|
ABDUL MAJID Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
February 9, 1960 |
|
ADITYA NARAIN SINHA Vs. STATE
|
April 9, 1960 |
|
AKLOO PRASAD
Vs. NANDAN PRASAD
|
March 11, 1960 |
|
AMBIKA DEVI Vs. SACHITA NANDAN PRASAD
|
February 26, 1960 |
|
AMBIKA PRASAD THAKUR Vs. SIVA PARSAN SINGH
|
July 12, 1960 |
|
ANANDA PRASAD THAKUR
Vs. CHANDRA SHEKHAR PRASAD THAKUR
|
April 8, 1960 |
|
ANESHWAR PRASAD Vs. MISRI LALL
|
July 27, 1960 |
|
ANIL KRISHNA GHOSH
Vs. APPEAL BOARD STATE TRANSPORT AUTHORITY
|
December 7, 1960 |
|
ARJUN SINGH Vs. SINGESHWAR CHOUDHARY
|
April 2, 1960 |
|
ARTHUR BUTLER AND CO LTD Vs. GULF OIL INDIA PRIVATE LTD
|
August 3, 1960 |
|
ASHA DEVI
Vs. DEVI DAYAL
|
September 22, 1960 |
|
ASHOK MARKETING LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1960 |
|
B K MUKERJEE Vs. CHAIRMAN EAST BIHAR REGIONAL TRANSPORT AUTHORITY
|
November 30, 1960 |
|
BABU JAGTANAND
Vs. SATYANARAYANJI
|
December 1, 1960 |
|
BADRI NARAIN Vs. STATE OF BIHAR
|
February 24, 1960 |
|
BAGESHWARI PRASAD DUIVEDI
Vs. DEOPATI KUER
|
November 15, 1960 |
|
BAIJNATH KURMI Vs. STATE
|
September 19, 1960 |
|
BAIJNATH THAKUR
Vs. BIJADHAR KAMKAR
|
August 31, 1960 |
|
BASANTA CHANDRA GHOSH ADVOCATE Vs. STATE OF BIHAR
|
January 29, 1960 |
|
BASHIR AHMAD Vs. STATE
|
September 20, 1960 |
|
BASINI GOALIN
Vs. AMRIT GON
|
November 21, 1960 |
|
BASTACOLLA COLLIERY CO LTD Vs. BANDHU BELDAR
|
March 23, 1960 |
|
BASUDEVA PRASAD ADVOCATE Vs. STATE OF BIHAR
|
January 29, 1960 |
|
BEYAS SINGH Vs. RAMJANAM AHIR
|
August 31, 1960 |
|
BHAGWAN LAL
Vs. UNION OF INDIA
|
November 10, 1960 |
|
BHIM MANDAL
Vs. MAGARAM CORAIN
|
August 1, 1960 |
|
BHOLA NATH CHAUDHARY Vs. STATE OF BIHAR
|
May 12, 1960 |
|
BHOLA SAHU
Vs. CHAMELI DEVI
|
July 25, 1960 |
|
BHONDU SAO RAMDAS
Vs. DOMA SAO
|
January 25, 1960 |
|
BIHARI LAL SHYAMSUNDAR
Vs. UNION OF INDIA
|
February 10, 1960 |
|
BIHARIJI MILLS LTD Vs. UNION OF INDIA
|
January 22, 1960 |
|
BINDA PRASAD
Vs. UNITED BANK OF INDIA LTD
|
October 27, 1960 |
|
BINDESHWARI PRASAD
Vs. DISTRICT BOARD OF SARAN
|
October 10, 1960 |
|
BIRICHH BUIAN Vs. STATE
|
October 7, 1960 |
|
BRAHMANATH SINGH Vs. CHANDRAKALI KUER
|
August 30, 1960 |
|
BRIKSH KOERI Vs. AWADH BIHARI LAL
|
March 9, 1960 |
|
BUDHAN SINGH Vs. STATE
|
January 7, 1960 |
|
