|
ABDUL GHAFFAR
Vs. SAWAL RAM
|
September 23, 1968 |
|
ABDUL RAHIM KHAN
Vs. UNION OF INDIA
|
March 29, 1968 |
|
ABHAY KUMAR JAYASWAL
Vs. PRINCIPAL DARBHANGA MEDICAL COLLEGE
|
April 25, 1968 |
|
AHMAD ALI Vs. STATE
|
November 29, 1968 |
|
ALANKAR BHAWAN Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1968 |
|
ALI HASSAN
Vs. KAMLA PRASAD SINHA MUNSIF MAGISTRATE
|
December 18, 1968 |
|
ALL INDIA GENERAL TRANSPORT CORPORATION
Vs. RAGHUNATH SAHAY
|
May 10, 1968 |
|
AMBIKA BHAWANI DEVI Vs. BABU CHANDRIKA SINGH
|
January 11, 1968 |
|
ARBIND KUMAR SINGH Vs. ANSAR MOTOR SERVICE
|
August 21, 1968 |
|
ASHU LAL SARAOGI
Vs. HAJI SK EBADAT HUSAIN
|
April 30, 1968 |
|
BABU SHEONANDAN LALL Vs. RAMPRIT BHAGAT
|
February 1, 1968 |
|
BADRI NARAYAN JHA Vs. STATE BOARD OF TECHNICAL
|
December 19, 1968 |
|
BAHADUR SINGH
Vs. FULESHWAR SINGH
|
July 12, 1968 |
|
BAIDYA NATH TEWARI Vs. STATE OF BIHAR AND OTHERS
|
August 2, 1968 |
|
BAIKUNTH NARAIN MISHRA
Vs. KESAR KALI KUER
|
September 9, 1968 |
|
BALESHWAR PRASAD SINGH Vs. NARAIN PRASAD MARWARI
|
January 25, 1968 |
|
BALESHWARI DEVI Vs. BIKRAM SINGH
|
March 5, 1968 |
|
BASANTA CHANDRA GHOSE
Vs. COLLECTOR OF PATNA
|
May 14, 1968 |
|
BASTA COLLA COLLIERY CO P LTD Vs. STATE OF BIHAR
|
July 4, 1968 |
|
BELSAND SUGAR CO LTD Vs. THAKUR GIRJA NANDAN SINGH
|
January 22, 1968 |
|
BHAGWATI DEVI Vs. SURENDRAJIT SINGH
|
August 19, 1968 |
|
BHAGWATI DEVI BUBNA Vs. DHANRAJ MILLS PRIVATE LTD
|
August 20, 1968 |
|
BHAGWATI PRASAD BHAGAT Vs. PAHIL SUNDARI
|
September 3, 1968 |
|
BHAIYA RAMANUJ PRATAP DEO
Vs. LALU MAHESHANUJ PRATAP DEO
|
February 28, 1968 |
|
BHARAT COLLIERIES LTD., OWNERS OF EKRA, ENGINEERING WORKS, BANSJORA Vs. PRESIDING OFFICER, LABOUR COURT CHOTA NAGPUR, RANCHI AND OTHERS
|
July 29, 1968 |
|
BHATTU NONIA Vs. RAJENDRA NONIA
|
August 23, 1968 |
|
BIBI HUSNA ARA BEGUM Vs. ADBUL RASHID
|
July 2, 1968 |
|
BIHAR STATE ELECTRIC SUPPLY WORKERS UNION Vs. SLATE OF BIHAR AND OTHERS
|
August 21, 1968 |
|
BIHAR SUGAR WORKS, PANCHRUKHI Vs. S.G. PRASAD AND OTHERS
|
August 29, 1968 |
|
BIJLI SAHU Vs. BAHADUR MAHTON
|
February 14, 1968 |
|
BIMAL KUMAR SINHA Vs. STATE OF BIHAR
|
April 16, 1968 |
|
BIMLANANDA TARKETIRTHA Vs. SURYA NARAIN SINGH
|
May 17, 1968 |
|
BINDYA WASINI PRASAD VERMA
Vs. DHARAMNATH PRASAD
|
March 1, 1968 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 2, 1968 |
|
BIRLA SINGH Vs. JALESHWAR SINGH
|
April 11, 1968 |
|
BISHOP S K PATRO Vs. STATE OF BIHAR
|
September 10, 1968 |
|
BISHUN PRASAD GUPTA Vs. JAGMOHAN SWAROOP
