|
ADMINISTRATOR OF DISTRICT BOARD Vs. DEONATH SAHAY
|
August 6, 1969 |
|
AMARNATH SINGH
Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
September 6, 1969 |
|
AMIR LAL THAKUR Vs. RAM KRISHNA SINGH
|
October 7, 1969 |
|
ANIS KHAN Vs. T L V AIYAR
|
August 13, 1969 |
|
ARJUNLAL DHANJI RATHOD
Vs. DAYARAM PREMJI PADHIAR
|
August 6, 1969 |
|
ASADULLAH KHAN Vs. BIBI KHAIRUN NISA
|
January 10, 1969 |
|
AZIA Vs. SUKHAI BISWAS
|
March 18, 1969 |
|
B P SINHA Vs. TARA PRASAD SINGH
|
March 14, 1969 |
|
BACHO SINGH Vs. STATE OF BIHAR
|
May 16, 1969 |
|
BADRI SAH Vs. STATE OF BIHAR
|
February 5, 1969 |
|
BAGESHWAR MISSER
Vs. KHANDARI KUER AND THE STATE
|
February 12, 1969 |
|
BAIDYANATH MURMU Vs. BHAGWAT MURMU
|
October 3, 1969 |
|
BAIKUNTHA JHA Vs. STATE OF BIHAR
|
May 15, 1969 |
|
BALESHWAR MANDAL Vs. UCHIT LAL JHA
|
February 13, 1969 |
|
BALKISHUN SAO Vs. MUNNO KHAN
|
February 24, 1969 |
|
BALMAKUND MODI Vs. STATE OF BIHAR
|
April 23, 1969 |
|
BANARSHI LAL LAROIYA
Vs. JATADHARI DAS
|
March 20, 1969 |
|
BANKEY BIHARI LAL Vs. THE COMMISSIONER AND OTHERS
|
April 15, 1969 |
|
BANWARILAL AGARWAL
Vs. STATE OF BIHAR
|
August 19, 1969 |
|
BASRUDDIN KHAN Vs. GURUDARSHAN DAS
|
May 23, 1969 |
|
BASU CHOUDHARY Vs. STATE OF BIHAR
|
November 24, 1969 |
|
BATUKDHARI PD. SINGH ALIAS NUNU BABU AND BINOTE PD. SINGH Vs. MATUKDHARI PD. SINGH
|
February 10, 1969 |
|
BHADAR MUNDA Vs. DHUCHUA ORAON
|
April 18, 1969 |
|
BHOLA MAHTON
Vs. BHATTU BAITHA
|
July 23, 1969 |
|
BHUNESHWAR SINGH Vs. STATE
|
March 19, 1969 |
|
BIBI MOHITUNNISA
Vs. MUHAMMAD MOHIUDDIN
|
January 13, 1969 |
|
BIHAR CO OPERATIVE MOTOR VEHICLES INSURANCE SOCIETY LTD Vs. RAMESHWAR RAUT
|
May 16, 1969 |
|
BIMAL KUMAR GHOSH Vs. SUSANTA KUMAR BOSE
|
August 18, 1969 |
|
BISHNU KUMAR SUREKA AND JAI KUMAR SUREKA Vs. STATE OF BIHAR AND HARI PD. CHAMARIA
|
December 29, 1969 |
|
BISHUN SAH Vs. SAILENDRA PRASAD
|
February 4, 1969 |
|
BISHWANATH KEDIA Vs. STATE OF BIHAR
|
March 31, 1969 |
|
BRAJESHWAR SAHAY Vs. K K SINHA
|
March 11, 1969 |
|
BUDDINATH MISHRA Vs. STATE OF BIHAR
|
May 7, 1969 |
|
BUDHRAM KASHIRAM
Vs. STATE OF BIHAR
|
September 22, 1969 |
|
CHANDRIKA PRASAD Vs. STATE OF BIHAR
|
May 19, 1969 |
|
CHANRU SAH
Vs. USHARANI DAS GUPTA
|
January 13, 1969 |
|
CHAURASI MANJHI Vs. STATE OF BIHAR
|
August 1, 1969 |
|
CHHANGI RAM AGARWALLA AND ORS. Vs. STATE OF BIHAR
|
November 27, 1969 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. SHEODUTTA PRASAD CHANDESHWAR SINGH
|
September 23, 1969 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. INDIAN CABLE CO LTD
|
September 17, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. SAHU JAIN LIMITED
|
March 14, 1969 |
|
D S BHORIA Vs. N SINGH
|
February 12, 1969 |
|
DAITARI MAHTO Vs. STATE
|
August 27, 1969 |
|
DAMODAR PRASAD SINGH Vs. BAIJNATH SINGH AND ORS.
