|
ABDULLAH MIAN Vs. JODHA RAUT AND OTHERS
|
August 10, 1976 |
|
ALOK KUMAR AGRAWAL Vs. STATE OF BIHAR
|
March 22, 1976 |
|
AMARNATH PRASAD Vs. STATE OF BIHAR
|
January 20, 1976 |
|
ANANT PRASAD SINGH Vs. DEVENDRA KUMAR SINHA
|
March 5, 1976 |
|
ANIRUDH SINGH AZAD Vs. STATE OF BIHAR
|
July 29, 1976 |
|
ARJUN RAM KESARI
Vs. SHEO CHARAN RAM
|
April 6, 1976 |
|
ARKENDU SINHA Vs. BIHAR SCHOOL EXAMINATION BOARD
|
November 18, 1976 |
|
AWADHESH KUMAR SAHU Vs. STATE OF BIHAR
|
December 23, 1976 |
|
BAIJNATH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
February 20, 1976 |
|
BALDEO KUER Vs. THE STATE OF BIHAR, MUNSHI KUER AND BACHA KUER
|
February 3, 1976 |
|
BANARSI SAH Vs. BHAGWANLAL SAH
|
November 16, 1976 |
|
BASUDEO RAI
Vs. BASUDEO NARAIN KUAR
|
February 18, 1976 |
|
BELSUND SUGAR CO LTD Vs. STATE OF BIHAR
|
April 20, 1976 |
|
BETTIAH ESTATE Vs. UNION OF INDIA
|
January 28, 1976 |
|
BHAGWAN DAS Vs. SUB-DIVISIONAL MAGISTRATE
|
February 2, 1976 |
|
BHARAT COKING COALLTD Vs. EMPLOYERS IN RELATION TO THE …
|
February 20, 1976 |
|
BHARAT DAS
Vs. KAPILDEO PRASAD GUPTA
|
July 12, 1976 |
|
BHOLA SINGH Vs. LAXMI GOWALIN
|
July 9, 1976 |
|
BHUNESHWAR SINGH Vs. STATE OF BIHAR
|
January 16, 1976 |
|
BIHAR BOARD OF HINDU RELIGIOUS TRUSTS Vs. MADAN LAL JOSHI
|
May 14, 1976 |
|
BIHAR STATE ELECTRICITY BOARD Vs. GAYA COTTON AND JUTE MILLS LTD
|
May 14, 1976 |
|
BIHAR STATE ELECTRICITY BOARD Vs. JAWAHAR LAL
|
April 5, 1976 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1976 |
|
BIHAR STATE SUNNI WAQF BOARD Vs. RAM DARSHAN YADAV
|
November 25, 1976 |
|
BISHWANATH PRASAD
Vs. MUNICIPAL BOARD
|
February 12, 1976 |
|
BISHWANATH SINGH Vs. STATE OF BIHAR
|
June 22, 1976 |
|
BRAJ BHUSAN SINGH
Vs. NAGENDRA SINGH
|
July 15, 1976 |
|
BRAJ NANDAN CHOUDHARY Vs. SMT. JANKI DEVI
|
May 14, 1976 |
|
BRAJ NANDAN CHOUDHARY Vs. SMT. JANKI DEVI
|
May 4, 1976 |
|
CENTRAL BANK OF INDIA Vs. SUKHANI MINING AND ENGINEERING
|
April 22, 1976 |
|
CHANDER CHOUDHARY Vs. STATE OF BIHAR
|
October 21, 1976 |
|
CHAURASIA BROTHERS Vs. STATE OF BIHAR
|
February 25, 1976 |
|
CHELA MERI Vs. MOHAMMAD ABUL KHAIR KHAN
|
March 29, 1976 |
|
CHIRANJI LAL ALIAS CBIRANJI LAL Vs. STATE OF BIHAR
|
July 28, 1976 |
|
D C MEHTA OFFICIAL LIQUIDATOR Vs. JOGESHWAR PRASAD
|
January 16, 1976 |
|
DAL GOVIND BHOKTA
Vs. STATE OF BIHAR
|
February 18, 1976 |
|
DEVENDRA PRASAD Vs. STATE OF BIHAR
|
September 22, 1976 |
|
DHARM NATH PRASAD
Vs. HARI DUSADH
|
November 24, 1976 |
|
DHENA SUREN Vs. STATE
|
November 1, 1976 |
