REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL HAI Vs. RAHATULLAH MIAN	January 3, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAWLYS ENTERPRISES PRIVATE LIMITED	August 13, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PODDAR AUTO DEALERS	August 19, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIHAR TEXTILES	November 20, 1974
ADYA PRASAD Vs. RAJINDRA MAHTO	September 13, 1974
ANAND SHANKAR Vs. SECRETARY, DEPARTMENT OF PERSONNEL, GOVERNMENT OF INDIA, NEW DELHI, AND ORS.	December 4, 1974
ANIRUDH PRASAD SINGH Vs. STATE OF BIHAR	January 23, 1974
BALESHWAR SINGH Vs. RAMJI SINGH	August 30, 1974
BEGUM ASMA JAFAR IMAM Vs. STATE OF BIHAR	July 1, 1974
BHUPAT KUMHAR Vs. STATE OF BIHAR	August 13, 1974
BIBHA RAY AND OTHERS Vs. HIRENDRA CHANDRA DUTTA	November 11, 1974
BIBI ZAMIRUNISSA Vs. SK QUDOOS	April 15, 1974
BIHAR STATE BOARD OF RELIGIOUS Vs. SATYANARAIN SINGH	August 30, 1974
BIHAR STATE CO OPERATIVE BANK LTD Vs. PHOSPHATE COMPANY LIMITED	March 29, 1974
BIHAR STATE CO OPERATIVE BANK LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES	November 22, 1974
BIHAR STATE ELECTRICITY BOARD Vs. COMMISSIONER OF INCOME TAX	August 1, 1974
BIHAR STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	July 18, 1974
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL	July 26, 1974
BIJAN KUMAR BOSE Vs. GOURI BOSE	August 21, 1974
BRAJ NATH RAI Vs. UNION OF INDIA AND OTHERS	December 23, 1974
BRIJ BIHARI DUBEY Vs. CHANDRA SHEKHAR TEWARY	September 11, 1974
CENTRAL BANK OF INDIA Vs. STATE BANK OF INDIA	April 2, 1974
CHAIRMAN AND THE MUNICIPAL COMMISSIONERS OF THE CHAKRADHARPUR MUNICIPALITY Vs. BISHWANATH JAGATRAMKA	November 7, 1974
CHHATU RAM BHADANI Vs. LIFE INSURANCE CORPORATION OF INDIA	January 8, 1974
COMMISSIONER OF COMMERCIAL TAXES Vs. NORTH RAMGARH COAL COMPANY PRIVATE LTD	January 31, 1974
COMMISSIONER OF COMMERCIAL TAXES Vs. RAMESHWAR DAS PANNA LAL	April 19, 1974
COMMISSIONER OF COMMERCIAL TAXES Vs. GURU CHARAN SAO	May 10, 1974
COMMISSIONER OF GIFT TAX Vs. RAO M S	August 7, 1974
COMMISSIONER OF INCOME TAX Vs. VIJOY KUMAR BUDHIA	August 16, 1974
COMMISSIONER OF INCOME TAX Vs. TARA PRASAD LODHA	July 29, 1974
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FINANCIAL CORPORATION	July 19, 1974
COMMISSIONER OF INCOME TAX Vs. PATNA TIMBER WORKS	August 2, 1974
COMMISSIONER OF INCOME TAX Vs. RAM CHANDRA SINGH	November 11, 1974
COMMISSIONER OF INCOME TAX Vs. SAHANA S K AND SONS LIMITED	September 20, 1974
COMMISSIONER OF INCOME TAX Vs. MAHABIR COLD STORAGE	September 11, 1974
COMMISSIONER OF INCOME TAX Vs. PURE NICHITPUR COLLIERY COMPANY	September 9, 1974
COMMISSIONER OF INCOME TAX Vs. S K G SUGAR LIMITED	January 11, 1974
COMMISSIONER OF INCOME TAX Vs. BAHRI BROS PRIVATE LIMITED	November 19, 1974
