|
ABDUL GHAFFAR
Vs. BIBI HAFIZA KHATOON
|
August 1, 1967 |
|
ABU BAKKAR Vs. BELAL SHEIKH
|
September 1, 1967 |
|
ADIT PRASAD
Vs. CHHAGANLAL
|
May 10, 1967 |
|
AJAMERA BROTHERS
Vs. SURAJ MAL NARESH KUMAR JAIN
|
January 6, 1967 |
|
AKSHAYA KUMAR MANDAL
Vs. BINOD KUMAR SINHA
|
August 1, 1967 |
|
ARBIND KUMAR SINGH
Vs. NAND KISHORE PRASAD
|
October 24, 1967 |
|
ASARFI MANDAL Vs. PARVATI DEVI
|
July 24, 1967 |
|
AWADH BIHARI SINHA Vs. UNIVERSITY OF BIHAR
|
May 10, 1967 |
|
AWADH NARAIN THAKUR
Vs. BINDESHWARI THAKUR
|
January 2, 1967 |
|
AYODHYA PRASAD TEWARI Vs. HOPAL MANJHI
|
January 31, 1967 |
|
BABUI PANMATO KUER
Vs. RAM AGYA SINGH
|
February 18, 1967 |
|
BACHCHA PANDEY Vs. DEO SUNDER DEVI
|
September 15, 1967 |
|
BACHU SINGH Vs. BILASO KUER
|
July 5, 1967 |
|
BADRI PRASAD SAH
Vs. STATE OF BIHAR
|
August 22, 1967 |
|
BALI RAM SARRAF
Vs. STATE OF BIHAR
|
August 30, 1967 |
|
BALKISHUN SINGH Vs. CHOUDHARY DEOSARAN SINGH
|
July 20, 1967 |
|
BANTA SINGH
Vs. NATIONAL COAL DEVELOPMENT CORPORATION
|
September 26, 1967 |
|
BASANTLAL JALAN
Vs. CHIRANJILAL SARAWGI
|
February 20, 1967 |
|
BENI RAM Vs. GANGA SAH
|
September 8, 1967 |
|
BHARTIYA HOTEL Vs. UNION OF INDIA
|
December 21, 1967 |
|
BHOLA KUMAR Vs. BHUBNESHWAR SINGH
|
October 31, 1967 |
|
BIBI BASHIRAN
Vs. LAL MOHAMMAD
|
September 12, 1967 |
|
BIBI QORAISHA Vs. BANDHU MAHTON
|
December 13, 1967 |
|
BIHAR STATE BOARD OF RELIGIOUS Vs. RAJ RATAN GIR
|
July 24, 1967 |
|
BIJALI BALA DAS
Vs. CHARU BALA ASH
|
May 3, 1967 |
|
BILAT SINGH Vs. HAFIZ SYED SHARFUDDIN AHMAD
|
April 1, 1967 |
|
BINDA PRASAD SINGH
Vs. MUNDRIKA DEVI
|
April 27, 1967 |
|
BINDESHWARI PRASAD MANDAL Vs. KUNJI LAL MANDAL
|
March 8, 1967 |
|
BISHAN PRASAD Vs. STATE OF BIHAR
|
October 25, 1967 |
|
BOKARO AND RAMGUR LTD Vs. PRASUN KUMAR BANERJEE
|
August 25, 1967 |
|
BRIJ BIHARI PRASAD Vs. BIR BAHADUR RAI
|
May 12, 1967 |
|
CHAIT RAM
Vs. SIKANDAR CHOUDHARY
|
November 16, 1967 |
|
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. STATE OF BIHAR
|
November 17, 1967 |
|
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. STATE OF BIHAR
|
November 20, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. BANKIPUR CLUB LIMITED
|
February 22, 1967 |
|
COMMISSIONER OF THE SAMASTIPUR Vs. RANDHIR KUMAR SINGH
|
