ABDUL GAFOOR
Vs. WAHIDAN BIBI
|
September 13, 1965 |
ABDUL SATTAR MIAN
Vs. KAILASH PRASAD
|
July 26, 1965 |
ANISUR RAHMAN Vs. SHEIKH ABUL HAYAT
|
January 30, 1965 |
ASHO DEVI Vs. DUKHI SAO
|
February 16, 1965 |
AWADH BIHARI TEWARI Vs. SUDARSAN RAI
|
May 3, 1965 |
AWADHESH PRASAD
Vs. TARKESHWAR SINGH
|
March 23, 1965 |
BALA PRASAD AGIWAI
Vs. UNION OF INDIA
|
April 27, 1965 |
BALARAM SINGH DEO
Vs. MADHU SUDAN SINGH DEO
|
October 27, 1965 |
BALLARPUR COLLIERIES COMPANY
Vs. SALIM M MERCHANT
|
October 28, 1965 |
BANDHU KUNJRA
Vs. RAHMAN KUNJRA
|
December 22, 1965 |
BANK OF BIHAR LTD Vs. COMMISSIONER OF BUXAR MUNICIPALITY
|
July 28, 1965 |
BASANT LAL JAIN Vs. UNION OF INDIA
|
April 30, 1965 |
BHAIRO KUMAR PRASAD JAIN
Vs. JAGAT DIPENDRA PRASAD
|
July 29, 1965 |
BHUTKUN JHA Vs. VICE CHANCELLOR
|
April 7, 1965 |
BIBHUTI BHUSAN BOSE
Vs. NATIONAL COAL TRADING CO
|
October 14, 1965 |
BIBI ABEDA KHATOON Vs. ASSISTANT CUSTODIAN OF EVACUEE PROPERTY
|
April 22, 1965 |
BIBI KHAIRUN NISA
Vs. STATE OF BIHAR
|
January 11, 1965 |
BIHAR STATE ROAD TRANSPORT Vs. STATE OF BIHAR
|
September 17, 1965 |
BIKRAMAJIT SINGH
Vs. STATE OF BIHAR
|
March 30, 1965 |
BOKARO AND RAMGUR LTD Vs. STATE OF BIHAR
|
October 19, 1965 |
CHANDRA SINGH Vs. HARIHAR SINGH
|
May 6, 1965 |
CHANDRESHWAR PRASAD Vs. MATURNI
|
August 31, 1965 |
COMMISSIONER OF INCOME TAX Vs. RAMA JAIN
|
August 20, 1965 |
COMMISSIONER OF INCOME TAX Vs. BILAS RAI TEKRIWAL
|
August 20, 1965 |
COMMISSIONER OF INCOME TAX Vs. KIRKEND COAL COMPANY
|
August 3, 1965 |
COMMISSIONER OF INCOME TAX Vs. JOHARMAL PARSURAM A FIRM
|
December 22, 1965 |
COMMISSIONER OF INCOME TAX Vs. GANGADHAR NATHMAL
|
December 14, 1965 |
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. SAHU JAIN LTD
|
December 9, 1965 |
COMMISSIONER OF WEALTH TAX Vs. SAHU JAIN LTD
|
December 20, 1965 |
DALMIA JAIN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 23, 1965 |
DHANESHWARY Vs. LAND ACQUISITION OFFICER
|
September 17, 1965 |
DUDUL AHIR Vs. MACKI
|
March 26, 1965 |
ELECTRICAL EXECUTIVE ENGINEER Vs. SURENDRA PRASAD PANKAJ
|
October 19, 1965 |
EMPLOYERS IN RELATION TO THE SOUTH KUJAMA COLLIERY
Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
March 23, 1965 |
GARGI SINGH Vs. STATE OF BIHAR
|
November 4, 1965 |
GHULAM SARWAR
Vs. STATE OF BIHAR
|
April 29, 1965 |
GIRDHARI LOHAR Vs. ANAND LOHAR
|
October 14, 1965 |
GOPI CHAND ARYA Vs. SM BEDAMO KUER
|
July 6, 1965 |
GURUCHARAN SINGH Vs. GORAKHNATH SINGH
|
December 17, 1965 |
H C MEHRA Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1965 |
HARNANDAN THAKUR
Vs. STATE OF BIHAR
|
April 28, 1965 |
HARNATH RAI LAKHI PRASAD Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1965 |
HARSCO CORPORATION OPERATING IN INDIA IN THE NAME OF HECKETT ENGINEERING CO INDIA BRANCH DIVISION OF HARSCO CORPORATION Vs. COMMISSIONER OF WEALTH TAX
|
December 14, 1965 |
HINDUSTAN GENERAL ELECTRICAL CORPORATION LTD Vs. STATE OF BIHAR
|
September 21, 1965 |
HINDUSTHAN GENERAL ELECTRICAL CORPORATION LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
November 17, 1965 |
