|
ALAUDDIN MIAN Vs. HAFIZ MIAN AND OTHERS
|
May 20, 1970 |
|
AMBIKA PRASAD THAKUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 3, 1970 |
|
ARJUN MAHTO Vs. MONDA MAHATAIN
|
July 14, 1970 |
|
ARUN KUMAR Vs. THE STATE OF BIHAR THROUGH THE HEALTH COMMISSIONER AND ORS.
|
May 5, 1970 |
|
ASARFI MAHASETH
Vs. RAM SWAROOP PANJIAR
|
November 9, 1970 |
|
ATRA DEVI Vs. RAMSWAROOP PRASAD SINGH
|
May 8, 1970 |
|
BABBAN PD. AND ANR. Vs. FULENA GIR AND ANR.
|
September 18, 1970 |
|
BABU KHUBLAL SINGH
Vs. RAM SARUP SINGH
|
December 23, 1970 |
|
BABULAL RAM Vs. SPECIAL OFFICER INCHARGE GAYA MUNICIPALITY AND ANR.
|
April 16, 1970 |
|
BADRI BISHAL DHANDHANIA Vs. HAJI SHARAFAT HUSSAIN AND ORS.
|
February 12, 1970 |
|
BADRI SINGH Vs. NORTH BIHAR REGIONAL TRANSPORT AUTHORITY
|
August 27, 1970 |
|
BAIDYANATH MANDAL Vs. RUKMINI SUKHANI
|
February 26, 1970 |
|
BAIDYANATH MANDAL Vs. COAL PURCHASE AND INSPECTION AGENCY P LTD
|
May 1, 1970 |
|
BAIJNATH PRASAD Vs. MANSA MAHTO AND AFTER HIM MOTI MAHTO
|
May 8, 1970 |
|
BAIJNATH PRASAD SINGH
Vs. STATE OF BIHAR
|
May 19, 1970 |
|
BANARSI PRASAD VERMA AND SHEO SHANKAR PRASAD SINGH Vs. BINDESHWARI PRASAD SINGH AND BRAHMDEO PRASAD SAO
|
February 27, 1970 |
|
BANARSI SINGH AND ORS. Vs. JANARDAN SINGH
|
April 12, 1970 |
|
BASUDEO MAHTO, Vs. THE STATE
|
February 24, 1970 |
|
BASUDEO TIWARY
Vs. BAGUN SUMBRUI
|
September 2, 1970 |
|
BHAKTI SUDHA PATTADAR Vs. MANORAMA DEVI
|
December 23, 1970 |
|
BHARAN SINGH AND MOHAN SINGH Vs. JADU HAZAM
|
February 18, 1970 |
|
BHAWESH MISHRA
Vs. PRESIDENT OF BOARD OF SECONDARY EDUCATION
|
May 20, 1970 |
|
BHOLA SINGH Vs. KEDARNATH SINGH AND ORS.
|
April 9, 1970 |
|
BIHAR STATE BOARD OF RELIGIOUS TRUST
Vs. HARKISHUN DAS
|
August 12, 1970 |
|
BIHAR STATE BULLION MERCHANTS ASSOCIATION Vs. UNION OF INDIA
|
October 21, 1970 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR AND OTHERS
|
May 14, 1970 |
|
BINDA BASANI DEVI Vs. RAM NANDAN SINGH
|
May 7, 1970 |
|
BINDBASHNI SINGH Vs. SHEORATI KUER
|
April 16, 1970 |
|
BISHWANATH PD SINGH Vs. STATE OF BIHAR
|
August 6, 1970 |
|
BOKARO AND RAMGUR
Vs. ADDITIONAL COLLECTOR
|
February 16, 1970 |
|
BORHAN KUMAR
Vs. ASSISTANT PERSONNEL OFFICER INDIAN OIL CORPORATION REFINERIES DIVISION BARAUNI UNIT
|
May 6, 1970 |
|
CHANDRA DEO PRASAD VERMA
Vs. VICE CHANCELLOR OF MAGADH UNIVERSITY
|
May 8, 1970 |
|
CHANDRIKA KUER Vs. STATE OF BIHAR
|
November 2, 1970 |
|
CHANDRIKA PRASAD ALIAS CHANDRIKA RAM Vs. THE STATE
|
February 27, 1970 |
|
CHANDRIKA TIWARY Vs. THAKUR ROY AND ORS.
