|
ABDUL SATTAR
Vs. MOHAMMAD ZAHOOR
|
November 29, 1961 |
|
AHMAD ALI ANSARI Vs. CHAUDHARY SIA SARAN SINHA
|
February 16, 1961 |
|
AMIR SINGH 2ND PARTY Vs. STATE
|
March 23, 1961 |
|
ANARAJIA Vs. TENGARI KABAR
|
January 27, 1961 |
|
AWADH NARAIN SINGH Vs. NARAIN MISHRA
|
March 22, 1961 |
|
AWADHESH KUMAR
Vs. STATE OF BIHAR
|
February 10, 1961 |
|
BADRI NARAIN SINGH
Vs. GOBARDHAN PRASAD SINHA
|
January 2, 1961 |
|
BADRI NARAYAN SAHU
Vs. UNION OF INDIA
|
October 11, 1961 |
|
BADRI PANDEY
Vs. SM GULBI MODI
|
February 21, 1961 |
|
BADRI SINGH Vs. BALDEO SINGH
|
October 31, 1961 |
|
BAIJNATH PRASAD SAH
Vs. RAMPHAL SAHNI
|
October 24, 1961 |
|
BANSI SAO Vs. DEBI PRASAD
|
August 1, 1961 |
|
BANSIDHAR PANDEY
Vs. MASUDAN SINGH
|
November 6, 1961 |
|
BARTI KUER Vs. BRAHMCHARI SINGH
|
May 3, 1961 |
|
BASUDEO NARAIN SINGH Vs. PRAYAG DUTT NARAIN SAHI
|
October 11, 1961 |
|
BHAGWANDAS SHYAMSUNDER Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1961 |
|
BHOLA RAM LIERI Vs. PEARI DEVI
|
October 10, 1961 |
|
BHRIGURASHRAM MISSIR Vs. SURENDRA NATH MITRA
|
November 8, 1961 |
|
BIHAR STATE CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1961 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION
Vs. CHAIRMAN EAST BIHAR REGIONAL TRANSPORT AUTHORITY
|
October 27, 1961 |
|
BIRA GARERI
Vs. DULHIN SOMARIA
|
December 22, 1961 |
|
CHAIRMAN LAL Vs. FIRM NEW INDIA TRADERS MICA MERCHANTS
|
July 28, 1961 |
|
CHANDRADIP SINGH Vs. R B B VERMA
|
October 6, 1961 |
|
CHATURBHAI BHAILALBHAI PATEL
Vs. UNION OF INDIA REPRESENTING E R AND W R
|
January 11, 1961 |
|
CHIEF INSPECTOR OF MINES Vs. KARAM CHAND THAPAR ETC
|
February 10, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. RANI BHUWANESHWARI KUER TEKARI RAJ
|
May 9, 1961 |
|
COMMISSIONER OF SALES TAX
Vs. AYURVEDA PRACHAR SAMITI
|
June 30, 1961 |
|
COMMISSIONER OF SALES TAX
Vs. GANGA PRASAD JAI PRAKASH
|
January 18, 1961 |
|
DARSHAN DASS Vs. GANGA BUX
|
July 14, 1961 |
|
DAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 4, 1961 |
|
DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1961 |
|
DEOCHANDRA JHA
Vs. RAMCHANDRA MISHRA
|
March 1, 1961 |
|
DEY GUPTA AND CO Vs. STATE OF BIHAR
|
July 11, 1961 |
|
DIPENDRA NATH SARKAR
Vs. STATE OF BIHAR
|
October 24, 1961 |
|
DUKHAN RAM Vs. RAM NANDA SINGH
|
March 30, 1961 |
