|
A SATTAR SALEHMOHAMMAD Vs. RAGHUBIR THAKUR
|
November 21, 1962 |
|
ABHOYPADA BANERJEE
Vs. DHANESH
|
February 16, 1962 |
|
AHMAD HOSSAIN
Vs. BIBI NAEMAN
|
May 17, 1962 |
|
AMBIKA LAL DAS
Vs. ABHINANDAN PRASAD ROY
|
November 30, 1962 |
|
AMIRCHAND Vs. STATE
|
December 12, 1962 |
|
ANINDYA CHANDRA VERMA Vs. SURAJ PRASAD OJHA
|
September 13, 1962 |
|
ANTALA GOPE ALIAS ANTILAL GOPE
Vs. SARBO GOPAIN
|
April 27, 1962 |
|
ANUP SINGH
Vs. AJODHYA PRASAD
|
March 26, 1962 |
|
ARIMARDAN SINGH Vs. RAI BAHADUR DEONANDAN PD SINHA
|
May 11, 1962 |
|
BABUAIN CHANDRAKALA DEVI Vs. POKHRAJ KUER
|
May 11, 1962 |
|
BADRI PRASAD
Vs. SHYAM LAL JAISWAL
|
February 1, 1962 |
|
BAIDYANATH THAKUR
Vs. SACHIDANAND PANDEY
|
November 2, 1962 |
|
BAIJNATH RAM Vs. TUNKOWATI KUER
|
February 15, 1962 |
|
BALDEO TEWARI Vs. HARBHAJAN SINGH
|
December 1, 1962 |
|
BALESHWAR LAL MOKHTAR Vs. STATE OF BIHAR
|
February 7, 1962 |
|
BALLARPUR COLLIERIES CO Vs. COAL MINES PROVIDENT FUND COMMISSIONER
|
April 12, 1962 |
|
BASUKINATH TRANSPORT CO LTD Vs. EAST BIHAR REGIONAL TRANSPORT AUTHORITY
|
February 7, 1962 |
|
BENGAL COAL CO LTD Vs. CHAIRMAN CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 7, 1962 |
|
BHADO MANDAL Vs. STATE
|
November 19, 1962 |
|
BHAGERAN RAI Vs. BHAGWAN SINGH
|
March 1, 1962 |
|
BHOLA PD SINGH Vs. PROF U A GOSWAMI
|
December 21, 1962 |
|
BHUNESHWARI DEVI Vs. SHEOGOVIND LALL MISSIR
|
November 7, 1962 |
|
BIBI AZIMAN Vs. SALEHA
|
August 10, 1962 |
|
BIBI BINTUL FATMA Vs. S M AFTAB AHMAD
|
October 4, 1962 |
|
BIBI MANIRAN Vs. MOHAMMAD ISHAQUE
|
December 6, 1962 |
|
BRINDABAN PRASAD Vs. STATE
|
December 13, 1962 |
|
CALCUTTA CHEMICAL CO LTD Vs. BHAGALPUR MUNICIPALITY
|
February 15, 1962 |
|
CHANDO SHARMA Vs. INDERDEO SINGH
|
October 29, 1962 |
|
CHANDRA KALA JHA Vs. MANAGEMENT OF SONE VALLEY PORTLAND CEMENT CO LTD
|
February 5, 1962 |
|
CHANDRAM PD MISHRA Vs. STATE OF BIHAR
|
March 2, 1962 |
|
CHETANDAS GULABCHAND Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1962 |
|
DALMIA JAIN AND COMPANY LTD Vs. KALYANPUR LIME WORKS LTD
|
December 10, 1962 |
|
DANI SINGH
Vs. STATE
|
September 20, 1962 |
|
DARAB KUAR
Vs. STATE OF BIHAR
|
July 3, 1962 |
|
DEBILAL KHANDELWAL Vs. DAMODAR DAS KHANDELWAL ALIAS GULAB BABU
|
May 11, 1962 |
|