|
May 20, 1970 |
|
CHATURBHUJ V. ARYA Vs. THE DEPUTY COMMISSIONER OF SINGHBHUM AND ORS.
|
April 6, 1970 |
|
CHHATU RAM BHADANI Vs. STATE OF BIHAR
|
July 22, 1970 |
|
CHINI MAZDOOR SANGH Vs. STATE OF BIHAR
|
February 9, 1970 |
|
CHOTA LAKHIRAM MURMU Vs. STATE OF BIHAR
|
July 29, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. HANUMANDAS HIMATSINHKA
|
November 25, 1970 |
|
COMMISSIONERS OF REVELGANJ MUNICIPAL BOARD
Vs. N E RAILWAY ADMINISTRATION
|
February 5, 1970 |
|
DEO NANDAN MISHRA
Vs. STATE OF BIHAR
|
November 9, 1970 |
|
DEONANDAN TIWARY AND ANR. Vs. THE VICE CHANCELLOR AND ORS.
|
December 22, 1970 |
|
DEVENDRA NARAIN SINGH
Vs. SHIVA KUMAR PRASAD SINGH
|
May 20, 1970 |
|
DHANUSHDHABI PRASAD Vs. SUB-DIVISIONAL MAGISTRATE AND OTHERS
|
May 8, 1970 |
|
DHARAMPAL SINGH Vs. A K BANERJI
|
March 4, 1970 |
|
DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
May 5, 1970 |
|
DILO SAO Vs. STATE OF BIHAR
|
April 2, 1970 |
|
DILRAJ SINGH
Vs. MINISTER OF TRANSPORT
|
November 16, 1970 |
|
DISTRICT BOARD
Vs. SADHU SAO
|
May 13, 1970 |
|
DURGA PRASAD CHANDI PRASAD Vs. COMMISSIONER OF INCOME TAX
|
June 15, 1970 |
|
EMPLOYERS IN RELATION TO MUDIDIH COLLIERY OF M/S. BURRAKAR COAL COMPANY LIMITED Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND OTHERS
|
June 15, 1970 |
|
GAURI SHANKAR MANSARIA
Vs. UNION OF INDIA
|
August 29, 1970 |
|
GIRDHAR DAS ANANDJI AND ANOTHER Vs. JIVARAJ MADHAVJI PATEL AND OTHERS
|
August 19, 1970 |
|
GOPI KISHAN Vs. UNION OF INDIA AND ORS.
|
March 31, 1970 |
|
GOURISHANKAR GANERIWALA AND ORS. Vs. STATE OF BIHAR AND OTHERS
|
April 16, 1970 |
|
GULZARILAL AGARWALLA
Vs. ONKARMAL AGARWALLA
|
July 15, 1970 |
|
GUPTESHWAR PANDEY
Vs. RAM PEARI DEVI
|
April 22, 1970 |
|
GYAN MOHAN DAS Vs. HARIRAM MAHARAJ AND OTHERS
|
January 3, 1970 |
|
HABIBUR RAHMAN Vs. TETRI
|
December 8, 1970 |
|
HALIMAN Vs. MANIR
|
July 22, 1970 |
|
HARIHAR PRASAD SAH Vs. SARDAR JODH SINGH
|
September 24, 1970 |
|
HARIHAR PRASAD SAO
Vs. BHAGWAN DAS
|
November 11, 1970 |
|
HARISHCHANDRA SINGH
Vs. STATE OF BIHAR
|
December 21, 1970 |
|
HARNANDAN PRASAD Vs. STATE OF BIHAR AND ORS.
