|
ABBAS ANSARI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
January 11, 1973 |
|
ABDUL AZIZ AND ORS. Vs. STATE OF BIHAR
|
September 6, 1973 |
|
ABDUL QASIM KHAN Vs. NAURANG SINGH AND OTHERS
|
December 21, 1973 |
|
ABDUL RAZAK
Vs. ABDUL HALIM
|
July 27, 1973 |
|
AKHAURI MUKHTESHWAR PRASAD SINHA
Vs. URMILA SARAN
|
April 10, 1973 |
|
AMAL CHANDRA BOSE Vs. STATE OF BIHAR
|
March 26, 1973 |
|
AMARSINH GOWAMAL AND SONS Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1973 |
|
AMBIKA BHAWANI DEVI Vs. CHANDRIKA SINGH
|
September 21, 1973 |
|
ANHIA MANDALANIN Vs. BAIJNATH MANDAL
|
November 6, 1973 |
|
ARJUN SINGH Vs. TARA DAS GHOSH
|
September 7, 1973 |
|
ARYA CHANDRA KUMAR Vs. THE STATE
|
January 1, 1973 |
|
B K SINHA Vs. STATE OF BIHAR
|
May 9, 1973 |
|
B P JAIN Vs. COMMISSIONER OF INCOME TAX
|
September 19, 1973 |
|
BAIDYANATH AYURVED BHAWAN Vs. EMPLOYEES STATE INSURANCE …
|
February 16, 1973 |
|
BAJRANG RAM BHADANI Vs. BHARATH RAM RAZAK, MAHABIR RAM AND BIRJU RAM
|
April 24, 1973 |
|
BALESHWAR SINGH Vs. THE STATE OF BIHAR
|
November 9, 1973 |
|
BANARSI LAL SARAF Vs. B R OIL MILLS
|
September 12, 1973 |
|
BARTI KUER AND ANOTHER Vs. BARHMCHARI SINGH AND ANOTHER
|
April 17, 1973 |
|
BATAI BALA DASI Vs. CHABILAL SEN
|
August 17, 1973 |
|
BHAGALPUR ROLLING MILLS
Vs. BHAGALPUR ELECTRIC SUPPLY CO LTD
|
May 17, 1973 |
|
BHAGWAT GORHI AND ORS. Vs. THE STATE OF BIHAR
|
April 25, 1973 |
|
BHANAKHAP MICA MINING CO Vs. STATE OF BIHAR
|
December 20, 1973 |
|
BHIM RAJ Vs. KISHORI LAL
|
September 3, 1973 |
|
BIHAR STATE BOARD OF RELIGIOUS TRUST
Vs. ACHARYA MAHANTH AMRIT DAS
|
July 2, 1973 |
|
BIHAR STATE CO OPERATIVE MARKETING UNION LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
May 1, 1973 |
|
BINDESHWARI CHAUDHARY
Vs. SHEO NANDAN UPADHYA
|
January 15, 1973 |
|
BIPIN PRASAD SINGH
Vs. BLOCK DEVELOPMENT OFFICER
|
March 9, 1973 |
|
BIRENDRA KUMAR GUPTA
Vs. SM CHINTA DEVI
|
December 13, 1973 |
|
BISHESHWAR SINGH
Vs. A G
|
January 31, 1973 |
|
BISHESHWAR SINGH
Vs. SUBDIVISIONAL MAGISTRATE
|
February 26, 1973 |
|
BISHWANATH SINGH Vs. RAJDEO DUBEY
|
January 4, 1973 |
|
BOKARO AND RAMGUR LTD Vs. STATE OF BIHAR
|
February 15, 1973 |
|
BRAMHESHWAR DAYA & OTHERS Vs. BASANTI DEVI & OTHERS
|
October 16, 1973 |
|
BRIJLAL YADAV
Vs. STATE OF BIHAR
|
February 28, 1973 |
|
BUDHANI KUER Vs. RAM ISHWAR SINGH
|
March 23, 1973 |
|
CHAGANMAL JAIN AND OTHERS Vs. MALIRAM MINTRI AND OTHERS
|
February 16, 1973 |
|
CHARITAR JHA Vs. GOBIND SAH
|
February 26, 1973 |
|
CHARU PHARMACY AND CLINIC
Vs. STATE OF BIHAR
|
July 3, 1973 |
|
CHOUDHARY JANKI PRASAD Vs. STATE OF BIHAR
|
August 25, 1973 |
|
CINCO LABORATORIES PRIVATE Vs. STATE
|
January 2, 1973 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. JUGAL KISHORE DEVI PRASAD
|
April 27, 1973 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. BHAG SINGH MILKHA SINGH
|
May 14, 1973 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. BANSI RAM MEWA RAM
|
September 12, 1973 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. ASHOKA MARKETING LIMITED
|
July 17, 1973 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. ASHOKA MARKETING LTD
|
July 23, 1973 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. SHIVA PUJAN PRASAD BHAGAT
|
August 10, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. DALAL B B A
|