May 2, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. ROHTAS INDUSTRIES LIMITED
|
January 3, 1967 |
|
D C MEHTA Vs. LAKSHMIPAT SINGHANIA
|
September 6, 1967 |
|
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
|
October 23, 1967 |
|
DISTRICT BOARD Vs. RAMKISHUN SINGH
|
May 2, 1967 |
|
DUKHIA GANJU
Vs. RAMCHANDRA PRASAD
|
June 28, 1967 |
|
DWARKA PRASAD
Vs. CHANDRA SHEKHAR DUBEY
|
February 2, 1967 |
|
EXAMINER OF LOCAL ACCOUNTS Vs. SITARAM RUNGTA
|
December 19, 1967 |
|
FIRM BALMUKUND PURAN MALL
Vs. FIRM FATEH CHAND DHARAMCHAND
|
February 28, 1967 |
|
FIRM MAHADEOLAL BHAGIRATHMAL Vs. UNION OF INDIA
|
July 25, 1967 |
|
GAJANAND AGARWALA Vs. BHAGWATI DEVI
|
February 8, 1967 |
|
GANESH NARAIN SINGH Vs. JADUNANDAN SINGH
|
February 23, 1967 |
|
GANGARAM MUNDA Vs. B B SHRIVASTAVA
|
December 18, 1967 |
|
GAURI KUMARI DEVI Vs. BABU KRISHNA PRASAD
|
September 29, 1967 |
|
GAYA COTTON AND JUTE MILLSLTD Vs. BIHAR STATE ELECTRICITY BOARD
|
July 6, 1967 |
|
GAYA SINGH
Vs. STATE
|
February 13, 1967 |
|
GENERAL MANAGER CHAMPARAN SUGAR Vs. PRESIDING OFFICER INDUSTRIAL
|
July 5, 1967 |
|
GOKHUL SINGH Vs. RAMSEWAK SINGH
|
June 27, 1967 |
|
GOPAL KRISHNA CHOUDHARY
Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1967 |
|
GORAKH SINGH Vs. TATA IRON AND STEEL CO LTD
|
December 8, 1967 |
|
HARAKH BHAGAT Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
|
July 21, 1967 |
|
HARAKH NARAIN SINGH Vs. SHAM BEHARI SINGH
|
August 31, 1967 |
|
HARI NARAIN CHOUDHARY Vs. RAMNEHI KUER
|
August 11, 1967 |
|
HARNANDAN SINGH Vs. MAHARANI KUER
|
March 21, 1967 |
|
HEAVY ENGINEERING MAZDOOR UNION
Vs. STATE OF BIHAR
|
September 5, 1967 |
|
HIRALAL Vs. STATE OF BIHAR
|
April 26, 1967 |
|
HRIDAYA NARAIN SINGH
Vs. SHARIF
|
November 16, 1967 |
|
INDRAMANI DEVI Vs. RADHESHYAM KEJRIWAL
|
June 26, 1967 |
|
J DUBEY Vs. STATE OF BIHAR
|
November 14, 1967 |
|
JAGATBANDHU SAHNI Vs. STATE OF BIHAR
|
August 17, 1967 |
|
JAGDHAR PRASAD SINGH Vs. DHAR PRASAD SINGH
|
May 5, 1967 |
|
JAMUNA PRASAD Vs. STATE OF BIHAR
|
December 13, 1967 |
|
JHARKHAND MINES AND INDUSTRIES LTD Vs. NAND KISHORE PRASAD
|
July 14, 1967 |
|
JICHHU RAM Vs. PEAREY PASI
|
February 8, 1967 |
|
JOGENDRA MISSIR
Vs. RAMNANDAN SINGH
|
July 18, 1967 |
|
JOGENDRA SINGH
Vs. STATE OF BIHAR
|
August 21, 1967 |
|
KALIPADA ASH Vs. TAGAR BALA DASI
|