COMMISSIONER OF INCOME TAX Vs. INDU BALA SEN TRUST	December 23, 1974
DEEP CHAND SAO Vs. KASTURI DEVI	May 16, 1974
DEO SHARAN MAHTO Vs. RAM BILASH SINGH	May 2, 1974
DIRECTOR INDIAN SCHOOL OF MINES Vs. SRIPAT SINGH	April 3, 1974
DISTRICT BOARD Vs. MAHADEO SAO	August 26, 1974
DORIK SAH Vs. STATE OF BIHAR	February 28, 1974
DR. UMA SINHA Vs. STATE OF BIHAR AND OTHERS	October 7, 1974
DURGA SHARAN UDHO PRASAD Vs. COMMISSIONER OF INCOME TAX	August 26, 1974
FAKIR MOHAMMAD Vs. SALAHUDDIN	August 29, 1974
FERTILIZER CORPORATION OF INDIA LTD Vs. STATE OF BIHAR	September 12, 1974
FIRM HARNARAIN RAJNARAIN Vs. TARA SINHA	February 1, 1974
GANGA MOTOR SERVICE Vs. UNDER SECRETARY TO THE GOVERNMENT OF BIHAR	March 27, 1974
GANGA MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX	September 16, 1974
GARAJ NARAIN SINGH Vs. BABULAL KHEMKA	May 10, 1974
GAURI SHANKAR PRASAD SINGH Vs. STATE OF BIHAR	August 13, 1974
GODO MANJHI Vs. ABINASH MANJHI	September 13, 1974
GOGAL SINGH HIGHER SECONDARY SCHOOL,NAYAGAON, SARAN Vs. STATE OF BIHAR	July 2, 1974
GOPAL RAM Vs. DHANU RAM	August 5, 1974
GOPAL THAKUR Vs. STATE OF BIHAR	May 7, 1974
GOPI HALWAI Vs. BIBI ZAINAB KHATOON	January 2, 1974
GYANI DEVI Vs. LAKSHMI DEVI	March 26, 1974
HARBANS SINGH Vs. RAJPALTAN SINGH	December 5, 1974
HARSUKHRAI M DOSHI Vs. AHMAD KAREEM	September 19, 1974
HAWALDAR SINGH Vs. PUNYADEO SINGH	April 3, 1974
HRIDAYA NARAYAN PRASAD Vs. STATE OF BIHAR AND OTHERS	July 10, 1974
HUSSAINI MISTRI Vs. ZAHIRUDDIN	November 26, 1974
JAIKARAN SINGH Vs. SITA RAM AGARWALLA	April 23, 1974
JAMUNA SINGH Vs. STATE OF BIHAR	April 23, 1974
JANAKRAJ KUER Vs. PANDIT MUNESHWAR MISRA	January 2, 1974
JANKI DEVI Vs. MURTA KUER	February 25, 1974
JANKI PRASAD TIBREWAL Vs. STATE OF BIHAR	January 16, 1974
JETHMAL BHOJRAJ Vs. STATE OF BIHAR	September 18, 1974
JIB NARAIN SAO Vs. STATE OF BIHAR	January 10, 1974
KAILASH RAI Vs. RAMJEE SINGH	August 23, 1974
KALI PADO SHARMA Vs. SURENDRA NATH MAHATHA	March 1, 1974
KAMTA PRASAD SINGH Vs. REGIONAL MANAGER FOOD CORPORATION OF INDIA	May 13, 1974
KARPOORI THAKUR Vs. ABDUL GHAFOOR	May 3, 1974
KEDAR NATH PANDEY Vs. S B SINGH, OPPOSITE PARTY	August 7, 1974
KEDARNATH SAH Vs. NARENDRA PRASAD SHAH	May 17, 1974
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. M S SRIVASTAVA	January 3, 1974
KHET RAM MANOHAR LALL Vs. SHANKAR MANDAL	March 25, 1974
KIRAN BALA GORAIN Vs. ASHOK KUMAR GORAIN	March 5, 1974
KISBORI PRASAD Vs. SUB DIVISIONAL EDUCATION OFFICER	December 11, 1974
KISHORI MOHAN Vs. STATE OF BIHAR	May 8, 1974
KRISHNA DAS AGRAWAL Vs. DEEN DAYAL AGRAWAL	March 4, 1974
LAKSHMI DEVI Vs. CHANDRAKALA SARAOGI	September 9, 1974
LAKSHMI NARAYAN GOURI SHANKAR Vs. COMMISSIONER OF INCOME TAX	August 21, 1974
LAKSHMI RICE MILLS Vs. COMMISSIONER OF INCOME TAX	April 15, 1974