|
DHYAN SINGH Vs. STATE OF BIHAR
|
March 12, 1976 |
|
DINBANDHU GHOSH
Vs. TASAWAR HUSSAIN
|
November 15, 1976 |
|
DINESH PRASAD SAH Vs. DIVISIONAL SUPRINTENDENT
|
May 14, 1976 |
|
DR. KATYANI KUMAR SINHA Vs. THE STATE OF BIHAR & OTHERS
|
August 10, 1976 |
|
DR. SHARDA SAHAY Vs. THE STATE OF BIHAR AND ORS
|
January 31, 1976 |
|
DURGA OIL MILL Vs. STATE OF BIHAR
|
May 3, 1976 |
|
FAUJDARI PRASAD SUMAN Vs. STATE OF BIHAR AND OTHERS
|
March 5, 1976 |
|
GANGA RAM BHAGAT Vs. DEPUTY COMMISSIONER, SANTHAL PARGANAS AND ANOTHER
|
September 24, 1976 |
|
GIRJA PRASAD SHARMA
Vs. SARDARLABH SINGH
|
November 17, 1976 |
|
GORELAL SINGH
Vs. STATE OF BIHAR
|
December 8, 1976 |
|
GOUREEPADA CHATTOPADHYAYA
Vs. JANKI RAM
|
April 6, 1976 |
|
GYANAND CHOUDHARY Vs. JAYA NAND CHOUDHARY
|
April 21, 1976 |
|
HARAKH SINGH Vs. LALMUNI KUER
|
August 12, 1976 |
|
HARI PRASAD TAMOLI
Vs. INDIRA DEVI
|
October 29, 1976 |
|
HARUNI DAS AND ORS. Vs. THE STATE OF BIHAR AND LADOO LAL DAS
|
March 18, 1976 |
|
HAZARI SAH Vs. AGRICULTURAL INCOME TAX OFFICER AND OTHERS
|
August 30, 1976 |
|
HINDUSTAN MALLEABLES AND Vs. INCOME TAX OFFICER AND ANOTHER
|
March 30, 1976 |
|
HINDUSTAN MALLEABLES AND FORGINGS LIMITED Vs. INCOME TAX OFFICER
|
July 30, 1976 |
|
HIRALAL YADAV Vs. STATE OF BIHAR
|
March 19, 1976 |
|
I T C LTD Vs. UNION OF INDIA
|
December 14, 1976 |
|
INCOME-TAX OFFICER Vs. UNITED KARANPUR COLLIERY (P LTD
|
January 31, 1976 |
|
INDRAJIT BAHADUR SINGH Vs. THE STATE OF BIHAR AND SRI CHANDRA KANT PRITAM LAL MEHTA
|
September 3, 1976 |
|
ISHWARI SINGH & ANOTHER Vs. KAMESHWARI SINGH & 10 OTHERS
|
February 3, 1976 |
|
J.S. RAN AND ORS. Vs. STATE OF BIHAR
|
January 5, 1976 |
|
JADUBIR CHAUDHARY Vs. SUMANGALI DEVI
|
March 9, 1976 |
|
JAGDISH SAO Vs. STATE OF BIHAR
|
July 6, 1976 |
|
JAGIA DEVI Vs. SANT LAL RAJAK
|
July 19, 1976 |
|
JAI PRAKASH RAI Vs. BANS LAL
|
September 10, 1976 |
|
JAI RAM DAS BHATIA Vs. STATE OF BIHAR
|
January 21, 1976 |
|
JAIRAM THAKUR Vs. PRAHLAD HAZRA
|
May 9, 1976 |
|
JANAK SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
January 19, 1976 |
|
JANTA MOTOR TRANSPORT CO OPERATIVE SOCIETY LTD Vs. CHAIRMAN SOUTH CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
|
October 21, 1976 |
|
KAILASH PATI SINGH
Vs. STATE OF BIHAR
|
February 11, 1976 |
|
KALOOT SAO Vs. T NAME NOT KNOWN
|
August 25, 1976 |
|
KAMAL CHAUDHARY Vs. RAJENDRA CHAUDHARY
|
May 12, 1976 |
|
KAMLAPRASAD Vs. STATE OF BIHAR
|
September 20, 1976 |
|
KANTILAL KACHHI
Vs. ASHOKALATA DEVI
|
August 25, 1976 |
