|
ABDUS SALAM Vs. THE STATE OF BIHAR AND ORS.
|
February 17, 1971 |
|
ABINASH PRASAD Vs. B P GYANI
|
November 18, 1971 |
|
AJODHYA PRASAD PANDEY Vs. UNION OF INDIA AND ORS.
|
July 1, 1971 |
|
AKHAURI RAMESH CHANDRA SINHA Vs. THE STATE OF BIHAR AND DEVENDRA PD. SRIVASTAVA
|
September 2, 1971 |
|
AMARDEI DEVI Vs. RAMNATH MODI
|
November 10, 1971 |
|
ANAND MISHRA Vs. BIHAR SCHOOL EXAMINATION BOARD
|
October 8, 1971 |
|
ANANDI RAM Vs. SAILENDRA PRASAD SEN AND OTHERS
|
March 4, 1971 |
|
ANIRUDH SINGH Vs. TARKESHWAR SINGH
|
November 12, 1971 |
|
ANWAR ALAM
Vs. BIBI KHADIJA KHATOON
|
September 12, 1971 |
|
ARJUN VISHWA KARMA Vs. ASSISTANT PERSONNEL OFFICER INDIAN OIL CORPORATION
|
January 7, 1971 |
|
ASHARFI SAH
Vs. RAMNARAIN SAH
|
January 8, 1971 |
|
ATAL BIHARI SINGH AND ORS. Vs. THE STATE OF BIHAR AND LAKHANDEO SINGH
|
August 12, 1971 |
|
AWADH SINGH Vs. STATE OF BIHAR
|
February 1, 1971 |
|
AYODHYA BHAGAT Vs. STATE OF BIHAR
|
September 10, 1971 |
|
B.N. PRASAD Vs. THE SUB-DIVISIONAL MAGISTRATE,
|
November 29, 1971 |
|
B.N. SAHAY Vs. STATE OF BIHAR AND OTHERS
|
March 3, 1971 |
|
BABU NANDAN MALLAH Vs. STATE
|
August 10, 1971 |
|
BADO SAO Vs. STATE OF BIHAR
|
April 2, 1971 |
|
BADRI PRASAD SARAOGI AND ANOTHER Vs. SHYAM NARAIN RAHTOGI
|
April 5, 1971 |
|
BAIJU PRASAD SINGH
Vs. SHEO DANI SHARMA
|
November 1, 1971 |
|
BAIKUNTH NATH UPADHYAYA
Vs. STATE OF BIHAR
|
October 8, 1971 |
|
BALDEO RAJ SACHDEVA AND ORS. Vs. MAHABIR OJHA AND ANR.
|
August 31, 1971 |
|
BALESHWAR PRASAD CHOUDHARY
Vs. LAL BAHADUR PRASAD CHOUDHARY
|
February 24, 1971 |
|
BANARSI YADAV
Vs. KRISHNA CHANDRA DASS
|
August 30, 1971 |
|
BANKIM CHANDRA ROY
Vs. ANJALI ROY
|
March 4, 1971 |
|
BASUDEO HISSARIA Vs. STATE OF BIHAR
|
August 27, 1971 |
|
BHAGWAN GOPE Vs. KAMESHWAR SHARMA
|
December 21, 1971 |
|
BHAGWAN MAHTO AND ANOTHER Vs. BAL KARAN CHAMAR AND OTHERS
|
February 12, 1971 |
|
BHAGWAT RAI Vs. STATE OF BIHAR
|
November 3, 1971 |
|
BIBI SAKHO Vs. SHAHABUDDIN MIAN
|
September 10, 1971 |
|
BIHAR STATE CO OPERATIVE MARKETING UNION LTD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETY JUDICIAL
|
September 7, 1971 |
|
BINAPANI SARKAR
Vs. INDERDEO SINGH
|
November 17, 1971 |
|
BIPIN BIHARI DAS Vs. STATE OF BIHAR
|
April 27, 1971 |
|
BISHUNDEO NARAIN SINGH
Vs. BABULAL SAH
|
August 10, 1971 |
|
CHANDRAHANS PRASAD SINGH
Vs. STATE OF BIHAR
|
October 14, 1971 |
|
CHANDRAMA SINGH
Vs. NAWARATAN KUMARI
|
October 23, 1971 |
|
CHANDRAMA SINGH
Vs. YASODANANDAN SINGH
|
September 14, 1971 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. BHAG SINGH MILKHA SINGH
|
October 11, 1971 |
|
DEOKINANDAN PRASAD AND ORS. Vs. THE PRESIDING OFFICER AND ORS.