BURRA KUR COAL CO LTD Vs. AZIMUDDIN ASHRAFF
|
January 14, 1960 |
|
BYOMKESH CHAKRAVARTY Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1960 |
|
CHANDA DEVI Vs. GENERAL MANAGER EASTERN RLY
|
December 13, 1960 |
|
CHANDRIKA SINGH
Vs. PARSIDH NARAYAN SINGH
|
March 8, 1960 |
|
CHANDU MODI Vs. STATE OF BIHAR
|
September 23, 1960 |
|
CHATURGUN TURHA Vs. JAMADAR MIAN
|
December 22, 1960 |
|
CHHOTE LAL SAHU
Vs. UCHIT MAHTON
|
October 18, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. K C S REDDY AND MESSIONS INDIAN UNION MICA COMPANY
|
February 11, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. SOBHARAM JOKHIRAM
|
April 18, 1960 |
|
DAHU SAO
Vs. RANGLAL CHAUDHARY
|
March 25, 1960 |
|
DALMIA INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 28, 1960 |
|
DARSAN DAS
Vs. GANESH PRASAD SINHA
|
September 22, 1960 |
|
DEEP NARAIN PANDEY Vs. STATE OF BIHAR
|
August 8, 1960 |
|
DEO KUMAR SINGH Vs. KAILASH SINGH
|
November 29, 1960 |
|
DEOLALL RAI Vs. STATE OF BIHAR
|
April 2, 1960 |
|
DIPENDRA NATH SARKAR
Vs. STATE OF BIHAR
|
November 8, 1960 |
|
DWARIKA PRASAD
Vs. MEMBER BOARD OF REVENUE
|
November 18, 1960 |
|
DWARKA SINGH Vs. NAGDEO SINGH
|
April 27, 1960 |
|
EAST INDIAN COAL CO LTD Vs. EAST INDIAN COAL CO LTD
|
July 28, 1960 |
|
ETWA ORAON
Vs. STATE
|
December 12, 1960 |
|
EXPRESS AUTO SERVICE PRIVATE LTD Vs. STATE OF BIHAR
|
May 12, 1960 |
|
FULKALIA Vs. NATHU RAM
|
May 11, 1960 |
|
GAJO RAI Vs. GAURA DEVI
|
July 8, 1960 |
|
GANPAT TURI
Vs. MOHAMMAD ASRAF ALI
|
March 21, 1960 |
|
GANPATLAL SHARMA
Vs. STATE
|
January 6, 1960 |
|
GAYA PRASAD SAH
Vs. CHITRAKUT NARAIN SINHA
|
March 10, 1960 |
|
GOBIND LAL
Vs. BANDHU RAM KAHAR
|
November 4, 1960 |
|
GYAN CHAND SUNDA Vs. RAM PRASAD AGARWALLA
|
February 17, 1960 |
|
HABIBA KHATOON Vs. NAWAB LAL
|
December 2, 1960 |
|
HAFISULLAH MIAN
Vs. UGAM THAKUR
|
November 22, 1960 |
|
HAJI FASIHUDDIN Vs. MOHD HABIB
|
March 8, 1960 |
|
HARICHARAN PANDEY
Vs. JAMUNA LAL
|
November 10, 1960 |
|
HARICHARAN RAI
Vs. DWARIKA PRASAD SINGH
|
August 18, 1960 |
|
HARIDAYAL SAH
Vs. MOTILAL SARAWAGI
|
April 21, 1960 |
|
HARINAGAR SUGAR MILLS LTD Vs. CHOUDHARY SIA SARAN SINHA
|
October 18, 1960 |
|
HARIPADA SAHU
Vs. RAMCHANDRA TRIPATHY
|
December 8, 1960 |
|
INDIAN COPPER CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1960 |