|
January 6, 1970 |
|
HINDUSTHAN GENERAL INSURANCE Vs. DAYA NATH JHA
|
May 1, 1970 |
|
HURDATROY JUTE MILLS PRIVATE LTD Vs. SUPERINTENDENT OF COMMERCIAL TAXES
|
January 27, 1970 |
|
IMRIT RAI AND OTHERS Vs. JAYANAND PD. AND OTHERS
|
July 30, 1970 |
|
INDIAN COPPER CORPORATION Vs. STATE OF BIHAR
|
April 27, 1970 |
|
INDIAN EXPLOSIVES LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
November 16, 1970 |
|
ISRAFIL Vs. ISRAIL
|
October 20, 1970 |
|
JADU BANSI PRASAD AND OTHERS Vs. THE STATE OF BIHAR
|
April 28, 1970 |
|
JAGDISH SAO Vs. AJOY KUMAR AGRAWAL AND ORS.
|
February 21, 1970 |
|
JAGESHWAR SIKHAR AND ORS. Vs. YUBRAJIN SRIMATI BAIDEHI KUER AND ANR.
|
January 16, 1970 |
|
JAMSHEDPUR CEMENT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LIMITED
|
January 1, 1970 |
|
JAMUNA CHAUDHUR Vs. STATE OF BIHAR
|
October 23, 1970 |
|
JAMUNA SINGH Vs. THE STATE OF BIHAR
|
February 18, 1970 |
|
JITENDRA PRASAD Vs. STATE OF BIHAR AND ORS.
|
January 13, 1970 |
|
KAILASH THAKUR
Vs. DEPUTY COMMISSIONER
|
August 31, 1970 |
|
KAMLA PRASAD SINHA Vs. THE STATE OF BIHAR
|
February 18, 1970 |
|
KANAI CHANDRA GANGULI Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL (NO. 2) AND OTHERS
|
October 26, 1970 |
|
KEDAR DAS MOHTA Vs. NAND LAL PODDAR
|
September 10, 1970 |
|
KHAS KARANPURA COLLIERIES LTD Vs. STATE OF BIHAR
|
September 3, 1970 |
|
KRISHNA BAHADUR
Vs. STATE
|
May 19, 1970 |
|
L M THAPAR Vs. STATE OF BIHAR
|
August 6, 1970 |
|
LAKHAN MAHTO Vs. STATE OF BIHAR
|
December 17, 1970 |
|
LAL MOHAN PRASAD Vs. BHAIRO KUMAR JAIN
|
February 23, 1970 |
|
LANGA MANJHI Vs. JABA MAJHIAN
|
May 14, 1970 |
|
M.N. HODA Vs. STATE OF BIHAR AND OTHERS
|
November 27, 1970 |
|
M/S. BASUDEO PRASAD CHIRANJI LAL Vs. THE STATE OF BIHAR
|
March 4, 1970 |
|
M/S. GAMMON INDIA LIMITED Vs. BALESHWAR PD. JAISWAL AND ORS.
|
January 9, 1970 |
|
MADAN SHARMA
Vs. BIHAR SCHOOL EXAMINATION BOARD
|
August 7, 1970 |
|
MAHABIR DASS Vs. MOTIBHAI NARSIBHAI PATEL
|
January 8, 1970 |
|
MAHABIR SAHNI
Vs. BABU LAL SAHNI
|
July 1, 1970 |
|
MAHABIR SINHA Vs. THE STATE OF BIHAR AND OTHERS
|
April 27, 1970 |
|
MAHENDRA LAL Vs. MST REKHIA
|
August 25, 1970 |
|
MAHENDRA PRASAD SINHA Vs. BHAGIRATH LAL AND ORS.