|
February 23, 1969 |
|
DEBI PRASAD Vs. STATE OF BIHAR
|
November 6, 1969 |
|
DEHRI ROHTAS LIGHT RLY CO LTD Vs. UNION OF INDIA
|
February 26, 1969 |
|
DEONANDAN OJHA Vs. RAMDEYAL OJHA
|
December 3, 1969 |
|
DEONANDAN SINGH Vs. STATE OF BIHAR
|
February 6, 1969 |
|
DEONATH PANDEY AND ORS. Vs. THE STATE OF BIHAR
|
January 3, 1969 |
|
DINESH THAKUR Vs. STATE OF BIHAR
|
April 9, 1969 |
|
DR. BENOY KRISHNA ROY AND ANOTHER Vs. THE RANCHI UNIVERSITY AND OTHERS
|
July 16, 1969 |
|
DUDH NATH SINGH
Vs. SARJU SINGH
|
January 23, 1969 |
|
ELPHINSTONE PICTURE PALACE Vs. UNION OF INDIA
|
February 26, 1969 |
|
EXPRESS AUTO SERVICE (P LTD Vs. STATE OF BIHAR
|
April 30, 1969 |
|
GANESH PRASAD Vs. JUGESHWAR TEWARI AND ORS.
|
March 26, 1969 |
|
GANGA CHARAN MUKHERJEE Vs. MRS. (DR.) REBA BANI MAZUMDAR AND ANOTHER
|
September 22, 1969 |
|
GAURI SHANKER SAH Vs. RAMCHANDER SAH
|
April 18, 1969 |
|
GAYA DATT PATHA Vs. NARABDESHWAR DUBEY
|
July 22, 1969 |
|
GOBIND RAM JHUNJHUNWALA Vs. STATE OF BIHAR
|
February 4, 1969 |
|
HANSRAJ BAGRACHA Vs. STATE OF BIHAR
|
January 4, 1969 |
|
HARIKISHUN SINGH Vs. KASHINATH RAI AND ORS.
|
April 22, 1969 |
|
HARINAGAR SUGAR MILLS LIMITED Vs. STATE OF BIHAR AND ORS.
|
September 18, 1969 |
|
HARISH CHANDRA CHATURDAS Vs. RAM GOURI DEVI
|
April 18, 1969 |
|
HASIM MIAN Vs. SUNDER PASWAN
|
November 28, 1969 |
|
IMPERIAL TOBACCO CO OF INDIA LTD Vs. STATE OF BIHAR
|
April 9, 1969 |
|
INDRASANA KUER Vs. SIA RAM PANDEY
|
February 6, 1969 |
|
JAGANNATH DAS Vs. JAMESHPUR NOTIFIED AREA
|
May 14, 1969 |
|
JAGDU HO AND ORS. Vs. MAHATI HO AND ORS.
