|
AJODHYA PRASAD SINGH
Vs. NARAIN PRASAD JALAN
|
March 8, 1963 |
|
ANOORA Vs. BABU SAGARMAL
|
January 2, 1963 |
|
AZIZ KHAN Vs. STATE OF BIHAR
|
August 5, 1963 |
|
BALDEO PANDEY
Vs. RAM PRASAD RAUT
|
April 3, 1963 |
|
BALESHWAR PRASAD CHAUDHARY
Vs. STATE OF BIHAR
|
January 1, 1963 |
|
BARMESHWAR NATH PRASAD SINGH
Vs. BABU KUER RAI
|
August 9, 1963 |
|
BHAGWAN PRASAD
Vs. STATE OF BIHAR
|
March 16, 1963 |
|
BHARATH SAHU
Vs. CHANDRIKA PRASAD VERMA
|
August 6, 1963 |
|
BHOGAL PASWAN Vs. BIBI NABIHAN
|
August 22, 1963 |
|
BISHWANATH PRASAD
Vs. NATIONAL COAL DEVELOPMENT CORPORATION PRIVATE LTD
|
May 23, 1963 |
|
BISHWANATH PRASAD Vs. RAMJI PRASAD SINHA
|
August 29, 1963 |
|
BRAJ KISHORE BAHADUR
Vs. STATE OF BIHAR
|
April 8, 1963 |
|
BRIJENDRA PRASAD NARAIN SINGH
Vs. STATE OF BIHAR
|
July 26, 1963 |
|
BULKAN SAH Vs. GANGA DEVI NATHANI
|
October 7, 1963 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MOTIPUR ZAMINDARY COMPANY LIMITED
|
August 21, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. RAMNIK LAL KOTHARI
|
October 5, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN MALLAH
|
September 12, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA GYANODAY SUGAR LIMITED
|
October 17, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED
|
April 4, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. KUMAR TARA PRASAD SINGH
|
April 3, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. BANARSILAL RAJGARHIA
|
March 15, 1963 |
|
DEOLAKHAN THATHERA
Vs. STATE OF BIHAR
|
April 15, 1963 |
|
DEPUTY COMMR Vs. BRIDHICHAND BANSHIDHAR
|
April 17, 1963 |
|
DHANKISTO MANDAL Vs. RAM KISTO MANDAL
|
March 20, 1963 |
|
DUKH HARAN TEWARY Vs. DULHIN BIHASA KUER
|
March 4, 1963 |
|
DULARI SINGH Vs. BIJENDRA SINGH
|
March 14, 1963 |
|
DULICHAND HARDWARI MULL
Vs. STATE OF BIHAR
|
March 22, 1963 |
|
GANGADHAR PANDEY
Vs. UNION OF INDIA
|
August 30, 1963 |
|
GAURI SHANKAR SINGH Vs. JADU GOPE
|
March 8, 1963 |
|
GAYA THAKUR
Vs. BHAGWAT PRASAD SHARMA
|
January 24, 1963 |
|
GOURI SHANKAR BAJORIA
Vs. RAM BANKA
|
June 26, 1963 |
|
GUHIRAM GOPE Vs. UDAY CHANDRA GHOSAL
|
April 6, 1963 |
|
GULAB CHAND Vs. SHEO KARAN LALL SETH
|
August 27, 1963 |
|
GULAM SARWAR FIRGAR
Vs. STATE OF BIHAR
|
March 14, 1963 |
|
HARIHAR SAO
Vs. BHAGWAN DAS
|
February 7, 1963 |
|
HINDUSTAN CONSTRUCTION COMPANY