|
December 8, 1970 |
|
MAKHAN GOPE Vs. PRASAD GOPE
|
November 4, 1970 |
|
MANAGEMENT OF THE BIHAR STATE ELECTRICITY BOARD, PATNA Vs. THE WORKMEN OF THE BIHAR STATE ELECTRICITY BOARD AND OTHERS
|
February 24, 1970 |
|
MANAGING COMMITTEE T K GHOSH ACADEMY Vs. STATE OF BIHAR
|
May 6, 1970 |
|
MATHURA PRASAD Vs. KALI DHOBI AND OTHERS
|
September 24, 1970 |
|
MATHURA SINGH Vs. DEODHARI SINGH
|
December 23, 1970 |
|
MATLU MANJHI AND THREE OTHERS Vs. THE STATE
|
February 20, 1970 |
|
MISRI LAL YADAV Vs. PARMESHWAR YADAV AND OTHERS
|
May 22, 1970 |
|
MUNSHI SINGH
Vs. UNION OF INDIA
|
June 15, 1970 |
|
MUZAFFARPUR ELECTRIC SUPPLY CO Vs. S K DUTTA
|
July 31, 1970 |
|
N C VERMA Vs. STATE OF BIHAR
|
July 31, 1970 |
|
NAKUL CHANDRA BANERJEE, Vs. THE STATE
|
April 23, 1970 |
|
NAND DEO PRASAD
Vs. STATE OF BIHAR
|
December 4, 1970 |
|
NAND KISHORE PANDEY Vs. P P AGARWAL
|
December 23, 1970 |
|
NANIK CHANDRA VATSALYA
Vs. BIRENDRA SINGH
|
April 28, 1970 |
|
NATHUNI THAKUR Vs. MOSTT. MANBHARNA KUER
|
May 14, 1970 |
|
NEW INDIA ASSURANCE COMPANYLTD Vs. SUMITRA DEVI
|
May 7, 1970 |
|
NISADA BAH DEVI
Vs. STATE OF BIHAR
|
December 18, 1970 |
|
ONKAR NATH JALAN
Vs. RAMANAND PRASAD
|
January 9, 1970 |
|
PARAS PANDEY ALIAS PARAS NATH PANDEY Vs. BANKA PRASAD SAH AND OTHERS
|
September 16, 1970 |
|
PARMESHWAR PRASAD
Vs. UNION OF INDIA
|
June 15, 1970 |
|
PARMESHWAR SINGH ALIAS PARMESHWAR PD. Vs. STATE OF BIHAR AND ORS.
|
February 6, 1970 |
|
PATNA ELECTRIC SUPPLY CO LTD Vs. PATNA MUNICIPAL CORPORATION
|
August 31, 1970 |
|
PATNA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF LABOUR
|
February 4, 1970 |
|
PRABEEN CHANDRA DUTTA Vs. MOHAMMAD IDRIS
|
January 3, 1970 |
|
PRYAG CHOUDHARY Vs. K RAMAN
|
May 14, 1970 |
|
PURNI DEVI Vs. SHIBU MAHTON
|
November 3, 1970 |
|
RADHA DEVI Vs. DHANIK LAL ISSER
|
September 11, 1970 |
|
RAGHUNANDAN YADAV AND ORS. Vs. THE STATE OF BIHAR
|
August 31, 1970 |
|
RAJENDRA JAIBHADRA JHA Vs. J.P. CHOUDHARY AND OTHERS
|
January 22, 1970 |
|
RAJENDRA PRASAD Vs. BOARD OF COMMISSIONERS AND OTHERS
|
September 3, 1970 |
|
RAJENDRA PRASAD SINGH Vs. STATE
|
January 9, 1970 |
|
RAJNITI PRASAD Vs. BANARSI PRASAD
|
May 6, 1970 |
|
RAM BACHAN SINGH Vs. DOMA SINGH
|
April 27, 1970 |
|
RAM BACHAN SINGH AND ANR. Vs. RAM SAJAN SINGH AND ANR.
|
May 21, 1970 |
|
RAM BALLAV JALAN Vs. STATE OF BIHAR AND ANR.
