
April 29, 1977 |
|
DIP NARAIN SINGH Vs. STATE OF BIHAR
|
June 29, 1977 |
|
DISTRICT SUPERINTENDENT OF EDUCATION Vs. MANAGING COMMITTEE MIDDLE SCHOOL AKAUNA
|
July 6, 1977 |
|
DR. ASHARFI RAM Vs. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR AND OTHERS
|
June 30, 1977 |
|
DR. KHATIBUR RAHMAN Vs. THE STATE OF BIHAR AND OTHERS
|
April 14, 1977 |
|
DULARI KUER Vs. SHIVANANDAN PRASAD SINGH
|
August 23, 1977 |
|
DWARKA PRASAD CHIRANJILAL Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1977 |
|
FAZAL SHEIK Vs. STATE OF BIHAR
|
October 4, 1977 |
|
Ganesh Cold Storage Vs. State of Bihar
|
September 10, 1977 |
|
GANESH PRASAD SINGH Vs. STATE OF BIHAR
|
March 24, 1977 |
|
GAUTAM PRASAD Vs. STATE OF BIHAR
|
July 21, 1977 |
|
GENERAL ELECTRIC COMPANY OF INDIA PRIVATE LTD Vs. STATE OF BIHAR
|
May 20, 1977 |
|
GIRISH SINGH CHAUDHARY Vs. CHANDRIKA SHARMA
|
May 3, 1977 |
|
GOOGAN LAL MARWARI Vs. ADDITIONAL DISTRICT MAGISTRATE
|
September 6, 1977 |
|
GOPAL NATH SHARMA Vs. STATE OF BIHAR
|
August 10, 1977 |
|
GOPAL UPADHYA Vs. VISHWANATH PATHAK
|
February 24, 1977 |
|
GOPILAL JAIN Vs. STATE OF BIHAR
|
February 9, 1977 |
|
GULAM FARID MIAN Vs. AHMAD BHATHIHARA
|
July 25, 1977 |
|
GULZARIA Vs. LAL MOHAR PANDEY
|
September 1, 1977 |
|
H P DHANUKA (HANUMAN PRASAD Vs. STATE OF BIHAR
|
August 23, 1977 |
|
Hare Krishna Upadhyaya Vs. State of Bihar
|
December 23, 1977 |
|
HARI NARAIN LAL SAH Vs. CANTONMENT BOARD
|
August 2, 1977 |
|
HARINATH PRASAD
Vs. STATE OF BIHAR
|
February 10, 1977 |
|
HIRALAL VISHWAKARMA Vs. VISHWANATH SAH
|
August 22, 1977 |
|
INDRA DEO TIWARY Vs. SAHDEO RAI
|
December 20, 1977 |
|
ISHRI GOPE Vs. KRISHNA KUMARI DEVI
|
February 21, 1977 |
|
JANARDAN YADAV Vs. BIHAR STATE SUNNI WAQF BOARD
|
December 13, 1977 |
|
JANARDAN YADAV Vs. STATE OF BIHAR
|
September 10, 1977 |
|
JANESHWAR SINGH
Vs. TALKESHWAR SINGH
|
February 4, 1977 |
|
JEODHESHWAR PRASAD SINGH Vs. SHEEDASHI DEVI
|
July 26, 1977 |
|
JHARIA FIRE BRICKS AND POTTERY Vs. BHIRGONATH SHARMA
|
July 21, 1977 |
|
JITU RAM Vs. RAMESHWAR MALI
|
February 28, 1977 |
|
JODHESHWAR PRASAD SINGH Vs. DASHI DEVI
|
July 25, 1977 |
|
JOINT DIRECTOR OF MINES SAFETY Vs. HARSUKHARI M DOSHI
|
September 29, 1977 |
|
JOKHI RAM MOHAN LAL
Vs. GITA DEVI TULSYAN
|