July 5, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. NARPATI KHAN AND COMPANY
|
September 13, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. DUMRAON COLD STORAGE AND REFRIGERATION SERVICE
|
August 30, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. MEGHRAJ RAMCHANDRA
|
June 25, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. INDRA JITENDRA NARAIN SINGH
|
May 1, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. GHANSHYAM DAS LAXMI NARAIN
|
November 26, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. BIPIN KUMAR WORAH
|
December 17, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. GHANSHYAM LAXMI NARAIN
|
November 28, 1973 |
|
COMMISSIONER OF WEALTH TAX Vs. PANNALAL RASTOGI
|
November 22, 1973 |
|
DEONATH SINGH
Vs. RAJBALA DEVI
|
February 6, 1973 |
|
DHANUSDHARI RAI Vs. MAN MOHAN RAI
|
November 7, 1973 |
|
DOMA SAO MOHAN LAL
Vs. STATE OF BIHAR
|
August 24, 1973 |
|
DR. DHANPATI PANDEY Vs. VICE CHANCELLOR BHAGALPUR UNIVERSITY AND OTHERS
|
October 31, 1973 |
|
DR. GUNESHWAR SINGH, DISTRICT MEDICAL OFFICER OF HEALTH Vs. THE STATE OF BIHAR,
|
October 31, 1973 |
|
DWARKA PRASAD AGARWALA Vs. FIRM LALCHAND BHAGAT AMBIKA RAM
|
May 17, 1973 |
|
EAST INDIA COAL CO LTD Vs. UNION OF INDIA
|
August 31, 1973 |
|
EAST INDIA PHARMACEUTICAL WORKS LTD. & OTHERS Vs. SHRI G.S. VERMA & ANOTHER
|
January 24, 1973 |
|
EMPLOYEES IN RELATION TO MALKERAH COLLIERY OF M/S TATA IRON & STEEL CO. LTD. Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT, LABOUR COURT, DHANBAD & ANOTHER
|
January 3, 1973 |
|
FIRM VIJAY NIPANI TOBACCO HOUSE Vs. SARWAN KUMAR
|
September 18, 1973 |
|
G M H E SCHOOL Vs. LOKNATH SAHAY
|
September 14, 1973 |
|
GHUIA DEVI Vs. SHYAMLAL MANDAL
|
July 11, 1973 |
|
GOURI SHANKAR PRASAD
Vs. RAM KISHUN DASS
|
November 20, 1973 |
|
GULZARILAL AGARWALLA
Vs. ONKARMAL AGARWALLA
|
February 26, 1973 |
|
HAJIPUR PLYWOOD FACTORY
Vs. STATE OF BIHAR
|
August 29, 1973 |
|
HANANT LAL AGRAWAL Vs. STATE OF BIHAR
|
May 17, 1973 |
|
HARBANSH NARAIN SINGH Vs. STATE OF BIHAR
|
July 12, 1973 |
|
HARDWARMAL ONKARMAL Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1973 |
|
HARI RAM SHAH Vs. STATE OF BIHAR
|
March 23, 1973 |
|
HEWITT ROBINE INCORPORATION
Vs. STATE OF BIHAR
|
April 26, 1973 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE OF BIHAR
|
July 17, 1973 |
|
HIRALAL CHOUDHARY
Vs. HARIRAM KHETAN
|
July 12, 1973 |
|
HOWRAH INSURANCE CO LTD Vs. YUKTINATH JHA
|
March 2, 1973 |
|
INDIA MICA AND MICANITE INDUSTRIES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 14, 1973 |
|
INDIA MICA AND MICANITE INDUSTRIES LTD., Vs. REGIONAL PROVIDENT FUND COMMISSIONER, PATNA AND OTHERS
|
May 3, 1973 |
|
INDUSTRIAL CORPORATION PRIVATE LTD Vs. UNION OF INDIA
|
April 24, 1973 |
|
ISMAIL Vs. IDRISH
|
August 10, 1973 |
|
JAGBANDHAN NATH TEWARY
Vs. THUIYA MAHLI
|
March 9, 1973 |
|
JAICHAND LAL Vs. GOPAL PRASAD
|
February 16, 1973 |
|
JAL DHARI MAHTO Vs. MOSST RUDIA
|
August 10, 1973 |
|
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1973 |
|
JAMSHEDPUR MOTOR ACCESSORIES STORES Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1973 |
|
JANKI MISSIR Vs. DHARAMRAJ MISSIR
|
December 17, 1973 |
|
JANKI SHARAN PANDEY AND OTHERS Vs. AKBAR MIAN AND ANOTHER
|
September 19, 1973 |
|
JASH BEHARI PATEL
Vs. JAGNANDAN SINGH
|
April 13, 1973 |
|
JASIMADDIN Vs. HAFIZA BIBI AND ANR.
