|
AMBIKA PANDEY Vs. GOKUL PANDEY
|
October 28, 1959 |
|
ASHARFI LALL DASS
Vs. RAM PRASAD JHA
|
July 22, 1959 |
|
ASSOCIATED CEMENT COMPANIES Vs. CENTRAL GOVERNMENT INDUSTRIAL
|
January 7, 1959 |
|
B N KATARUKA AND SONS Vs. CHAULHAI NAYAK
|
August 31, 1959 |
|
BADRI NARAIN SINGH Vs. KAMDEO PRASAD SINGH
|
March 20, 1959 |
|
BAIDYANATH RAI Vs. SATYANARAIN RAI
|
July 31, 1959 |
|
BALAK DAS Vs. BHAGWAN DAS ALIAS BHAGWAN BHAGAT
|
February 25, 1959 |
|
BALDEO LAL ROY
Vs. STATE OF BIHAR
|
October 20, 1959 |
|
BALDEO NARAIN SINGH Vs. BABUAJI MAHTON
|
July 27, 1959 |
|
BALDEO NARAIN SINGH Vs. STATE OF BIHAR
|
February 26, 1959 |
|
BANSIDHAR Vs. MATRU MAL
|
February 17, 1959 |
|
BANSIDHAR ESTATE COLLIERIES AND INDUSTRIES LTD Vs. STATE
|
January 13, 1959 |
|
BANSIDHAR LAL
Vs. ASST CUSTODIAN EVACUEE PROPERTY
|
February 19, 1959 |
|
BEHAR JOURNALS LTD Vs. ALI HASAN
|
February 3, 1959 |
|
BENARASI DEBI Vs. NEW INDIA ASSURANCE CO LTD
|
April 16, 1959 |
|
BHAMA Vs. PAGGAN PANDIT
|
October 4, 1959 |
|
BIBI BASHIRUNNISAN Vs. HABIB AHMAD
|
July 1, 1959 |
|
BIBI SHARIFAN Vs. SHEIKH SALAHUDDIN
|
August 16, 1959 |
|
BIHAR AGENTS LTD Vs. UNION OF INDIA
|
September 22, 1959 |
|
BIHAR PROVINCIAL ELECTRIC WORKERS FEDERATION Vs. STATE OF BIHAR
|
May 15, 1959 |
|
BLACKWOOD HODGE INDIA LIMITED Vs. STATE OF BIHAR
|
September 2, 1959 |
|
BRIJNANDAN ROY Vs. JADUNANDAN SINGH
|
January 21, 1959 |
|
BUDHAN SINGH
Vs. BINDHESHWARI PRASAD SINGH
|
January 12, 1959 |
|
BURN AND CO LTD Vs. STATE OF BIHAR
|
January 7, 1959 |
|
CHAMPRA ORAON
Vs. STATE OF BIHAR
|
April 1, 1959 |
|
CHANDRADIP RAI Vs. MAHIP RAI
|
September 1, 1959 |
|
CHANDRASHEKHAR SINGH
Vs. SARJOO PRASAD SINGH
|
December 21, 1959 |
|
CHHOTAN MAHTON Vs. STATE
|
March 18, 1959 |
|
CHIRANJILAL AGARWALA
Vs. CHITTARANJAN MUKHERJEE
|
July 8, 1959 |
|
CHITTARANJAN SAHA
Vs. STATE
|
July 15, 1959 |
|
DASRATH PRASAD SINGH Vs. BAIJNATH PRASAD SINGH
|
December 15, 1959 |
|
DAYABHAI GOKULBHAI PATEL
Vs. STATE OF BIHAR
|
February 4, 1959 |
|
DAYABHAI GOKULBHAI PATEL Vs. STATE OF BIHAR
|
February 2, 1959 |
|
DEEP NARAIN SINGH Vs. DHANESHWARI
|
September 10, 1959 |
|
DEO NARAYAN SINGH ISHWAR NARAYAN SINGH
Vs. STATE OF BIHAR
|
September 8, 1959 |
|
DEVJI SHIVJI
Vs. MOHANLAL ODHABJI THACKER
|
October 27, 1959 |
|
DURGA SINGH Vs. MD ISA
|
September 11, 1959 |
|
DWARKADAS AND RADHAKRISHNA
Vs. STATE OF BIHAR
|
October 22, 1959 |
|
FIRM RAMLOCHAN RAM LAKSHMI PRASAD Vs. MAIKHA SETHANI
|
September 17, 1959 |
|
GAJADHAR LODHA