IMAMAN MIAN Vs. SALIGRAM SINGH
|
July 7, 1965 |
IMPERIAL TOBACCO CO OF INDIA LTD Vs. ASSISTANT LABOUR COMMR
|
September 9, 1965 |
INDIAN COPPER CORPORATION LTD Vs. STATE OF BIHAR
|
March 29, 1965 |
INDIAN MACHINERY STORES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1965 |
INDUMATI DEVI Vs. THAG RAUT
|
April 20, 1965 |
INTER STATE TRANSPORT AGENCY
Vs. PRABHAT KUMAR SINHA
|
October 13, 1965 |
ISHARI RAM PANERI
Vs. GANGA BHAGAT
|
January 21, 1965 |
JADUNANDAN SINGH Vs. BALDEO SINGH
|
January 21, 1965 |
JAGDISH
Vs. PRESIDING OFFICER LABOUR COURT
|
September 22, 1965 |
JAGDISH PRASAD GUPTA
Vs. PARMESHWAR PRASAD SINGH
|
March 30, 1965 |
JAGDISH PRASAD VERMA
Vs. STATE
|
March 31, 1965 |
JAIGOBIND SINGH Vs. BRIJ BIHARI SINGH
|
November 18, 1965 |
JANG BAHADUR MISHRA Vs. NAWAL KISHORE MISHRA
|
October 27, 1965 |
JOGESHWAR MAHTON Vs. UCHIT MAHTON
|
January 15, 1965 |
JUGAL KISHORE BHAGAR
Vs. STATE OF BIHAR
|
April 14, 1965 |
KAMLA DEVI Vs. SHEO PRASAD MISHRA
|
August 13, 1965 |
KANIKA HALDAR Vs. STATE OF BIHAR
|
July 20, 1965 |
KARTIK LALL Vs. STATE OF BIHAR
|
October 19, 1965 |
KEDAR NATH GOENKA
Vs. V PRASAD
|
July 27, 1965 |
KEDAR RAM Vs. STATE OF BIHAR
|
May 4, 1965 |
KIRTI BHUSAN SINGH
Vs. DIPTI BIKASH BAHADURI
|
July 15, 1965 |
KUJU COLLIERIES LTD Vs. JHAR KHAN MINES LTD
|
October 19, 1965 |
LACHHIA SAHUAIN
Vs. RAM SHANKAR SAH
|
September 22, 1965 |
LADDU MAL Vs. STATE OF BIHAR
|
April 26, 1965 |
LAKSHMAN SHASTRI
Vs. STATE OF BIHAR
|
September 20, 1965 |
LAKSHMI DEVI Vs. STATE OF BIHAR
|
April 15, 1965 |
LAKSHMI KANTA JHA
Vs. BHUNESHWAR PRASAD NARAIN SINGH
|
November 11, 1965 |
LAKSHMI NARAIN RAM NARAIN
Vs. UNION OF INDIA
|
February 2, 1965 |
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs. COMMISSIONER OF INCOME TAX
|
December 22, 1965 |
MANINDRA NATH CHATTERJEE
Vs. MAHRAJ KUMAR SUDHANSU KANT ACHARYA
|
April 29, 1965 |
MAZHAR ALI
Vs. HAKIMUDDIN
|
February 23, 1965 |
MODERN MOVIE Vs. TEWARI (S B
|
November 9, 1965 |
MOHAMMAD ELIAS
Vs. ARDHENDU MISHRA
|
February 26, 1965 |
MOHAMMAD SADIQUE
Vs. G NARAIN
|
November 25, 1965 |
MOHAMMAD SAGIRUDDIN
Vs. DISTRICT MECHANICAL ENGINEER N E F RLYS
|
October 12, 1965 |
MOTIPUR ZAMINDARI CO PRIVATE LTD Vs. KEDAR NATH SINGH
|
September 7, 1965 |
MURLI PRASAD
Vs. PARASNATH PRASAD
|
May 7, 1965 |
NANDKUMAR TEWARI Vs. ALI HASAN
|
April 28, 1965 |
NARAIN SINHA Vs. UNIVERSITY OF BIHAR
|
March 15, 1965 |
NEW ASIATIC INSURANCE CO LTD Vs. BIHAR STATE CO OPERATIVE BANK LTD
|
February 10, 1965 |
NITYA NAND PATHAK
Vs. PATIRAM BARI
|
January 18, 1965 |
NUND AND SAMONT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1965 |
PANNA LAL RASTOGI
Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1965 |
PARICHHIT SINGH
Vs. DEOKI SINGH
|
February 10, 1965 |
PHUL KUMARI
Vs. SHEODAHIN TIWARY
|
January 25, 1965 |
PRAFULLA CHANDRA SINHA Vs. CHOTANAGPUR BANKING ASSOCIATION LTD
|
March 16, 1965 |
PRITHWINATH SINGH Vs. SURAJ AHIR
|
October 18, 1965 |
R K SINGH Vs. JAGARNATH BHAGAT
|
January 7, 1965 |
RADHESHYAM KALBALIA
Vs. SUB DIVISIONAL OFFICER OF DUMKA
|