|
KAPILDEO NARAYAN SINGH
Vs. STATE OF BIHAR
|
February 23, 1976 |
|
KARTAR SINGH
Vs. UNION OF INDIADURPATI
|
January 28, 1976 |
|
KASHMIR VASTRALAYA Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1976 |
|
KEDAR NATH SINHA Vs. SAHDEO JHA
|
November 22, 1976 |
|
KESHAV NANDAN SAHAY Vs. BANK OF BEHAR
|
August 30, 1976 |
|
KEWAL BASO DEVI Vs. GANGOTRA KUER
|
May 2, 1976 |
|
KHOBHARI RAI Vs. RAM LAKHAN RAI
|
May 14, 1976 |
|
KISHORE KUMAR AGRAWAL
Vs. BASUDEO PRASAD GUTGUTIA
|
November 19, 1976 |
|
KOSSIA DEVI Vs. KASHINATH PRASAD
|
February 25, 1976 |
|
KRISHNA SINGH Vs. BRAHMDEO RAM
|
February 26, 1976 |
|
LAKSHMI NARAIN RAM NARAIN
Vs. STATE OF BIHAR
|
January 6, 1976 |
|
LAKSHMI THAKUR Vs. STATE OF BIHAR
|
March 5, 1976 |
|
LAL KEJRIWAL Vs. BHAWANATH JHA
|
June 28, 1976 |
|
M S RAMAIAH Vs. STATE OF BIHAR
|
March 25, 1976 |
|
M/S. MD. AYUB BISMILLAH RICE AND OIL MILLS Vs. COLLECTOR OF WEST CHAMPARAN AND OTHERS
|
April 5, 1976 |
|
MAHABIR PRASAD PODDAR Vs. CONTROLLER OF ESTATE DUTY
|
March 4, 1976 |
|
MAHABIR RAM
Vs. SITA DEVI
|
December 13, 1976 |
|
MAHALAXMI FIBRES AND INDUSTRIES LTD Vs. STATE OF BIHAR
|
May 6, 1976 |
|
MAHENDRA PRASAD SHARMA Vs. STATE OF BIHAR
|
August 3, 1976 |
|
MAKO DEVI Vs. STATE OF BIHAR
|
May 12, 1976 |
|
MAKSUDPUR REFRIGERATION Vs. STATE
|
April 12, 1976 |
|
MANAGING COMMITTEE HIGH Vs. NANDAN SINHA
|
December 21, 1976 |
|
MANINDRA NATH GANGULY Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
September 3, 1976 |
|
MANMATI KUER Vs. RAMGOPAL SINGH
|
March 26, 1976 |
|
MATHURA PRASAD MISSIR Vs. MOSST FULMATI KUER
|
April 12, 1976 |
|
MD YUNUS Vs. STATE OF BIHAR
|
July 29, 1976 |
|
MD. SOHAIL Vs. ZULFEKAR HAIDER
|
November 3, 1976 |
|
MESSRS ANTI BIOTIC STORES PRIVATE LIMITED Vs. SHRI K.D. PRASAD, UNDER SECRETARY TO THE GOVERNMENT OF BIHAR, LABOUR & EMPLOYMENT DEPARTMENT, PATNA & OTHERS
|
February 17, 1976 |
|
MOHAMMAD FAKHRUDDIN
Vs. STATE OF BIHAR
|
May 14, 1976 |
|
MOHAMMAD YUSUF AND ORS. Vs. MOHAMMAD EHSAN, DEPUTY SUPERINTENDENT OF POLICE, SAMASTIPUR
|
January 31, 1976 |
|
MOHAN LAL AGARWALLA Vs. RAMESHWAR LAL AGARWALLA
|
December 6, 1976 |
|
MOSADDI SINGH
Vs. STATE OF BIHAR
|
February 26, 1976 |
|
MUNESHWAR PANDEY
Vs. CHAIRMAN CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
|
April 19, 1976 |
|
MUNSHI SINGH Vs. BABULAL SINGH
|
January 28, 1976 |
|
N. SUNDARAM Vs. STATE OF BIHAR AND OTHERS
|
August 5, 1976 |
|
NAGENDRA NATH VERMA Vs. STATE OF BIHAR
|
February 3, 1976 |
|