|
May 15, 1968 |
|
BISHWA NATH PRASAD
Vs. YASHODA NANDAN SINHA
|
April 18, 1968 |
|
BISHWANATH GOSAIN
Vs. DULHIN LALMUNI
|
April 16, 1968 |
|
BOKARO AND RAMGUR LTD Vs. KATHARA COAL CO LTD
|
May 17, 1968 |
|
BRAHMDEO PRASAD Vs. STATE OF BIHAR
|
August 1, 1968 |
|
CALCUTTA CHEMICAL CO LTD Vs. D K BARMAN
|
October 29, 1968 |
|
CHAIRMAN JUGSALAI NOTIFIED AREA COMMITTEE Vs. MUKHRAM SHARMA
|
August 28, 1968 |
|
CHANDRA CHOOR DEO Vs. KRISHNAWATI
|
July 23, 1968 |
|
CHANDRAWATI DEVI Vs. RAMESHWAR KAVIRAJ
|
February 28, 1968 |
|
CHINTAMANI SARAN NATH SAH DEO Vs. SHAYMA KUMARI DEVI
|
April 16, 1968 |
|
COMMISSIONER OF ESTATE DUTY Vs. S M SHAREEF
|
January 5, 1968 |
|
COMMISSIONER OF GIFT TAX Vs. PARSHVA PROPERTIES LIMITED
|
March 19, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. UMA MAHESHWARI
|
April 15, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. J P GUPTA
|
January 4, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. CHUNILAL RAMESHWAR LAL
|
January 23, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. JAIN S P
|
February 29, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. BAGCHI R N
|
July 10, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. ATMA RAM MODI
|
May 10, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASH RAM GUPTA
|
November 8, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. MANDAL N C AND COMPANY
|
November 8, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. PARSADI SAH AND PARMESHWAR SAH
|
January 17, 1968 |
|
COMMISSIONERS BUXAR Vs. KAILASH PRASAD
|
February 14, 1968 |
|
DALBHUM TRADES AND INDUSTRIES Vs. COMMISSIONERS OF JUGSALAI
|
September 18, 1968 |
|
DEONANDAN SINGH Vs. RAMBAHAL SINGH
|
August 1, 1968 |
|
DEPUTY CHIEF INSPECTOR Vs. TARA PRASAD BUXI
|
April 26, 1968 |
|
DHANI SAH Vs. SUCHAN SAH
|
December 3, 1968 |
|
DOMAN MAHTON
Vs. SURAJDEO PRASAD
|
December 6, 1968 |
|
DOMAN YADAV Vs. MANIK CHAND YADAV
|
August 29, 1968 |
|
DUND BAHADUR SINGH Vs. LAL BAHADUR SINGH
|
July 10, 1968 |
|
EASTERN MANGANESE AND MINERAL Vs. INDUSTRIAL TRIBUNAL (CENTRAL
|
April 8, 1968 |
|
EMPLOYERS IN RELATION TO PATHERDIH COLLIERY OF PATHERDIH SUDAMDIH COLLIERY PRIVATE LTD Vs. GENERAL SECRETARY BIHAR KOYLA MAZDOOR SABHA
|
August 17, 1968 |
|
FAZLUR RAHMAN Vs. MANAGING OFFICER BIHAR
|
September 13, 1968 |
|
FEKU PASWAN Vs. SIBU CHOUDHARY
|
April 26, 1968 |
|
FIRDHAR LAL RASTOGI
Vs. KUER AVINASH CHANDRA SINGH
|
May 7, 1968 |
|
FULA DEVI Vs. MANGTU MAHARAJ
|
December 20, 1968 |
|