LAKSHMI SAO Vs. SWAROOP CHAND JAIN	April 30, 1974
M C GUHA Vs. STATE OF BIHAR	October 4, 1974
M MUSHTAQUE ALI KHAN Vs. MAGADH UNIVERSITY	February 2, 1974
MADHOLAL Vs. MADAN MOHAN AGRAWALLA	July 25, 1974
MAHABIR MISTRY Vs. SM LACHHMINI DEVI	December 23, 1974
MAHENDRA KUMAR AGRAWALLA Vs. INCOME TAX OFFICER	September 12, 1974
MALPANI BROTHERS Vs. STATE OF BIHAR	May 7, 1974
MANZOOR AHMAD Vs. STATE OF BIHAR	January 17, 1974
MEGHRAJ SANCHIALAL Vs. MALPANI RICE AND OIL MILLS	October 16, 1974
MEHRUNISSA BEGUM Vs. COMMISSIONER OF INCOME TAX	January 24, 1974
MITHU DEVI Vs. SIYA CHOUDHARY	March 28, 1974
MOHAMAD ALI AKHTAR Vs. MOHAMAD ABBAS	November 22, 1974
MOHAMMAD UMER Vs. COMMISSIONER OF INCOME TAX	November 18, 1974
MOTILAL JHA Vs. KUBHELA DEVI	July 16, 1974
MOTIPUR SUGAR FACTORY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 18, 1974
MULCHAND CHANDAK Vs. STATE OF BIHAR	April 9, 1974
N K JAGNANI Vs. BIHAR STATE ELECTRICITY BOARD	September 24, 1974
NARA HO Vs. ARJUN TOMSAY	September 19, 1974
NARAIN MAHTON Vs. MAHESH PRASAD SINGH	December 12, 1974
NARSINGH JHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS	January 15, 1974
NRIPENDRA NARAYAN ROY Vs. STATE OF BIHAR	January 18, 1974
NUND AND SAMONT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 6, 1974
PALTAN MAHTO Vs. JAGARU MAHTO	February 23, 1974
PARHLAD JHA Vs. SONELAL MAHTON	March 15, 1974
PARIKH ENGINEERING AND BODY Vs. STATE	April 26, 1974
PARMATMA SINGH Vs. RAM LAKHAN SINGH YADAV	September 26, 1974
PARMESHWAR SAO Vs. STATE	October 8, 1974
PARSHVA PROPERTIES LTD Vs. STATE OF BIHAR	September 3, 1974
PARSURAM DUBEY Vs. MAHANTH LAXMAN DAS	February 7, 1974
PATEL ENGINEERING CO LTD Vs. INDIAN OIL CORPORATION LTD	August 2, 1974
PREMAWATI DAS Vs. THAKUR DAS	February 12, 1974
PRINCIPAL REGIONAL INSTITUTE OF TECHNOLOGY Vs. RAMA KANTHA SINGH	September 4, 1974
R C CHATTERJI Vs. BIHAR STATE BOARD OF HOMEOPATHIC MEDICINE	May 14, 1974
RAGHUNATH AHIR Vs. JAGARNATH RAM	February 7, 1974
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR	March 28, 1974
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR	August 13, 1974
RAJGHARIA C M Vs. INCOME TAX OFFICER	April 23, 1974
RAM BAHADUR RAI Vs. THE STATE OF BIHAR AND OTHERS	May 8, 1974
RAM HOSIERY WORKS Vs. STATE OF BIHAR	July 17, 1974
RAM MILLS Vs. COMMISSIONER OF INCOME TAX	February 22, 1974
RAM NAGINA SINGH Vs. S V SOHNI	November 28, 1974
RAM NANDAN SHARMA Vs. MAYA DEVI	September 10, 1974
RAM SANEHI SINGH Vs. DHARAMRAJ SINGH	January 7, 1974
RAM SHANKAR RAI Vs. STATE OF BIHAR	September 13, 1974
RAM YATAN SINGH Vs. STATE OF BIHAR	February 7, 1974
RAMDEO SINGH Vs. CHARKU SINGH	February 23, 1974
RAMESHWAR DANGI Vs. STATE OF BIHAR	February 26, 1974
