|
A. AHAD Vs. THE UNION OF INDIA AND OTHERS
|
October 29, 1975 |
|
ABANINDRA NATH DAS
Vs. STATE OF BIHAR
|
January 16, 1975 |
|
ABDUL LATIF Vs. MAHADEO LAL
|
November 19, 1975 |
|
ACHHELAL MAHTO Vs. HARICHAND MAHTO
|
April 15, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SURJIT SINGH S
|
February 20, 1975 |
|
AMARNATH SINGH Vs. PHULWA DEVI
|
February 3, 1975 |
|
ARJUN HO Vs. COMMISSIONER CHOTANAGPUR DIVISION
|
September 10, 1975 |
|
ARUN NATH SHAH DEO Vs. BODHO BARAIK
|
July 30, 1975 |
|
ARVIND CHANDRA SINGH Vs. STATE OF BIHAR
|
February 21, 1975 |
|
ASHA PAREKH Vs. STATE OF BIHAR
|
September 19, 1975 |
|
AVTAR SINGH GUJRAL
Vs. BOARD OF DIRECTORS
|
December 9, 1975 |
|
B SAMANTA Vs. GOVERNMENT OF INDIA
|
September 25, 1975 |
|
B. M. SHUKLA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
August 14, 1975 |
|
BABULAL YADAV Vs. DIRECTOR OF CONSOLIDATION
|
September 30, 1975 |
|
BARHOO RAUT Vs. STATE OF BIHAR
|
August 21, 1975 |
|
BASANT LAL SAH Vs. DIVISIONAL MECHANICAL ENGINEER
|
February 24, 1975 |
|
BASUDEB KATARUKA Vs. DHANBAD AUTOMOBILES PRIVATELTD
|
July 18, 1975 |
|
BHAGWAN SINGH Vs. STATE OF BIHAR
|
December 17, 1975 |
|
BHAGWANJI RAM AND OTHERS Vs. BABU SAGIR AHMAD AND OTHERS
|
February 27, 1975 |
|
BHOLA NATH RASTOGI Vs. SANTOSH PRAKASH ARYA
|
April 18, 1975 |
|
BHUWANESHWAR PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
August 16, 1975 |
|
BIHAR SMALL ARMS
Vs. UNION OF INDIA
|
April 15, 1975 |
|
BIJOY KUMAR BHAGAT
Vs. CHAIRMAN STATE TRANSPORT APPELLATE TRIBUNAL
|
March 7, 1975 |
|
BIKRAMA SAH Vs. BISHWANATH SAH
|
January 22, 1975 |
|
BINDESHWARI PANDEY
Vs. KARI DEVI
|
July 8, 1975 |
|
BINDESHWARI PRASAD SINGH Vs. KALI SINGH
|
July 28, 1975 |
|
BINOD KUMAR DUGAR Vs. SUPERINTENDENT OF POLICE AND REGISTERING AUTHORITY
|
March 6, 1975 |
|
BISHUNDEO RAI Vs. CHANDRAWATI KUER
|
December 18, 1975 |
|
CHANDRA DHAN SINGH
Vs. STATE OF BIHAR
|
January 28, 1975 |
|
CHANDRA KISHORE JHA Vs. STATE OF BIHAR
|
January 22, 1975 |
|
CHANDRA MOULI DEVA Vs. BINOYA NAND SINGH
|
December 12, 1975 |
|
CHANDRIKA PRASAD SINGH
Vs. SUB DIVISIONAL EDUCATION OFFICER
|
August 13, 1975 |
|
COMMISSIONER OF GAYA MUNICIPALITY Vs. STATE OF BIHAR
|
March 6, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. SITARAM BHAGWANDAS
|
January 14, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. BIHARIJI MILLS LIMITED
|
February 14, 1975 |
|
DEOPATO KUER Vs. KAMAL PRASAD SINGH
|
January 30, 1975 |
|
DHARAMDEO SINHA Vs. THE STATE OF BIHAR AND ORS
|
January 29, 1975 |
|
DHARAMPAL MEHTA Vs. STATE OF BIHAR
|
August 13, 1975 |
|