September 25, 1967 |
|
KAMLA PRASAD MISSIR
Vs. CHANCHAL TEWARI
|
January 19, 1967 |
|
KEDAR LAL MARWARI Vs. STATE
|
November 9, 1967 |
|
KESHARMULL AGARWALA Vs. RAJENDRA PRASAD
|
May 2, 1967 |
|
KISTO CHANDRA MANDAL Vs. ANILA BALA DASI
|
October 31, 1967 |
|
KRISHNA BALLABH SAHAY Vs. COMMISSION OF INQUIRY
|
November 4, 1967 |
|
L.N. KESHARI AND OTHERS Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY AND OTHERS
|
December 14, 1967 |
|
LACHMESHWAR PRASAD LALL
Vs. KRISHNA PRASAD
|
September 18, 1967 |
|
LAKHIA SINGH PATRA Vs. JOTILAL ADITYA DEO
|
August 8, 1967 |
|
LAKSHMAN NAIK Vs. SUSHILA SWAIN
|
August 9, 1967 |
|
LAKSHMI NARAIN Vs. STATE
|
September 14, 1967 |
|
LALA THAKUR Vs. HAZARI THAKUR
|
July 26, 1967 |
|
M KBANERJI Vs. BAIJU LAL
|
April 13, 1967 |
|
MADAN BARI Vs. STATE OF BIHAR
|
December 19, 1967 |
|
MAHABIR SINGH Vs. COMMISSIONER OF ARRAH
|
July 18, 1967 |
|
MAKESHWAR MISRA
Vs. LALITESHWAR PRASAD SINGH
|
February 17, 1967 |
|
MANAGEMENT OF BARAREE COKE PLANT Vs. THEIR WORKMEN
|
July 11, 1967 |
|
MANAGEMENT OF DESHBANDHU CINEMA
Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL AND APPELLATE AUTHORITY
|
April 11, 1967 |
|
MANAGEMENT OF SRI RURDUTTROY JUTE MILLS PRIVATE LTD Vs. WORKMEN
|
January 23, 1967 |
|
MANDRESHWAR PRASAD SINGH
Vs. MOTILAL RAMESHWAR PRASAD
|
August 23, 1967 |
|
MANGAL SINGH Vs. STATE OF BIHAR
|
July 28, 1967 |
|
MANMOHAN BHATTACHARYA Vs. KRISHNA GOPAL CHOUDHARY
|
February 6, 1967 |
|
MASA SINGH Vs. TATA IRON AND STEEL CO LTD
|
February 20, 1967 |
|
MATHURA PRASAD Vs. UNION OF INDIA
|
April 27, 1967 |
|
MATHURA PRASAD GUPTA Vs. MOSAMMAT MANOHRI KUER
|
August 18, 1967 |
|
MINIMAX LTD Vs. ITS WORKMEN (REPRESENTED BY THE
|
November 9, 1967 |
|
MOHAMMAD HASAN Vs. MOHAMMAD ANWAR AHMAD
|
January 28, 1967 |
|
MT. RAMPATI KUER AND OTHERS Vs. JADUNANDAN THAKUR AND OTHERS
|
March 23, 1967 |
|
MUNDRIKA KUER Vs. PRESIDENT BIHAR STATE BOARD
|
October 26, 1967 |
|
NAND RAI GAJANAND Vs. UNION OF INDIA
|
February 16, 1967 |
|
NARAIN SINGH
Vs. SAPURNA KUER
|
October 25, 1967 |
|
NAWABZADI KANIZ FATMA Vs. MOHAMMAD YASIN
|
July 27, 1967 |
|
NEMA MISSIR Vs. CHANDRIKA MISTRI
|
October 23, 1967 |
|
PANNALAL KEDIA Vs. NEBI SINGH
|
September 15, 1967 |
|
PASUPATI NATH SINGH
Vs. N K SINGH
|
February 3, 1967 |
|
PATNA ELECTRIC SUPPLY MAZDOOR UNION