|
July 9, 1971 |
|
DEOLALL SAH
Vs. SHEONANDAN SINGH
|
November 25, 1971 |
|
DEVI KANT MISHRA Vs. KANT PATHAK
|
December 21, 1971 |
|
DILWARA SINGH Vs. STATE OF BIHAR
|
August 10, 1971 |
|
DISTRICT BOARD Vs. PURE MANDRA COLLIERY AND ORS.
|
January 29, 1971 |
|
DR. C.M. SRIVASTAVA Vs. THE STATE OF BIHAR AND ORS.
|
December 21, 1971 |
|
DUKHARAN MIAN Vs. THE STATE OF BIHAR
|
February 5, 1971 |
|
EMPLOYERS IN RELATION Vs. THEIR WORKMEN
|
February 2, 1971 |
|
EMPLOYERS IN RELATION TO JAMADOBA Vs. VICE-PRESIDENT KOYALA MAZDOOR
|
November 9, 1971 |
|
FATEH SINGH Vs. STATE OF BIHAR
|
August 16, 1971 |
|
FULCHI MANDAL Vs. STATE OF BIHAR
|
January 19, 1971 |
|
GANGA MOTOR SERVICE
Vs. UNDER SECY TO GOVT OF BIHAR POLITICAL GENERAL AND TRANSPORT DEPARTMENT
|
April 7, 1971 |
|
GARIB JHA Vs. STATE OF BIHAR
|
July 27, 1971 |
|
GAURI SHANKAR JAIN Vs. STATE OF BIHAR
|
October 9, 1971 |
|
GAURI SHANKAR TIWARY
Vs. MAHARANI DURGESHWARI SANI
|
October 28, 1971 |
|
GIRJA SHANKAR SAHAY Vs. STATE OF BIHAR
|
December 15, 1971 |
|
GOBARDHAN DAS Vs. JANKIDAS BANSIDHAR
|
July 30, 1971 |
|
GOPAL SARAN
Vs. RAMYASH RAI
|
September 9, 1971 |
|
H A BROTHERS Vs. STATE OF BIHAR
|
April 16, 1971 |
|
HARI PRASAD Vs. STATE OF BIHAR
|
January 6, 1971 |
|
HARNARAIN SAH Vs. TRIBENI LAL
|
August 23, 1971 |
|
HASIBUDDIN AND 39 OTHERS Vs. THE STATE OF BIHAR
|
February 11, 1971 |
|
HAZARI MULL JAIN
Vs. NAZIR
|
April 23, 1971 |
|
INDIAN COPPER CORPORATION LIMITED Vs. THE STATE OF BIHAR AND OTHERS
|
July 15, 1971 |
|
INDU BHUSHAN CHAKRAVARTY
Vs. HARERAM NARAYAN DEO
|
October 9, 1971 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. THAKUR PAPER MILLS LTD
|
February 27, 1971 |
|
ISRAFIL MIAN Vs. MOSTT. BIBI TAIBUNNISA
|
September 15, 1971 |
|
J V BHAVE Vs. UNION OF INDIA
|
August 31, 1971 |
|
JAGESHWAR MANDAL Vs. T SAFIA
|
August 3, 1971 |
|
JAINANDAN SAO Vs. THE STATE OF BIHAR
|
December 14, 1971 |
|
JAMUNA PRASAD SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
February 26, 1971 |
|
JANARDAN SINGH Vs. BANARSHI SINGH AND ORS.
|
April 26, 1971 |
|
JOGINDRA MANNA
Vs. STATE OF BIHAR
|
September 1, 1971 |
|
JOGINDRA SINGH ALIAS JOGI SINGH Vs. THE STATE OF BIHAR
|
September 9, 1971 |
|
JOKHAN SINGH Vs. MARJAD KOERI
|
August 12, 1971 |
|
JUNG BAHADUR THAKUR Vs. DURGA PRASAD THAKUR
|
January 4, 1971 |
|
KALYANI BANERJEE Vs. STATE OF BIHAR
|
September 17, 1971 |
|
KAMAL KANTA SAH
Vs. STATE OF BIHAR
|
September 1, 1971 |
|
KAMAL NARAYAN JHA Vs. THE SECRETARY, UNIVERSITY SERVICE COMMISSION AND OTHERS
|
February 16, 1971 |
|
KAMALAKANT THAKUR
Vs. ELECTION TRIBUNAL
|
October 7, 1971 |
|
KAMALESHWARI PRASAD YADAV
Vs. ELECTION TRIBUNAL
|
October 14, 1971 |
|
KAUSHALYA DEVI AND ORS. Vs. THE BLOCK DEVELOPMENT OFFICER AND ORS.