DIL KUER Vs. HARI CHANDAR PRASAD
|
May 16, 1975 |
|
DIN DAYAL SINGH
Vs. BIHAR STATE CO OPERATIVE MARKETING UNION LTD
|
November 13, 1975 |
|
DR. GUNISHWAR SINGH Vs. MAKUNDI SAO AND LAL BABU SAO
|
March 5, 1975 |
|
DR. R.V.N. SINHA Vs. THE STATE OF BIHAR & OTHERS
|
December 3, 1975 |
|
DULHIN MAHESARI DEVI
Vs. DULHIN JAHARI DEVI
|
February 26, 1975 |
|
FAKIR RAM
Vs. SUKHDEO SAO
|
August 16, 1975 |
|
GAMMON INDIA LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 8, 1975 |
|
GANESH LAL SONAR
Vs. MOHAMMAD ISMAIL
|
January 29, 1975 |
|
GANGOTRI PRASAD NARAIN SINHA Vs. BIHAR STATE ROAD TRANSPORT APPELLATE TRIBUNAL
|
February 10, 1975 |
|
GOUREEPADA CHATTOPADHYAYA
Vs. JANKI RAM
|
August 18, 1975 |
|
GYAN DAS SHAW Vs. STATE OF BIHAR
|
January 20, 1975 |
|
HALIMUDDIN AHMAD Vs. ASHOKA CEMENT LTD
|
April 9, 1975 |
|
HANUMAN PRASAD Vs. RAGHUNANDAN PRASAD
|
December 19, 1975 |
|
HARDWAR SINGH Vs. STATE OF BIHAR
|
June 27, 1975 |
|
HARI NARAIN SINGH
Vs. PATNA IMPROVEMENT TRUST
|
August 16, 1975 |
|
HARI PRASAD AGARWALLA
Vs. STATE OF BIHAR
|
July 25, 1975 |
|
HARNAM SINGH
Vs. BALAI KUMAR SINHA
|
March 6, 1975 |
|
HIMABHAI AMIN
Vs. H D DAVE
|
November 18, 1975 |
|
INDIAN CABLE CO LTD Vs. UNION OF INDIA
|
August 16, 1975 |
|
INDIAN COPPER CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1975 |
|
INDIAN COPPER CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1975 |
|
INDU BHUSAN BOSE CHOUDHARY
Vs. HARI BHAJAN SINGH
|
November 19, 1975 |
|
JADU SAH
Vs. DISTRICT SUPPLY OFFICER
|
November 6, 1975 |
|
JADUNANDAN PURI
Vs. PRESIDENT BOARD OF SECONDARY EDUCATION
|
April 25, 1975 |
|
JADUNANDAN SAHAY Vs. CHANCELLOR, BIHAR UNIVERSITY AND OTHERS
|
May 9, 1975 |
|
JAI PRAKASH SINHA
Vs. CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD
|
November 26, 1975 |
|
JAMSHEDPUR NOTIFIED AREA COMMITE Vs. NIRANJAN PAUL
|
April 18, 1975 |
|
JANKI SINGH
Vs. COLLECTOR OF CENTRAL EXCISE
|
February 7, 1975 |
|
JAYASHREE BHATTACHARYA ALIAS JAYASHREE SEN MAZUMDAR Vs. THE PATNA UNIVERSITY THROUGH ITS VICE
|
August 12, 1975 |
|
JHAVERBHAI PATEL Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1975 |
|
JOGESHWAR TEWARY Vs. STATE OF BIHAR
|
May 1, 1975 |
|
JWALA PRASAD SINGH
Vs. STATE OF BIHAR
|
April 29, 1975 |
|
K K SUKHANI Vs. UNION OF INDIA
|
February 24, 1975 |
|
KALIKA DUT MISHRA Vs. ABDUL AJIJ MIA
|
August 1, 1975 |
|
KAMESHWAR PRASAD SINGH Vs. NALANDA SALES CORPORATION
|
June 26, 1975 |
|
KASHI PRASAD KATARUKA Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1975 |
|
KAULESHARI Vs. BINDA
|
February 10, 1975 |
|
KEDAR NATH SINHA Vs. THE STATE OF BIHAR AND ORS.