Vs. STATE OF BIHAR
|
January 23, 1963 |
|
HORIL MAHTON Vs. REWA MAHTON
|
September 27, 1963 |
|
HOWRAH-AMTA LIGHT RAILWAY Vs. CENTRAL GOVERNMENT INDUSTRIAL
|
May 3, 1963 |
|
HURRILADIH COAL CO LTD Vs. G PALIT
|
February 2, 1963 |
|
INDIAN STEEL AND WIRE PRODUCT LTD Vs. BHARAT
|
October 10, 1963 |
|
ISHAR DAYAL THAKUR
Vs. SHEOPARSAN SINGH
|
August 13, 1963 |
|
JAGAT KISHORE PRASAD NARAIN SINGH
Vs. SURENDRA KUMAR BHADANI
|
April 18, 1963 |
|
JAGDISH CHANDRA GHOSE Vs. BASANT KUMAR BOSE
|
April 6, 1963 |
|
JAGDISH VASTRALAYA Vs. STATE OF BIHAR
|
August 7, 1963 |
|
JAIN S P Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1963 |
|
JANKIDAS MOHANLAL Vs. COMMISSIONER OF INCOME TAX
|
October 18, 1963 |
|
JOHAN URAON EKKA Vs. SITARAM SAO BHAGAT
|
February 14, 1963 |
|
KAMAL DAS
Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
|
December 12, 1963 |
|
KAMESHWAR NATH Vs. RAGHUBIR MAHTO
|
August 28, 1963 |
|
KAMESHWAR PRASAD SINGH Vs. MITHILESH KISHORI DEVI
|
August 8, 1963 |
|
KANHAIYA MISSIR Vs. DINANATH MISSIR
|
July 2, 1963 |
|
KARTAR SINGH
Vs. BAJRANGI LALL
|
July 3, 1963 |
|
KARTIK ORAON
Vs. DAVID MUNZNI
|
November 14, 1963 |
|
KEDAR NATH GUPTA
Vs. SM SUPRAVA
|
March 20, 1963 |
|
KRISHNA NANDAN SAHAY Vs. RAVANESHWAR MISRA
|
September 25, 1963 |
|
LACHHMI NARAIN Vs. GANGA MAHTON
|
April 18, 1963 |
|
LACHHUMAN MUNDA
Vs. STATE OF BIHAR
|
September 11, 1963 |
|
LALBIHARI TIWARI
Vs. SHEO SHANKAR PRASAD
|
December 20, 1963 |
|
LALITESHWAR PRASAD SHAHI
Vs. BATESHWAR PRASAD
|
January 14, 1963 |
|
M P SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 26, 1963 |
|
MADHO CHARAN SARKAR Vs. STATE
|
January 15, 1963 |
|
MAHABIR MAHTON Vs. SONMATI KUER
|
September 23, 1963 |
|
MAHENDRA KUMAR TEWARY
Vs. CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
|
January 11, 1963 |
|
MAHESH PRASAD SINHA
Vs. MANJAY LAL
|
August 30, 1963 |
|
MAHIPAT MISSIR Vs. GANPAT SAH
|
January 28, 1963 |
|
MANAGEMENT OF SENDRA BANSJORA COLLIERY CO PR LTD Vs. SHANTILAL M BHATT
|
February 6, 1963 |
|
MANAGER COURT OF WARDS ESTATE Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1963 |
|
MANICKCHAND SAO Vs. BHAGWAN DAS
|
December 16, 1963 |
|
MATUKI MAHTON Vs. STATE
|
January 17, 1963 |
|
MINOR RAMPEARY Vs. JAI PRAKASH
|
March 20, 1963 |
|
MOHAMMAD KHALILUR RAHMAN
Vs. PARASNATH