July 11, 1977 |
|
JUGAL KISHORE SARAF Vs. TEJNARAIN SINGH
|
September 13, 1977 |
|
JULAL MANDAL Vs. UNION OF INDIA
|
July 14, 1977 |
|
K M PRASAD Vs. STATE OF BIHAR
|
February 19, 1977 |
|
KALAKTAR SINGH Vs. STATE OF BIHAR
|
June 15, 1977 |
|
KALPANA CHOUDHURY Vs. DEBI DAYAL CHOUDHARY
|
February 3, 1977 |
|
KALPNANA CHOUDHARY Vs. DEBI DAYAL CHOUDHARI
|
February 8, 1977 |
|
KAMESHWAR TIWARY Vs. BISHNUDEO JHA
|
March 24, 1977 |
|
KANBAIYALAL AGRAWAL Vs. AMRIT DEO ARYA
|
April 18, 1977 |
|
KANHAI RAUT Vs. BUDHAN MAHTO
|
May 20, 1977 |
|
KAPILDEO UPADHYA Vs. RAGHUNATH PANDEY
|
August 17, 1977 |
|
KARIMULLAH KHAN Vs. CHAMPA KHOJWA
|
May 17, 1977 |
|
KASHI NATH RAI
Vs. MAHADEO RAI
|
January 29, 1977 |
|
KASHI PRASAD RAJGARHIA Vs. STATE OF BIHAR
|
May 2, 1977 |
|
KASHIRAM DALMIA
Vs. STATE OF BIHAR
|
July 11, 1977 |
|
KAUSHLENDRA PRASAD NARAIN SINGH Vs. STATE OF BIHAR
|
May 19, 1977 |
|
KHOBHARI SAH Vs. STATE OF BIHAR
|
August 20, 1977 |
|
KIRAT RAI Vs. GUNESHWAR RAI
|
December 5, 1977 |
|
KISHORILAL SARAFF
Vs. GOPAL TULSIYAN
|
November 14, 1977 |
|
KISHUN SINGH Vs. JAMUNA SINGH
|
April 13, 1977 |
|
KULDIP MAHTON Vs. SHIBALAK MAHTON
|
April 29, 1977 |
|
KUNJ BEHARI SINGH Vs. SHANTI LAL SAH
|
August 16, 1977 |
|
LAL BIHARI SINGH Vs. TIPAN SINGH
|
January 5, 1977 |
|
LOKNATH GOENKA
Vs. MUNICIPAL COMMISSIONERS OF THE SAMASTIPUR MUNICIPALITY
|
March 15, 1977 |
|
LUCKY BISCUIT CO Vs. STATE OF BIHAR
|
April 5, 1977 |
|
M. K. SINHA Vs. THE PRESIDING OFFICER LABOUR COURT, PATNA AND ANOTHER
|
May 17, 1977 |
|
MADAN MOHAN KUNDU Vs. THE DIVISIONAL PERSONNEL OFFICER, N.E. RAILWAY, SONEPUR AND ANOTHER
|
October 7, 1977 |
|
MADAN MOHAN MISSIR Vs. PT GIRDHARAN PRASAD MISSIR
|
May 18, 1977 |
|
MADHO SINGH
Vs. STATE OF BIHAR
|
November 7, 1977 |
|
MAHABIR MANDAL Vs. STATE OF BIHAR
|
September 7, 1977 |
|
MAHADEO OIL MILLS Vs. SUB DIVISIONAL MAGISTRATE
|
March 25, 1977 |
|
MAHESHWARI OIL MILLS Vs. STATE OF BIHAR
|
July 19, 1977 |
|
MAHESHWARI PRASAD Vs. SHIV SHANKAR PRASAD
|
September 10, 1977 |
|
MANAGEMENT OF BELAL BIRI FACTORY Vs. UNION OF INDIA
|
April 5, 1977 |
|
MANGAL PRASAD SINHA Vs. STATE OF BIHAR
|
January 3, 1977 |
|
MANGAL THAKUR
Vs. SUNDAR BHAGAT
|
February 4, 1977 |
|
MANGNU MISHRA Vs. GAURI MISHRA
|
October 13, 1977 |