|
FAGU RAM MAHADEO RAM
Vs. PANNALAL
|
October 5, 1961 |
|
FIRM PURSOTTAM DAS GANPATI RAI
Vs. GULAB KHAN
|
March 14, 1961 |
|
FULCHAND KHANDELWAL Vs. RAMESHWAR LAL SATNALIWALA
|
February 17, 1961 |
|
GANESH SONAR
Vs. PURNENDU NARAYAN SINGHA
|
November 21, 1961 |
|
GAUMONT KALI PRIVATE LTD Vs. BADRI PRASAD JAISWAL
|
March 27, 1961 |
|
GHURIA TELIN
Vs. STATE
|
February 20, 1961 |
|
GIRINDRA KISHORE JHA BETTIAH Vs. STATE OF BIHAR
|
October 25, 1961 |
|
GOBARDHAN DAS
Vs. RAMAUTAR DHANUK
|
February 9, 1961 |
|
GOPI KRISHNA JHUNJHUNWALA
Vs. UNION OF INDIA
|
January 23, 1961 |
|
GOPINATH SINGH Vs. DIVISIONAL SUPERINTENDENT EASTERN RLY
|
March 8, 1961 |
|
HARI PRASAD AGARWAL
Vs. NATHUNI SAHU
|
March 1, 1961 |
|
HARIHAR MANDAR
Vs. STATE OF BIHAR
|
December 21, 1961 |
|
HARIMANDIRJI SAHEB Vs. LAND ACQUISITION OFFICER
|
October 6, 1961 |
|
HARINARAYAN Vs. UNION OF INDIA
|
January 13, 1961 |
|
HARNANDAN SINGH
Vs. ADITYA NARAIN SINGH
|
October 13, 1961 |
|
HEMRAJ KAPOOR
Vs. SEVENTEEN TEXTILE TRADERS INDIA
|
February 2, 1961 |
|
ISRAIL Vs. CHAUDHARY SIA SARAN SINHA
|
April 11, 1961 |
|
JAGARNATH RAUT
Vs. COMMISSIONERS OF BUXAR MUNICIPALITY
|
July 14, 1961 |
|
JAGDISH PRASAD SINGH
Vs. ANANDEO NARAIN SINGH
|
April 14, 1961 |
|
JAMAHIR SAO Vs. SATRUGHNA SONAR
|
August 1, 1961 |
|
JANG BAHADUR SINGH
Vs. SUNDER LAL MANDAL
|
June 27, 1961 |
|
JANKI MOHAN Vs. S SAMADDAR
|
December 22, 1961 |
|
JHALKU SINGH Vs. CHANDRIKA SINGH
|
March 29, 1961 |
|
JUGAL KISHORI DEVI Vs. ASHOK MILLS AND FOUNDRIES
|
March 14, 1961 |
|
KAMLA PRASAD MISSIR
Vs. CHANCHAL TEWARI
|
August 31, 1961 |
|
KAPURI KUER Vs. SHAM NARAIN PRASAD
|
October 5, 1961 |
|
KARAMAT ALI Vs. SOGRA
|
July 12, 1961 |
|
KAWLESHWAR SINGH Vs. RAGHUBIR SINGH
|
January 6, 1961 |
|
KHAGESH SARKAR Vs. TATANAGAR FOUNDRY CO LTD
|
March 1, 1961 |
|
KHEDIA Vs. TURIA
|
December 5, 1961 |
|
KISHUN PODDAR Vs. STATE
|
November 3, 1961 |
|
KRISHNA MISSER Vs. SK YUSUF
|
December 15, 1961 |
|
LAKSHMI NARAIN
Vs. UNION OF INDIA
|
February 10, 1961 |
|
LALJI SAH Vs. SAT NARAIN BHAGAT
|
October 13, 1961 |
|
LARUBATI Vs. KANAKLAL SAHU
|
August 5, 1961 |
|
MADAN GOPAL RUNGTA
Vs. STATE OF BIHAR
|
January 17, 1961 |
|
MADHO SAH
Vs. SITARAM SAH
|
October 23, 1961 |
|
MAHABIR PRASAD Vs. STATE OF BIHAR
|
August 10, 1961 |
|