GAURI SAO Vs. RAMKISHUN SAO
|
April 23, 1968 |
|
GAURI SHANKAR SHARMA Vs. STATE OF BIHAR
|
August 20, 1968 |
|
GAYA PRASAD PANDEY Vs. STATE OF BIHAR
|
December 4, 1968 |
|
GIRDHAR PRASAD Vs. AMBIKA PRASAD THAKUR
|
July 10, 1968 |
|
GOPAL SAO Vs. STATE OF BIHAR
|
March 19, 1968 |
|
GOVIND RAM AGARWALA Vs. HARSUKHRAI DOSHI
|
May 15, 1968 |
|
GURUMUKH RAI RADHA KRISHNA
Vs. STATE OF BIHAR
|
July 8, 1968 |
|
HAJARI SHAFI Vs. RAMASIS THAKUR
|
November 25, 1968 |
|
HARIRAM MAHARAJ Vs. GYAN MOHAN DAS
|
September 12, 1968 |
|
HARNANDAN SINGH Vs. MAHARANI KUAR
|
July 22, 1968 |
|
HAZI KHOSAL BISWAS
Vs. RAM SUNDAR BHAGAT
|
July 18, 1968 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. K SINGH AND CO
|
July 11, 1968 |
|
HINDUSTHAN GENERAL INSURANCE Vs. ELECTRICAL EXECUTIVE ENGINEER
|
May 15, 1968 |
|
INDIAN MICA MINERS AND DEALERS Vs. STATE OF BIHAR
|
December 10, 1968 |
|
INDIAN TUBE COMPANYLTD Vs. PRATAP MISHRA
|
November 27, 1968 |
|
INDU SEKHAR AGARWAL Vs. PHULO DEVI
|
February 1, 1968 |
|
INDUSTRY WEST ENA COLLIERY Vs. CENTRAL GOVERNMENT INDUSTRIAL
|
September 20, 1968 |
|
JADUNANDAN MANDAL Vs. HITLAL MANDAL
|
May 16, 1968 |
|
JAGANNATH PRASAD KESARI
Vs. STATE OF BIHAR
|
March 7, 1968 |
|
JAGATMOHAN PRASAD Vs. UNIVERSITY OF BHAGALPUR (BY ITS
|
January 8, 1968 |
|
JAGATMOHAN PRASAD Vs. CHANCELLOR OF THE BHAGALPUR
|
January 8, 1968 |
|
JAGDHARI ROY Vs. STATE OF BIHAR
|
August 1, 1968 |
|
JAGDISH PRASAD AGARWALA Vs. UNION OF INDIA
|
March 21, 1968 |
|
JAI MANGAL SINGH Vs. DHARAMNATH SINGH
|
February 16, 1968 |
|
JAMSHEDPUR NOTIFIED AREA Vs. DURGA PRASAD
|
August 1, 1968 |
|
JAMUNA FLOUR AND OIL MILLS (PRIVATE) LTD. Vs. THE STATE OF BIHAR
|
January 17, 1968 |
|
JANAK NANDAN PRASAD
Vs. MINISTER OF TRANSPORT GOVT OF BIHAR
|
November 26, 1968 |
|
JIWAN LALL Vs. COLLECTOR
|
January 9, 1968 |
|
JWALA SINGH Vs. LABOO RAM
|
July 24, 1968 |
|
KAILASH CHANDRA MANDAL Vs. DEVENDRANATH MANDAL
|
July 9, 1968 |
|
KALI PD SEAL Vs. STATE OF BIHAR
|
October 30, 1968 |
|
KAMDEO JHA Vs. CHAIRMAN IMPROVEMENT TRUST
|
December 19, 1968 |
|
KAMTA PANDEY
Vs. STATE OF BIHAR
|
December 13, 1968 |
|
KAZIM SHER Vs. JASWANT DEVI
|
May 14, 1968 |
|
KEDAR PRASAD SINHA Vs. STATE OF BIHAR
|
August 12, 1968 |
|
KESHO SAO
Vs. STATE OF BIHAR
|
April 23, 1968 |
|
KISHUN PRASAD Vs. STATE OF BIHAR
|
November 29, 1968 |
|
KUMARI RANJANA RAM Vs. CHANCELLOR OF PATNA UNIVERSITY
|
March 23, 1968 |
|
LABH CHANDRA REISURANA Vs. STATE OF BIHAR
|
August 29, 1968 |
|
LACHMI MANDAL Vs. MOSSTT THAKURWATI