September 15, 1965 |
RAM AUTAR SAHAI
Vs. SUB DIVISIONAL EDUCATION OFFICER
|
October 11, 1965 |
RAM BALI SINGH Vs. LAKSHMI KUAR
|
January 14, 1965 |
RAM CHARITAR LAL GUPTA
Vs. STATE OF BIHAR
|
March 23, 1965 |
RAM DASS SHUKLA
Vs. STATE OF BIHAR
|
August 31, 1965 |
RAM NARAYAN PANDEY Vs. KEDAR NATH TEWARI
|
January 30, 1965 |
RAM RATAN LAL
Vs. KASHINATH TEWARI
|
July 29, 1965 |
RAMANUGRAH JHA
Vs. STATE OF BIHAR
|
July 28, 1965 |
RAMBADAN PD SINGH Vs. PARASNATH CHOUBEY
|
April 14, 1965 |
RAMCHANDRA MAHTON Vs. STATE OF BIHAR
|
October 12, 1965 |
RAMESHWAR PRASAD AGARWAL
Vs. A K SINHA
|
May 14, 1965 |
RAMKISHUN MAHTON Vs. NERO DEVI
|
March 9, 1965 |
RAMKRISHNA SINGH
Vs. MAHADEI HALUAI
|
January 30, 1965 |
RAMNAGINA SAH Vs. HARIHAR SAH
|
August 27, 1965 |
RAMPEARE SINGH Vs. SM RAMKALI DEVI
|
March 30, 1965 |
RAMSHARNAGAT SINGH Vs. STATE OF BIHAR
|
February 19, 1965 |
S BHATTACHARYA AND CO Vs. SUPERINTENDENT OF EXCISE
|
November 5, 1965 |
SAKHI RAM Vs. PRESIDING OFFICER LABOUR COURT
|
September 8, 1965 |
SALIGRAM MARWARI Vs. AYODHYA PRASAD MUSADDILAL
|
February 10, 1965 |
SATYADEO PRASAD
Vs. CHANDERJOTI DEBI
|
February 26, 1965 |
SAWALIA BEHARI LALL VERMA
Vs. TRIBIKRAM DEO NARAIN SINGH
|
January 5, 1965 |
SHAH MOHAMMAD HABIB SAJJADA NASIN
Vs. MOULVI MANZOOR ALI
|
February 24, 1965 |
SHEODAYAL BHARATIA
Vs. DALURAM AGARWALLA
|
April 12, 1965 |
SHIVA BHIKSHUK MISHRA
Vs. STATE OF BIHAR
|
August 25, 1965 |
SHIVA KUMAR PRASAD VERMA Vs. STATE OF BIHAR
|
December 1, 1965 |
SHIVASHANKER SINGH Vs. RAGHUBANSH SINGH
|
August 5, 1965 |
SHIVESHWAR PRASAD SINHA
Vs. DISTRICT MAGISTRATE OF MONGHYR
|
August 25, 1965 |
SHYAM BAHADUR KOERI Vs. STATE
|
September 20, 1965 |
SOUTH BIHAR SUGAR MILLS LTD Vs. MAHARAJ PRASAD SINGH
|
April 1, 1965 |
STATE Vs. BANAILA DOME
|
April 28, 1965 |
STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT LABOUR COURT
|
September 22, 1965 |
STATE OF BIHAR
Vs. MADANLAL AGARWALLA
|
July 5, 1965 |
STATE OF BIHAR Vs. ISMAIL
|
May 14, 1965 |
STATE OF BIHAR Vs. GHULAM SARWAR
|
March 30, 1965 |
SULAR MAHTO
Vs. BASUDEO MODI
|
November 16, 1965 |
SURAJMAL MARWARI Vs. RAMPEARAYLAL KHANDELWAL
|
May 12, 1965 |
TALKESHWARI DEVI Vs. RAM RAN BIKAT PRASAD SINGH
|
February 17, 1965 |
TARAK NATH GHOSH
Vs. GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS
|
March 31, 1965 |
TATA IRON AND STEEL CO LTD Vs. ABDUL WAHAB
|
April 17, 1965 |
TAUSIF AHMAD Vs. MUNSHI BAHARUDDIN
|
January 1, 1965 |
TRILOKI MANDAR Vs. DUKHNI DEVI
|
July 16, 1965 |
UDAI BHAN SINGH
Vs. STATE OF BIHAR
|
April 27, 1965 |
UDIT RAM BARAI
Vs. STATE OF BIHAR
|
October 22, 1965 |
UNION OF INDIA Vs. PRADIP LAMP WORKS
|
October 18, 1965 |
UNION OF INDIA Vs. SATYABATI
|
February 17, 1965 |
UNION OF INDIA AS OWNER OF NORTH EASTERN RAILWAY AND EASTERN RAILWAY ADMINISTRATION Vs. SK ABDUL MAJEED
|
January 7, 1965 |
UNION OF INDIA AS OWNER OF THE EASTERN RAILWAY ADMINISTRATION Vs. COMMISSIONER OF SAHIBGANJ MUNICIPALITY
|
May 22, 1965 |
VIRENDRA KUMAR SHARMA Vs. SADA NAND CHAKRAVARTY
|
August 16, 1965 |
VISHWA MITRA Vs. STATE OF BIHAR
|
August 31, 1965 |