|
ABOO RAFAT ANSARI
Vs. GOKUL DAS
|
September 13, 1972 |
|
ACHARYA PRABHAKAR MISHRA
Vs. CHANCELLOR
|
May 1, 1972 |
|
AKAHAYBAT PRASAD SINGH
Vs. UNDER SECRETARY TO THE GOVT OF BIHAR
|
July 19, 1972 |
|
AMARENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
September 4, 1972 |
|
AMBIKA SARAN SINGH
Vs. ELECTION COMMISSION OF INDIA
|
February 7, 1972 |
|
ANAND PRAKASH GUPTA Vs. THE BIHAR STATE ELECTRICITY BOARD
|
April 11, 1972 |
|
ANDHI KUER Vs. RAJESHWAR SINGH
|
February 8, 1972 |
|
ARTHUR BUTLER AND CO Vs. STATE OF BIHAR
|
January 6, 1972 |
|
ARYA PRATINIDHI SABHA Vs. STATE OF BIHAR
|
September 11, 1972 |
|
ASHIQUE KHAN Vs. STATE OF BIHAR
|
May 3, 1972 |
|
AZIZUL HUSNAIN
Vs. G MISHRA
|
January 6, 1972 |
|
BABU RAM LALLA Vs. UNION OF INDIA AND OTHERS
|
August 19, 1972 |
|
BADRI NARAIN SINGH
Vs. UNDER SECRETARY TO THE GOVT OF BIHAR
|
April 7, 1972 |
|
BAIJNATH MAHABIR PRASAD
Vs. CENTRAL CONSUMERS CO OPERATIVE STORES LTD
|
September 13, 1972 |
|
BAIJNATH PANDIT
Vs. NARVADA DEVI KEJARIWAL
|
September 11, 1972 |
|
BAIJNATH PRASAD KEYAL
Vs. SHAMBHU SHARAN SHRIVASTAVA
|
September 14, 1972 |
|
BAJRANG SINGH
Vs. BACHU SINGH
|
December 1, 1972 |
|
BAKRIDAN BIBI Vs. STATE OF BIHAR
|
November 21, 1972 |
|
BANO GOPE
Vs. SURAJ SINGH
|
July 12, 1972 |
|
BANSIDHAR AGARWALLA Vs. REMESHWARLAL AGARWALLA
|
January 4, 1972 |
|
BASO MAHTO
Vs. HARI MAHTO
|
August 4, 1972 |
|
BEHARI LALL
Vs. GOPAL KRISHNA PATHAK
|
January 19, 1972 |
|
BEJO MAHTO
Vs. SUB DIVISIONAL OFFICER
|
July 17, 1972 |
|
BHAURI LAL JAIN Vs. SUB DIVISIONAL OFFICER
|
April 24, 1972 |
|
BHOLA SINGH Vs. STATE OF BIHAR
|
January 25, 1972 |
|
BHUTNATH CHATTERJEE
Vs. STATE OF BIHAR
|
November 24, 1972 |
|
BIHAR STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. STATE OF BIHAR
|
September 7, 1972 |
|
BIHAR STATE ELECTRICITY BOARD Vs. NEW GOBINDPUR COAL CO PVT LTD
|
July 20, 1972 |
|
BIHARI PD SINHA Vs. MAHANTH RAMSWARATH DASS
|
May 4, 1972 |
|
BIJAY KUMAR MALLICK
Vs. UNION PUBLIC SERVICE COMMISSION
|
April 26, 1972 |
|
BIKAL CHANDRA GOPE Vs. MANJURA GOWALIN
|
November 28, 1972 |
|
BIKARMA KOERI Vs. GOPAL PRASAD CHAMADIA
|
September 14, 1972 |
|
BIRENDRA MOHAN GHOSH
Vs. MOHAMED UMAR
|
December 7, 1972 |
|
BIRENDRA SINGH Vs. STATE OF BIHAR
|
January 6, 1972 |
|
BISHWANATH AGARWALLA
Vs. NATHI BAI SHARMA
|
July 27, 1972 |