|
December 18, 1968 |
|
LAKCHMIKANT JHA Vs. COMMISSIONER OF WEALTH TAX
|
February 28, 1968 |
|
LAKHAN LAL Vs. CHAIRMAN INDUSTRIAL TRIBUNAL BIHAR PATNA AND ANOTHER
|
August 22, 1968 |
|
LAKHI DAS Vs. STATE OF BIHAR
|
August 19, 1968 |
|
LAKSHMI KANT JHA
Vs. COMMISSIONER OF WEALTH TAX
|
February 28, 1968 |
|
LAL MOHAN PRASAD Vs. BHAIRO KUMAR JAIN
|
August 29, 1968 |
|
LALIT KUMAR KUJUR Vs. STATE OF BIHAR
|
November 27, 1968 |
|
LUXMI NARAYAN ARJUNDAS Vs. STATE BANK OF INDIA
|
November 5, 1968 |
|
M G SHARAN Vs. STATE OF BIHAR
|
December 5, 1968 |
|
M/S. JAGDISH NARAIN JHABARMAL Vs. COMMISSIONER OF INCOME TAX
|
July 1, 1968 |
|
MAHABIR CHOUDHARY Vs. GAJADHAR SAHU
|
April 19, 1968 |
|
MAHABIR RAM
Vs. SHIVA SHANKER PRASAD
|
January 16, 1968 |
|
MAKUNDI MANDAL Vs. HARIDAS
|
August 30, 1968 |
|
MANAGEMENT OF NEWSPAPERS AND PUBLICATIONS P LTD Vs. H K CHAUDHURI
|
December 6, 1968 |
|
MANAGEMENT OF THE SIJUA JHERRIAH ELECTRIC SUPPLY CO LTD Vs. WORKMEN
|
March 26, 1968 |
|
MANAGING OFFICER EVACUEE PROPERTY Vs. NASIBAN
|
August 2, 1968 |
|
MANGAL PRASAD VERMA Vs. BIHAR CO-OPERATIVE MARKETING
|
July 11, 1968 |
|
MATHURA RAM Vs. STATE OF BIHAR
|
August 28, 1968 |
|
MAUJI LALL Vs. STATE
|
April 25, 1968 |
|
MD ABU SAYEED AHMAD KHAN Vs. STATE OF BIHAR
|
October 30, 1968 |
|
MITTAL AND COMPANY
Vs. STATE OF BIHAR
|
October 30, 1968 |
|
MOHAMMAD QASIM ALI Vs. RAMESH KIRAN
|
December 16, 1968 |
|
MOHAMMAD YUSUF
Vs. UNION OF INDIA
|
February 8, 1968 |
|
MUNA DEVI Vs. RAM JHARI DEVI
|
December 10, 1968 |
|
N K BANERJI Vs. STATE OF BIHAR
|
August 20, 1968 |
|
NAND KISHORE SINGH Vs. BHUVANESHWAR SINGH
|
January 9, 1968 |
|
NARAIN CHANDRA DEB DHABAL DEB Vs. STATE OF BIHAR
|
October 25, 1968 |
|
NATHO Vs. SITAL PRASAD SAHU
|
September 16, 1968 |
|
NAZIR HUSSAIN Vs. DOOKHMOCHAN THAKUR
|
July 15, 1968 |
|
NIWAS MOHANKA Vs. STATE OF BIHAR
|
July 22, 1968 |
|
NOOR MOHAMMAD MIAN Vs. STATE OF BIHAR
|
October 15, 1968 |
|
PANDIT LAKSHMI KANT JHA Vs. COMMISSIONER OF WEALTH TAX
|
February 28, 1968 |
|
PANDIT SALIGRAM ACHARYA
Vs. PANDIT RAGHAVACHARYA
|
July 18, 1968 |
|
PANO KUER Vs. BALESHWAR PANDEY
|
May 1, 1968 |
|
PARAS NATH OJHA Vs. STATE OF BIHAR
|
December 11, 1968 |
|
PARMESHWAR MAHTON Vs. RAMCHARITAR SINGH
|
May 14, 1968 |
|
PARTABPORE COMPANYLTD Vs. CANE COMMISSIONER
|
March 18, 1968 |
|
PATNA ELECTRIC SUPPLY CO LTD Vs. PATNA MUNICIPAL CORPORATION NEW CAPITAL CIRCLE
|
December 9, 1968 |
|
PRASAD GOPE
Vs. MAKHAN GOPE
|
July 18, 1968 |
|
PURE KUSTORE COLLIERY Vs. KHAN MAZDOOR CONGRESS (BY GENERAL
