|
ABDUL HAMID SADIQ
Vs. BIBI ASHRAFUNNISSA
|
September 16, 1964 |
|
ABDUL LATIFF
Vs. STATE OF BIHAR
|
March 27, 1964 |
|
ABDUL RAHIM
Vs. AZIMUDDIN
|
September 14, 1964 |
|
ABDUL SAYEED KHAN Vs. JAGARNATH NONIA
|
December 15, 1964 |
|
ABDUR RAHMAN
Vs. STATE
|
February 25, 1964 |
|
ADITYA NARAIN RAI
Vs. RAMASIS RAI
|
April 28, 1964 |
|
AJIT SINGH Vs. RANCHI UNIVERSITY
|
January 15, 1964 |
|
ALI AHMAD
Vs. K PATI
|
December 22, 1964 |
|
AMBIKA PRASAD
Vs. STATE OF BIHAR
|
February 19, 1964 |
|
ARUN KUMAR SINHA Vs. UNION OF INDIA
|
February 13, 1964 |
|
ASHIQ HASAN KHAN Vs. SUB DIVISIONAL OFFICER
|
December 23, 1964 |
|
BAHELA KUER
Vs. GARJAN RAI
|
February 14, 1964 |
|
BAIDYANATH PRASAD
Vs. AWADHESH SINGH
|
January 27, 1964 |
|
BAJESHWAR SINGH Vs. RAM BAHADUR SINGH
|
November 19, 1964 |
|
BALRAM MANDAL
Vs. RAJANI MANDALAIN
|
April 14, 1964 |
|
BALRAM SINGH Vs. BUDHO DEVI
|
August 18, 1964 |
|
BANWAREE BANSPHOR Vs. STATE OF BIHAR
|
August 26, 1964 |
|
BASUDEO CHANDRA SINHA
Vs. CHANCELLOR UNIVERSITY OF BIHAR
|
December 22, 1964 |
|
BATESHWAR PRASAD
Vs. LALITESHWAR PRASAD SHAHI
|
April 25, 1964 |
|
BEHAR JOURNALS LTD Vs. H K CHAUDHURI
|
May 6, 1964 |
|
BEHARILAL
Vs. QURBAN
|
March 26, 1964 |
|
BELSAND SUGAR CO LTD Vs. STATE
|
May 6, 1964 |
|
BHAGIA Vs. STATE OF BIHAR
|
October 5, 1964 |
|
BHALGORA COAL CO LTD Vs. INDRAJIT SINGH
|
January 6, 1964 |
|
BHARAT ELECTRICAL STORES Vs. UNION OF INDIA
|
January 22, 1964 |
|
BHAROSA SINGH
Vs. SHEO BARAN SINGH
|
February 24, 1964 |
|
BHIKHRAJ JAIPURIA
Vs. STATE OF BIHAR
|
July 28, 1964 |
|
BHOLA PRASAD CHAUDHARY Vs. GURU PRASAD SAH
|
April 13, 1964 |
|
BHUPENDRA NARAIN MANDAL
Vs. EK NARAIN LAL DAS
|
August 21, 1964 |
|
BIHARI LALL Vs. BINDESHWARI PRASAD
|
January 1, 1964 |
|
BIRBAR ROY
Vs. THAKUR DALIP SINGH
|
April 17, 1964 |
|
BRAHMDEO NARAIN SINGH
Vs. MEMBERS OF THE NOTIFIED AREA COMMITTEE
|
November 19, 1964 |
|
BUJHAWAN SINGH Vs. SHYAMA DEVI
|
February 13, 1964 |
|
CHANDRA BHUSAN DUBEY Vs. STATE OF BIHAR
|
April 28, 1964 |
|
CHANDRABALI
Vs. CHIEF MINING ENGINEER TATA IRON AND STEEL CO LTD
|
July 17, 1964 |
|
CHANDRABALI SHAH
Vs. PRITAM SINGH
|
September 29, 1964 |
|
CHANDRAMA RAI Vs. HARBANS RAI
|
July 8, 1964 |
|
CHAPALA DEBI Vs. RAKHAL CHANDRA SEN GUPTA
|
January 30, 1964 |
|
CHAPALA DEVI Vs. RAKHAL CHANDRA SEN GUPTA
|
February 3, 1964 |
|
CHAPALA DEVI Vs. RAKHAL CHANDRA SEN GUPTA
|
February 12, 1964 |
|
CHOTA NAGPUR BANKING ASSOCIATION LTD Vs. RAMAPATI BISWAS