|
BISHWANATH BISHWAKARMA Vs. RAMESHWAR KUAR
|
September 20, 1972 |
|
BISHWANATH MISHRA Vs. STATE OF BIHAR
|
May 3, 1972 |
|
BISUN PRASAD MISHRA
Vs. KAMLA KANT JHA
|
February 14, 1972 |
|
BODHIA CHAMAR Vs. STATE
|
March 8, 1972 |
|
BRIDGE AND ROOF COMPANY Vs. H K PRASAD
|
March 21, 1972 |
|
BRIJNANDAN PRASAD SINGH
Vs. SATYA NARAIN PD JAIN
|
January 17, 1972 |
|
CHAKARDHARPUR BIRI AND TOBACCO MERCHANTS ASSOCIATION Vs. STATE OF BIHAR
|
September 6, 1972 |
|
CHANDRA NARAIN CHAUDHARY Vs. GODAVARI CHOUDHARAIN
|
February 1, 1972 |
|
CHANDRESHWAR SINGH Vs. RAMCHANDRA SINGH
|
August 24, 1972 |
|
CHINTAMAN MAHTO
Vs. FANINDRA DEVI
|
October 27, 1972 |
|
CHIT NARAIN CHOUDHARY Vs. KEDAR NATH JHA
|
November 23, 1972 |
|
CHOTANAGPUR BANKING Vs. STATE
|
September 15, 1972 |
|
CHOTELAL BARNWAL Vs. BHUNESHWAR PRASAD
|
April 26, 1972 |
|
CHRISTIAN MICA INDUSTRIES LTD Vs. STATE OF BIHAR
|
March 9, 1972 |
|
CHULHIYA Vs. NANIPAT DASS
|
December 22, 1972 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. STATE TRADING CORPORATION OF INDIA LIMITED
|
February 8, 1972 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. THAKUR PRASAD SAO
|
January 7, 1972 |
|
COMMISSIONER OF WEALTH TAX Vs. RAGHUBAR NARAIN SINGH
|
May 5, 1972 |
|
DAMODAR PRASAD Vs. ADITYA MAHARAJ
|
January 6, 1972 |
|
DARBHANGA LAHERIASARAI ELECTRIC SUPPLY CORPORATION LTD Vs. STATE OF BIHAR
|
December 15, 1972 |
|
DEBI HEMBROM
Vs. SUB DIVISIONAL OFFICER
|
July 19, 1972 |
|
DEO DUTTA SINGH Vs. RAM NARESH SINGH
|
November 14, 1972 |
|
DEOSARAN YADAV
Vs. STATE OF BIHAR
|
April 29, 1972 |
|
DHALBHUM TRADES AND INDUSTRIES LTD Vs. UNION OF INDIA
|
March 14, 1972 |
|
DHANESHWAR MALLAH Vs. STATE OF BIHAR
|
August 22, 1972 |
|
DUKHAN RAM Vs. STATE OF BIHAR
|
April 12, 1972 |
|
DULHIN FUL KUERI Vs. MOTI JHARO KUER
|
January 18, 1972 |
|
DULHIN SURAJ MUKHI DEVI Vs. JOKHU RAJ
|
March 21, 1972 |
|
EASTERN BIHAR DIVISIONAL CHAMBER OF COMMERCE AND INDUSTRY Vs. CHIEF ENFORCEMENT OFFICER GOVERNMENT OF INDIA
|
February 17, 1972 |
|
EKAWARI Vs. JADUNANDAN KAMAT
|
October 31, 1972 |
|
FULCHAND MOTILAL Vs. MANHAR LALL JETHA LALL MEHTA
|
September 27, 1972 |
|
GANGA SINGH
Vs. RAM PEYAR SINGH
|
January 14, 1972 |
|
GANGANATH JHA Vs. SHASHI NATH JHA
|
August 10, 1972 |
|
GAYA PRASAD PANDEY AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