|
August 2, 1968 |
|
PURE KUSTORE COLLIERY Vs. BHAJAN DUSADH
|
March 8, 1968 |
|
RADHAKRISHNA PRASAD SAO Vs. LALGOPAL BOSE
|
January 25, 1968 |
|
RADHEY SHYAM KALWALIA Vs. STATE
|
February 15, 1968 |
|
RAGHUNATH PRASAD Vs. RAKHI SAH
|
July 23, 1968 |
|
RAJESHWAR PRASAD SAHI Vs. GHULAM RASHUL KHAN
|
August 2, 1968 |
|
RAM BAHADUR SINGH Vs. DINESH PRASAD SINGH
|
April 23, 1968 |
|
RAM EKBAL SINGH YADAV Vs. GHAMANDI SINGH YADAV
|
April 8, 1968 |
|
RAM LAL TULSIYAN Vs. SATYANARAYAN BANKA
|
March 22, 1968 |
|
RAM NIRANJAN DAS Vs. LOKNATH MANDAL
|
December 20, 1968 |
|
RAM PRASAD SINGH Vs. CHOUDHARY SAHU
|
March 27, 1968 |
|
RAM SAWARI DEVI Vs. MANIRAJ RAI
|
September 25, 1968 |
|
RAM SWARUP MARU
Vs. STATE OF BIHAR
|
November 14, 1968 |
|
RAMA SHANKAR SINGH Vs. PRINCIPAL DARBHANGA MEDICAL COLLEGE
|
April 5, 1968 |
|
RAMASHRAY SINGH
Vs. TARABATI KUER
|
January 29, 1968 |
|
RAMASREY PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
August 26, 1968 |
|
RAMAUTAR SINGH Vs. RAM BINOD SHARMA
|
March 18, 1968 |
|
RAMAUTAR SINGH Vs. HARIHAR SINGH
|
November 1, 1968 |
|
RAMAYAN BHAGAT Vs. STATE
|
August 30, 1968 |
|
RAMCHABILA SINGH Vs. RAMSAGAR SINGH
|
March 19, 1968 |
|
RAMDENI RAM GUPTA Vs. STATE OF BIHAR
|
October 15, 1968 |
|
RAMDEYAL SINGH
Vs. STATE OF BIHAR
|
August 19, 1968 |
|
RAMKAWAL UPADHAYA Vs. DUDHANATH PANDEY
|
December 20, 1968 |
|
RAMPADARATH SINGH Vs. MAHANTH SAMPAT KUMAR
|
April 29, 1968 |
|
RAMROOP YADAV
Vs. STATE OF BIHAR
|
August 29, 1968 |
|
RANBIR PRASAD Vs. PARVATI DEVI
|
August 17, 1968 |
|
RATAN N TATA Vs. CAPT S B MATHUR
|
April 22, 1968 |
|
RESHMI KUER Vs. HIYAWATI KUER
|
July 16, 1968 |
|
RUDRA NATH THAKUR Vs. CHANCELLOR OF THE BHAGALPUR
|
January 8, 1968 |
|
RUKMINI RAMAN SINGH Vs. HERDEO MANDAL
|
December 11, 1968 |
|
RUPLAL DUSADH Vs. STATE OF BIHAR
|
January 5, 1968 |
|
SAGAR SINGH MUNDA Vs. MANSUKH MUNDA
|
August 6, 1968 |
|
SAIBALANI DEVI Vs. DIPTI BIKASH BHADURI
|
December 17, 1968 |
|
SAILAJANAND PANDE
Vs. SURESH CHANDRA GUPTA
|
August 13, 1968 |
|
SANT BIHARI SHARMA Vs. MINISTER TRANSPORT GOVERNMENT OF BIHAR
|
January 1, 1968 |
|
SANT BIHARI SHARMA Vs. MINISTER OF TRANSPORT
|
March 18, 1968 |
|
SANWARMAL SARAF
Vs. LALU RAM AGARWALLA
|
November 15, 1968 |
|
SARANGDHAR SINHA Vs. PARVATI KUER
|
January 17, 1968 |
|
SARASWATI DEVI
Vs. BINAPANI MAHATANI
|
February 15, 1968 |
|
SARJUG SINGH Vs. BASISTH SINGH
|
January 10, 1968 |
|
SARJUG SINGH Vs. GULABO KUER
|
April 23, 1968 |
|