DEHRI ROHTAS LIGHT RLY CO LTD Vs. EAST KESHALPUR COLLIERY
|
July 20, 1962 |
|
DHARAM RAUT Vs. STATE OF BIHAR
|
October 26, 1962 |
|
DULHIN RAMKISHUN KUER
Vs. UNION OF INDIAALAKH KUER
|
July 25, 1962 |
|
DWARKA PRASAD JHUNJHUNWALA Vs. JAHURI SAH
|
February 15, 1962 |
|
FIRM RAM SAHAY MALL RAMESHWAR DAYAL Vs. BISHWANATH PRASAD
|
November 30, 1962 |
|
FIRM RAMPRATAP MAHADEO PRASAD Vs. SASANSA SUGAR WORKS LTD
|
December 3, 1962 |
|
GANNON DUNKERLEY AND CO LTD Vs. UNION OF INDIA
|
July 20, 1962 |
|
GAURI SHANKAR SINGH Vs. JWALAMUKHI DEVI
|
May 9, 1962 |
|
GOBARDHAN MAHTON
Vs. HARIRAM MAHTO
|
November 20, 1962 |
|
GULZAR KHAN Vs. STATE
|
January 24, 1962 |
|
HARIHAR PRASAD
Vs. RAJ KISHORE LAL
|
November 29, 1962 |
|
HARISH CHANDRA SHARMA
Vs. VICE CHANCELLOR UNIVERSITY OF BIHAR
|
July 19, 1962 |
|
HINDUSTAN CONSTRUCTION CO Vs. STATE OF BIHAR
|
March 5, 1962 |
|
HURDUTTROY JUTE MILLS PRIVATE LTD Vs. STATE OF BIHAR
|
February 13, 1962 |
|
INDIAN COPPER CORPORATION LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 9, 1962 |
|
J L TOPPO Vs. TATA LOCOMOTIVE AND ENGINEERING COMPANY LTD
|
January 31, 1962 |
|
JAGARNATH KEYAL Vs. NAGAR MULL
|
April 11, 1962 |
|
JAGARNATH RAM Vs. THAKUR PRASAD
|
July 30, 1962 |
|
JITAN MAHTO
Vs. MAUJI RAI
|
November 28, 1962 |
|
JOGINDRA KUER Vs. JAGDISH SINGH
|
July 25, 1962 |
|
KALIKA PRASAD OJHA Vs. JHENJHO KUER
|
December 12, 1962 |
|
KAMESHWAR PANDEY Vs. DEOLAL BARHI
|
July 6, 1962 |
|
KAMLA KANT MISHRA Vs. STATE OF BIHAR
|
January 22, 1962 |
|
KHIRI RAM GUPTA Vs. NANALAL J PAREKH
|
July 27, 1962 |
|
KISHORI LAL RANA
Vs. BHARAT NIDHI LTD
|
December 5, 1962 |
|
KISHUN SAH
Vs. HARINANDAN PRASAD SAH
|
October 4, 1962 |
|
LAKHAN SAHU Vs. SURJI TELIN
|
January 30, 1962 |
|
LAKHI NARAYAN SAO
Vs. BHAGWATI KUER
|
November 7, 1962 |
|
LAKSHMI DEVI Vs. STATE OF BIHAR
|
January 5, 1962 |
|
LAKSHMI NARAIN SAHU Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
August 8, 1962 |
|
LAKSHMI NARAIN SHAMBHURAM Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1962 |
|
LALJI BHAGAT Vs. BABU RAGHUBANS PRASAD
|
November 7, 1962 |
|
MAGAN SINGH
Vs. DEONANDAN MISSIR
|
July 23, 1962 |
|
MAHARAJA ADITYA PRATAP SINGH DEO
Vs. STATE OF BIHAR
|
December 13, 1962 |
|
MAHARAJADHIRAJ SIR KAMESHWAR SINGH
Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1962 |
|
MAKESHWAR NATH SHRIVASTAVA
Vs. STATE OF BIHAR
|
January 18, 1962 |
|
MANAGER BOKARO COLLIERY Vs. UDAI SINGH
|
December 17, 1962 |
|
MANTURNI Vs. MUNNILAL BHAGAT
|
October 18, 1962 |
|
MATUKDHARI SINGH
Vs. UNION OF INDIARADHA KUER
|
February 6, 1962 |
|
MINERAL DEVELOPMENT LTD Vs. STATE OF BIHAR
|
May 2, 1962 |
|
MOHAMMAD ANWAR HASAN
Vs. LAND ACQUISITION OFFICER
|
September 17, 1962 |
|
MOHAN SINGH OBEROI
Vs. SHAH MUHAMMAD UMAIR
|
November 5, 1962 |
|
MOHINI SUGAR MILLS LTD Vs. A HASAN
|
February 28, 1962 |
|
MOSAFIR MAHTON
Vs. BACHANI
|
August 18, 1962 |
|
MOTILAL AGARWALA
Vs. BASANTLAL JALAN
|
September 28, 1962 |
|
MUKUND RAM TANTI
Vs. S I RAZA REGISTRAR TRADE UNIONS
|
January 12, 1962 |
|
MULAKCHAND MAHTON Vs. MUNDRIKA PRASAD SINHA
|
January 24, 1962 |
|
MUNDARIA Vs. RAI SHYAM SUNDAR PRASAD
|
September 24, 1962 |
|
NARAYAN CHANDRA DUTTA
Vs. NATH BANK LTD
|
October 23, 1962 |
|
NATHUNI MISHRA Vs. MAHESH MISRA
|
November 5, 1962 |
|
NATHUNI RAM
Vs. GOPINATH
|
January 16, 1962 |
|
PARMANAND Vs. DISTRICT BOARD
|
March 7, 1962 |
|
PARMESHWAR PRASAD CHAUDHURY Vs. STATE
|
December 7, 1962 |
|
PATNA ZILLA TRUCK OWNERS ASSOCIATION Vs. STATE OF BIHAR
|
September 5, 1962 |
|
PRITILATA DEVI Vs. BANKE BIHARI LAL
|
May 18, 1962 |
|
PURUSOTTAM GOHIL
Vs. RAJAPUR COLLIERY CO
|
November 8, 1962 |
|
PUTUL DEVI Vs. GOPI MANDAL
|
April 11, 1962 |
|
RACHHAYA PANDEY Vs. SHEODHARI PANDEY
|
May 7, 1962 |
|
RADHA GOVINDA RAI Vs. KHAS DHARMABAND COLLIERY CO LTD
|
May 21, 1962 |
|
RAGHUBANSH NARAIN SINHA PLEADER Vs. STATE OF BIHAR
|
January 24, 1962 |
|
RAJA BAHADUR KAMAKHYA NARAIN SINGH
Vs. UNION OF INDIA
|
August 30, 1962 |
|
RAJA BAHADUR KAMAKHYA NARAIN SINGH Vs. UNION OF INDIA
|
August 3, 1962 |
|
RAJESHWAR RAI Vs. SHANKAR RAI
|
February 1, 1962 |
|
RAM BABU CHAUDHARY Vs. SARASWATI DEVI
|
October 1, 1962 |
|
RAM KAILASH SINGH
Vs. BALIRAM SINGH
|
July 24, 1962 |
|
RAM KAPIL SINGH
Vs. ALI HASSAN
|
November 13, 1962 |
|
RAM NARAYAN BHAGAT Vs. RAM CHANDRA SINGH
|
February 13, 1962 |
|
RAM PRASAD SINGH
Vs. SHIVANANDAN MISRA
|
November 3, 1962 |
|
RAM PRATAP KAMALIA MILLS Vs. STATE OF BIHAR
|
October 1, 1962 |
|
RAMBALLABH JHA
Vs. STATE OF BIHAR
|
February 27, 1962 |
|
RAMBHUSAN DAS