May 18, 1972 |
|
GAYA SINGH Vs. KEDAR SINGH
|
November 13, 1972 |
|
GENERAL SECRETARY CHEMICAL Vs. MANAGEMENT NATIONAL CHEMICAL
|
September 2, 1972 |
|
GOBINDA MAHTO Vs. SUB DIVISIONAL OFFICER
|
July 24, 1972 |
|
GOPAL GORAIN Vs. BIMALA BALA
|
July 4, 1972 |
|
GOPINATH NATH TEWARI
Vs. BAHADUR GIRI
|
March 22, 1972 |
|
GOURI SHANKAR PRASAD SINHA
Vs. STATE OF BIHAR
|
December 22, 1972 |
|
GOURI SHANKAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
September 20, 1972 |
|
GUJAN YADAV Vs. SITARAM CHOUDHARY
|
December 19, 1972 |
|
GULAM SARWAR Vs. STATE OF BIHAR
|
May 20, 1972 |
|
GURUDEO DAS
Vs. ELECTION OFFICER GRAM PANCHAYAT ELECTION
|
January 11, 1972 |
|
HAKIM ROUT
Vs. MATHURA PRASAD
|
August 16, 1972 |
|
HARDUTTA RAI JHUNJHUNWALA
Vs. STATE OF BIHAR
|
February 3, 1972 |
|
HARENDRA NATH MUKHARJEE
Vs. SHYAM SUNDER KUER
|
November 17, 1972 |
|
HARI PRASAD
Vs. SUMRIT MANDAL
|
July 14, 1972 |
|
HARIPADA GHOSH
Vs. STATE OF BIHAR
|
July 24, 1972 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. CHOTANAGPUR MINING CORPORATION
|
August 24, 1972 |
|
HIRALAL AGRAWAL Vs. STATE OF BIHAR
|
May 25, 1972 |
|
HURDATROY JUTE MILLS PRIVATE LTD Vs. SUPERINTENDENT OF COMMERCIAL TAXES
|
March 24, 1972 |
|
IMRAM Vs. MOHD ZAFAR MOMIN
|
April 18, 1972 |
|
INDIA FIRE BRICKS AND INSULATION CO LTD Vs. RASIK LALL VORA
|
March 31, 1972 |
|
J PURSHUTTAM DAS AND CO Vs. R R BROTHERS
|
December 5, 1972 |
|
JADAV GILUA
Vs. SURAJ NARAIN JHA
|
November 11, 1972 |
|
JAGANNATH SAH
Vs. COMMISSIONER OF BHAGALPUR DIVISION
|
July 10, 1972 |
|
JAGARNATH RAI
Vs. STATE OF BIHAR
|
May 15, 1972 |
|
JAGDISH MAHTON Vs. MOHAMMAD ELAHI
|
November 11, 1972 |
|
JANAKDEO SINGH Vs. DEORAJ SINGH
|
February 4, 1972 |
|
JANKI SAH Vs. GIRJA SINGH
|
November 24, 1972 |
|
JIBKANT JHA Vs. MAHARANI ADHIRANI SHRI RAJ
|
September 14, 1972 |
|
JOGENDRA LAL SAHA Vs. STATE OF BIHAR
|
September 1, 1972 |
|
JUGAL KISHORE SINGH Vs. NANDAN SINGH
|
July 26, 1972 |
|
JUGAL KISHORE TEWARI Vs. UMESH CHANDRA TEWARI
|
September 28, 1972 |
|
JWALA PRASAD SINGH Vs. STATE OF BIHAR AND ANOTHER
|
May 19, 1972 |
|
K C BISHWAS SONS Vs. CENTRAL ALKUSA COLLIERY CO
|
August 3, 1972 |
|
KAILASH PRASAD SINGH
Vs. STATE OF BIHAR
|
January 5, 1972 |
|
KAILASH SINGH Vs. MAHABIR PANDEY
|
December 18, 1972 |
|
KALIPADA MAHTO Vs. DEPUTY COMMISSIONER