SATDEO PRASAD Vs. RAM NARAYAN
|
May 1, 1968 |
|
SATYA NARAIN DHANDHANIA Vs. FIRM NARSING DAS BHUDARMAL
|
April 25, 1968 |
|
SAYEDABAD TEA CO LTD Vs. STATE OF BIHAR
|
May 17, 1968 |
|
SHANKAR PRASAD
Vs. MUNESHWARI
|
May 16, 1968 |
|
SHANKERJEE RAUT GOPALJI RAUT
Vs. STATE OF BIHAR
|
February 28, 1968 |
|
SHEIKH BASHIRUDDIN Vs. DHANI MOHAMMAD
|
April 5, 1968 |
|
SHEO SHANKAR CHOUBEY AND OTHERS Vs. BIHAR HINDU RELIGIOUS TRUST BEARD
|
April 19, 1968 |
|
SHEO SUNDER KUER Vs. DULHIN SURAYA MUKHA KUAR
|
August 19, 1968 |
|
SHIV DHARI MISHRA Vs. HANUMAN SINGH
|
April 2, 1968 |
|
SHYAM SUNDER KUER Vs. JUGAL KISHORE SINGH YADAV
|
December 16, 1968 |
|
SIRI CHAND PRASAD Vs. LAKSHMI SINGH
|
April 30, 1968 |
|
SIRINIVAS FOGLA Vs. SATYANAND GUPTA
|
July 26, 1968 |
|
SIYA SHARAN SINHA Vs. STATE OF BIHAR
|
January 29, 1968 |
|
SRIMATI GULABRANI CHOUDHRAIN Vs. SRIMATI BABUA BINDA DEVI
|
November 26, 1968 |
|
STATE Vs. NEWAL MAHTO
|
March 20, 1968 |
|
STATE OF BIHAR
Vs. AMULYA RATAN PATHAK
|
May 7, 1968 |
|
STATE OF BIHAR Vs. DASRATH BELDAR
|
April 29, 1968 |
|
STATE OF BIHAR Vs. BIMLA KUMARI
|
August 9, 1968 |
|
STATE OF BIHAR Vs. RANI KAMLA DEVI
|
October 18, 1968 |
|
STATE OF BIHAR Vs. HANUMAN KOERI (SINGH)
|
November 8, 1968 |
|
SUBH NARAIN SINGH Vs. M M CHAKRAVARTY
|
August 6, 1968 |
|
SUBODH GOPAL BOSE Vs. STATE OF BIHAR
|
May 14, 1968 |
|
SUGAULI SUGAR WORKS (PRIVATE Vs. UNION OF INDIA
|
September 3, 1968 |
|
SUGGI BIND Vs. STATE
|
February 14, 1968 |
|
SURAJ KUMARI Vs. STATE OF BIHAR
|
July 16, 1968 |
|
SURAJ NARAIN SAH Vs. STATE OF BIHAR
|
August 8, 1968 |
|
SUREMAN SINGH Vs. STATE
|
July 10, 1968 |
|
SURJDEO DUBEY Vs. KRIPANARAYAN TIWARY
|
August 7, 1968 |
|
SYED SHAUKAT IMAM Vs. STATE OF BIHAR
|
November 26, 1968 |
|
TAPESHWAR MISSIR Vs. SANTOKH SINGH
|
December 20, 1968 |
|
TATA IRON STEEL CO LTD Vs. SUDHIR CHANDRA SARKAR
|
August 6, 1968 |
|
UMESH CHANDRA Vs. KAPILDEO NARAIN SINGH
|
May 1, 1968 |
|
UMESH CHANDRA AGARWAL Vs. BIHAR RAJ KHADI GRAM UDYOG BHAWAN
|
March 25, 1968 |
|
UNION OF INDIA Vs. RANJAN BROTHERS
|
July 17, 1968 |
|
UNION OF INDIA Vs. NEW INDIA ASSURANCE CO LTD
|
September 2, 1968 |
|
UNION OF INDIA IN THE MINISTRY OF LABOUR, EMPLOYMENT AND REHABILITATION Vs. THE MANAGER, DHORI COLLIERY AND OTHERS
|
September 2, 1968 |
|
WORKMEN OF PURE KUSTORE COLLIERY Vs. CENTRAL GOVERNMENT INDUSTRIAL
|
August 23, 1968 |
|
YOGENDRA PRASAD LALL Vs. BIHAR SCHOOL EXAMINATION BOARD
|
October 29, 1968 |
|
YUGESHWAR PRASAD SINGH Vs. JIYAL CHAUDHARY
|
August 13, 1968 |