MAHABIR PRASAD MAWANDIA
Vs. SATYANARAIN KOTRIWALA
|
December 21, 1961 |
|
MAHADEO MANDAR Vs. LILO MANDAR
|
February 27, 1961 |
|
MANI LAL YADAVA
Vs. BUDHINATH JHA
|
May 11, 1961 |
|
MISRILAL JAIN Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1961 |
|
MOHAMMAD KHALILUDDIN Vs. UNION OF INDIA
|
October 31, 1961 |
|
MOTIRAM ROSHANLAL COAL CO P LTD Vs. DISTRICT COMMITTEE
|
November 24, 1961 |
|
MUKTESHWAR RAI Vs. RAMKEWAL RAI
|
August 23, 1961 |
|
MUNESHWAR PANDEY Vs. KHAGESH PANDEY
|
December 22, 1961 |
|
N K BANERJI Vs. STATE OF BIHAR
|
January 11, 1961 |
|
NAGESHWAR JHA
Vs. STATE OF BIHAR
|
September 14, 1961 |
|
NAZIR E AWAQF Vs. S BASHIRUDDIN ASHRAF
|
February 14, 1961 |
|
NETI LAL MANDAL Vs. NAKCHEDI MALLAH
|
February 7, 1961 |
|
NIRMAL CHANDRA MODAK Vs. KSHETRA MOHAN MODAK
|
October 27, 1961 |
|
OFFICIAL RECEIVER CALCUTTA HIGH COURT Vs. BANESHWAR PRASAD SINGH
|
September 29, 1961 |
|
PRAVESH CHANDRA AGARWALA
Vs. NARINDAR SINGH
|
July 31, 1961 |
|
PREMSUKHDAS JAGNANI Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1961 |
|
PRITHVI BHAGAT Vs. BIRJU SADA
|
December 8, 1961 |
|
RAGHO SARAN SAO
Vs. STATE
|
March 17, 1961 |
|
RAGHOSARAN BHARATHI Vs. GOBARDHAN OJHA
|
September 26, 1961 |
|
RAGHUNATH PRASAD CHOUDHARY
Vs. GYANI RAI
|
November 28, 1961 |
|
RAJBALLAM LAL Vs. RAM AUTAR ROUT
|
November 23, 1961 |
|
RAJO KUER Vs. BRIJ BIHARI PRASAD
|
October 31, 1961 |
|
RAM KUMAR AGARWALA Vs. SITARAM BHARTIA
|
January 13, 1961 |
|
RAM NATH DAS
Vs. RAM NAGINA CHOUBEY
|
August 18, 1961 |
|
RAMAUTAR GOPE Vs. SHEONANDAN MISTRI
|
January 30, 1961 |
|
RAMBRIKSH PRASAD
Vs. SHYAMSUNDAR PRASAD SAHU
|
October 26, 1961 |
|
RAMEKBAL SINGH Vs. HARIHAR SINGH
|
December 21, 1961 |
|
RAMESHWAR PRASAD SINHA Vs. STATE OF BIHAR
|
January 9, 1961 |
|
RAMJEE KAHAR Vs. STATE
|
March 23, 1961 |
|
RAMLAL MISTRY Vs. COMMISSIONERS OF TEKARI MUNICIPALITY
|
January 5, 1961 |
|
RAMNARAIN SINGH Vs. MAHATAM SINGH
|
October 23, 1961 |
|
RAMSARAN SINGH Vs. RAMAKANT PRASAD
|
September 29, 1961 |
|
RAMSEWAK MISHRA Vs. DEORATI KUER
|
November 14, 1961 |
|
RENUKA BALA CHATTERJI
Vs. ASWINI KUMAR GUPTA
|
June 27, 1961 |
|
SABITRI DEBI
Vs. GAITRI DEBI
|
November 28, 1961 |
|
SAGHIR HASSAN
Vs. STATE OF BIHAR
|
September 5, 1961 |
|
SAILENDRA NATH GANGULLY
Vs. STATE OF BIHAR
|
July 27, 1961 |
|