|
July 24, 1972 |
|
KANDAN SOREN Vs. JITAN HEMBROM
|
November 28, 1972 |
|
KARTAR SINGH Vs. SITA RAM KHATRI
|
July 14, 1972 |
|
KASHINATH PRASAD Vs. DHARAMNATH
|
September 6, 1972 |
|
KAULESHWAR SINGH
Vs. PARMANAND
|
March 29, 1972 |
|
KEDAR NATH LAL Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN AND OTHERS
|
June 27, 1972 |
|
KEWAL RAM AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1972 |
|
KISHAN LAL AGARWALLA Vs. RAJNU SONAR AND OTHERS
|
December 7, 1972 |
|
KISHUN PRASAD SINGH
Vs. STATE OF BIHAR
|
January 14, 1972 |
|
KRISHNA CHANDRA DAS Vs. BENARASI JADAV
|
January 17, 1972 |
|
LACHHMI DEVI Vs. CHANDRAKALA SARAOGI
|
November 27, 1972 |
|
LAKHAN MAHTO Vs. STATE OF BIHAR
|
November 6, 1972 |
|
LAKHI PRASAD FOGLA Vs. MURLIDHAR MARWARI
|
November 23, 1972 |
|
MADHAI KUMHAR Vs. SABI BEWA
|
November 24, 1972 |
|
MADHU SINGH Vs. STATE OF BIHAR
|
November 23, 1972 |
|
MAHABIR CHOUDHARY Vs. JADU NANDAN TIWARI
|
February 4, 1972 |
|
MANAGING COMMITTEE Vs. TRIPURARY CHARAN PALIT
|
June 27, 1972 |
|
MANAGING COMMITTEE OF THE MUNGRAURA MIDDLE SCHOOL Vs. DISTRICT EDUCATION OFFICER
|
September 22, 1972 |
|
MANAGING COMMITTEE TOWN HIGHER SECONDARY SCHOOL Vs. BOARD OF SECONDARY EDUCATION
|
August 11, 1972 |
|
MANAGING DIRECTOR INDIAN OIL Vs. C D SINGH
|
January 25, 1972 |
|
MANI LAL CHOUDHARY Vs. KHETRA KINKAR SAMANTA
|
September 1, 1972 |
|
MANSUR ALI Vs. MD USMAN
|
September 28, 1972 |
|
MARWARI MOTOR SERVICE Vs. CHOTANAGPUR REGIONAL TRANSPORT
|
July 25, 1972 |
|
MATADIN SHARMA
Vs. UPENDRA SHARMA
|
January 4, 1972 |
|
MD SIKANDAR MIAN Vs. SUB-DIVISIONAL OFFICER
|
September 20, 1972 |
|
MD YUSUF Vs. MEMBER BOARD OF REVENUE
|
September 15, 1972 |
|
MEHTA RAMNATH
Vs. STATE OF BIHAR
|
September 8, 1972 |
|
MISHRILAL RAI Vs. STATE OF BIHAR
|
August 24, 1972 |
|
MOHAMMAD AKHTAR ALI
Vs. BADRUDIN
|
August 3, 1972 |
|
MOHAMMAD SHAFI Vs. HUMAIRA KHATOON
|
August 4, 1972 |
|
MOHAMMAD SHAFI ANSARI
Vs. KHALIL
|
September 14, 1972 |
|
MOHEMMAD ZAHIRUDDIN AHMED AND ANR. Vs. THE BHAGALPUR UNIVERSITY AND OTHERS
|
August 1, 1972 |
|
MOTILAL PADAMPAT SUGAR CO PVT LTD Vs. STATE OF BIHAR
|
September 13, 1972 |
|
MUNICIPAL COMMISSIONERS OF BEGUSARAI MUNICIPALITY
Vs. RAM BARAN SINGH
|
October 6, 1972 |
|
NAGINA DEVI Vs. BRIJNANDAN PD SINHA
|
April 5, 1972 |
|