Vs. KHAS MAHATADIH COLLIERY CO
|
March 9, 1959 |
|
GOURI KUMARI DEVI Vs. COMMISSIONER OF INCOME TAX
|
May 8, 1959 |
|
HAJI MUHAMMAD AHSANUL TAUHID Vs. SHAH AKHTAR HUSSAIN
|
May 14, 1959 |
|
HARBANS NARAIN SINGH
Vs. RAMDHARI MAHTON
|
July 29, 1959 |
|
HARBANS SINGH
Vs. DAROGA SINGH
|
December 3, 1959 |
|
HARISH CHANDRA PRASAD
Vs. SHAH QASIM GANI
|
February 11, 1959 |
|
HEMANT KUMAR PANDE Vs. SOMENATH PANDEY
|
April 14, 1959 |
|
HIRA LAL CHAUDHURY
Vs. RAMANAND CHAUDHURY
|
January 9, 1959 |
|
JAGARNATH PRASAD BHAGAT
Vs. BASUDEO SINGH
|
October 26, 1959 |
|
JAGDEO MAHTON Vs. RAM BAHADUR SINGH
|
January 8, 1959 |
|
JAGDISH PANDEY
Vs. RAMESHWAR CHAUBEY
|
July 28, 1959 |
|
JAGDISH THAKUR Vs. JADOO PANDEY
|
March 6, 1959 |
|
JAMILUR RAHMAN
Vs. LAXMI NARAIN
|
April 30, 1959 |
|
JAMUNA CHOUDHURI Vs. RAMANUP SINGH
|
October 19, 1959 |
|
JANU KHAN Vs. STATE
|
October 29, 1959 |
|
JOHARI LAL Vs. BIHAR STATE CO OPERATIVE BANK LTD
|
March 19, 1959 |
|
K C MUKHERJEE Vs. COMMISSIONER OF INCOME TAX
|
July 1, 1959 |
|
KAMESHWAR SINGH
Vs. COMMISSIONER OF INCOME TAX
|
July 1, 1959 |
|
KAPILDEO NARAIN Vs. SHEO PRASAD SINGH
|
October 20, 1959 |
|
KISHUN RAUT Vs. RAM BRICH SINGH
|
April 8, 1959 |
|
KULWANTI DEVI Vs. AJODHI SINGH
|
February 14, 1959 |
|
KUMAR TARANAND SINHA Vs. STATE OF BIHAR
|
August 11, 1959 |
|
L M CHATTERJEE Vs. STATE OF BIHAR
|
January 28, 1959 |
|
LACHMI KOERI
Vs. STATE OF BIHAR
|
August 4, 1959 |
|
LAKHAN LAL PURI Vs. RICHU MIAN
|
August 20, 1959 |
|
LAKHURAM HARIRAM
Vs. UNION OF INDIA
|
August 12, 1959 |
|
LALCHAND KHATRI Vs. STATE
|
September 10, 1959 |
|
M N SHARMA Vs. STATE OF BIHAR
|
September 7, 1959 |
|
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 1, 1959 |
|
MAKHANLAL HARNARAIN
Vs. UNION OF INDIA OWNING AND REPRESENTING SOUTH EASTERN AND SOUTHERN RAILWAYS
|
October 1, 1959 |
|
MANAGER SEARCHLIGHT PRESS Vs. FACTORIES INSPECTOR
|
August 5, 1959 |
|
MOHAMMAD AZKAR HUSSAIN Vs. COLLECTOR OF SHAHABAD
|
September 21, 1959 |
|
MOHAMMAD JABIR Vs. NARAIN PRASAD DARUKA
|
August 20, 1959 |
|
MOHAMMAD SHAHABUDDIN Vs. UMATOR RASOOL
|
February 11, 1959 |
|
MOTIPUR ZAMINDARI CO PRIVATE LTD Vs. STATE OF BIHAR
|
November 18, 1959 |
|
MOTIPUR ZAMINDARI COMPANY Vs. STATE OF BIHAR
|
November 8, 1959 |
|
MOTIPUR ZAMINDARY COMPANY LTD Vs. STATE OF BIHAR
|
May 13, 1959 |
|
MUKTILAL AGARWALLA
Vs. TINPLATE CO OF INDIA LTD
|
September 28, 1959 |
|
MUNSHI BANESH PRASAD Vs. JALPA SHANKAR VARMA
|
April 24, 1959 |
|