Vs. H SAHAI
|
September 14, 1967 |
|
PRABHAT KUMAR LALA Vs. JAGDISH CHANDRA NARANG
|
September 29, 1967 |
|
PRABHU HALWAI Vs. FULCHAND KHANDELWAL
|
September 7, 1967 |
|
PRASAD MAHTO Vs. STATE OF BIHAR
|
September 15, 1967 |
|
PROPRIETOR PURE DHANSAR COAL CO Vs. DEBENDRA NATH BHATTACHARJI
|
January 24, 1967 |
|
RADHANATH PATHAK Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
|
April 10, 1967 |
|
RAGHUBAR DAYAL Vs. MD YASIN
|
March 17, 1967 |
|
RAJA RAM SINGH Vs. KISHORI SARAN SINGH
|
September 1, 1967 |
|
RAJKISHORE SINGH Vs. BHUBNESHWARI SINGH
|
April 20, 1967 |
|
RAM AUTAR LAL JAIN Vs. SARDAR SOHAN SINGH
|
March 24, 1967 |
|
RAM PARIKHA RAI Vs. SHEO PUJAN RAI
|
July 17, 1967 |
|
RAMACHANDRA PD SINGH Vs. RAMPUNIT SINGH
|
April 17, 1967 |
|
RAMANAND SINGH Vs. STATE OF BIHAR
|
May 10, 1967 |
|
RAMASHREY ROY Vs. PASHUPATI KUMAR PATHAK
|
February 17, 1967 |
|
RAMAYAN BHAGAT Vs. STATE
|
January 3, 1967 |
|
RAMAYAN DUBEY Vs. CHITRADEO RAI
|
April 11, 1967 |
|
RAMCHANDER MISTRY
Vs. STATE
|
May 12, 1967 |
|
RAMCHANDRA SOREN Vs. MAHABIR SINGH
|
May 2, 1967 |
|
RAMDEO RAI Vs. MAHABIR RAI
|
October 31, 1967 |
|
RAMESHWAR LAL AGARWALA Vs. KUTI MIAN
|
May 12, 1967 |
|
RAMSARAN JHA Vs. JOKHAN JHA
|
May 2, 1967 |
|
RANCHORE PRASAD NARAIN SINGH Vs. BIBI TAHZIBUNISA
|
July 7, 1967 |
|
RATANLAL SULTANIA Vs. STATE OF BIHAR
|
October 19, 1967 |
|
RAY LIME STONE AND CO Vs. SUBDIVISIONAL OFFICER
|
May 5, 1967 |
|
RELIANCE FIREBRICK AND POTTERY CO., LTD., CHANCH Vs. PRESIDING OFFICER, LABOUR COURT, CHOTANAGPUR DIVISION, RANCHI AND OTHERS
|
February 17, 1967 |
|
ROHTAS INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
|
June 27, 1967 |
|
ROHTAS INDUSTRIES LTD Vs. UNION OF INDIA
|
March 31, 1967 |
|
S M AFTAB AHMAD Vs. BIBI BENTUL FATMA
|
April 20, 1967 |
|
S M NAQAVI Vs. STATE OF BIHAR
|
December 5, 1967 |
|
SANTA DEBI
Vs. LAKHANLAL SINGH
|
September 26, 1967 |
|
SARJU RAI Vs. STATE OF BIHAR
|
September 22, 1967 |
|
SARJUG SARAN SINGH Vs. RAMCHARITAR SINGH
|
February 16, 1967 |
|
SAVITRI DEVI Vs. BENI DEVI
|
August 24, 1967 |
|
SHANTI DEVI
Vs. RAMESH CHANDRA ROUKAR
|
September 15, 1967 |
|
SHANTI RANJAN BORAL Vs. LABOUR COURT
|
January 10, 1967 |
|
SHEO SARAN THAKUR Vs. BISHWA NATH THAKUR
|
September 19, 1967 |
|
SHEORATAN KURMI AND AFTER HIS DEATH AKHJI DEVI Vs. KALICHARAN RAM