|
December 19, 1969 |
|
JAIRAM SINGH Vs. STATE OF BIHAR
|
May 13, 1969 |
|
JAMUNA PRASAD Vs. BISHESHWAR SAH
|
April 8, 1969 |
|
JANARDAN PRASAD MANDAL Vs. STATE OF BIHAR
|
July 10, 1969 |
|
K C THOMAS Vs. R L GADEOCK
|
April 7, 1969 |
|
K C VERMA Vs. MANAGING DIRECTOR BOKARO STEEL LTD
|
April 2, 1969 |
|
KAILASH CHAUDHARY Vs. THE PRESIDENT, BOARD OF SECONDARY EDUCATION
|
July 16, 1969 |
|
KAILASH PRASHAD JHUNJHUNWALA Vs. NAGARMAL BISHWANATH AND OTHERS
|
February 21, 1969 |
|
KAMALESHWARI THAKUR AND OTHERS Vs. STATE
|
August 13, 1969 |
|
KAMESHWAR PRASAD SINGH
Vs. STATE OF BIHAR
|
November 28, 1969 |
|
KANHAIYA LAL JAIN AND TRILOK CHAND JAIN Vs. MAHESHWAR SINGH
|
November 27, 1969 |
|
KESHAB KISHORE NARAIN SARASWATI
Vs. STATE OF BIHAR
|
December 18, 1969 |
|
KIRTI BHUSHAN SINGH Vs. STATE OF BIHAR
|
April 3, 1969 |
|
KRISBNAJI Vs. SUBHADRA DEVI AND ANR.
|
May 21, 1969 |
|
LAKHAN SAHU Vs. SHRI MADNESHWAR NATH DATT
|
April 24, 1969 |
|
LAKHAN SINGH
Vs. KISHUN SINGH
|
August 20, 1969 |
|
LALJEE RAM BHAGAT Vs. NAND LAL SINGH
|
February 13, 1969 |
|
M L BURMAN Vs. SHYAMSUNDER SINHA
|
January 13, 1969 |
|
MADAN MOHAN PRASAD Vs. GOVERNMENT OF BIHAR
|
September 26, 1969 |
|
MAHANTH SUKHDEO GIRI Vs. KAPILDEO SINGH
|
April 7, 1969 |
|
MAHANTH UMESH NARAIN PURI Vs. CONTROLLER OF ESTATE DUTY
|
August 12, 1969 |
|
MAHENDRA DAS Vs. STATE
|
April 9, 1969 |
|
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 7, 1969 |
|
MANAGEMENT OF RODIO FOUNDATION ENGINEERING LTD Vs. STATE OF BIHAR
|
April 15, 1969 |
|
MANAGEMENT OF SHIVA FLOUR MILLS
Vs. WORKMEN
|
July 3, 1969 |
|
MANAGEMENT OF THE NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD., CHANDAN DAM UNIT Vs. THEIR WORKMEN AND ORS.
|
March 17, 1969 |
|
MANGAL MAHTO Vs. BIHARI MAHTO AND ORS.
|
February 13, 1969 |
|
MANGAL PD. YADAV Vs. KESHVADEO TULSHIAN AND OTHERS
|
March 11, 1969 |
|
MANGAR NAGBANSHI MUNDA Vs. STATE OF BIHAR
|
January 15, 1969 |
|
MANGRU MUNDA Vs. SARWAN BARAIK
|
February 10, 1969 |
|
MANI SANYAL LAKHANLAL Vs. UNION OF INDIA
|
January 4, 1969 |
|
MANU RAM BABU LAL
Vs. STATE OF BIHAR
|
August 19, 1969 |
|
MAQSOOD ALAM
Vs. MOSSAMAT BIBI HUSNA
|
October 15, 1969 |
|
MATANHELLA BROTHERS Vs. MAHABIR INDUSTRIES PVT LTD
|
February 11, 1969 |
|
MD AYUB KHAN Vs. ABDUS SAMAD KHAN
|
January 15, 1969 |
|
MITHILA SARAN SINGH Vs. NIHORA SINGH
|
January 23, 1969 |
|
MOHAMMAD ABBAS Vs. MOHAMMAD MUSTAQIM
|
July 29, 1969 |
|
MOHAMMAD AHSAN Vs. STATE OF BIHAR
|
January 30, 1969 |
|
MOHAMMAD KHODA BUKSH Vs. MOHAMMAD ISHAQUE
|
January 21, 1969 |
|
MOST. BHOLIA AND OTHERS Vs. GANPAT MAHTON AND OTHERS
|
January 9, 1969 |
|