|
January 4, 1964 |
|
CHOUTHMAL AGARWALLA
Vs. STATE
|
January 16, 1964 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. HANUMAN SUGAR MILLS LTD
|
January 20, 1964 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SHREE HANUMAN
SUGAR MILLS LTD
|
March 20, 1964 |
|
DEBENDRA PRASAD SRIVASTAVA
Vs. STATE OF BIHAR
|
September 29, 1964 |
|
DEHRI ROHTAS LIGHT RAILWAY CO LTD Vs. CENTRAL GODHAR COLLIERY CO
|
August 28, 1964 |
|
DHURI SAH
Vs. KISHUN PRASAD SAH
|
August 7, 1964 |
|
DULAR KUER Vs. KESAR KUER
|
January 4, 1964 |
|
ENAYATULLAH KHAN
Vs. JALAN TRADING CO
|
December 7, 1964 |
|
GAJU PAHAN Vs. RIJHU TELI
|
July 3, 1964 |
|
GANGA RAM
Vs. RAM LACHAN SINGH
|
September 21, 1964 |
|
GANGA RAM
Vs. UNION OF INDIA
|
February 4, 1964 |
|
GAURI SHANKER JHA
Vs. SHIVASATI PRASAD
|
January 13, 1964 |
|
GOSWAMI GARIBANAND DAS Vs. MANU LAL
|
October 7, 1964 |
|
GULABCHAND JAIN
Vs. JHAURI MAL
|
November 27, 1964 |
|
GURDIT SINGH
Vs. TATA IRON AND STEEL CO LTD
|
November 20, 1964 |
|
H KRISHNA MURTHY Vs. JAGARNATH SINGH
|
July 25, 1964 |
|
HANIF Vs. CHAMARI SAO
|
March 2, 1964 |
|
HARDEO MAHTO
Vs. ABDUL AZIZ
|
September 9, 1964 |
|
HARIDAS GHOSH Vs. THAKUR JOGENDRA NATH SAHDEO
|
February 21, 1964 |
|
HARIHAR BHAGAT
Vs. MOSSFIR PATHAK
|
March 4, 1964 |
|
HARISHANKER PRASAD Vs. BISHWANATH PRASAD
|
August 27, 1964 |
|
HARKHIT SINGH
Vs. RAMRATI DEVI
|
December 18, 1964 |
|
HIMALAYA ENGINEERING CO Vs. COMMISSIONER OF INCOME TAX
|
February 25, 1964 |
|
HINDUSTAN GENERAL ELECTRICAL CORPORATION LTD Vs. STATE OF BIHAR
|
March 10, 1964 |
|
HINDUSTAN STEEL LTD Vs. INGENIURS AND CONTRACTORS
|
May 15, 1964 |
|
ISHWAR PRASAD Vs. SAGARMAL KEJRIWAL
|
September 17, 1964 |
|
JAGARNATH PRASAD BHAGAT Vs. SHARDA DEVI
|
January 10, 1964 |
|
JAGDEO MAHTON
Vs. SITARAM MAHTON
|
January 7, 1964 |
|
JAGDEO SINGH Vs. SHIVADENI SINGH
|
December 21, 1964 |
|
JAGDISH PANDEY
Vs. VICE CHANCELLOR UNIVERSITY OF BIHAR
|
April 30, 1964 |
|
JAGDISH REWANI
Vs. RAJENDRA NATH SARKAR
|
May 7, 1964 |
|
JAGGERNATH SINGH
Vs. NARAYAN SAROGI
|
October 9, 1964 |
|
JAINARAYAN SAH Vs. SURAT KUER AND THEREAFTER MT RADHIKA DEVI
|
April 7, 1964 |
|
JAMSHEDPUR NOTIFIED AREA COMMITTEE
Vs. C L MAHTON
|
November 2, 1964 |
|
JAMSHEDPUR NOTIFIED AREA COMMITTEE
Vs. CHHAGGAN LAL
|
November 2, 1964 |
|
JAYANAND CHOUDHARY
Vs. DUKHIA MALLAH
|
August 13, 1964 |
|
JIBACHH SHAH
Vs. STATE
|
July 10, 1964 |
|
JILDAR RAM
Vs. GOURI SHANKAR PANDEY
|
December 23, 1964 |
|