|
February 9, 1970 |
|
RAM CHANDRA SAHU Vs. DHIRENDRA MOHAN BHADRA
|
February 6, 1970 |
|
RAM CHANDRA SRIVASTAVA Vs. PARSIDH NARAIN SINGH
|
September 23, 1970 |
|
RAM CHANDRA SRIVASTAVA AND ORS. Vs. PRASIDH NARAIN SINGH AND ORS.
|
August 19, 1970 |
|
RAM DAS SAHU Vs. MUNICIPAL COMMISSIONERS THROUGH CHAIRMAN, MONGHYR MUNICIPALITY
|
October 19, 1970 |
|
RAM DHANI SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
May 14, 1970 |
|
RAM EKBAL Vs. KHIRA DEVI
|
November 9, 1970 |
|
RAM EKBAL RAI Vs. THE CHAIRMAN, SOUTH BIHAR REGIONAL TRANSPORT AUTHORITY AND ORS.
|
April 27, 1970 |
|
RAM KHELAWAN CHOUDHARY AND ORS. Vs. THE STATE
|
April 27, 1970 |
|
RAM KRIPAL SINGH Vs. ASSISTANT CUSTODIAN GENERAL EVACUEE PROPERTY
|
December 16, 1970 |
|
RAM LACHHAN SINGH Vs. TEJ NARAIN SINGH
|
February 19, 1970 |
|
RAM PRAVESH MISHRA AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
|
December 2, 1970 |
|
RAMAKANT JHA AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
June 15, 1970 |
|
RAMAYAN SARAN
Vs. PATNA IMPROVEMENT TRUST
|
December 23, 1970 |
|
RAMBAHADUR PANDEY AND ORS. Vs. SUDHISHT NARAIN PANDEY AND ORS.
|
January 9, 1970 |
|
RAMBRIKSH SAH Vs. STATE OF BIHAR
|
March 9, 1970 |
|
RAMCHANDRA PRASAD YADAV Vs. ANIRUDH SINGH AND OTHERS
|
July 14, 1970 |
|
RAMCHANDRA SAH Vs. MT. JASODA DEVI AND BACHHI DEVI
|
September 29, 1970 |
|
RAMESH BHAICHAND MEHTA Vs. STATE OF BIHAR
|
June 15, 1970 |
|
RAMJI SHARAN Vs. KRISHNA CHAND KHANNA
|
March 10, 1970 |
|
RAMLAL SAO Vs. GULAB CHAND
|
September 15, 1970 |
|
RAMNIKLAL KOTHARI Vs. BHUNESHWAR SINGH
|
March 18, 1970 |
|
RAMSAGAR ROY Vs. STATE OF BIHAR AND ORS.
|
February 12, 1970 |
|
RAMSWAROOP SINGH Vs. BISO SINGH AND OTHERS
|
June 22, 1970 |
|
RATI SINGH Vs. RAM PRASAD SINGH
|
January 15, 1970 |
|
ROHTAS INDUSTRIES LTD Vs. UNION OF INDIA
|
October 23, 1970 |
|
SAKALDEO RAM Vs. STATE OF BIHAR
|
May 12, 1970 |
|
SARDAR GURU DAYAL SINGH
Vs. RAMCHANDRA KUSHIARI
|
March 27, 1970 |
|
SARFUDDIN ANSARI Vs. THE STATE OF BIHAR AND ORS.