|
April 2, 1971 |
|
KHANNA COMMERCIAL CORPORATION PRIVATE LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, DHANBAD AND OTHERS
|
February 19, 1971 |
|
KISHUNJEE RAI Vs. JAINARAIN PRASAD THAKUR
|
April 23, 1971 |
|
KOKI Vs. CHETWA CHAMAR
|
September 13, 1971 |
|
KRIPAL SINGH
Vs. STATE OF BIHAR
|
July 23, 1971 |
|
KRISHNA CHANDRA PRASAD SINGH Vs. THE VICE CHANCELLOR, BHAGALPUR UNIVERSITY AND OTHERS
|
March 23, 1971 |
|
KRISHNA DEO JHA Vs. THE UNION OF INDIA AND ORS.
|
August 6, 1971 |
|
KU CHAMPA BANERJEE Vs. CHOTANAGPUR CHEMICALS AND INDUSTRIES LTD
|
July 30, 1971 |
|
KUMAR JIBESHWAR SINGH Vs. THE STATE
|
April 2, 1971 |
|
KUNJAN MISHRA Vs. JHAGRU JHA AND ORS.
|
February 8, 1971 |
|
LAKSHMI NARAIN RAM NARAIN Vs. STATE OF BIHAR
|
July 29, 1971 |
|
LALNARAYAN PRASAD Vs. AMERESHWARI PD NARAIN SINGH
|
September 3, 1971 |
|
LAXMI NARAIN SAH Vs. STATE OF BIHAR
|
August 2, 1971 |
|
M/S. RICHPAL BIRMADUTTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 21, 1971 |
|
MAHABIR PRASAD SARAOGI Vs. BIBHUTI MOHAN BHATTACHARJEE
|
July 19, 1971 |
|
MAHABIR SINGH Vs. SHAYAM NANDAN PRASAD
|
July 7, 1971 |
|
MAHADEO CHAUDHARY Vs. STATE
|
January 6, 1971 |
|
MAHADEO GIR Vs. LALITA DEVI
|
November 12, 1971 |
|
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF WEALTH TAX
|
September 17, 1971 |
|
MAHESH THAKUR AND SIX ORS. Vs. LAKSHMAN PD. THAKUR AND ANR.
|
March 3, 1971 |
|
MANAGEMENT OF SARAN ENGINEERING CO LTD Vs. STATE OF BIHAR
|
August 4, 1971 |
|
MATHURA SINGH Vs. MIRZA JAMAL
|
May 26, 1971 |
|
MATHURA SINGH Vs. RAMAKANT MISSIR
|
September 3, 1971 |
|
MATRANI DEVI Vs. CHHATHU PRASAD
|
April 30, 1971 |
|
MESSRS NATIONAL TRANSPORT COMPANY Vs. THE STATE OF BIHAR
|
April 16, 1971 |
|
MOJIBUR RAHMAN, Vs. MOHAMMAD SIDDIQUE
|
September 3, 1971 |
|
MOTIPUR ZAMINDARI COMPANY PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 18, 1971 |
|
MUNSHI GOPE AND BUJHAWAN GOPE Vs. RAGHO PD. SINGH
|
July 22, 1971 |
|
MURARI Vs. KUMARI DEVI
|
March 15, 1971 |
|
MUSTAQUE AHMAD SIDDIQUE
Vs. S AJMAL HUSSAIN
|
September 8, 1971 |
|
MUZAFFARPUR ELECTRIC SUPPLY CO Vs. STATE OF BIHAR
|
May 12, 1971 |
|
N P MATHUR Vs. STATE OF BIHAR
|
June 28, 1971 |
|
NAND KISHORE PRASAD Vs. BLOCK DEVELOPMENT OFFICER AND ORS.
|
July 7, 1971 |
|
NARAIN BARAIK Vs. STATE
|
January 15, 1971 |
|
NARENDRA KUMAR GHOSE Vs. SHEODENI RAM
|
February 3, 1971 |
|
NASIBAN Vs. MANAGING OFFICER EVACUEE PROPERTY
|
April 29, 1971 |
|
NASIRUDDIN
Vs. STATE OF BIHAR
|
March 24, 1971 |
|
NIRANJAN KUMAR GOENKA
Vs. UNIVERSITY OF BIHAR
|
July 13, 1971 |
|
OM PRAKASH Vs. ASHU MANDAL
|
October 13, 1971 |
|
PATNA MUNICIPAL CORPORATION Vs. BIHARIJI MILLS LTD
|
July 22, 1971 |
|
PRASANTA KUMAR GHOSE Vs. STATE OF BIHAR AND OTHERS
|
March 19, 1971 |
|
RADHA RAMAN MANDAL Vs. GULABI MANDAL AND ORS.