JUGAL KISHORE BHADANI
Vs. UNION OF INDIA
|
September 15, 1964 |
|
JUGAL KISHORE TAMAKUWALA
Vs. MUNICIPAL COMMISSIONERS OF SAHIBGANJ MUNICIPALITY
|
August 14, 1964 |
|
JULUMDHARI RAI Vs. DEBI RAI
|
December 3, 1964 |
|
KAMLI DEVI Vs. GANGA DEVI BAGLA
|
April 28, 1964 |
|
KAPILDEO
Vs. STATE OF BIHAR
|
December 2, 1964 |
|
KEDARNATH GOENKA Vs. KHAJA HASSAN IMAM
|
April 24, 1964 |
|
KHAS KARANPURA COLLIERY LTD Vs. UNION OF INDIA
|
October 30, 1964 |
|
KHATRANI KUER Vs. TAPESHWARI KUER
|
January 22, 1964 |
|
KHOSHI MAHTON Vs. STATE
|
April 29, 1964 |
|
KIRKEND COAL COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 27, 1964 |
|
KRISHNA JEE Vs. RAJESHWAR MISRA
|
May 15, 1964 |
|
KRISHNA MOHAN SAHAI
Vs. GANESH SINGH
|
August 20, 1964 |
|
KRISHNADEO PRASAD
Vs. BUDHNI
|
July 20, 1964 |
|
LAKHI PRASAD AGARWAL Vs. STATE OF BIHAR
|
November 13, 1964 |
|
LAL KUMARI DEVI Vs. FULMATI KUER
|
December 15, 1964 |
|
LILJU MANDAL Vs. CHANDRA DEVI
|
February 21, 1964 |
|
MAHABIR BELDAR
Vs. STATE
|
November 7, 1964 |
|
MAHABIT MALLAH Vs. SONE VALLEY PORTLAND CEMENT CO LTD
|
March 24, 1964 |
|
MAN MOHAN DEO
Vs. SM SHAILBALA ROY
|
June 18, 1964 |
|
MANGAL MAHTON
Vs. BEHARI MAHTON
|
April 6, 1964 |
|
MINALAL MUNDHRA
Vs. ANCHI DEVI
|
February 24, 1964 |
|
MOULVI MAHTO Vs. DWARKA MAHTO
|
September 7, 1964 |
|
MUHAMMAD PEARUDDIN
Vs. DEPUTY MINISTER TRANSPORT GOVERNMENT OF BIHAR
|
December 4, 1964 |
|
NAGESHWAR PRASAD SINGH
Vs. SONA DEVI
|
July 29, 1964 |
|
NAINA SAH Vs. RAMRUP SAH
|
July 3, 1964 |
|
NALINI RANJAN CHAKRAVARTY
Vs. KIRAN RANI CHAKRAVARTY
|
April 21, 1964 |
|
NAND LAL MAHTON
Vs. NAUBAT MAHTON
|
September 4, 1964 |
|
NANDA KISHORE SHARMA
Vs. STATE OF BIHAR
|
December 23, 1964 |
|
NARAYAN BIKRAM SHAH
Vs. KEDAR PANDEY
|
March 26, 1964 |
|
NARAYAN DUTT CHOUBEY Vs. HARDEO CHOUBEY
|
March 10, 1964 |
|
NATH BANK LTD Vs. AMITAVA DAS GUPTA
|
September 3, 1964 |
|
NATHUNI PRASAD SINGH Vs. UNION OF INDIAKACHNAR KUER
|
October 3, 1964 |
|
NAWAL KISHORE PRASAD Vs. JAMUNA DUBEY
|
November 18, 1964 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAMTA SINGH
|
January 9, 1964 |
|
NILKANTH MAHTON Vs. MUNSHI SINGH
|
October 7, 1964 |
|
NIRANJAN PAL Vs. CHAITANYALAL GHOSH
|
April 28, 1964 |
|
NITYANATH JHA Vs. STATE
|
September 4, 1964 |
|
PATNA MUNICIPAL CORPORATION
Vs. DULARCHAND SAO
|
May 14, 1964 |
|
PATNA MUNICIPAL CORPORATION
Vs. KAILASH BEHARI SINHA
|
December 18, 1964 |
|
PHUL KUMARI DEVI
Vs. SAMBHU PRASAD SINGH
|