|
October 15, 1963 |
|
MOHANLAL
Vs. HABIBULLAH
|
June 26, 1963 |
|
MOHARI MAHTO Vs. MOKARAM MAHTO
|
April 12, 1963 |
|
MUNSHI MAHTO Vs. RAMAUTAR MAHTO
|
January 22, 1963 |
|
NAND KISHORE AGARWAL
Vs. B N RAI
|
May 10, 1963 |
|
NANHU LAL VITHUL Vs. GAYA LODGING HOUSE COMMITTEE
|
October 17, 1963 |
|
NATHUNI MISSIR
Vs. MOSAMMAT RATNA KUER
|
February 21, 1963 |
|
PARSURAM RAI Vs. DILJAN MIAN
|
November 28, 1963 |
|
PRABHU NARAIN Vs. KAMLA PRASAD
|
September 5, 1963 |
|
PRITHWI MURMU Vs. STATE
|
August 21, 1963 |
|
PRIYABRAT NARAIN SINGH
Vs. BRIJMOHAN SINGH
|
September 6, 1963 |
|
PROFESSOR SHATRUGHNA PRASAD SINGH
Vs. CHANCELLOR BHAGALPUR UNIVERSITY
|
December 9, 1963 |
|
PUNIT RAI Vs. MOHAMMAD MAJID
|
November 17, 1963 |
|
RADHA RAI Vs. RAM REKHA RAI
|
February 7, 1963 |
|
RAGHUNANDAN SINGH Vs. RAMBALAK SINGH
|
October 4, 1963 |
|
RAGHUNATH RAI Vs. RAM JANKI JUGAL SARKAR
|
November 28, 1963 |
|
RAGHUNATH SHARMA Vs. STATE
|
January 23, 1963 |
|
RAJA BAHADUR KAMAKHYA NARAIN SINGH OF RAMGARH Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1963 |
|
RAJA SINGH Vs. MAHENDRA SINGH
|
January 25, 1963 |
|
RAJKUMAR INDRA JITENDRA NARAIN SINGH
Vs. T C PURI
|
May 15, 1963 |
|
RAM BALAK SINGH Vs. STATE
|
August 30, 1963 |
|
RAM CHANDRA PRASAD SINHA ADVOCATE Vs. STATE OF BIHAR
|
January 4, 1963 |
|
RAM DAYAL MAHTON Vs. JAGARNATH SAHAY
|
August 28, 1963 |
|
RAM KHELAWAN PRASAD
Vs. G PALIT
|
February 11, 1963 |
|
RAM KRIPALU MISHRA
Vs. UNIVERSITY OF BIHAR
|
April 23, 1963 |
|
RAM NATH MANDAL Vs. JOJAN MANDAL
|
August 26, 1963 |
|
RAM PRAKASH LAL
Vs. RAM NARAYAN PRASAD YADAV
|
July 2, 1963 |
|
RAMCHARAN MAHTO Vs. CUSTODIAN OF EVACUEE PROPERTY
|
May 1, 1963 |
|
RAMDUTTA TRIVEDI
Vs. SHAMBHU NATH SINHA
|
January 25, 1963 |
|
RAMESHWAR MAHTON Vs. RAMBARAN SINGH
|
March 14, 1963 |
|
RAMJI SAO Vs. JAGESHWARI
|
July 23, 1963 |
|
RAMPRATAP BHAGAT Vs. B MADAN GOPAL PRASAD SINGH
|
October 3, 1963 |
|
RAMSARUP SINGH
Vs. MUNESHWAR SINGH
|
September 5, 1963 |
|
RAMSWAROOP MANDAL
Vs. M A Q AHSAN
|
October 9, 1963 |
|
ROHTAS INDUSTRIES LTD Vs. SUKHMOY MOITRA
|
January 17, 1963 |
|
S K G SUGAR LIMITED Vs. D G MEHTA
|
August 6, 1963 |
|
SAHU JAIN LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1963 |
|
SANT PRASAD SINGH
Vs. DASU SINHA
|
September 5, 1963 |
|
SARDA PRASAD SINGH