|
February 2, 1973 |
|
JAWAHAR LAL Vs. ADDITIONAL MEMBER BOARD
|
January 3, 1973 |
|
JAY NARAYAN MISHRA Vs. STATE OF BIHAR
|
March 8, 1973 |
|
JITAN TIWARI Vs. MANAN SINGH
|
September 18, 1973 |
|
JITNATH SINGH Vs. STATE OF BIHAR
|
May 24, 1973 |
|
JOKHAN JHA Vs. RAM SARAN JHA
|
February 2, 1973 |
|
JUGSALAI ELECTRIC SUPPLY CO Vs. STATE OF BIHAR
|
April 18, 1973 |
|
JYOTINDRA KUMAR SRIVASTAVA Vs. KEWALJHARI DEVI
|
November 2, 1973 |
|
KAMAL SINGH BADALIA Vs. STATE OF BIHAR
|
April 24, 1973 |
|
KARAM CHAND MAHTO Vs. STATE OF BIHAR AND ORS.
|
July 2, 1973 |
|
KAROO Vs. ASSISTANT ENGINEER, EASTERN RAILWAY AND ANOTHER
|
December 14, 1973 |
|
KEDARNATH DAHLAN Vs. THE STATE OF BIHAR AND 10 OTHERS
|
September 7, 1973 |
|
KUSHESHWAR SINGH
Vs. STATE OF BIHAR
|
August 7, 1973 |
|
LAKSHMI DEVI Vs. SHANKAR JHA
|
August 29, 1973 |
|
LAXMI STORES Vs. STATE OF BIHAR
|
July 13, 1973 |
|
M/S S.K.G. SUGAR LIMITED Vs. THE STATE OF BIHAR & OTHERS
|
May 11, 1973 |
|
MADHUSUDAN PRASAD AGARWAL Vs. STATE OF BIHAR
|
March 26, 1973 |
|
MAHABIR MAHTO
Vs. SANJHA
|
May 14, 1973 |
|
MANAGEMENT OF SHREE BAIDYANATH AYURVEDA BHAWAN, PVT. LTD. AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
October 24, 1973 |
|
MANAGING COMMITTEE ADARS UNCHH VIDYALAYA Vs. PRESIDENT BOARD OF SECONDARY EDUCATION
|
February 22, 1973 |
|
MANAGING COMMITTEE OF SHRI RADHA Vs. STATE OF BIHAR
|
April 12, 1973 |
|
MANGAL MISHRA AND OTHERS Vs. RAMJASH MISHRA AND OTHERS
|
April 25, 1973 |
|
MANOHARLAL RADHAKRISHNA
Vs. UNION OF INDIA
|
August 8, 1973 |
|
MANORANJAN NATH PATRA Vs. KASHI PRASAD SAH
|
April 10, 1973 |
|
MD. AYUB AND ORS. Vs. THE STATE OF BIHAR
|
December 7, 1973 |
|
MINERVA PRINTING WORKS Vs. STATE OF BIHAR
|
June 29, 1973 |
|
MISHRI MANDAL Vs. NAGESHWAR SINGH
|
September 14, 1973 |
|
MOHAMMAD ABBAS MALLIK
Vs. TAHERA KHATOON
|
November 8, 1973 |
|
MOHAMMAD GULAM RABBANI
Vs. BANKIPORE HARI SABHA
|
May 3, 1973 |
|
MOHAMMAD YUSUF KHAN
Vs. NOOR MOHAMMAD KHAN
|
September 17, 1973 |
|
MOHAN RAM Vs. BADAMO DEVI
|
March 7, 1973 |
|
MOSSAMAT BIBI KURAISA Vs. RAMESHWAR RAI,
|
May 8, 1973 |
|
MOSSAMMAT SONEKALI KUER Vs. BAHURIA AKASHI DEVI
|
January 17, 1973 |
|
NABI HASSAN Vs. GAJADHAR SINGH
|
August 8, 1973 |
|
NAND KISHORE PRASAD AND OTHERS Vs. THE VICE
|
September 19, 1973 |
|
NAND KUMAR RAI Vs. STATE OF BIHAR
|
October 30, 1973 |
|
NANI GOPAL BANDHYOPADHYAYA Vs. BHOLA NATH BANDHYOPADHYAYA
|
February 28, 1973 |
|
NARAIN SINGH Vs. BALESHWAR SINGH
|
August 9, 1973 |
|
NARMADESHWAR SHARMA Vs. SARJU CHANDRA PODDAR
|
August 9, 1973 |
|
NEW GOBINDPUR COAL CO P LTD Vs. STATE OF BIHAR