NASIM GORGANVI Vs. STATE OF BIHAR
|
April 12, 1972 |
|
NAWAL KISHORE SINGH Vs. UNION OF INDIA AND OTHERS
|
September 26, 1972 |
|
PANCHI PASWAN Vs. PREMLAL KHAN
|
January 6, 1972 |
|
PAPPU BALKRISHNA DAS Vs. STATE OF BIHAR
|
March 28, 1972 |
|
PATLIPUTRA CO OPERATIVE HOUSE CONSTRUCTION SOCIETY Vs. STATE OF BIHAR
|
July 12, 1972 |
|
POSTAL CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. REGISTRAR
|
April 17, 1972 |
|
PUNAM BHAI PATEL
Vs. BAJRANG LAL
|
September 14, 1972 |
|
PUNJAB NATIONAL BANK
Vs. GIRDHARILAL GHANSHYAM DAS AND CO
|
August 9, 1972 |
|
QUDRAT ALI
Vs. STATE OF BIHAR
|
September 1, 1972 |
|
R K PODDAR Vs. M P SINHA
|
July 28, 1972 |
|
RACHHYA SINGH Vs. RAM RAN BIJAI PRASAD SINGH
|
September 21, 1972 |
|
RADHABALLAV CHOUBEY Vs. MAHADEV CHOUBEY
|
July 20, 1972 |
|
RAJ RANI
Vs. HARBANS SINGH CHHABRA
|
May 1, 1972 |
|
RAJ RIKH CHOUBEY Vs. STATE OF BIHAR
|
February 21, 1972 |
|
RAJMANI SINHA Vs. BASANT SINHA
|
May 11, 1972 |
|
RAM DAS SHUKLA Vs. STATE OF BIHAR
|
October 23, 1972 |
|
RAM ISHWAR SINGH Vs. PATNA UNIVERSITY
|
March 30, 1972 |
|
RAM NARAIN SINGH Vs. STATE OF BIHAR
|
August 19, 1972 |
|
RAM PRATAP MAHATO Vs. STATE OF BIHAR
|
May 5, 1972 |
|
RAM PUKAR SINGH Vs. SITA RAM MAHTON
|
September 11, 1972 |
|
RAMA GOURI DEVI Vs. HARISH CHANDRA CHATURDAS
|
January 6, 1972 |
|
RAMASHANKAR PRASAD SINGH Vs. STATE OF BIHAR
|
August 3, 1972 |
|
RAMBUJHAWAN PATHAK Vs. GAURI KANT PATHAK
|
February 22, 1972 |
|
RAMDAS AND SONS Vs. BHUWANESHWAR PRASAD SINGH
|
December 21, 1972 |
|
RAMGOPAL KANAUDIA Vs. SHEO PRASAD RONGTA
|
September 20, 1972 |
|
RANCHHOD LODHA
Vs. MADHABJI KANJI
|
August 14, 1972 |
|
RASHID MIAN
Vs. BHIN TURI
|
July 19, 1972 |
|
RATAN SAH
Vs. STATE OF BIHAR
|
July 14, 1972 |
|
S LAL AND CO PVT LTD Vs. UNION OF INDIA
|
April 4, 1972 |
|
SALAMAT MIAN
Vs. SUB DIVISIONAL OFFICER
|
July 14, 1972 |
|
SAMACHAR BHARTI
Vs. KEDAR NATH
|
April 10, 1972 |
|
SANTOSH MANDAL
Vs. SUB DIVISIONAL OFFICER
|
July 19, 1972 |
|
SARAB LALL JHA Vs. UCHESHWAR JHA
|
April 28, 1972 |
|
SARAT KUMAR ACHARYA
Vs. MAHESH PRASAD SAHU
|
February 16, 1972 |
|
SATYA KINKAR PALIT
Vs. BRAHMDEO SINHA AND CO
|
September 12, 1972 |
|
SATYA NARAIN SINGH Vs. LALJEE SINGH
|
August 30, 1972 |
|
SHEO KUMAR PRASAD
Vs. PRESIDENT OF BOARD OF SECONDARY EDUCATION
|
August 24, 1972 |
|
SHEO NATH SINGH