|
April 6, 1971 |
|
RAGHUNI SINGH Vs. STATE OF BIHAR
|
July 29, 1971 |
|
RAJ KUMAR LAL Vs. UNION OF INDIA AND OTHERS
|
January 6, 1971 |
|
RAJENDRA MISRA
Vs. STATE OF BIHAR
|
July 8, 1971 |
|
RAJESHWAR PRASAD Vs. STATE OF BIHAR
|
May 21, 1971 |
|
RAJPUR FARMS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BIHAR PATNA
|
September 17, 1971 |
|
RAM AUGUST TEWARI Vs. BINDESHWARI TEWARI
|
August 6, 1971 |
|
RAM JIBAN RAY Vs. BLOCK DEVELOPMENT OFFICERS
|
October 22, 1971 |
|
RAM LAKHAN PRASAD Vs. VIJAY KUMAR AND ANR.
|
June 30, 1971 |
|
RAM MAHESH RAI Vs. STATE BOARD OF TECHNICAL
|
January 5, 1971 |
|
RAM NARAYAN YADAV
Vs. GARIB YADAVA
|
August 5, 1971 |
|
RAM PRASAD SAHNI
Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
July 29, 1971 |
|
RAM PRASAD YADAV Vs. JAGDISH PRASAD AND OTHERS
|
February 22, 1971 |
|
RAMASHANKAR TEWARI Vs. GOPAL BANERJEE AND ORS.
|
February 12, 1971 |
|
RAMCHANDRA PRASAD BAID
Vs. STATE OF BIHAR
|
July 20, 1971 |
|
RAMCHHARI SINGH Vs. LAKHAN SINGH
|
January 15, 1971 |
|
RAMDEO PRASAD SINGH Vs. ELECTION OFFICER SARMERA GRAM PANCHAYAT ELECTIONS
|
November 18, 1971 |
|
RAMGULAM CHOUDHARY Vs. NAWIN CHOUDHARY
|
December 13, 1971 |
|
RAMKISHORE PRASAD SINGH
Vs. STATE OF BIHAR
|
July 6, 1971 |
|
RAMNARESH SINGH Vs. RAMLAL RAI
|
January 5, 1971 |
|
RANI PROBHABATI DEVI AND OTHERS Vs. THE ADDL. COLLECTOR AND ORS.
|
May 3, 1971 |
|
RATAN LAL AGRAWAL Vs. DAULAT RAM AGRAWAL
|
December 14, 1971 |
|
RESHAM RAI Vs. UNION OF INDIAMAINI DEVI
|
November 17, 1971 |
|
SAHEBGANJ MOTOR TRANSPORT CO OPERATIVE SOCIETY LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
September 2, 1971 |
|
SANTOSH KUMAR BHATTACHARYA Vs. STATE OF BIHAR AND OTHERS
|
August 30, 1971 |
|
SARDAR MOHAN SINGH BEDI
Vs. MANU MAYA THAPPA
|
August 23, 1971 |
|
SARJU BALA KUSHIARY Vs. UNDER SECRETARY TO GOVT OF BIHAR
|
February 19, 1971 |
|
SATYA KINKAR CHATTERJEE Vs. M.S. GUJRAL AND OTHERS
|
March 16, 1971 |
|
SATYA NARAIN PRASAD
Vs. ADYA PRASAD SINGH
|
December 2, 1971 |
|
SATYADEO SINGH Vs. STATE OF BIHAR
|
November 26, 1971 |
|
SAUDAGAR MIAN Vs. HEAVY ENGINEERING CORPORATION
|
November 8, 1971 |
|
SHANTI SAROOP GUPTA Vs. CHANDRA KANT BOLE
|
September 6, 1971 |
|
SHEO KUMAR SINGH
Vs. HANUMAT PRASAD SINGH
|
August 6, 1971 |
|
SHEO NATH PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
February 1, 1971 |
|
SHEONARAIN JAISWAL Vs. KRIPA SHANKAR JAISWAL
|
March 23, 1971 |
|
SHIVASHANKAR DOKANIA Vs. THE STATE OF BIHAR AND ORS.