|
JAGANNATH SINGH Vs. RUPNARAIN SINGH
|
August 5, 1960 |
|
JAGARNATH JAIN Vs. P C BHAGAT
|
April 2, 1960 |
|
JAGARNATH PRASAD SINGH
Vs. STATE OF BIHAR
|
December 15, 1960 |
|
JAMUNA RAI Vs. CHANDRADIP RAI
|
May 16, 1960 |
|
JANAK YADAV
Vs. STATE OF BIHAR
|
April 12, 1960 |
|
JANGAL PRASAD
Vs. RAMESAR PRASAD
|
January 15, 1960 |
|
JANKI RAMAN PD MISHRA Vs. KOSHALYANANDAN PD MISHRA
|
July 19, 1960 |
|
JITU MAHTON
Vs. WIDOW OF PURAN MOHTON
|
September 12, 1960 |
|
JIWANANDAN SINGH
Vs. SIA RAM PRASAD SINGH
|
December 9, 1960 |
|
JOHRI MULL PRAHLAD RAI
Vs. HIRA LAL SETH
|
October 6, 1960 |
|
KALABATI Vs. CHANDRANARAIN MANDAL
|
October 10, 1960 |
|
KAPILDEO RAI
Vs. PT GOPAL DUTT MISHRA
|
November 10, 1960 |
|
KEDAR NATH GUPTA Vs. DULHIN MOTI KUAR
|
August 16, 1960 |
|
KHEMRAJ CHAGGAN LAL
Vs. COMMISSIONER OF INCOME TAX
|
January 4, 1960 |
|
KISHUNI DEVI Vs. COLLECTOR OF CENTRAL EXCISE
|
June 29, 1960 |
|
LALBATI KUER Vs. SATCHITANAND VERMA
|
April 1, 1960 |
|
LOKENATH GOPE Vs. STATE
|
January 27, 1960 |
|
M GHOSH Vs. STATE OF BIHAR
|
July 8, 1960 |
|
MADAN LAL BUDHIA Vs. STATE OF BIHAR
|
January 6, 1960 |
|
MADAN MOHAN PRASAD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 14, 1960 |
|
MAHABIR GLASS MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1960 |
|
MAHABIRJI OF ASTHAL SAIFGANJ Vs. SARASWATI DEVI
|
July 13, 1960 |
|
MAHADEI HALUAI
Vs. RAM KRISHNA SINGH
|
February 22, 1960 |
|
MAHADEO BIND
Vs. STATE OF BIHAR
|
May 10, 1960 |
|
MAHALIRAM SINGHANIA Vs. UPENDRA NATH PANDEY
|
May 6, 1960 |
|
MANAGEMENT OF NEW JAMEHARI KHAS COLLIERY Vs. CHAIRMAN CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
April 19, 1960 |
|
MANAGING COMMITTEE OF T K GHOSES ACADEMY Vs. TRIPURARI CHARAN PALIT
|
January 15, 1960 |
|
MANIK CHAND
Vs. BHUBNESHWAR PRASAD
|
January 13, 1960 |
|
MANIK MAHTON
Vs. KALICHARAN MAHTON
|
April 7, 1960 |
|
MARKANDEY RAI
Vs. SHEO KUMAR THAKUR
|
August 2, 1960 |
|
MERCHANT AND CO Vs. PURA GOLAKDIH COAL CO
|
February 24, 1960 |
|
MISRI LAL NAYAK Vs. RAMESHWAR PRASAD
|
August 12, 1960 |
|
MOHAMMAD DAUD
Vs. ABU MOHAMMAD
|
February 29, 1960 |
|
MOHANLAL SAH Vs. SAMAL RAM POTDAR
|
April 21, 1960 |
|
MONINDRA LALL SEN
Vs. UNION OF INDIA
|
April 22, 1960 |
|
MURLIDHAR TEJPAL Vs. COMMISSIONER OF INCOME TAX
|
November 24, 1960 |