August 25, 1964 |
|
PIR MOHAMMAD Vs. ABDUL MAJID
|
March 4, 1964 |
|
PRAHLAD RAI TULSIAN
Vs. DAULAT SINGH
|
March 31, 1964 |
|
PRAVASH CHANDRA KAR
Vs. PREMCHAND SAHUKAR
|
December 9, 1964 |
|
PURNA NAND PURI
Vs. KAMALA SINHA
|
August 31, 1964 |
|
R L VERMA Vs. TATA WORKERS UNION
|
September 4, 1964 |
|
RADHAKANT JHA Vs. MAHA JHA
|
January 13, 1964 |
|
RAGHU NATH SAH Vs. STATE OF BIHAR
|
May 6, 1964 |
|
RAGHUBANSH DUBEY
Vs. STATE OF BIHAR
|
April 10, 1964 |
|
RAGHUNANDAN SAO Vs. NARAIN SAO
|
January 9, 1964 |
|
RAJANI KANT SINHA
Vs. BANK OF BIHAR LTD
|
April 22, 1964 |
|
RAJU ALIAS RAJENDRA MAHTO Vs. STATE
|
February 4, 1964 |
|
RAM CHANDRA PRASAD SAHI Vs. STATE OF BIHAR
|
December 8, 1964 |
|
RAM DEYAL SINGH
Vs. INDRASAN KUER
|
March 31, 1964 |
|
RAM ISHWAR SINGH
Vs. RAMBACHAN SINGH
|
July 16, 1964 |
|
RAM NARAIN
Vs. UNION OF INDIA
|
December 4, 1964 |
|
RAM NATH MODI Vs. ANARDEI DEVI
|
January 2, 1964 |
|
RAM PRASAD CHOUDHARY Vs. UNION OF INDIAFULIA
|
May 14, 1964 |
|
RAM PRASAD SINGH
Vs. SITAL PRASAD SINGH
|
August 19, 1964 |
|
RAM UDGAR SINGH
Vs. PRESIDING OFFICER LABOUR COURT C N DIVISION
|
May 6, 1964 |
|
RAMBILAS MAHTO Vs. BABU DURGA BIJAI PRASAD SINGH
|
December 2, 1964 |
|
RAMCHANDRA RAM
Vs. CHAIRMAN RAJGIR NOTIFIED AREA COMMITTEE
|
October 29, 1964 |
|
RAMCHANDRA SAHU
Vs. SM SAFELI GHOSE
|
November 26, 1964 |
|
RAMDEO JHA Vs. NARENDRA NARAYAN MISHRA
|
January 15, 1964 |
|
RAMESH CHANDRA DUTT
Vs. UNION OF INDIA
|
October 5, 1964 |
|
RAMESHWAR LAL
Vs. MANGI LAL
|
March 10, 1964 |
|
RAMJANAM SINGH Vs. RAMANAND SINGH
|
February 3, 1964 |
|
RAMLAL JUGAL KISHORE Vs. EPTO
|
December 8, 1964 |
|
RAMPADARATH THAKUR Vs. HARI NARAIN PRASAD
|
December 18, 1964 |
|
RAMPYARI KUER Vs. DULHIN BACHURAJ KUER
|
October 3, 1964 |
|
RAMRUDHAR SINGH
Vs. DILESHWAR SINGH
|
September 9, 1964 |
|
RAMSWAROOP SINGH Vs. GANESH MISSIR
|
April 15, 1964 |
|
RAMSWARUP SINGH Vs. SUB DIVISIONAL OFFICER
|
September 15, 1964 |
|
S ABDUL RAHIM Vs. ANIKUN NISSA
|
February 25, 1964 |
|
S K SINHA Vs. PATNA UNIVERSITY
|
December 1, 1964 |
|
SABOO ALIAS SOBHOO MALI
Vs. TATA IRON AND STEEL CO LTD
|
August 17, 1964 |
|
SAGARMAL CHOUDHURY
Vs. UNION OF INDIA AS OWNER OF SOUTH EASTERN RAILWAY
|
November 4, 1964 |
|
SAILESHWAR LAKHAIYAR
Vs. KANTI KUMAR SINHA
|
February 3, 1964 |
|
SARDAR AMAR SINGH Vs. K S BADALIA
|
July 7, 1964 |
|
SARJU SINGH
Vs. MAHENDRA PRATAP SINGH
|
July 17, 1964 |
|
SAROJ KUMAR BANERJEE Vs. GAYA SUGAR MILLS LTD
|