|
MANKA NANI Vs. DIVISIONAL FOREST OFFICER
|
August 2, 1977 |
|
MATAL CHAMAR
Vs. PHAGU RAI
|
December 17, 1977 |
|
MAYABATI DEVI Vs. STATE OF BIHAR
|
December 15, 1977 |
|
MOHAMMAD SHAFIUDDIN Vs. BIBI NAJMA
|
February 8, 1977 |
|
MOHAMMED INDRIS MIAN
Vs. DOMAN SAH
|
August 23, 1977 |
|
MUNESHWAR LAL Vs. STATE OF BIHAR
|
August 22, 1977 |
|
N M VERMA Vs. UPENDRA NARAIN SINGH
|
May 19, 1977 |
|
NAGESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
May 18, 1977 |
|
NAGESHWAR THAKUR Vs. STATE OF BIHAR
|
January 5, 1977 |
|
NAND KISHORE PRASAD BHAGAT Vs. STATE OF BIHAR AND ANOTHER
|
June 1, 1977 |
|
NANDJI SINGH Vs. SHEA PRASAD MAHTO
|
October 14, 1977 |
|
NARAYAN SAH
Vs. SM DEVAKI
|
December 23, 1977 |
|
NARSINGH LAL DAGA Vs. STATE
|
January 18, 1977 |
|
NATIONAL INDUSTRIES
Vs. STATE OF BIHAR
|
September 23, 1977 |
|
NIRANJAN MAITI AND ANOTHER ETC. Vs. LAND REFORMS DEPUTY COLLECTOR, DHALBHUM, AND OTHERS ETC.
|
July 29, 1977 |
|
NIRANJAN MANDAL Vs. STATE OF BIHAR
|
August 16, 1977 |
|
NIRENDRA KUMAR BOSE Vs. DISTRICT MAGISTRATE
|
July 20, 1977 |
|
PADAM PD JAIN Vs. STATE OF BIHAR
|
October 14, 1977 |
|
PANCHAM LAL Vs. DADAN SINGH
|
December 15, 1977 |
|
PANDIT LAKSHMI KANT JHA Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1977 |
|
PHULENA THAKUR Vs. DEVI THAKUR
|
May 19, 1977 |
|
PRADIP LAMP WORKS
Vs. UNION OF INDIA
|
April 15, 1977 |
|
PRAFULLA KUMAR BOSE
Vs. SURESH KUMAR VINOD KUMAR LAL PODDAR
|
March 1, 1977 |
|
PROBHAT KUMAR DAS Vs. SANTHAL PABARHIA SEWA MANDAL
|
December 16, 1977 |
|
R P JAIN Vs. STATE OF BIHAR
|
April 19, 1977 |
|
RABINDRA NARAIN LALL
Vs. NIRMALA SINHA
|
May 19, 1977 |
|
RADHA MOHAN TIBREWAL Vs. STATE OF BIHAR
|
April 11, 1977 |
|
RAJDEO PANDEY Vs. RIJHAN PANDEY
|
March 16, 1977 |
|
RAJENDRA SAH Vs. STATE OF BIHAR
|
September 27, 1977 |
|
RAJENDRA SINGH Vs. KAPILDEO SINGH
|
September 13, 1977 |
|
RAJESHWAR PRASAD Vs. SITA RAM MARWARI
|
March 11, 1977 |
|
RAJESHWAR PRASAD JAISWAL Vs. BIKRAM SINGH
|
May 18, 1977 |
|
RAJESHWAR PRASAD YADAV Vs. KAMESHWAR YADAV
|
November 21, 1977 |
|
RAM EKBAL RAI Vs. EDUCATION COMMISSIONER
|
January 6, 1977 |
|
RAM KISHORE AGARWALLA
Vs. COMMISSIONER OF DHANBAD MUNICIPALITY
|
August 9, 1977 |
|
RAM KISHORE DAS
Vs. BALRAM SAH
|
August 31, 1977 |