SARFI Vs. SUGO
|
October 10, 1961 |
|
SARSIBALA DAWAN Vs. STATE
|
September 29, 1961 |
|
SATYANARAIN PRASAD
Vs. ADYYA PRASAD SINGH
|
February 3, 1961 |
|
SHAH YUNUS Vs. BAJRANG MAHTO
|
December 15, 1961 |
|
SHAMSUDDIN WAEZUDDIN
Vs. UNION OF INDIA REPRESENTING EASTERN RAILWAY
|
November 14, 1961 |
|
SHARDA PRASAD SINGH Vs. SATYA NARAIN SINGH
|
January 30, 1961 |
|
SHEIKH JAN MOHAMMAD
Vs. UMANATH MISHRA
|
July 17, 1961 |
|
SHEO KUMAR DUBEY
Vs. SUDAMA DEVI
|
November 13, 1961 |
|
SHEO LAGAN Vs. STATE OF BIHAR
|
November 3, 1961 |
|
SHIV KUMAR SINGH
Vs. KARI SINGH
|
October 23, 1961 |
|
SHIVA SHANKAR PRASAD Vs. HARDEO SAHAY
|
November 27, 1961 |
|
SHYAM SUNDARI DEVI Vs. SARTI DEVI
|
September 22, 1961 |
|
SHYAMAL BIHARI MISHRA Vs. GIRISH NARAIN MISSIR
|
September 8, 1961 |
|
SITARAM SAO
Vs. SAHDEVA GOPE
|
January 16, 1961 |
|
SM KAMAL MUKHI DEVI Vs. SIYA RAMAN PRASAD SHARMA SINGH
|
July 28, 1961 |
|
SM MANDERA MUKHERJEE Vs. SACHINDRA CHANDRA MUKHERJEE
|
February 27, 1961 |
|
SOHAN MUSHAR Vs. KAILASH SINGH
|
September 29, 1961 |
|
STATE OF BIHAR
Vs. KAILASH PRASAD SINHA
|
February 6, 1961 |
|
STATE OF BIHAR Vs. DUKHULAL DAS
|
November 1, 1961 |
|
SUDHIR KUMAR MUKHERJEE Vs. NIRSI DHOBIN
|
March 17, 1961 |
|
SUKHDEO NARAYAN Vs. MAHADEVANANDA GIRI
|
April 14, 1961 |
|
SURENDRA NATH BISWAS Vs. STATE OF BIHAR
|
March 22, 1961 |
|
TAPESAR RAUT Vs. RAM JATAN
|
September 12, 1961 |
|
TARNI YADAV Vs. STATE
|
March 30, 1961 |
|
TAUSIF AHMAD Vs. MUNSHI BAHARUDDIN
|
August 2, 1961 |
|
TEJWATI KUER Vs. CENTRAL BANK OF INDIA
|
January 30, 1961 |
|
THAKUR RAM Vs. STATE OF BIHAR
|
March 10, 1961 |
|
THAKUR RAM JANKI Vs. JAGO SINGH
|
September 25, 1961 |
|
TIKHAN AGRICULTURAL CONCERN
Vs. STATE OF BIHAR
|
January 20, 1961 |
|
TULSI AHIR Vs. SONIA
|
February 24, 1961 |
|
TULSI RAM Vs. KESHRI PRASAD
|
September 5, 1961 |
|
TULSI RAM AGARWALLA Vs. ROAD TRANSPORT CO
|
October 9, 1961 |
|
UCHO SINGH Vs. NAGESHWAR PRASAD SINGH
|
August 9, 1961 |
|
UNION OF INDIA Vs. MOTILAL KAMALIA
|
September 14, 1961 |
|
UNION OF INDIA Vs. RAMESHWAR DAS PANNA LAL
|
May 9, 1961 |
|
UNITED BANK OF INDIA LTD Vs. MUHAMMAD SHAMSUDDIN
|
April 28, 1961 |
|
UNITED PROVINCES COMMERCIAL Vs. MISHRA (K N
|
November 2, 1961 |
|
VIRENDRA KISHORE SHRIVASTAVA Vs. KESHARINANDAN PRASAD
|
March 10, 1961 |
LOGIN