MOTILAL YADAV Vs. RAMBILAS YADAV
|
August 5, 1969 |
|
MUNA KUAR Vs. LALA PRASAD SINGH
|
May 21, 1969 |
|
N P TRIPATHI Vs. THAKURJI
|
May 1, 1969 |
|
NAGESHWAR PD Vs. STATE OF BIHAR
|
May 15, 1969 |
|
NAIMA KHATOON Vs. SARJU PRASAD SINGH
|
July 25, 1969 |
|
NALINI KANTA CHOUDHARY Vs. PRESIDENT OF BIHAR STATE BOARD OF RELIGIOUS TRUSTS
|
December 22, 1969 |
|
NANDU BABU
Vs. RAJENDRA KUMAR SINGH
|
August 21, 1969 |
|
NANHKI KAHARIN Vs. RAJMATA HARIPRIYA MALI DEVI
|
January 29, 1969 |
|
NARAIN DAS
Vs. BANARSI LAL
|
February 20, 1969 |
|
NARAYAN DAS RAI Vs. BOLTA RAM
|
July 29, 1969 |
|
NEWA LAL SHARMA Vs. BIKKU SHARMA
|
August 12, 1969 |
|
OFFICE SECRETARY, BHUDAN YAJNA SAMITI Vs. MAHENDRA AHIR AND OTHERS
|
August 29, 1969 |
|
PABITAR SINGH Vs. STATE OF BIHAR
|
February 6, 1969 |
|
PANDU HO Vs. LOMBA HO ALIAS SAMBO HO
|
February 10, 1969 |
|
PANNALAL MODI Vs. HANSA SINGH
|
November 15, 1969 |
|
PARAS NATH OJHA Vs. STATE OF BIHAR
|
December 11, 1969 |
|
PARAS NATH PRASAD Vs. SURAJDEO PRASAD
|
January 7, 1969 |
|
PARMESHWARI PD. SINGH Vs. THE BIHAR STATE BOARD OF HINDU RELIGIOUS TRUSTS AND OTHERS
|
May 13, 1969 |
|
PARSHAVA PROPERTIES LTD Vs. WORKMEN
|
July 4, 1969 |
|
PASHUPATI NARAIN SINHA Vs. UNION OF INDIA
|
September 26, 1969 |
|
PHULENA PRASAD Vs. JAGDISH CHOUDHARY
|
February 26, 1969 |
|
PURANMASI KHOJAWAR Vs. STATE OF BIHAR
|
February 17, 1969 |
|
PURSHOTTAM RAM AGARWAL Vs. STATE
|
August 26, 1969 |
|
RAGHUBANS SINGH Vs. MAHABIR SINGH
|
December 22, 1969 |
|
RAI BAHADUR GAJADHAR PRASAD SAH Vs. NATH MAL SAH
|
April 29, 1969 |
|
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. INCOME TAX OFFICER
|
March 19, 1969 |
|
RAJENDRA PRASAD KESRI Vs. STATE OF BIHAR
|
April 23, 1969 |
|
RAM CHANDRA PRASAD VISHARAD Vs. KHOKHA SAO AND OTHERS
|
April 28, 1969 |
|
RAM DHANESH SINGH
Vs. CHANDRA DEVI
|
July 18, 1969 |
|
RAM JIWAN SINGH Vs. STATE OF BIHAR
|
August 1, 1969 |
|
RAM KRISHNALAL SAHU Vs. RAM CHANDRA SINGH
|
March 12, 1969 |
|
RAM LAKHAN PANDEY Vs. STATE OF BIHAR
|
March 14, 1969 |
|
RAM NIRANJAN TRIPATHY Vs. CHANCELLOR PATNA UNIVERSITY
|
April 2, 1969 |
|
RAM PRASAD SINGH Vs. STATE OF BIHAR
|
April 1, 1969 |
|
RAMDEO RAM Vs. AKALU AHIR,
|
October 14, 1969 |
|
RAMDEO SINGH Vs. STATE OF BIHAR AND OTHERS
|
May 9, 1969 |
|
RAMESHWAR SAO
Vs. KAMLA SAO
|
January 9, 1969 |
|
RAMNIK LAL KOTHARI
Vs. GOVERNMENT OF INDIA MINISTRY OF STEEL MINES AND METALS DEPARTMENT OF MINES AND METALS
|
March 14, 1969 |
|
RAMTIHA SINGH Vs. STATE OF BIHAR
|
March 13, 1969 |
|
RAMZAN MIAN Vs. EXECUTIVE ENGINEER P W D
|
April 1, 1969 |
|
RANJIT SINHA AND ORS. Vs. SMT. IASHO DEVI AND ORS.