|
July 30, 1971 |
|
SHREE RAM SARANGAT SINHA AND 16 OTHERS Vs. THE STATE OF BIHAR AND 88 OTHERS
|
November 24, 1971 |
|
SHRI D.K. BARUA Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
August 6, 1971 |
|
SHYAM SUNDAR PRASAD
Vs. PRESIDENT BOARD OF SECONDARY EDUCATION
|
May 21, 1971 |
|
SHYAM SUNDER PRASAD SINGH Vs. PRESIDENT OF SECONDARY EDUCATION BIHAR, PATNA AND OTHERS
|
April 2, 1971 |
|
SHYAMSUNDAR PATHAK Vs. JAGIDUTTA JHA
|
November 16, 1971 |
|
SIAI SINHA
Vs. SHIVADHARI SINHA
|
March 3, 1971 |
|
SIAWATI KUER Vs. STATE OF BIHAR
|
December 14, 1971 |
|
SINGHASANI PRASAD Vs. STATE OF BIHAR AND ANOTHER
|
January 6, 1971 |
|
SITA OIL AND FLOUR MILLS
Vs. STATE OF BIHAR
|
September 7, 1971 |
|
SITAMARCHI CENTRAL CO-OPERATIVE Vs. STATE OF BIHAR
|
December 14, 1971 |
|
SRI BIPIN BIHARI SINHA Vs. THE PRESIDENT, BOARD OF SECONDARY EDUCATION AND ORS.
|
March 3, 1971 |
|
SRI PATURAN SINGH AND OTHERS Vs. SRI CHANDRADIP SINGH AND ORS.
|
May 25, 1971 |
|
SRINATH SINGH Vs. KALI BHAWANI PRASAD
|
August 24, 1971 |
|
STATE OF BIHAR Vs. SAUBHAGYA SUNDARI DEVI
|
August 17, 1971 |
|
STATE OF BIHAR Vs. LOHRA TOPPO
|
July 27, 1971 |
|
SURESHWAR NARAIN SRIVASTAVA Vs. GOVERNMENT OF BIHAR
|
March 26, 1971 |
|
SURESHWAR PRASAD SINGH Vs. KEDARNATH VERMA
|
November 26, 1971 |
|
SYPE MD SALIM Vs. PRESIDENT BOARD OF SECONDARY EDUCATION
|
November 25, 1971 |
|
TAPESHWAR MISRA Vs. STATE OF BIHAR
|
January 8, 1971 |
|
TATA IRON AND STEEL CO LTD Vs. THEIR WORKMEN REPRESENTED BY TATA
|
July 14, 1971 |
|
TATA IRON AND STEEL CO LTD Vs. AMRIT LAL BISWAS
|
August 23, 1971 |
|
TEKNARAYAN MAHESH PRASAD Vs. STATE OF BIHAR
|
February 15, 1971 |
|
THAKKO CHOUDHARY Vs. THE STATE OF BIHAR AND 3 ORS.
|
February 9, 1971 |
|
THAKUR MAHTO Vs. STATE OF BIHAR
|
September 1, 1971 |
|
THE INDIAN IRON AND STEEL CO. LTD. Vs. THE STATE OF BIHAR AND OTHERS
|
August 25, 1971 |
|
THE MANAGEMENT OF BALIHARI COLLIERY Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT AND ANOTHER
|
March 24, 1971 |
|
THE REGIONAL DIRECTOR, GOVERNMENT OF INDIA Vs. SHRI N.G. IYER AND ORS.
|
October 15, 1971 |
|
THE STATE OF BIHAR Vs. NATHUNI PANDEY AND ORS.
|
August 27, 1971 |
|
THE STATE OF BIHAR Vs. SUDHIR KUMAR MANDAL AND RATNESHWAR THAKUR
|
March 18, 1971 |
|
THE STATE OF BIHAR Vs. D.N. MUNDGIL
|
February 27, 1971 |
|
TITU TANTI AND ORS. Vs. THE STATE OF BIHAR
|
August 25, 1971 |
|
UDAY KUMAR SINHA
Vs. STATE BOARD OF TECHNICAL EDUCATION
|
July 1, 1971 |
|
UGRAH KAHAR AND ORS. Vs. THE STATE OF BIHAR
|
December 9, 1971 |
|
UNION OF INDIA AS OWNER OF THE NORTH EASTERN RLY ADMINISTRATION Vs. SUPRIYA GHOSH
|
December 22, 1971 |
|
VULCAN INSURANCE CO LTD Vs. KONGASARI LAL BANERJI
|
August 3, 1971 |
|
WARASAT HUSSAIN MD Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1971 |
|
WASI AHMAD PARWANA & ANOTHER Vs. THE STATE OF BIHAR
|
March 28, 1971 |
LOGIN