NAGENDRA PRASAD SINHA, Vs. BRAJNANDAN PRASAD AND THE STATE OF BIHAR
|
February 9, 1976 |
|
NAGESH PRASAD SINHA Vs. THE UNION OF INDIA AND OTHERS
|
November 23, 1976 |
|
NALINI RANJAN SINGH Vs. STATE OF BIHAR
|
November 15, 1976 |
|
NAND KISHORE PRASAD MANDAL Vs. PRESIDENT, BIHAR SECONDARY EDUCATION BOARD AND OTHERS
|
December 1, 1976 |
|
NAND KUMAR PRASAD Vs. SHIVADHIN PRASAD SRIVASTVA
|
February 6, 1976 |
|
NAND LAL SHARMA Vs. BAJRANG LAL AND OTHERS
|
February 2, 1976 |
|
NARENDRA KUMAR Vs. STATE OF BIHAR
|
December 9, 1976 |
|
NARESH NONIA Vs. STATE
|
November 18, 1976 |
|
NATHUNI SINGH Vs. SUNDER SINGH
|
February 16, 1976 |
|
NATIONAL COAL DEVELOPMENT Vs. UNION OF INDIA
|
May 10, 1976 |
|
NAWAL KISHORE SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
September 14, 1976 |
|
NILRATAN TIWARY AND ORS. Vs. MUCHI RAM MANDAL
|
March 2, 1976 |
|
NILU DEVI Vs. STATE OF BIHAR
|
November 12, 1976 |
|
ONKARMAL AGARWALLA Vs. STATE OF BIHAR
|
July 19, 1976 |
|
ONKARMAL SATYANARAIN Vs. STATE OF BIHAR
|
May 26, 1976 |
|
PAIRIA Vs. COMMISSIONER OF BHAGALPUR DIVISION
|
January 7, 1976 |
|
PATLIPUTRA CO-OPERATIVE Vs. STATE OF BIHAR
|
September 2, 1976 |
|
PATNA KIRANA STORES Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1976 |
|
PHULWASI DEVI
Vs. UNION OF INDIA
|
February 11, 1976 |
|
PRABANDHAK COMMITTEE OF SHREE TAKHT HARI MANDERJI Vs. CHANCELLOR OF THE MAGADH UNIVERSITY
|
May 26, 1976 |
|
PRAHLAD RAI JHUNJHUNWALA
Vs. STATE OF BIHAR
|
January 12, 1976 |
|
PRASIDH NARAIN SINGH AND AIN KHAN BHIMNI CHAK GRAM PANCHAYAT & ANOTHER Vs. THE STATE OF BIHAR & OTHERS
|
January 20, 1976 |
|
PURTABPORE COMPANY LTD Vs. STATE OF BIHAR
|
November 30, 1976 |
|
R S MURTHY Vs. R K NAUG
|
January 19, 1976 |
|
RADHA KANT SINGH ROY Vs. STATE OF BIHAR
|
November 22, 1976 |
|
RADHA KRISHNA AGRAWAL Vs. STATE OF BIHAR
|
January 8, 1976 |
|
RADHA KRISHNA THAKUR JI Vs. SUB DIVISIONAL OFFICER
|
January 19, 1976 |
|
RADHA KUMARI SINGH Vs. GOVERNING BODY OF MAHANTH MAHADEVANAND MAHILA MAHAVIDYALAYA
|
February 11, 1976 |
|
RADHA PRASAD SAH Vs. STATE OF BIHAR
|
June 21, 1976 |
|
RADHEYSHYAM SINGH AND OTHERS Vs. BATA MAZDOOR UNION AND ANOTHER AND REGISTRAR OF TRADE UNION AND ANOTHER
|
December 1, 1976 |
|
RAJ NARAIN PRASAD SAH
Vs. SURYA PRASAD SHARMA
|
February 24, 1976 |
|
RAJNI RANJAN SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
September 23, 1976 |
|
RAM BAHADUR NATH TIWARY
Vs. KEDAR NATH TIWARI
|
March 25, 1976 |
|
RAM BEYAS SINGH Vs. STATE OF BIHAR
|
May 6, 1976 |
|
RAM LOCHAN MISHRA Vs. JIBESHWAR JHA