|
February 3, 1969 |
|
RASIK LAL YADAV
Vs. BHOLA PRASAD MANDAL
|
November 25, 1969 |
|
REWATI RAMAN SHARMA
Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
|
February 11, 1969 |
|
RIPUMADHUSUDAN PRASAD SINGH
Vs. RAMA SHANKAR PRASAD SINGH
|
March 21, 1969 |
|
RUPDEO SINGH
Vs. NATHA SINGH
|
February 11, 1969 |
|
S A F ABBAS Vs. STATE OF BIHAR
|
November 7, 1969 |
|
S GURDIAL SINGH BEDI Vs. SUNDA HIRE PURCHASE CORPORATION
|
February 3, 1969 |
|
S N DUBEY Vs. DEVI KANT JHA
|
August 11, 1969 |
|
S.K. SHAMSUL, Vs. STATE OF BIHAR
|
July 31, 1969 |
|
SADAN PRASAD Vs. STATE OF BIHAR
|
January 8, 1969 |
|
SADRUL HASSAN Vs. THE STATE OF BIHAR AND ORS.
|
December 3, 1969 |
|
SAHDEO TANTI
Vs. BIPTI PASIN
|
February 11, 1969 |
|
SAMARENDRA KUMAR MOTILAL
Vs. JITENDRA KUMAR MOTILAL
|
July 29, 1969 |
|
SANWARMAL AGARWALLA
Vs. BENOY KRISHNA MUKHERJEE
|
May 19, 1969 |
|
SARJU PRASAD SINGH
Vs. CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
|
August 22, 1969 |
|
SARJU RAM
Vs. HARIHAR RAM TEWARY
|
July 24, 1969 |
|
SARJUG MAHTO Vs. THE STATE
|
May 7, 1969 |
|
SARYUG BARHI
Vs. DEVENDAR MAHTON
|
September 16, 1969 |
|
SATYADEO SAH Vs. STATE OF BIHAR
|
April 18, 1969 |
|
SHARDA DEVI Vs. KARAMCHAND THAPPAR AND CO
|
January 2, 1969 |
|
SHEIKH MIANJAN MIAN Vs. RAJBALLABH SINGH
|
January 2, 1969 |
|
SHEIKH MOHAMMAD UMAR Vs. BAIDYANATH GIRI
|
March 12, 1969 |
|
SHEO NARAYAN SINGH Vs. AMBICA SINGH
|
July 31, 1969 |
|
SHEOJANAM PRASAD Vs. SUMANT PRASAD JAIN
|
April 10, 1969 |
|
SHRI KAMAKHYA NARAIN SINGH Vs. SRI RAM LAKHAN SINGH AND THE STATE OF BIHAR
|
August 12, 1969 |
|
SHRINARAYAN SHARAF Vs. S.S. P. SINHA, LABOUR OFFICER
|
August 12, 1969 |
|
SK ALI IMAM Vs. HAFIZAN BIBI
|
September 22, 1969 |
|
SOBHARAM JOKHIRAM
Vs. UNION OF INDIA
|
May 16, 1969 |
|
SOHAN MANJHI
Vs. STATE
|
May 22, 1969 |
|
SOMU KUMAR CHATTERJEE Vs. DISTRICT SIGNAL
|
May 23, 1969 |
|
SRI SATISH KUMAR BANERJEE Vs. SRIMATI KANCHAN DEVI AND OTHERS
|
September 4, 1969 |
|
STATE Vs. PRABHU SAHAY KHARIA
|
February 27, 1969 |
|
STATE OF BIHAR
Vs. CHUKIA URAON
|
January 17, 1969 |
|
STATE OF BIHAR Vs. SINHA
|
January 3, 1969 |
|
STATE OF BIHAR Vs. BIHAR STATE PUBLIC SERVICE
|
February 10, 1969 |