RAMESHWAR PRASAD SINGH Vs. VICE CHANCELLOR OF THE RAJENDRA AGRICULTURE UNIVERSITY	August 21, 1974
RAMJI GIR Vs. ELAICHI DEVI	February 1, 1974
RAMKUMARI DEBI Vs. TARKESHWAR NATH PANDEY	February 5, 1974
RAMLAKHAN MAHTO Vs. RAMESHWAR MAHTO	February 21, 1974
RANI LALITHA RAJYA LAXMI Vs. CHOTANAGPUR BANKING ASSOCIATION	December 3, 1974
REFRIGERATORS INDIA PRIVATE LTD Vs. PATNA ELECTRIC WORKS	July 11, 1974
REGIONAL INSTITUTE OF TECHNOLOGY Vs. HINDUSTHAN BUILDING CORPORATION	March 6, 1974
REGISTRAR OF COMPANIES Vs. BIHAR WIRE AND WIRE PRODUCTS PVT	April 9, 1974
ROHTAS INDUSTRIES LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION, OPPOSITE PARTY	October 16, 1974
RUPAKLTD Vs. REGISTRAR OF COMPANIES	November 8, 1974
S M ZAKI NAQUI Vs. CUSTODIAN UNION BANK OF INDIA	March 6, 1974
SABDEO PRASAD Vs. THE GENERAL MANAGER, NORTH EASTERN RAILWAY, GORAKHPUR AND OTHERS	May 15, 1974
SAMRATHI DEVI Vs. PARASURAM PANDEY	September 11, 1974
SANGRAM SINGH JAISWAL Vs. STATE OF BIHAR	October 14, 1974
SARJUG RAI Vs. UNION OF INDIAMAHESHWARI DEVI	October 3, 1974
SARJUG RAI Vs. BHAGWAN RAI	September 18, 1974
SAROGI CREDIT CORPORATION Vs. COMMISSIONER OF INCOME TAX	December 11, 1974
SAVITRI DEVI Vs. COMMISSIONER OF INCOME TAX	September 18, 1974
SHAIKH BANDE Vs. JETHUA PAHAN	September 17, 1974
SHANKAR PRASAD BHAGAT Vs. STATE OF BIHAR	February 14, 1974
SHEO DAYAL SINHA Vs. STATE OF BIHAR	January 25, 1974
SHREE KRISHNA GYANODAY SUGAR LTD Vs. STATE OF BIHAR	October 16, 1974
SHRI RASH BEHARI THAKUR AND 20 OTHERS Vs. STATE OF BIHAR AND TWO OTHERS	December 18, 1974
SHRIMATI SHIVA RANI KUMARI Vs. PRESIDENT OF BOARD OF SECONDARY EDUCATION	April 2, 1974
SINGHESHWAR MANDAL Vs. GITA DEVI	February 25, 1974
SITA RAM PANDEY Vs. STATE OF BIHAR	July 29, 1974
SOMAR BHUIYA Vs. KAPIL KUMAR GAUTAM	January 3, 1974
SOMAR SAO Vs. BAIDYANATH SAO	February 21, 1974
STATE OF BIHAR Vs. V D KUMAR	April 9, 1974
STATE OF BIHAR Vs. SYED ANISUR RAHMAN	March 28, 1974
STATE OF BIHAR Vs. BAL KISHUN HALWAI	June 25, 1974
STATE OF BIHAR Vs. RAM NARESH SINGH	August 7, 1974
STATE OF BIHAR Vs. SISHIR KUMAR MUKHERJI	November 20, 1974
SUBODH GOPAL BOSE Vs. MINES TRIBUNAL	January 31, 1974
SUNDERLAL GOSWAMI Vs. JOGESHWAR PRASAD SINGH	August 20, 1974
TATA IRON AND STEEL COMPANY LTD Vs. UNION OF INDIA	September 17, 1974
TISCO ORIYA CO OPERATIVE CREDIT SOCIETY LTD Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETY	August 29, 1974
TOWNSEND C N Vs. COMMISSIONER OF INCOME TAX	April 2, 1974
TRILOK CHAND JAIN Vs. RAMESHWAR LALL TULSIYAN	July 19, 1974
UNION OF INDIA Vs. BORREA COAL CO LTD	January 15, 1974
VIDYA NAND SINHA Vs. STATE OF BIHAR	October 3, 1974
VISHNU TALKIES Vs. STATE OF BIHAR	February 11, 1974

Year 1974 of HIGH COURT OF PATNA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address