|
RAM KISHUN PRASAD Vs. STATE OF BIHAR
|
September 1, 1977 |
|
RAM NARAIN SINGH Vs. STATE OF BIHAR
|
August 10, 1977 |
|
RAM RUP KUER Vs. STATE OF BIHAR
|
December 23, 1977 |
|
RAM UDAR JHA Vs. STATE OF BIHAR
|
July 1, 1977 |
|
RAMA NAND DUSAD Vs. STATE OF BIHAR
|
April 19, 1977 |
|
RAMAUTAR SAH Vs. STATE OF BIHAR
|
April 28, 1977 |
|
RAMDEO MAHTO Vs. STATE OF BIHAR
|
April 18, 1977 |
|
RAMDIP SHARMA Vs. BALDEO SINGH
|
March 2, 1977 |
|
RAMJEE Vs. BISHWANATH PD SAH
|
September 6, 1977 |
|
RAMJI JANKIJI Vs. MAUNI BABA KALE KAMBALWALA JAI SIYARAM DASJI
|
July 22, 1977 |
|
RAMJIBAN SHAH Vs. STATE OF BIHAR
|
February 17, 1977 |
|
RAMNARAIN PRASAD SANKAR PRASAD
Vs. DISTRICT MAGISTRATE
|
May 20, 1977 |
|
RAMPATI SINGH
Vs. STATE OF BIHAR
|
August 23, 1977 |
|
RANCHI CLUB LTD Vs. STATE OF BIHAR
|
August 19, 1977 |
|
RANVIJAYA SHAHI
Vs. BALA PRASAD MOTANI
|
September 28, 1977 |
|
RARADEO MAHTO Vs. STATE OF BIHAR
|
April 18, 1977 |
|
RASOOL BUKSH Vs. STATE OF BIAHAR
|
May 2, 1977 |
|
RITLAL CHOUDHARY Vs. DISTRICT MAGISTRATE
|
February 23, 1977 |
|
ROHTAS INDUSTRIES LTD. Vs. WORKMAN AND OTHERS
|
December 5, 1977 |
|
S K RAHIMUDDIN Vs. LAKHO DEVI
|
December 11, 1977 |
|
SAGWAN PASI Vs. STATE OF BIHAR
|
October 10, 1977 |
|
SAHAGIR AHMAD Vs. ISRAIL MIA
|
November 26, 1977 |
|
SAILENDRA NATH ROY Vs. GEETA MAZUMDAR
|
October 14, 1977 |
|
SARAT CHANDRA GHOSE PVT LTD Vs. SWASTIK MICA CO
|
November 21, 1977 |
|
SARAT CHANDRA GHOSH (PRIVATE Vs. STATE OF BIHAR
|
May 6, 1977 |
|
SARDAR TARA SINGH Vs. PRITI LALL
|
July 2, 1977 |
|
SARJU MERANDY Vs. STATE OF BIHAR
|
February 23, 1977 |
|
SATYA NARAIN AGARWAL Vs. STATE OF BIHAR
|
November 26, 1977 |
|
SATYA NARAYAN PRASAD SHRIVASTAVA Vs. THE STATE OF BIHAR AND OTHERS
|
May 19, 1977 |
|
SAUDAGAR MAHTO Vs. RAMJIWAN PRASAD SINGH
|
April 21, 1977 |
|
SHAIL BIHARI CHAUDHARY Vs. STATE OF BIHAR
|
January 29, 1977 |
|
SHANKAR KANODIA Vs. STATE OF BIHAR
|
October 3, 1977 |
|
SHANKER SINGH Vs. STATE OF BIHAR
|
May 11, 1977 |
|
SHANTA DEVI
Vs. STATE OF BIHAR
|
March 22, 1977 |
|
SHEIKH MD QUASIM Vs. CHIEF SECURITY OFFICER E
|
July 8, 1977 |
|
SHEO SHANKER KANODIA Vs. STATE OF BIHAR
|
October 3, 1977 |
|
SHEOBACHAN GIRI Vs. STATE OF BIHAR
|
January 29, 1977 |
|
SHEOPUJAN SINGH Vs. STATE OF BIHAR