NAGESHWAR PRASAD Vs. LAKSHMAN PRASAD
|
September 19, 1959 |
|
NANDLAL SINGH Vs. BARATAN
|
July 10, 1959 |
|
NAURANG RAI CHIRANGI LAL
Vs. STATE OF BIHAR
|
February 19, 1959 |
|
ONKAR DUTTA SHASTRI
Vs. BIHAR HINDU RELIGIOUS TRUST BOARD
|
November 13, 1959 |
|
PATAI DHORAIN Vs. DIGAM DHORA
|
April 7, 1959 |
|
PHULCHAND RAM
Vs. STATE OF BIHAR
|
February 5, 1959 |
|
PRAGASH SINGH Vs. MADAN MOHAN PRASAD SINGH
|
July 29, 1959 |
|
PRAHLAD SAHNI Vs. STATE
|
May 21, 1959 |
|
PUNIT MAHTON Vs. MAHABIR MAHTON
|
January 30, 1959 |
|
RADHA GOBINDA RAI Vs. DIBAKAR MANTO
|
November 23, 1959 |
|
RAGHAVACHARYA Vs. SALIGRAMCHARYA
|
October 21, 1959 |
|
RAGHUBANS PRASAD Vs. STATE PRABHU DAYAL MISSIR
|
September 19, 1959 |
|
RAJA TRADERS AND RAJESHWAR BROTHERS
Vs. STATE OF BIHAR
|
September 25, 1959 |
|
RAJARAM SAH
Vs. NARAD THAKUR
|
August 24, 1959 |
|
RAM CHANDRA SINGH RAMNIK LAL
Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1959 |
|
RAM NARAIN PRASAD YADAV
Vs. SUBNATH DEOGAM
|
March 20, 1959 |
|
RAM SAROOP DHANUK Vs. ISHWAR SAO
|
February 3, 1959 |
|
RAM SWORUP SINGH
Vs. MAHABIR MAHTON
|
September 30, 1959 |
|
RAMAUTAR SHARMA
Vs. STATE OF BIHAR
|
February 14, 1959 |
|
RAMAUTAR SINGH
Vs. SM RAMSUNDARI KUR
|
March 30, 1959 |
|
RAMBARAI SINGH
Vs. STATE OF BIHAR
|
January 30, 1959 |
|
RAMCHANDRA PRASAD SINHA
Vs. UNION OF INDIA
|
January 13, 1959 |
|
RAMDAS SAH Vs. JAGARNATH PRASAD
|
August 10, 1959 |
|
RAMDHANI SAHU Vs. JAGDEO LALL MARWARI
|
April 8, 1959 |
|
RAMESHWAR KUMAR Vs. R P MISHRA
|
February 27, 1959 |
|
RAMESHWAR PRASAD SAHI
Vs. ANANDI DEVI
|
October 20, 1959 |
|
RAMESHWAR SINHA Vs. STATE OF BIHAR
|
May 15, 1959 |
|
RAMJANAM BHARTHI
Vs. DHURANDHAR KUER
|
March 18, 1959 |
|
RAMJEE OJHA Vs. CHANDRADIP KAHAR
|
January 12, 1959 |
|
RAMJI Vs. RAMBHUSAN DAS
|
September 15, 1959 |
|
RAMKISHUN LAL Vs. UMESH CHANDRA SINHA
|
September 24, 1959 |
|
RAMKISHUN LAL Vs. UGRAMOHAN DASS
|
January 2, 1959 |
|
RAMSARAN SINGH Vs. STATE OF BIHAR
|
August 25, 1959 |
|
RAMSARUP PRASAD
Vs. SHIVA DUTTA PRASAD
|
August 24, 1959 |
|
RAMSUNDER RAI Vs. RAMASRAY RAI
|
December 21, 1959 |
|
RASTOGI BROTHERS
Vs. PATNA MUNICIPAL CORPORATION
|
September 29, 1959 |
|
RATTI RAM AGARWALA Vs. STATE
|
December 8, 1959 |
|
RUPA NONIA
Vs. RAM BRICH PATHAK
|
January 6, 1959 |
|
S K SEN Vs. PROVINCIAL P W D STATE OF BIHAR
|
September 4, 1959 |
|
S N SAHI Vs. VISHWANATH LAL
|
June 4, 1959 |
|
SALIGRAM SINGH Vs. BALDEO SINGH
|
May 5, 1959 |
|
SALINA JITENDRA LAL SINHA