|
December 14, 1973 |
|
NILAMBAR SINGH
Vs. RAMESHWAR CHOUDHARY
|
July 25, 1973 |
|
PANDEY S P Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1973 |
|
PANNA LAL AGRAWALA
Vs. KANHAIYA LAL JAIN
|
December 18, 1973 |
|
PARMESHWAR YADAV Vs. MISRI LAL YADAV
|
August 1, 1973 |
|
PATNA TYRES DEALERS ASSOCIATION Vs. DISTRICT MAGISTRATE
|
February 7, 1973 |
|
POLO SINGH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1973 |
|
PRABHAT RANJAN SARKAR Vs. STATE OF BIHAR
|
August 22, 1973 |
|
PRADIP TRADING CO Vs. STATE OF BIHAR
|
December 21, 1973 |
|
PROTAP CHANDRA SINGH
Vs. NIBARAN KUMAR MITRA
|
September 21, 1973 |
|
PURAN MAL KAUNTIA Vs. INCOME TAX OFFICER
|
October 19, 1973 |
|
R D SINGH Vs. SECRETARY BIHAR STATE SMALL INDUSTRIES CORPORATION
|
December 6, 1973 |
|
RAGHUBANS SINGH AND ORS. Vs. THE STATE OF BIHAR
|
November 12, 1973 |
|
RAGHUMAL
Vs. BANMALI SAHU
|
November 26, 1973 |
|
RAJESH PAL AND MD. HANEEF QURAIANI Vs. MD. ALI
|
May 10, 1973 |
|
RAJPUT TRANSPORT CO Vs. NAND KISHORE PRASAD
|
March 15, 1973 |
|
RAM ADHIKARI DEVI Vs. DISTRICT MAGISTRATE
|
March 8, 1973 |
|
RAM CHANDER PRASAD CHAURASIA
Vs. STATE OF BIHAR
|
September 7, 1973 |
|
RAM JANAM GARERI
Vs. NARBADESHWAR SINGH
|
January 11, 1973 |
|
RAM NATH SINGH Vs. STATE OF BIHAR
|
December 4, 1973 |
|
RAM PADARATH SINGH
Vs. BAIDYANATH PRASAD
|
January 22, 1973 |
|
RAM PRASAD SINGH Vs. STATE OF BIHAR
|
January 22, 1973 |
|
RAMBALLABH SINGH Vs. DIRECTOR OF PUBLIC INSTRUCTION (PRIMARY EDUCATION)
|
December 3, 1973 |
|
RAMBARAN PASWAN
Vs. KALO DEI
|
September 14, 1973 |
|
RAMESHWAR LAL SHARMA
Vs. SARDAR AMRIK SINGH
|
September 21, 1973 |
|
RAMJOY REWANI
Vs. KUSUM MAHATANI
|
July 17, 1973 |
|
RAMSARUP DASS Vs. PYARE DAS
|
July 27, 1973 |
|
RANDEO SAHANI Vs. ADYANATH TEWARY
|
August 2, 1973 |
|
RANI KRISHNAWATI
Vs. SURESHMOHAN THAKUR
|
November 3, 1973 |
|
RARA BROTHERS Vs. M L DEY
|
December 5, 1973 |
|
RAY TALKIES Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1973 |
|
REGISTRAR OF COMPANIES Vs. CHAUHAN BROTHERS INDUSTRIES
|
August 3, 1973 |
|
REGISTRAR OF COMPANIES Vs. SHREEPALPUR COLD STORAGE PRIVATE
|
September 21, 1973 |
|
ROHTAS INDUSTRIES LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
March 31, 1973 |
|
ROHTAS INDUSTRIES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
January 31, 1973 |
|
ROHTAS INDUSTRIES MAZDOOR SANGH Vs. WORKMEN OF ROHTAS INDUSTRIES LTD
|
February 23, 1973 |
|
RUKMINI KUMARI Vs. RAM SHANKAR SAH
|
February 28, 1973 |
|
S LAL AND CO LTD Vs. UNION OF INDIA
|
July 27, 1973 |
|
S N BOSE Vs. STATE
|