January 27, 1964 |
|
SATDEO NARAIN Vs. UNION OF INDIA
|
March 16, 1964 |
|
SATISH CHANDRA GORAI Vs. BINAPANI GORAI
|
February 13, 1964 |
|
SATRUHAN JHA Vs. STATE
|
April 8, 1964 |
|
SATYA NARAIN MISHRA
Vs. STATE
|
September 14, 1964 |
|
SHANKER LAL KEJRIWAL Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1964 |
|
SHEO KUMAR DUBEY
Vs. TRIBHUWAN RAI MUKHTEAR
|
April 6, 1964 |
|
SHEOGULAM SAH
Vs. THITAR GOPE
|
November 24, 1964 |
|
SHREE BIHARIJI MILLS LTD Vs. UNION OF INDIA
|
January 6, 1964 |
|
SITAMARHI CENTRAL CO OPERATIVE BANK LTD Vs. THAKUR JUGAL KISHORE SINHA
|
December 14, 1964 |
|
STATE
Vs. CHUNI LAL BEGANI
|
September 7, 1964 |
|
STATE Vs. RAMYAS THAKUR
|
March 9, 1964 |
|
STATE OF BIHAR
Vs. SITARAM SAHU
|
May 6, 1964 |
|
STATE OF BIHAR
Vs. HARI MISHRA
|
May 8, 1964 |
|
STATE OF BIHAR Vs. S K MEHTA
|
July 24, 1964 |
|
STATE OF BIHAR Vs. TULSI RAM TIBRIWALA
|
August 20, 1964 |
|
STATE OF BIHAR Vs. BHAGWAN SAH
|
January 27, 1964 |
|
STATE OF BIHAR Vs. RAMA BHUSHAN BASU
|
February 17, 1964 |
|
STATE OF BIHAR Vs. ADAM HUSSAIN
|
April 16, 1964 |
|
SUDHANSU KANTA
Vs. MANINDRA NATH
|
October 5, 1964 |
|
SUKHDEO BHAGAT Vs. BISHWANATH SINGH
|
August 20, 1964 |
|
SUKHDEO DUBEY Vs. RAM PRASAD DUBEY
|
November 26, 1964 |
|
SUKHDEO THAKUR Vs. J W S ATKIN
|
February 17, 1964 |
|
SUMANGLI DEVI
Vs. STATE OF BIHAR
|
November 23, 1964 |
|
SUSHIL KUMAR CHOUDHARY
Vs. STATE OF BIHAR
|
December 22, 1964 |
|
TARA SINGH
Vs. SURJADEO SINGH
|
January 31, 1964 |
|
THAKUR PRASAD GUPTA Vs. STATE OF BIHAR
|
November 20, 1964 |
|
THAKUR TANTI
Vs. STATE
|
May 7, 1964 |
|
TIRBENI PRASAD RUNGTA
Vs. STATE OF BIHAR
|
November 23, 1964 |
|
TUNU KHAN
Vs. UNION OF INDIA REPRESENTING CENTRAL RLY AND SOUTH EASTERN RLY
|
September 21, 1964 |
|
UMAKANT SINGH Vs. BINDA CHOUDHARY
|
December 17, 1964 |
|
UMEDRAY WORAH
Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1964 |
|
UNION OF INDIA Vs. MOHAMMAD YATTEM ABDUL SATTAR
|
January 8, 1964 |
|
UNION OF INDIA Vs. NAWAB PANDEY
|
March 12, 1964 |
|
UNION OF INDIA Vs. NAGESHWAR PRASAD
|
March 26, 1964 |
|
UNION OF INDIA AS OWNER OF S E RLY AND CENTRAL RLY ADMINISTRATION Vs. NIRMAL KUMAR PROMODE KUMAR
|
January 10, 1964 |
|
UPENDRA NATH PATHAK Vs. SARJU MALI
|
December 17, 1964 |
|
VIDYASAGAR SINGH
Vs. KRISHNA BALLABHA SAHAY
|
December 17, 1964 |
|
WORKMEN OF ROHTAS INDUSTRIESLTD Vs. H K CHOUDHURI
|
August 21, 1964 |
|
YUGAL KISHORE SINHA Vs. NAGENDRA PRASAD YADAV
|
January 31, 1964 |
LOGIN