|
March 17, 1975 |
|
KESHAR SAO
Vs. HIRALAL
|
September 17, 1975 |
|
KESHAV PANDEY Vs. THE STATE OF BIHAR AND ANOTHER
|
January 2, 1975 |
|
KHAN MOHAMMAD HALIM Vs. COMMISSIONERS OF HAZARIBAGH MUNICIPALITY
|
April 14, 1975 |
|
KISHUNI DEVI Vs. GAURI SHANKAR DIDWANIA
|
February 7, 1975 |
|
KRISHNA PRASANNA ROY Vs. SATYABATI ROY
|
September 15, 1975 |
|
L B LALL Vs. STATE OF BIHAR
|
February 2, 1975 |
|
LABOUR ENFORCEMENT OFFICER Vs. LABOUR COURT AUTHORITY
|
March 5, 1975 |
|
LAGAN BARTA DEVI Vs. SUBA RAI
|
April 3, 1975 |
|
LALLU PRASAD Vs. STATE OF BIHAR
|
October 28, 1975 |
|
LOON KARAN BARARIA
Vs. STATE OF BIHAR
|
May 9, 1975 |
|
MADANLAL CHANDAK Vs. STATE OF BIHAR
|
February 28, 1975 |
|
MAHABIR PRASAD Vs. STATE OF BIHAR
|
March 12, 1975 |
|
MAHABIR PRASAD Vs. STATE OF BIHAR
|
October 6, 1975 |
|
MAHABIR RICE AND FLOUR MILLS Vs. STATE OF BIHAR
|
May 6, 1975 |
|
MAHENDRA NARAIN CHAUDHARY Vs. SUB DIVISIONAL EDUCATION OFFICER CUM MUNICIPAL EDUCATION OFFICER
|
July 23, 1975 |
|
MANAGING COMMITTEE OF RAMA Vs. STATE OF BIHAR
|
November 25, 1975 |
|
MANULAL SINGHANIA
Vs. NATWAR LAL THAKUR
|
July 23, 1975 |
|
MATHURA PRASAD MISSIR
Vs. SUKHDEO RAI
|
August 20, 1975 |
|
MATHURA PRASAD SINGH Vs. STATE OF BIHAR
|
April 28, 1975 |
|
MAZHAR IMAM Vs. LAXMI NARAIN
|
August 20, 1975 |
|
MD MUSLEHUDDIN Vs. MD SALAHUDDIN
|
June 27, 1975 |
|
MOHAMMAD RAZA KHAN
Vs. SAHEB RAZA KHAN
|
July 31, 1975 |
|
MOHAMMAD SARFUDDIN Vs. THE STATE OF BIHAR AND OTHERS
|
July 22, 1975 |
|
MOTIPUR SUGAR FACTORY (PRIVATE) LTD. Vs. RIKHDEO PRASAD AND ANOTHER
|
April 15, 1975 |
|
MRS. H.A. RIZVI Vs. STATE OF BIHAR AND ANOTHER
|
January 20, 1975 |
|
NAGAR KHAN Vs. GOPI RAM AGARWALA
|
April 25, 1975 |
|
NAGESHWAR SINGH Vs. STATE OF BIHAR
|
November 6, 1975 |
|
NAND KUMAR SINGH
Vs. MURAT NATH SINGH
|
January 29, 1975 |
|
NANDAN SINGH Vs. THAKUR PRASAD SINGH
|
December 1, 1975 |
|
NARAYAN PRASAD TULSIAN Vs. SHITAL PRASAD SAHA
|
July 22, 1975 |
|
NARESH SINGH Vs. JIREKHAN CHOUDHARY
|
April 14, 1975 |
|
NARMADESHWAR PRASAD SINGH
Vs. STATE OF BIHAR
|
March 6, 1975 |
|
NAWAL KISHORE SINGH Vs. RAJENDRA PRASAD SINGH
|
May 9, 1975 |
|
NIRAD KUMAR SARKAR Vs. UNION OF INDIA
|
January 20, 1975 |
|
NITYA NAND SINGH Vs. SITARAM PRASAD
|
May 13, 1975 |
|
NIWAS FOGLA Vs. SINGHESHWAR SAHU
|
March 5, 1975 |
|
OFFICIAL LIQUIDATOR Vs. ASHOK KUMAR
|
January 4, 1975 |
|
PANNA LAL BHARATIYA Vs. MAGADH UNIVERSITY
|
July 9, 1975 |
|
PARMJIT SINGH BEDI Vs. DHANESHWAR SAH
|
July 14, 1975 |
|
PRAHALAD CHANDRA MAHATO Vs. STATE OF BIHAR
|
July 30, 1975 |
|
PREM SUKH LAL Vs. STATE
|
November 24, 1975 |
|
RAGHUNANDAN PRASAD
Vs. DEONARAIN SINGH
|
May 5, 1975 |
|
RAJA LAL SINGH Vs. RAM PRASAD SINGH
|
January 28, 1975 |
|
RAJENDRA PRASAD
Vs. GAYA PRASAD SAH
|
March 24, 1975 |
|
RAJIB LOCHAN MAHTON Vs. PRAFULLA KUMAR OJHA
|
July 24, 1975 |
|
RAJINDRA PRASAD SINHA
Vs. KARAM CHAND THAPAR AND CO COAL SALES LTD
|
February 11, 1975 |
|
RAJKUMAR RAUT Vs. UNIVERSITY SERVICE COMMISSION AND ORS.