Vs. UMESHWAR PRASAD
|
January 24, 1963 |
|
SARDAR SINGH KOHLI Vs. SWASTIK FINANCIAL CORPORATION (P ) LTD , NEW DELHI
|
May 28, 1963 |
|
SATYADEO SHARMA Vs. RAMSARUP SHARMA
|
November 21, 1963 |
|
SATYANARAIN BHUWANIA Vs. STATE OF BIHAR
|
August 29, 1963 |
|
SEHOKUMAR PRASAD SINGH
Vs. DEVENDRA NARAIN SINGH
|
March 25, 1963 |
|
SHASHI BHUSAN DUTTA Vs. STATE OF BIHAR
|
April 29, 1963 |
|
SHEODHAR PRASAD SINGH
Vs. JAGDHAR PRASAD SINGH
|
December 11, 1963 |
|
SHEOJEE TIWARY Vs. PREMA KUER
|
November 28, 1963 |
|
SHEOPUJAN PANDEY
Vs. RAMSEWAK OJHA
|
February 13, 1963 |
|
SHRICHAND PRASAD
Vs. MOHAN SINGH
|
April 16, 1963 |
|
SIDHESHWAR PRASAD SINGH Vs. RAM SAROOP SINGH
|
May 16, 1963 |
|
SIYA SINGH
Vs. SABJAWATI KUMARI
|
April 19, 1963 |
|
SK KHADIMUL HAQUE Vs. MARAI DUBEY
|
October 10, 1963 |
|
SOBRAN LAL
Vs. STATE OF BIHAR
|
June 29, 1963 |
|
STATE OF BIHAR
Vs. BANK OF BIHAR LTD
|
April 23, 1963 |
|
STATE OF BIHAR
Vs. G N OJHA
|
March 16, 1963 |
|
STATE OF BIHAR
Vs. JAGRUP SINGH
|
February 15, 1963 |
|
STATE OF BIHAR
Vs. NARAIN PRASAD JAIN
|
January 21, 1963 |
|
STATE OF BIHAR Vs. POLO MISTRY
|
February 14, 1963 |
|
STATE OF BIHAR Vs. MOTILAL CHAMARIA
|
April 19, 1963 |
|
STATE OF BIHAR Vs. THAWARDAS PHERUMAL
|
October 9, 1963 |
|
STATE OF BIHAR Vs. THAKUR MANMOHAN DEO
|
November 19, 1963 |
|
STATE OF BIHAR Vs. JEHAL MAHTO
|
December 6, 1963 |
|
STATE OF BIHAR Vs. HARIKANT
|
May 17, 1963 |
|
STATE OF BIHAR Vs. KAMAKHYA NARAIN SINGH
|
August 20, 1963 |
|
STATE OF BIHAR Vs. ANANT SINGH
|
August 22, 1963 |
|
STATE OF BIHAR Vs. PIRTHI CHAND LALL CHOUDHARY
|
August 17, 1963 |
|
SUDAMAWATI KUER Vs. RAM CHANDRA SINGH
|
March 14, 1963 |
|
SUMANGAL KUER Vs. RAMPATI KUER
|
April 17, 1963 |
|
SUNIL KANTO NANDY Vs. STATE OF BIHAR
|
February 20, 1963 |
|
SUSHILA DEVI Vs. STATE OF BIHAR
|
April 23, 1963 |
|
TILAKDHARI RAI
Vs. PARMA RAI
|
May 15, 1963 |
|
TRISULDHARI PRASAD
Vs. STATE
|
August 13, 1963 |
|
UMESH BHAGAT
Vs. RAM KUMARI DEVI
|
April 12, 1963 |
|
UNION OF INDIA Vs. SHAH TRADING CO
|
August 8, 1963 |
|
UNION OF INDIA Vs. MALLICK MOHAMMAD ILLYAS
|
November 26, 1963 |
|
UNITED MOTOR WORKS AND CO LTD Vs. STATE OF BIHAR
|
September 25, 1963 |
|
VISHNU SUGAR MILLS LTD Vs. STATE OF BIHAR
|
September 26, 1963 |
|
YOGESHWAR PRASAD SINHA
Vs. PRATAP NARAIN SINHA
|
April 26, 1963 |
LOGIN