|
July 3, 1967 |
|
SHITAL MAHATO Vs. STATE OF BIHAR
|
August 19, 1967 |
|
SHYAM KISHORE PRASAD SINGH Vs. HARIKANT PRASAD SINGH
|
July 21, 1967 |
|
SHYAM NARAIN SINGH Vs. KHUBLAL MAHTO
|
August 29, 1967 |
|
SITA RAM AGARWALLA Vs. JAMUNADAS AGARWALLA
|
February 6, 1967 |
|
SITARAM LOHAR Vs. PASUPAT LOHAR
|
July 20, 1967 |
|
SITARAM SAHU
Vs. STATE
|
July 19, 1967 |
|
SKH BASHIR AHMAD Vs. SKH ABDUL JABBAR
|
January 25, 1967 |
|
STATE
Vs. LINKERS PRIVATE LTD
|
May 11, 1967 |
|
STATE Vs. B L OHRI
|
May 12, 1967 |
|
STATE Vs. MUHAMMAD MOINUDDIN
|
March 8, 1967 |
|
STATE OF BIHAR Vs. MOHAMMAD KHURSHEED
|
January 12, 1967 |
|
STATE OF BIHAR Vs. INDERCHAND JAIN
|
July 25, 1967 |
|
STATE OF BIHAR Vs. AJODHYA JHA
|
August 21, 1967 |
|
STATE OF BIHAR Vs. DAULAT KUMARI
|
August 3, 1967 |
|
STATE OF BIHAR Vs. THAKUR KAMTA PRASAD SINGH
|
September 28, 1967 |
|
STATE OF BIHAR Vs. KRISHNA GYANODAY SUGARLTD
|
December 21, 1967 |
|
STATE OF BIHAR Vs. SHREE KRISHNA GYANODAY SUGAR LIMITED
|
December 21, 1967 |
|
SUBAI SHIA MAJLISE AUQAF Vs. SAVITRI DEVI
|
July 11, 1967 |
|
SUBHAGI DEVI
Vs. MURLI PRADHAN
|
August 17, 1967 |
|
SUNDER MANDAL
Vs. DHANUKHI YADAV
|
May 1, 1967 |
|
SYAM LAL SAH Vs. RAMBALLABH JALAN
|
October 24, 1967 |
|
SYED SHAH SAFIUL ALAM
Vs. SYED SHAH MOHAMMAD AMINUL ALAM
|
September 8, 1967 |
|
T K SINGH Vs. STATE OF BIHAR
|
August 30, 1967 |
|
TARANAND SINHA Vs. THAKUR CHANDRA BHUSAN PD SINGH
|
May 3, 1967 |
|
TATA IRON STEEL CO LTD Vs. SULTAN KHAN KABULI
|
November 22, 1967 |
|
TETAR GOPE
Vs. GANAURI GOPE
|
September 12, 1967 |
|
THAKUR PAPER MILLSLTD Vs. STATE
|
October 31, 1967 |
|
TILESHWARI DEVI Vs. BAIDYANATH PRASAD SAH
|
July 20, 1967 |
|
TRIVEDI BROTHERS AND CO Vs. STATE OF BIHAR
|
September 5, 1967 |
|
UGNI Vs. CHOWA MAHTO
|
November 13, 1967 |
|
UMESH CHANDRA SINHA Vs. V N SINGH
|
April 10, 1967 |
|
UNION OF INDIA Vs. HARI NAGAR SUGAR MILLSLTD
|
July 5, 1967 |
|
UNION OF INDIA Vs. GAURI SHANKER BADRI NARAIN
|
July 12, 1967 |
|
UNION OF INDIA Vs. RAMDAS OIL MILLS
|
November 27, 1967 |
|
WORKMAN OF JAMADOBA COLLIERY Vs. EMPLOYERS IN RELATION TO JAMADOBA
|
September 4, 1967 |
|
WORKMEN OF JAMADOBA COLLIERY OF TATA AND STEEL COMPANY LIMITED Vs. JAMADOBA COLLIERY OF TATA IRON AND STEEL COMPANY LIMITED
|
September 14, 1967 |