February 7, 1973 |
|
SALIGRAM SHARAN SINGH
Vs. STATE OF BIHAR
|
January 31, 1973 |
|
SARAN CLUB
Vs. CHANDRADEO THEOSOPHICAL LODGE
|
June 29, 1973 |
|
SARASWATI DEVI Vs. RAM NANDAN SHARAN
|
December 18, 1973 |
|
SARATCHANDRA MANDAL
Vs. PHANI BHUSAN SINGH
|
September 10, 1973 |
|
SARDAR GYAN SINGH PUREWAL Vs. STATE OF BIHAR
|
December 5, 1973 |
|
SASHADHAR DAS
Vs. HARIHAR PRASAD
|
April 10, 1973 |
|
SASHI PRASAD Vs. BALESHWAR PRASAD MANDAL
|
August 1, 1973 |
|
SATHO TANTI Vs. STATE OF BIHAR
|
January 11, 1973 |
|
SAVITRI DEVI Vs. SARASWATI DEVI
|
March 15, 1973 |
|
SHANKARLAL AND ANOTHER Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
|
November 22, 1973 |
|
SHIA SHARAN PRASAD SAHI
Vs. SRIDHAR PRASAD SINGH
|
August 13, 1973 |
|
SHIVA NARAYAN SAH Vs. BAIDYA NATH PRASAD TIWARY
|
March 2, 1973 |
|
SHIVA SHIV PRASAD SHUKLA Vs. STATE
|
February 7, 1973 |
|
SHYAM SHANKAR SAHAI Vs. STATE OF BIHAR
|
November 13, 1973 |
|
SHYAMLAL JAGNANI Vs. SUNDER SINGH
|
August 10, 1973 |
|
SOBHANA DAS GUPTA
Vs. STATE OF BIHAR
|
March 1, 1973 |
|
SREEMATI VASANT TANNA Vs. STATE OF BIHAR
|
September 18, 1973 |
|
SRI JAGDISH PRASAD SINGH Vs. THE PRESIDENT, BOARD OF SECONDARY EDUCATION AND ANOTHER
|
September 19, 1973 |
|
SRIMATI PREMKANTA KUMARI JAIN Vs. THE STATE OF BIHAR & OTHERS
|
July 11, 1973 |
|
STATE Vs. MANGILAL RAM
|
April 13, 1973 |
|
STATE OF BIHAR
Vs. RAGHUNATH MAHTO
|
April 5, 1973 |
|
STATE OF BIHAR
Vs. BINDESHWAR SINGH
|
June 25, 1973 |
|
STATE OF BIHAR Vs. DAMODAR VALLEY CORPORATION
|
September 27, 1973 |
|
STATE OF BIHAR Vs. RABATILAL DAS
|
July 16, 1973 |
|
SUKHRAM SINGH
Vs. STATE OF BIHAR
|
January 23, 1973 |
|
SURAJ KOIRI Vs. BISHWANATH PRASAD
|
January 22, 1973 |
|
TARA PADA BANERJEE AND SUDHIR CHANDRA DATTA Vs. THE STATE OF BIHAR
|
April 25, 1973 |
|
TARAMANI DEVI Vs. UNION OF INDIA
|
November 30, 1973 |
|
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
December 21, 1973 |
|
THAKUR BHAGWAN SITA RAMJI
Vs. MOTI PRASAD
|
February 19, 1973 |
|
THE MANAGING COMMITTEE, T. K. GHOSH ACADEMY AND ANOTHER Vs. THE STATE OF BIHAR AND ORS.
|
August 8, 1973 |
|
UNION OF INDIA Vs. AKHAURI HARENDRA NARAYAN SINGH
|
February 21, 1973 |
|
UNION OF INDIA Vs. RAMA ENGINEERING WORKS
|
November 29, 1973 |
|
UNITED BUILDINGS Vs. RAMNATH SHARMA
|
July 30, 1973 |
|
UPENDRA NARAIN SINGH
Vs. STATE OF BIHAR
|
July 25, 1973 |
|
VISHNU SUGAR MILLSLTD Vs. STATE OF BIHAR
|
August 14, 1973 |
|
YOGENDRA NATH TRIVEDI Vs. THE STATE OF BIHAR AND ORS.
|
March 2, 1973 |
|
ZAFAR HASSAN KHAN Vs. HAJI MOHAMMAD ABDUL RAZZAQUE
|
April 3, 1973 |
LOGIN