Vs. K ABRAHAM
|
December 5, 1972 |
|
SHEO PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
September 21, 1972 |
|
SHIBLI Vs. STATE OF BIHAR
|
July 24, 1972 |
|
SHITAL SINGH Vs. MAHANTH KURMI
|
March 13, 1972 |
|
SHREE GANESH STORES OF DEOGHAR
Vs. STATE OF BIHAR
|
January 7, 1972 |
|
SHYAM SUNDAR SEN
Vs. STATE OF BIHAR
|
April 19, 1972 |
|
SHYAMA PADA PANDIT
Vs. STATE OF BIHAR
|
January 18, 1972 |
|
SIBAN MAHTO
Vs. RAMDHANI SINGH
|
January 13, 1972 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
January 19, 1972 |
|
SITARAM SAH
Vs. ISLAM MIAN
|
July 15, 1972 |
|
SOMU KUMAR CHATTERJEE Vs. DISTRICT SIGNAL
|
March 14, 1972 |
|
STANDARD MERCANTILE COMPANY
Vs. STATE OF BIHAR
|
March 7, 1972 |
|
STATE OF BIHAR
Vs. RAMESHWAR SINGH
|
August 14, 1972 |
|
STATE OF BIHAR Vs. AYODHYA SHARMA SUDHAKAR
|
July 24, 1972 |
|
STATE OF BIHAR Vs. BANARSI DEVI
|
September 27, 1972 |
|
SUDAMA DEVI Vs. RAJENDRA SINGH
|
September 20, 1972 |
|
SUDHIR MANDAL Vs. SUBDIVISIONAL OFFICER
|
September 20, 1972 |
|
SUKAR AHIR Vs. GANPAT KALWAR
|
April 14, 1972 |
|
SURENDRA MANDAL
Vs. SUB DIVISIONAL OFFICER
|
September 20, 1972 |
|
SURESH PRASAD
Vs. MANORAMA DEBI
|
March 28, 1972 |
|
SURYA GON
Vs. SUB DIVISIONAL OFFICER
|
October 23, 1972 |
|
SUSHRI SHOBHA KUMARI MOHANKA Vs. STATE OF BIHAR
|
April 7, 1972 |
|
SYED SALEEM HASHMI Vs. SYED ABDUL FATEH
|
January 13, 1972 |
|
T SUNDARI Vs. SAKAL SAHNI
|
September 1, 1972 |
|
TARA CHAND GOAL
Vs. UNION OF INDIA
|
December 22, 1972 |
|
TARINI PRASAD SHARMA
Vs. COMMISSIONER OF BHAGALPUR DIVISION
|
July 11, 1972 |
|
TEJU MANDAL Vs. SUB DIVISIONAL OFFICER
|
July 14, 1972 |
|
THAKUR AMLESHWAR DAYAL SINHA Vs. STATE OF BIHAR
|
December 20, 1972 |
|
THAKUR PAPER MILLS LTD Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
January 4, 1972 |
|
THAKURJEE Vs. KALPU CHAMAR
|
September 13, 1972 |
|
THE BIHAR STATE TYPISTS COPYISTS UNION Vs. THE STATE OF BIHAR AND ANR.
|
December 22, 1972 |
|
UDIT RAI SHARMA Vs. STATE OF BIHAR AND ANOTHER
|
November 16, 1972 |
|
UGRATARA DEBI Vs. DEPUTY COLLECTOR LAND REFORMS
|
August 18, 1972 |
|
UMESH KUMAR SINHA
Vs. SYED AHSAN AHMAD
|
September 20, 1972 |
|
UNION OF INDIA Vs. GARBHU SAO
|
February 1, 1972 |
|
UNION OF INDIA Vs. CHOTELAL SHEWNATH RAI
|
December 1, 1972 |
|
USHA RANI Vs. STATE OF BIHAR
|
September 27, 1972 |