|
September 1, 1976 |
|
RAM NUAMI PRASAD Vs. STATE OF BIHAR
|
August 20, 1976 |
|
RAM PRATAP NARAIN SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
May 10, 1976 |
|
RAM SHARAN SAO Vs. THE STATE OF BIHAR AND OTHERS
|
September 15, 1976 |
|
RAMADHAR UPADHYA Vs. BALDEO AHIR
|
January 15, 1976 |
|
RAMANAYA Vs. STATE OF BIHAR
|
February 12, 1976 |
|
RAMASHRAY SINGH Vs. ANAND MOHAN
|
November 30, 1976 |
|
RAMAUTAR SAH Vs. VIDYA SAGAR PRASAD
|
July 21, 1976 |
|
RAMBADAN RAI Vs. PALTAN PASWAN
|
July 12, 1976 |
|
RAMCHANDRA CHAUDHARY Vs. STATE OF BIHAR
|
February 26, 1976 |
|
RAMCHANDRA SHARMA Vs. UNION OF INDIA
|
April 15, 1976 |
|
RAMCHARITRA SINGH Vs. SONEFUL DEVI
|
December 23, 1976 |
|
RAMDHYAN SINGH Vs. THE STATE OF BIHAR AND ORS
|
April 23, 1976 |
|
RAMESH KUMAR JAIN Vs. RAGHUBANS MANI PRASAD
|
April 30, 1976 |
|
RAMESH RAUT Vs. STATE OF BIHAR
|
December 15, 1976 |
|
RAMVIJOY SINGH Vs. SAUDAGAR SINGH
|
January 31, 1976 |
|
RANGLAL SAH MUKHLAL SAH Vs. DISTRICT MAGISTRATE OF SARAN
|
August 19, 1976 |
|
ROHAN KUMAR Vs. LACHHUMAN PATHAK
|
January 22, 1976 |
|
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
|
September 3, 1976 |
|
ROHTAS INDUSTRIESLTD Vs. PRESIDING OFFICER INDUSTRIAL
|
March 2, 1976 |
|
S.M. RAQUIB Vs. SUBHAS KUMAR SINHA
|
February 13, 1976 |
|
SACHCHIDANANDAN SRIVASTAVA Vs. STATE OF BIHAR
|
August 30, 1976 |
|
SANTOKHI RANA Vs. STATE
|
May 3, 1976 |
|
SANTOKHI RANA, Vs. THE STATE
|
March 2, 1976 |
|
SARDAR BADRI NARAIN SINGH Vs. CHOTANAGPUR BANKING ASSOCIATION
|
July 20, 1976 |
|
SARYUG MISHRA Vs. KUMARI DEVI
|
August 30, 1976 |
|
SATYABHAMA JALAN Vs. MURLI MANOHAR JALAN
|
November 16, 1976 |
|
SECRETARY BARAUNI TEL SHODHAK MAZDOOR UNION Vs. STATE OF BIHAR
|
August 30, 1976 |
|
SHAIKH JALIL Vs. BIBI SARFUNNISA
|
February 9, 1976 |
|
SHEIKH JALIL Vs. BIBI SARFUNNISSA
|
January 28, 1976 |
|
SHEO DULARI DEVI
Vs. NAGESHRA KUER
|
September 16, 1976 |
|
SHEO NANDAN SINGH Vs. THAKUR PRASAD SINGH AND ORS.
|
December 1, 1976 |
|
SHIBRAM MAHTO
Vs. PANCHAYAT SAMITI
|
December 4, 1976 |
|
SHIVADHAR PRASAD Vs. STATE OF BIHAR
|
May 12, 1976 |
|
SHRI DARSHAN SAO AND SHRI SUBHASH CHAND Vs. THE STATE OF BIHAR
|
September 23, 1976 |
|
SHRI RAMBRIKSH SINGH Vs. SRIMATI FULKUMARI & OTHERS
|
March 22, 1976 |
|
SHRI SHAMBHU SHARAN PANDE AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
July 2, 1976 |
|
SHRIMATI MEERA SINGH Vs. THE UNIVERSITY OF BHAGALPUR AND OTHERS
|
September 3, 1976 |
|
SHRINIVAS BAJPAYEE Vs. THE STATE OF BIHAR AND ORS.