|
NAGESHWAR PRASAD SINGH
Vs. STATE OF BIHAR
|
March 9, 1960 |
|
NANDLAL TANTI Vs. JAGDEO SINGH
|
October 18, 1960 |
|
NANDLAL THANA RAM
Vs. GHANI KHAN MONAF KHAN
|
September 2, 1960 |
|
NARAIN GANJHU
Vs. PANCHO GAUNJHIN
|
March 4, 1960 |
|
NARAIN SINGH Vs. STATE OF BIHAR
|
September 2, 1960 |
|
NATHUNI SAH Vs. SATYANARAIN PRASAD
|
August 25, 1960 |
|
NAZIR KHAN Vs. MUNIF KHAN
|
September 8, 1960 |
|
NEPUR KUER Vs. SHEOCHAND SAHU
|
March 22, 1960 |
|
NORTH EASTERN RAILWAY Vs. RAM LAL GOLCHA
|
July 9, 1960 |
|
ORISSA TEXTILE MILLS LTD Vs. GANESH DAS RAMKISHUN
|
August 26, 1960 |
|
P N SARKAR Vs. STATE OF BIHAR
|
April 1, 1960 |
|
PANDEY SURENDRA NATH SINHA Vs. BAGESHWARI PD
|
October 12, 1960 |
|
PARAS NATH VERMA
Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 13, 1960 |
|
PARESH NATH MAHANTY
Vs. GHASIRAM MAHANTY
|
March 1, 1960 |
|
PARICHHAN SINGH
Vs. HEMAN SINGH
|
May 11, 1960 |
|
PARMESHWAR MANDAL
Vs. MAHENDRA NATH TEWARI
|
October 27, 1960 |
|
PATNA MUNICIPAL CORPORATION
Vs. RAM BACHAN LAL
|
November 18, 1960 |
|
PRAHLAD PRASAD MAHROTRA
Vs. THAKUR PRASAD MEHRA AND COMPANY
|
November 9, 1960 |
|
PROBHU NARAYAN SANKARLAL
Vs. UNION OF INDIA REPRESENTING SOUTH EASTERN RAILWAY EASTERN RAILWAY AND NORTH EASTERN RLY
|
March 23, 1960 |
|
R P AGARWALA Vs. STATE OF BIHAR
|
December 6, 1960 |
|
RAHURIA RAMKALI KUER
Vs. CHHATHOO SINGH
|
November 23, 1960 |
|
RAISUNNISSA Vs. MOJIBUR RAHMAN
|
November 4, 1960 |
|
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. STATE OF BIHAR
|
May 4, 1960 |
|
RAJA KHANGARJEE Vs. STATE OF BIHAR
|
May 4, 1960 |
|
RAJESHWARI PRASAD
Vs. RAM BABU GUPTA
|
July 19, 1960 |
|
RAM BIRICH MAHTO Vs. BISHWANATH MISSER
|
April 9, 1960 |
|
RAM CHANDRA PRASAD TEWARI
Vs. KAILASHPATI DWIVEDI
|
April 1, 1960 |
|
RAM DALMIA Vs. STATE
|
November 17, 1960 |
|
RAM GULAM SINGH Vs. PALAKDHARI SINGH
|
May 12, 1960 |
|
RAM JAG RAI Vs. LAKSHMI MISSIR
|
November 11, 1960 |
|
RAM JATAN SINGH
Vs. LAGANDEO SINGH
|
December 13, 1960 |
|
RAM KISHORE PRASAD
Vs. RAMESHWAR MAHTON
|
July 8, 1960 |
|
RAM KISHUN Vs. MURLIDHAR SHARMA
|
May 4, 1960 |
|
RAM PARIKCHAN PANDEY
Vs. M S M SHARMA
|
November 30, 1960 |
|
RAM PRASAD BHATT
Vs. GAYA MUNICIPALITY
|
March 21, 1960 |
|
RAM SHARAN SINGH Vs. STATE OF BIHAR
|
December 7, 1960 |
|