|
August 1, 1977 |
|
SHESH SINGH Vs. STATE OF BIHAR
|
April 4, 1977 |
|
SHIVA SHANKAR MISHRA Vs. THE UNION OF INDIA & OTHERS
|
March 31, 1977 |
|
SHREEYEST NANDAN SINGH Vs. STATE OF BIHAR
|
February 8, 1977 |
|
SHRI KRISHNA GYANODAY SUGAR LTD Vs. GOVERNMENT OF INDIA
|
August 22, 1977 |
|
SHRIRAM ASISH SINGH NO. II AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 28, 1977 |
|
SHRIRAM BEARINGS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 19, 1977 |
|
SITA RAM PRASAD Vs. HARI LAL SAO
|
August 24, 1977 |
|
SMITA AGARWAL Vs. NIRMAL KUMAR DAS
|
September 7, 1977 |
|
SPEEDCRALTS PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BIHAR
|
September 23, 1977 |
|
STATE OF BIHAR
Vs. KASTURBHAI LALBHAI
|
December 6, 1977 |
|
STATE OF BIHAR Vs. AMITAVA RAI
|
December 23, 1977 |
|
STATE OF BIHAR Vs. DHARAMNATH RAI
|
August 29, 1977 |
|
STATE OF BIHAR Vs. NEMDHARI SINGH
|
July 8, 1977 |
|
STATE OF BIHAR Vs. LOK NATH PRASAD DIDWANIA
|
April 12, 1977 |
|
STATE OF BIHAR Vs. R B OJHA FOR OJHA BROTHERS
|
May 2, 1977 |
|
SUBASH CHAND JAIN
Vs. COMMISSIONERS OF THE GIRIDIH MUNICIPALITY
|
January 10, 1977 |
|
SUBEDAR UPADBYA Vs. STATE OF BIHAR
|
October 12, 1977 |
|
SUBHASH CHANDRA
Vs. HAR GOVIND SINGH
|
July 12, 1977 |
|
SUMANGALI KUMARI Vs. STATE OF BIHAR
|
April 22, 1977 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
January 21, 1977 |
|
SURYA NARAIN CHOUDHARY Vs. DARBHANGA DISTRICT BOARD
|
July 1, 1977 |
|
SURYADEO SINGH Vs. DEPUTY COLLECTOR LAND REFORMS
|
January 27, 1977 |
|
SYED SHAMSHUL HAQUE
Vs. SITRAM SINGH
|
August 8, 1977 |
|
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. S N GUHA THAKURTA SUPERINTENDENT OF CENTRAL EXCISE
|
January 5, 1977 |
|
THE MANAGEMENT OF M/S. BELAL BIRI FACTORY (P.) LTD. DEOGHAR Vs. UNION OF INDIA AND ORS.
|
April 15, 1977 |
|
UMA DEVI Vs. RAKTOO THAKUR
|
January 28, 1977 |
|
UNION OF INDIA Vs. ABDUL HAFIZ
|
July 7, 1977 |
|
UNIVERSITY OF BIHAR Vs. RAJENDRA SINGH
|
October 14, 1977 |
|
VEENA THEATRES Vs. UNION OF INDIA
|
January 21, 1977 |
|
VIDYANAND SINBA Vs. STATE OF BIHAR
|
November 23, 1977 |
|
VIDYANAND SINHA Vs. STATE OF BIHAR
|
September 23, 1977 |
|
WEST RAMKANALI COLLIERY COMPANY Vs. BIHAR STATE CO OPERATIVE MARKETING UNION
|
July 22, 1977 |