Vs. RAMJI LAKSHMANJI
|
March 20, 1962 |
|
RAMESHWAR PRASAD GOLWARA Vs. KESHAB PRASAD BHAGAT
|
February 19, 1962 |
|
RAMJEE RAI Vs. GOPAL AHIR
|
April 23, 1962 |
|
RANJIT SINHA
Vs. STATE
|
October 29, 1962 |
|
ROHTAS INDUSTRIES STAFF UNION Vs. STATE OF BIHAR
|
May 2, 1962 |
|
RUP RAUT Vs. BASUDEO RAUT
|
January 18, 1962 |
|
S B SHARRAF Vs. K P SINGH
|
November 30, 1962 |
|
SACHINDRA NATH Vs. STATE OF BIHAR
|
January 5, 1962 |
|
SAGARMAL AGARWALLA
Vs. ANNAPURNA NEOGI
|
November 30, 1962 |
|
SAHABUDDIN MOHAMMAD RAZA SIWAN Vs. COMMISSIONER OF INCOME TAX
|
January 29, 1962 |
|
SARAT CHATTERJEE AND CO PRIVATE LTD Vs. CHAIRMAN CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 17, 1962 |
|
SARDAR RAM SINGH Vs. KHIRODHAN DEVI
|
November 12, 1962 |
|
SARJUG MAHTO Vs. DEVRUP DEVI
|
May 9, 1962 |
|
SATYA KINKAR CHATTERJEE
Vs. BABULAL RAJWAR
|
February 22, 1962 |
|
SHEODENI KUER Vs. UMASHANKAR PRASAD SAHI
|
May 10, 1962 |
|
SHEODHAR MAHTON Vs. SITARAM MAHTON
|
January 30, 1962 |
|
SHEOGOBIND SINGH Vs. RAJESHWARI KUER
|
August 20, 1962 |
|
SHIBLAL PASWAN Vs. STATE OF BIHAR
|
January 10, 1962 |
|
SHIVAJEE PRASAD SAHU
Vs. MAHANTH DARSAN DAS
|
May 11, 1962 |
|
SHIVDEV SINGH
Vs. STATE OF BIHAR
|
November 30, 1962 |
|
SHRI S DEYAL MOKHTAR Vs. STATE OF BIHAR
|
November 14, 1962 |
|
SK ZAFIR Vs. SK AMIRUDDIN
|
October 4, 1962 |
|
STATE Vs. SHRI TRIBHUWAN NATH VARMA
|
August 28, 1962 |
|
STATE OF BIHAR
Vs. RAMKISHORE LAL
|
October 4, 1962 |
|
STATE OF BIHAR Vs. MUNSHI KAHAR
|
November 9, 1962 |
|
STATE OF BIHAR Vs. NANKHU TEWARI
|
May 10, 1962 |
|
STATE OF BIHAR Vs. KAMAKSHA PRASAD SHARMA
|
January 30, 1962 |
|
STATE OF BIHAR Vs. R G AGARWALA
|
February 8, 1962 |
|
THAKUR SHALIGRAM SINGH Vs. SHEOSATI PRASAD
|
August 9, 1962 |
|
TRIBENI MISSIR
Vs. GOPAL MISRA
|
August 18, 1962 |
|
UNION OF INDIA Vs. INDRADEO KUMAR
|
September 20, 1962 |
|
UNION OF INDIA Vs. NARAYAN LALL
|
November 30, 1962 |
|
UNION OF INDIA Vs. PROMODE NARAIN SINGH
|
December 12, 1962 |
|
UNION OF INDIA Vs. BHUNESHWAR PRASAD
|
December 19, 1962 |
|
UNION OF INDIA Vs. LALLAN PRASAD SINGH
|
December 10, 1962 |
|
UNION OF INDIA Vs. GANGADHAR MIMRAJ
|
January 31, 1962 |
|
ZAKIUDDIN Vs. DISTRICT ASSISTANT CUSTODIAN OF EVACUEE PROPERTY PATNA COLLECTORATE
|
August 24, 1962 |