RAMANAND SINGH Vs. SURAJ PRASAD SINGH
|
April 28, 1960 |
|
RAMAUTAR MAHTON
Vs. STATE
|
September 7, 1960 |
|
RAMAUTAR MISTRI Vs. RAJINDRA SINGH
|
November 23, 1960 |
|
RAMBALAM PD SINGH Vs. STATE OF BIHAR
|
April 4, 1960 |
|
RAMBILAS RAI SINGH Vs. RAMJI RAI SINGH
|
July 22, 1960 |
|
RAMCHANDAR SINGH Vs. STATE
|
November 18, 1960 |
|
RAMCHANDRA PRASAD
Vs. SUB DIVISIONAL MAGISTRATE
|
July 11, 1960 |
|
RAMDEEP SINGH Vs. SHYAMA SINGH
|
May 2, 1960 |
|
RAMDEO KABRA
Vs. FAKIRAN DEVI
|
April 7, 1960 |
|
RAMESHWAR MANDAL
Vs. STATE
|
February 10, 1960 |
|
RAMESHWAR RAI Vs. RAGHU KAHAR
|
November 22, 1960 |
|
RAMKHELAWAN MISTRY
Vs. RABINDRA KUMAR GHOSE
|
March 17, 1960 |
|
RAMNIRANJAN PRASAD TULSHYAN Vs. GAJADHAR PRASAD
|
March 7, 1960 |
|
RAMPRAVESH SINGH Vs. MAHESH SINGH
|
September 12, 1960 |
|
RAMSAGAR PANDIT Vs. STATE OF BIHAR
|
September 20, 1960 |
|
RAMSAGAR SINGH
Vs. CHANDRIKA SINGH
|
September 7, 1960 |
|
RAMSARAN MAHTON Vs. HARIHAR PRASAD
|
February 2, 1960 |
|
RANGABATI
Vs. UNITED BANK OF INDIA LTD
|
April 11, 1960 |
|
RASIK BIHARI LAL Vs. STATE OF BIHAR
|
May 4, 1960 |
|
ROHTAS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1960 |
|
RUDRA SINGH Vs. BIMLA DEBI
|
February 2, 1960 |
|
S M JAMES Vs. ABDUL KHAIR
|
November 29, 1960 |
|
S M KHODABUX Vs. UNION OF INDIA
|
April 2, 1960 |
|
SAKALDEEP RAI Vs. SARJUG RAI
|
November 2, 1960 |
|
SAMPATO KUER Vs. DULHIN MUKHA DEBI
|
February 19, 1960 |
|
SAMPATRAM KANHAIYA LAL Vs. UNION OF INDIA
|
August 12, 1960 |
|
SARJUG DEVI Vs. DULHIN KISHORI KUER
|
May 9, 1960 |
|
SARJUG PRASAD ISHWAR PURBEY
Vs. UNION OF INDIA
|
April 26, 1960 |
|
SAVITRI DEVI Vs. JIWAN CHAUDHARY
|
April 13, 1960 |
|
SHEODENI SINGH Vs. STATE OF BIHAR
|
November 3, 1960 |
|
SHEOGULAM MAHTO Vs. KISHUN CHAUDHURI
|
March 10, 1960 |
|
SHEONANDAN SINGH
Vs. MAHABIR SINGH
|
February 15, 1960 |
|
SHEOSHANKER PRASAD
Vs. STATE
|
April 8, 1960 |
|
SHREEDHAR THAKUR Vs. KESHO SAO
|
October 17, 1960 |
|
SHYAM NANDAN SAHAY Vs. DHANPATI KUER
|
February 9, 1960 |
|
SHYAMSUNDAR PD GUPTA Vs. DARBHANGI RAI
|
January 14, 1960 |
|
SINGHBHUM TOBACCO AND BIRI MERCHANTS ASSOCIATION Vs. ASSISTANT SUPERINTENDENT OF SALES TAX
|
July 26, 1960 |
|
SITA RAM SAH
Vs. STATE OF BIHAR
|
January 6, 1960 |
|
SITALPUR SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1960 |