|
June 24, 1975 |
|
RAM AUTAR PRASAD
Vs. CHAIRMAN BOARD OF SECONDARY EDUCATION
|
June 23, 1975 |
|
RAM BACHAN SRIVASTAVA
Vs. NATIONAL SAVING EXECUTIVE OFFICER
|
June 25, 1975 |
|
RAM BAHAL SINGH Vs. CHHOTE NARAIN SINGH
|
January 15, 1975 |
|
RAM CHARAN PRASAD
Vs. STATE OF BIHAR
|
October 31, 1975 |
|
RAM GOBIND RAI
Vs. SHAHABAD DISTRICT BOARD
|
April 30, 1975 |
|
RAM NIRANJAN PRASAD TULSYAN
Vs. CHHEDILAL SARAF
|
August 4, 1975 |
|
RAM PRAGAS SINGH
Vs. GAJENDRA PRASAD SINGH
|
July 22, 1975 |
|
RAM PRASAD RAUNIAR Vs. BISHWANATH PRASAD RAUNIAR
|
March 18, 1975 |
|
RAM PRASAD SAO Vs. STATE OF BIHAR
|
January 20, 1975 |
|
RAM SAGAR SINGH
Vs. YOGENDRA NARAIN PD SINGH
|
January 16, 1975 |
|
RAM SHANKAR KUMAR
Vs. GOPAL PRASAD SINGH
|
March 3, 1975 |
|
RAMANAND CHOUDHARY
Vs. STATE OF BIHAR
|
March 7, 1975 |
|
RAMASWARUP NARAYAN SINHA
Vs. MAGADH UNIVERSITY
|
March 14, 1975 |
|
RAMDEO RAM Vs. STATE OF BIHAR AND ORS
|
April 4, 1975 |
|
RAMSHRISHTA SINGH Vs. STATE OF BIHAR
|
January 16, 1975 |
|
RANA MUNESHWAR KUMAR SINGH
Vs. STATE OF BIHAR
|
December 8, 1975 |
|
RANI KRISHNA KUMARI Vs. STATE OF BIHAR
|
July 17, 1975 |
|
REGISTRAR OF COMPANIES Vs. BIHAR INVESTMENT TRUSTLTD
|
May 5, 1975 |
|
ROHTAS INDUSTRIES LTD Vs. UNION OF INDIA
|
March 24, 1975 |
|
SACHCHIDANAND MAHARAJ AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
May 8, 1975 |
|
SANDHYA DEVI Vs. STATE TRANSPORT APPELLATE
|
September 30, 1975 |
|
SARAJUBALA DEVI Vs. CHAIRMAN AND COMMISSIONER
|
July 22, 1975 |
|
SETHO DAS Vs. PARO DEVI
|
January 9, 1975 |
|
SHANTI PADA GANGULI Vs. UNION OF INDIA
|
January 29, 1975 |
|
SHEO PRASAD SANTHELIA Vs. STATE OF BIHAR
|
February 18, 1975 |
|
SHEOPUJAN TANTO Vs. BHANU TANTO
|
November 7, 1975 |
|
SHIVA NARAYAN PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
November 8, 1975 |
|
SHYAM DAYAL PANDEY AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
September 8, 1975 |
|
SINGESHWAR SINGH Vs. STATE OF BIHAR
|
September 22, 1975 |
|
SPEEDCRAFTS PVT LTD Vs. DIST MAGISTRATE
|
November 18, 1975 |
|
SRIKRISHNA DAS Vs. STATE OF BIHAR
|
March 3, 1975 |
|
SUBHAS KUMAR SINGH Vs. SHEO BALAK SINGH
|
April 16, 1975 |
|
SUCHIT SINGH Vs. STATE OF BIHAR
|
May 14, 1975 |
|
SUKHDEO TIWARI Vs. STATE OF BIHAR
|
August 7, 1975 |
|
SULEMAN MIAN Vs. STATE
|
February 27, 1975 |
|
SURESH SINGH Vs. STATE OF BIHAR
|
January 30, 1975 |
|
SYED BAKSHISH HUSSAIN Vs. THE STATE OF BIHAR AND ANOTHER
|
January 13, 1975 |
|
TAJAMUL HUSSAIN Vs. THE STATE OF BIHAR AND ANOTHER
|
March 6, 1975 |
|
TARNI PRASAD SINHA Vs. LACHUMAN SAHU
|
February 21, 1975 |
|
THAKUR PRASAD Vs. STATE IRON STEEL CO LTD
|
July 8, 1975 |
|
THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, PATNA Vs. BATA SHOE CO. LTD. AND ANOTHER
|
May 2, 1975 |
|
TIRTHMAL Vs. UNION OF INDIA
|
January 28, 1975 |
|
UDAY KUMAR Vs. STATE OF BIHAR
|
October 3, 1975 |
|
UMA SHANKAR VIDYARTHI Vs. STATE OF BIHAR
|
February 24, 1975 |
|
UMESHWAR PRASAD SHARMA Vs. STATE OF BIHAR
|
March 25, 1975 |
|
UNION OF INDIA Vs. KARANPURA DEVELOPMENT CO LTD
|
February 27, 1975 |
|
UNION OF INDIA Vs. SURENDRA MOHAN SINHA
|
March 31, 1975 |
LOGIN