|
May 8, 1970 |
|
SARJUG MAHTON, Vs. THE STATE OF BIHAR
|
September 25, 1970 |
|
SATYA BRAT PRASAD SINGH Vs. STATE OF BIHAR
|
September 28, 1970 |
|
SATYA NARAYAN AGARWALL
Vs. BAIDYANATH MANDAL
|
December 23, 1970 |
|
SAUMYA KUMAR GUPTA Vs. OFFICIAL LIQUIDATOR
|
February 2, 1970 |
|
SAVAILAL KESHAVLAL SHAH
Vs. STATE OF BIHAR
|
June 15, 1970 |
|
SHAW BROTHERS
Vs. N B SINHA
|
November 4, 1970 |
|
SHIVA SHANKAR JHA
Vs. STATE OF BIHAR
|
July 21, 1970 |
|
SHIVDHARI GOPE Vs. ANANT PODDAR
|
April 18, 1970 |
|
SHOE KUMAR Vs. RAM CHANDRA RAM
|
April 2, 1970 |
|
SHRI S.K. BHATTACHARYA Vs. THE STATE OF BIHAR AND OTHERS
|
April 24, 1970 |
|
SIARAM SINGH Vs. MAHANTH SHRIRAM KISHUN DAS
|
February 6, 1970 |
|
SIDHI BINAYAK NATH MISHRA & OTHERS Vs. GANGA RAM HAZAM & OTHERS
|
December 21, 1970 |
|
SK. MANZOOR Vs. THE STATE OF BIHAR
|
March 9, 1970 |
|
SOHAN URAON Vs. PURAN PRASAD URAON BAKHLA
|
July 9, 1970 |
|
SPECIAL OFFICER, SASARAM MUNICIPALITY Vs. BHAGWAN PATWA
|
April 9, 1970 |
|
SRI MD. YUSUF AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 9, 1970 |
|
SRI RAM ISHWAR SINGH Vs. SRI JAGAT NAND SAHAI AND ANR.
|
December 21, 1970 |
|
STATE OF BIHAR Vs. JIWAN DAS ARYA
|
April 7, 1970 |
|
STATE OF BIHAR Vs. S K SAHAY
|
January 21, 1970 |
|
STATE OF BIHAR, THROUGH THE LABOUR INSPECTOR, MUZAFFARPUR Vs. PARMANAND KEJRIWAL
|
July 27, 1970 |
|
SUBHLAL GOPE Vs. STATE OF BIHAR
|
March 20, 1970 |
|
SUDAMA SINGH Vs. THE BOARD OF DIRECTORS AND ORS.
|
March 5, 1970 |
|
SUDHIR CHANDRA SARKAR Vs. TATA IRON AND STEEL CO. LTD. AND ORS.
|
January 21, 1970 |
|
SUDHIR KUMAR ROY Vs. UNION OF INDIA AND OTHERS
|
May 13, 1970 |
|
SURAJ KANT JHA Vs. THE STATE OF BIHAR AND OTHERS
|
December 18, 1970 |
|
SURESHWAR PRATAP SAHI AND ORS. Vs. JOGI BALAK DASS
|
March 18, 1970 |
|
THAKUR RAI Vs. RAMBRICHH RAI
|
January 12, 1970 |
|
THE MANAGING COMMITTEE OF ARRAH TOWN HIGHER SECONDARY SCHOOL THROUGH SHRI J.N. SAHAY Vs. THE PRESIDENT, BOARD OF SECONDARY EDUCATION AND 3 OTHERS
|
September 28, 1970 |
|
TORAL MAHTO
Vs. CHANDESHWAR MAHTO
|
December 23, 1970 |
|
TRADERS SYNDICATE
Vs. STATE OF BIHAR
|
February 5, 1970 |
|
TRIBENI KUER Vs. SHANKAR TIWARI
|
April 18, 1970 |
|
TULSHI LAL SAO AND LAL BABU SAO Vs. UNION OF INDIA
|
March 5, 1970 |
|
UNION OF INDIA Vs. RAJENDRA PD. SINGH
|
January 20, 1970 |
|
UNION OF INDIA Vs. LALLI
|
May 6, 1970 |
|
UNION OF INDIA Vs. TATA IRON AND STEEL LTD. AND ANR.
|
April 14, 1970 |
|
VIDYA SINGH Vs. WAKIL SINGH AND ORS.
|
October 26, 1970 |
LOGIN