|
STATE OF BIHAR Vs. SHEO KUMAR SINHA
|
January 3, 1969 |
|
SULOCHANA KUER Vs. DEOMATI KUER
|
October 10, 1969 |
|
SUMESHWAR MISHRA Vs. SWAMI NATH TIWARI
|
September 5, 1969 |
|
SUN SHINE DRY CLEANERS, PATNA Vs. S.M. YAMIN YUNUS
|
September 23, 1969 |
|
SURYA VIJOY SINGH Vs. STATE OF BIHAR
|
April 7, 1969 |
|
SYED RAFIQUR RAHMAN
Vs. COMMISSIONER OF WEALTH TAX
|
August 16, 1969 |
|
TARNI PRASAD Vs. UNION OF INDIA AND ORS.
|
April 10, 1969 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
|
July 1, 1969 |
|
TATA IRON AND STEEL CO LTD Vs. ABDUL AHAD
|
October 9, 1969 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA
|
April 18, 1969 |
|
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
|
December 4, 1969 |
|
TEJPAL AGRAWAL AND M/S RAM PD. BANKATLAL Vs. STATE OF BIHAR
|
January 30, 1969 |
|
TENGARI KOERI Vs. JHAGRU KOERI
|
February 19, 1969 |
|
THAKUR DAS Vs. REGIONAL PROVIDENT FUND
|
March 11, 1969 |
|
THAKUR DAYAL RAI Vs. BISHUNDEO RAI
|
February 18, 1969 |
|
THE GANDAK YOJANA KARAMCHARI KALYAN SANGH AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
July 16, 1969 |
|
THE MOTIPUR SUGAR FACTORY (PVT.) LTD. Vs. SHRI RIKHDEO PD. AND ORS.
|
March 21, 1969 |
|
THE STATE OF BIHAR AND OTHERS Vs. SRI AWADHESHWAR PD. AND OTHERS
|
April 24, 1969 |
|
TRIBENI MISHRA Vs. RAMPUJAN MISHRA
|
February 26, 1969 |
|
TUNKI SINGH Vs. STATE OF BIHAR
|
February 27, 1969 |
|
UMESH NARAIN PURI
Vs. CONTROLLER OF ESTATE DUTY B AND O
|
August 12, 1969 |
|
UNION OF INDIA Vs. BASUDEO NARAIN
|
April 1, 1969 |
|
UNION OF INDIA Vs. JOGENDRA CHANDRA NAHA
|
October 4, 1969 |
|
UNION OF INDIA AS OWNER OF THE EASTERN RAILWAY ADMINISTRATION Vs. KEDAR PRASAD
|
May 16, 1969 |
|
USMAN MIAN Vs. STATE OF BIHAR
|
August 5, 1969 |
|
VAIDYANATH PRASAD SINHA Vs. STATE OF BIHAR AND OTHERS
|
May 1, 1969 |
|
VIJAY NARAYAN SINGH Vs. VICE CHANCELLOR PATNA UNIVERSITY
|
February 12, 1969 |
|
VISHNU SUGAR MILLSLTD Vs. RAMESHWAR JUTE MILLSLTD
|
September 6, 1969 |
|
VISHWANATH SAH Vs. STATE OF BIHAR
|
February 3, 1969 |
|
XACA (INDIA PRIVATELTD Vs. JAMUNA PRASAD KAVIRAJ
|
August 29, 1969 |
|
ZEENAT TEJ Vs. PRINCIPAL OF THE PRINCE OF WALES MEDICAL COLLEGE
|
August 1, 1969 |
LOGIN