Vs. RAM CHARAN GOPE
|
January 28, 1959 |
|
SANTAN NARAIN TEWARI
Vs. SARAN NARAIN TEWARI
|
February 14, 1959 |
|
SARJUG CHAUDHRAIN Vs. DWARKA PRASAD
|
July 3, 1959 |
|
SATYADEO NARAIN LAL
Vs. MUNICIPAL COMMISSIONERS
|
August 7, 1959 |
|
SEWSAGAR AVASTY
Vs. SATYANARAIN SAH
|
July 15, 1959 |
|
SHAH JAMILUR RAHMAN Vs. ABDUL AZIZ
|
December 23, 1959 |
|
SHEIKH RAHMAT ALI
Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1959 |
|
SHEOGOBIND BHAKAT Vs. SUJAN MAHTO
|
November 4, 1959 |
|
SHEONANDAN PRASAD SAO
Vs. UGRAH SAO
|
August 31, 1959 |
|
SHEORAJ NANDAN SINGH
Vs. RAMJANKI
|
July 2, 1959 |
|
SHYAMAKANT LAL
Vs. STATE OF BIHAR
|
February 25, 1959 |
|
SITARAM JHA
Vs. THAKURI JHA
|
November 10, 1959 |
|
SITARAM KAMALIA Vs. STATE OF BIHAR
|
October 29, 1959 |
|
SK NAWAB Vs. BAIJNATH CHOUDHURY
|
May 8, 1959 |
|
SM JASODA KUMARI SEWANI Vs. SM SATYABHAMA SEWANI
|
January 5, 1959 |
|
SM KUNDAN BAI AGARWALA Vs. SKH SAFDAR ALI
|
December 4, 1959 |
|
STATE Vs. N NAGAMANI DIST MAGISTRATE
|
January 27, 1959 |
|
STATE Vs. BIJLI PATHAK
|
September 28, 1959 |
|
STATE OF BIHAR
Vs. JAGDISH NARAIN SINGH
|
January 28, 1959 |
|
STATE OF BIHAR Vs. G H GRANT
|
January 5, 1959 |
|
STATE OF BIHAR Vs. SHIVA BHIKSHUK MISTA
|
September 28, 1959 |
|
STATE OF BIHAR Vs. CHANDRESHWAR PRASAD PLEADER
|
August 12, 1959 |
|
SUBANSH JHA
Vs. STATE TRANSPORT AUTHORITY
|
December 16, 1959 |
|
SUBHANAND CHAUDHARY
Vs. BINDESHWARI THAKUR
|
January 29, 1959 |
|
SUDARSHAN SINGH Vs. SURESH SINGH
|
September 2, 1959 |
|
SUKHDEO KUMAR
Vs. STATE OF BIHAR
|
February 14, 1959 |
|
SUKHI SAHU
Vs. PRAYAG SAH
|
January 5, 1959 |
|
SUSHIL KUMAR CHOUDHARY
Vs. STATE
|
November 11, 1959 |
|
SYED SHAH MOHAMMAD ABDALI Vs. STATE OF BIHAR
|
July 20, 1959 |
|
SYED SHAH SHALIH UDDIN AHMAD Vs. SHAH NASIR UDDIN AHMAD
|
November 9, 1959 |
|
THAKUR KHAGESWAR SINGH
Vs. STATE
|
November 23, 1959 |
|
TIRBENI KAHAR
Vs. STATE OF BIHAR
|
August 4, 1959 |
|
TRIBENI KAHAR Vs. STATE OF BIHAR
|
August 4, 1959 |
|
TRIBHUWAN NATH Vs. STATE OF BIHAR
|
September 1, 1959 |
|
UMANATH PRASAD Vs. DHIRENDRA KUMAR SINGH
|
September 2, 1959 |
|
UNION OF INDIA Vs. DHANSAR COAL CO LTD
|
January 6, 1959 |
|
UNION OF INDIA Vs. NORTH WEST COAL CO LTD
|
November 27, 1959 |
|
VISHUN PRASAD BHADANI
Vs. UNION OF INDIA
|
March 16, 1959 |
|
WALI MOHAMMAD Vs. PANO
|
August 11, 1959 |
|
WILLIAM JACKS AND COMPANY LIMITED Vs. STATE OF BIHAR
|
September 21, 1959 |
|
ZOBAIR AHMAD Vs. JAINANDAN PRASAD SINGH
|
August 5, 1959 |
LOGIN