|
February 25, 1976 |
|
SHYAM NARAYAN SAH
Vs. RAGHUNATH PRASAD
|
November 10, 1976 |
|
SIA SARAN SINGH Vs. STATE OF BIHAR
|
December 16, 1976 |
|
SINDRI CEMENT FACTORY WORKERS Vs. LABOUR COURT
|
September 21, 1976 |
|
SIRAJ MIAN Vs. GANGA RAM MANDAL
|
July 20, 1976 |
|
SOMARI RAI Vs. RAGHU NATH PRASAD SHARMA
|
July 16, 1976 |
|
SRI BINARY PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
May 5, 1976 |
|
SRI SARVESH SINGH Vs. THE GENERAL MANAGER, EASTERN RAILWAY AND OTHERS
|
March 8, 1976 |
|
STATE Vs. LILANAND PATHAK
|
July 27, 1976 |
|
STATE OF BIHAR Vs. RAM LAKHAN PRASAD SINHA
|
July 26, 1976 |
|
STATE OF BIHAR Vs. PARSURAM PRASAD VERMA
|
September 21, 1976 |
|
STATE OF BIHAR Vs. NEW INDIA SUGAR MILLS LTD
|
August 25, 1976 |
|
STATE OF BIHAR Vs. BHAGWATI SINGH
|
March 26, 1976 |
|
STATE OF BIHAR Vs. RAJENDRA PRASAD BAID
|
January 23, 1976 |
|
STATE OF BIHAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATNA
|
August 19, 1976 |
|
SUBRAT SHANKAR BHADURI Vs. BIHAR STATE SUNNI WAQF BOARD
|
January 7, 1976 |
|
SUDARSHAN MAHTON Vs. DINAPUR NIZAMAT MUNCIPALTY
|
April 21, 1976 |
|
SUNIL KUMAR ROY Vs. UNION OF INDIA
|
September 14, 1976 |
|
SURAJ NARAIN PANJIAR Vs. STATE OF BIHAR
|
August 4, 1976 |
|
SURAJDEO SINGH Vs. STATE TRANSPORT APPELLATE
|
June 25, 1976 |
|
SURENDRA PRASAD SAH Vs. KIRTI BHUSHAN DAS
|
August 13, 1976 |
|
SURESH KUMAR THAKUR AND ORS. Vs. SMT. DROPADI DEVI
|
November 8, 1976 |
|
SURESH SINGH Vs. THE STATE AND OTHERS
|
December 21, 1976 |
|
THAKUR PRASAD Vs. MD SOHAYAL
|
November 15, 1976 |
|
THE MANAGEMENT OF BIHAR KHADI GRAMODYOG SANGH, MUZAFFARPUR Vs. THE STATE OF BIHAR & OTHERS
|
February 9, 1976 |
|
THE MANAGEMENT OF NAVASHAKTI PUBLISHING CO. LTD. Vs. THE PRESIDING OFFICER & ANOTHER
|
March 12, 1976 |
|
THE STATE OF BIHAR Vs. N. NAGMANI
|
May 13, 1976 |
|
THE UNION OF INDIA Vs. SHRI BINOD BEHARI SINGH AND OTHERS
|
June 30, 1976 |
|
TILESHWARI DEVI Vs. BHADAI MAHTON
|
December 9, 1976 |
|
TIPAN RAUT Vs. RAJ KUMAR SINGH
|
April 30, 1976 |
|
TITAL SINGH Vs. RAM BALAK SINGH AND ANOTHER
|
December 22, 1976 |
|
UPENDRA CHOUDHARY Vs. STATE OF BIHAR
|
August 11, 1976 |
|
VASUDEO AGRAWAL Vs. STATE OF BIHAR
|
June 23, 1976 |
|
VEENA CHANDRA Vs. MANAGEMENT OF VISWAMITRA PRESS
|
September 3, 1976 |
|
VERENDRA SINGH Vs. STATE OF BIHAR
|
September 2, 1976 |
|
VINOD KUMAR CHAMARIA Vs. THE STATE OF BIHAR
|
March 30, 1976 |
|
WORKMEN REPRESENTED BY SINDRI CEMENT FACTORY WORKERS UNION, SINDRI Vs. D DASS
|
September 10, 1976 |
|
YADUNANDAN PRASAD Vs. SHRIMATI SAUDAMINI SINHA
|
January 28, 1976 |
LOGIN