|
SITARAM SINGH
Vs. BHIKHNI DEVI
|
March 31, 1960 |
|
SITARAMJI MAHARAJ
Vs. RAMNATH SINGH
|
December 2, 1960 |
|
SRIKANT UPADHYA Vs. UNION OF INDIA
|
August 9, 1960 |
|
STATE
Vs. ABDUL RASHID
|
September 19, 1960 |
|
STATE Vs. SATNARAIN BHUVANIA
|
April 29, 1960 |
|
STATE Vs. DHANPAT CHAMARA
|
May 6, 1960 |
|
STATE OF BIHAR
Vs. SRILAL KEJRIWAL
|
April 26, 1960 |
|
STATE OF BIHAR
Vs. G H GRANT
|
March 18, 1960 |
|
STATE OF BIHAR
Vs. MATHURA PRASAD SINGH
|
December 1, 1960 |
|
STATE OF BIHAR
Vs. RAMGARH FARMS AND INDUSTRIES LTD
|
November 18, 1960 |
|
STATE OF BIHAR Vs. GORAKH PRASAD SRIVASTAVA
|
December 6, 1960 |
|
STATE OF BIHAR Vs. RAGHUNANDAN SINGH
|
March 9, 1960 |
|
STATE OF BIHAR Vs. SHANKAR LAL KHIRWAL
|
February 2, 1960 |
|
STATE OF BIHAR Vs. RAM BALLABH DAS JALAN
|
January 22, 1960 |
|
STATE OF BIHAR Vs. SHIV PRASAD LAL SETH
|
February 24, 1960 |
|
STATE OF BIHAR Vs. BIPAT GOPE
|
July 28, 1960 |
|
SUBEDAR RAI
Vs. BACHAI PANDEY
|
March 25, 1960 |
|
SUDARSAN MAHTO Vs. RADHIKA PRASAD SINGH
|
January 14, 1960 |
|
SUDHANSU KUMAR GHOSE Vs. LAND ACQUISITION OFFICER
|
October 20, 1960 |
|
SUDHINDRA NATH GHOSH Vs. DIST MAGISTRATE
|
May 4, 1960 |
|
SUKH LALL SINGH Vs. KRISHNA BEHARI PRASAD
|
October 4, 1960 |
|
SUKHDEO MAHARAJ
Vs. GOPAL LAL
|
July 8, 1960 |
|
SURAJ NARAIN SINGH Vs. NIRPAT SINGH
|
December 23, 1960 |
|
TALWAR V D Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1960 |
|
TATA IRON AND STEEL CO LTD Vs. PURAN SINGH
|
June 30, 1960 |
|
TATA LOCOMOTIVE AND ENGINEERING CO LTD Vs. SARDAR KARTAR SINGH
|
May 10, 1960 |
|
THAKUR PRASAD
Vs. UNION OF INDIA
|
April 6, 1960 |
|
THAKUR RAI Vs. BHAGAT RAI
|
December 7, 1960 |
|
TILAKDHARI BHAGAT
Vs. JAGAT RAI
|
August 16, 1960 |
|
TIN PLATE COMPANY OF INDIA PT LTD Vs. ABDUL SATTAR
|
January 6, 1960 |
|
UMA SHANKAR PRASAD NARAIN SINGH
Vs. UNION OF INDIASARASWATI DEVI
|
April 6, 1960 |
|
UNION OF INDIA Vs. JAGATPAL DAROLIA
|
February 26, 1960 |
|
UNION OF INDIA Vs. HAFIZ ABDUS SHAKUR
|
July 27, 1960 |
|
UNION OF INDIA Vs. D P SINGH
|
November 21, 1960 |
|
UNION OF INDIA Vs. SM TAIYABA KHATOON
|
October 5, 1960 |
|
UNITED PRESS LTD Vs. STATE OF BIHAR
|
March 11, 1960 |
|
VISHANJI
Vs. STATE OF BIHAR
|
September 8, 1960 |
|
WALI MOHAMMAD KHAN
Vs. TAJ BARO
|
February 26, 1960 |
LOGIN