|
A C C RAJANKA LIME STONE QUARRIES MAZDOOR UNION Vs. REGISTRAR OF TRADE UNIONS GOVT OF BIHAR
|
April 14, 1958 |
|
ABHAYANAND MISHRA
Vs. STATE OF BIHAR
|
September 23, 1958 |
|
AKHOURI INDERDEO PRASAD
Vs. STATE
|
February 7, 1958 |
|
AMBIKA PRASAD SINGH Vs. THAKUR PRASAD SINGH
|
April 8, 1958 |
|
ANANTALAL DAGA Vs. DEBI PRASAD PANDEY
|
July 25, 1958 |
|
ARYA PRATINIDHI SABHA Vs. STATE OF BIHAR
|
January 6, 1958 |
|
ASARFA KUER Vs. BHUNESHWAR RAI
|
January 10, 1958 |
|
ASOKA MARKETING CO LTD Vs. STATE OF BIHAR
|
August 6, 1958 |
|
ASOKA MARKETING COMPANY LIMITED Vs. STATE OF BIHAR
|
August 6, 1958 |
|
BABU BADRI SINGH Vs. BABU RAM KISHORE PRASAD SINGH
|
February 14, 1958 |
|
BABU LAL BATHWAL
Vs. GANPAT LAL
|
March 13, 1958 |
|
BAIDYANATH PRASAD SINHA Vs. STATE
|
December 22, 1958 |
|
BAIJNATH SHARMA
Vs. STATE OF BIHAR
|
October 7, 1958 |
|
BALDEO JHA Vs. GANGA PRASAD JHA
|
August 14, 1958 |
|
BALDEO PRASAD
Vs. BHOLA NATH
|
July 7, 1958 |
|
BALDEO SAHUJEE
Vs. GAURI SHANKAR JHUNJHUNWALA
|
August 26, 1958 |
|
BALESHWAR PRASAD
Vs. AGENT STATE BANK OF INDIA
|
January 20, 1958 |
|
BALKISHORE MISSER
Vs. PHULENA AHIR
|
August 22, 1958 |
|
BALKRISHNA KHIRWAL
Vs. NEW INDIAN ASSURANCE CO LTD
|
March 25, 1958 |
|
BANARASI DEVI JHUNJHUNWALA Vs. STATE OF BIHAR
|
January 23, 1958 |
|
BANKIM CHANDRA CHAKRAVARTY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 11, 1958 |
|
BASANT LAL
Vs. BALA MISRA
|
February 20, 1958 |
|
BASANT NARAIN SINGH Vs. STATE OF BIHAR
|
April 18, 1958 |
|
BASUDEO GIR
Vs. STATE
|
September 24, 1958 |
|
BEHARILAL BHAWASINKA Vs. JAGARNATH PRASAD KAJRIWAL
|
November 18, 1958 |
|
BHRIGUNATH PANDEY
Vs. RAMNARAIN LAL PANJIARA
|
May 8, 1958 |
|
BIBI MOLIMAN NISSA Vs. TAFAZUL KARIM
|
October 3, 1958 |
|
BIBI RAFIQAN
Vs. NAJIB KHAN
|
January 7, 1958 |
|
BIHAR BOLTS AND RIVETS AND ENGINEERING WORKS IN LIQUIDATION Vs. STATE OF BIHAR
|
August 12, 1958 |
|
BIHAR BOLTS RIVETS AND ENGINEERING WORKS LTD Vs. STATE OF BIHAR
|
July 29, 1958 |
|
BIHAR JOURNALS LTD Vs. NITYANAND SINGH
|
August 1, 1958 |
|
BINDESHWARI MANDAL Vs. BIRJU MANDAL
|
June 3, 1958 |
|
BINDESHWARI PD CHAUDHARY Vs. DEBENDRA PD SINGH
|
July 25, 1958 |
|
BISHWARANJAN BOSE Vs. HONORARY SECRETARY RAM KRISHNA MISSION VIVEKANAND SOCIETY
|
January 24, 1958 |
|
BRAHMANAND LAL Vs. STATE
|
December 23, 1958 |
|
BRAHMDEO NARAIN SINGH Vs. MISHRI DHOBI
|
May 5, 1958 |
|
BRIJBALA PRASAD Vs. PATNA MUNICIPAL CORPORATION
|
November 25, 1958 |
|
BRIJNANDAN SINGH
Vs. JAMUNA PRASAD SAHU
|
January 14, 1958 |
|
BUDHI NATH JHA
Vs. MANILAL JADAV
|
October 15, 1958 |
|
CHAND BIHARI GOPE Vs. SHYAM NANDAN PRASAD NARAIN SINGH
|
September 22, 1958 |
|
CHANDRA SHEKAR PRASAD SINGH Vs. JAI PRAKASH SINGH
|
October 15, 1958 |
|
CHANDRAMA SINGH
Vs. AWADH BIHARI SINGH
|
October 17, 1958 |
|
CHETANDAS GULABCHAND
Vs. STATE OF BIHAR
|
April 14, 1958 |
|
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. STATE OF BIHAR
|
August 21, 1958 |
|
CHULHAI NAIK Vs. BHARATH NARAIN SINGH
|
March 25, 1958 |
|
COKE OVEN CONSTRUCTION COMPANY PRIVATE LTD Vs. STATE OF BIHAR
|
July 8, 1958 |
|
COMMISSIONER OF SALES TAX
Vs. CHAMPARAN SUGAR COMPANY LTD
|
September 30, 1958 |
|
COMMISSIONER OF SALES TAX
Vs. NEW INDIA SUGAR MILLS
|
September 30, 1958 |
|
DARSAN RAM
Vs. STATE
|
June 9, 1958 |
|
DEBNATH BHAGAT Vs. BHOJU MANDAL
|
March 31, 1958 |
|
DEHRI ROHTAS LIGHT RAILWAY CO LTD Vs. STATE OF BIHAR
|
February 11, 1958 |
|
DHARMAVIR DHIR Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1958 |
|
DIGAMBAR NARAIN CHAUDHARY
Vs. COMMISSIONER OF TRIHUT DIVISION
|
August 20, 1958 |
|
DINESHWAR PRASAD SINGH Vs. DEONITI PRASAD SINGH
|
August 25, 1958 |
|
DOMA CHOUDHARY Vs. RAM NARESH LAL
|
November 7, 1958 |
|
DULICHAND KHIRWAL
Vs. STATE OF BIHAR
|
January 20, 1958 |
|
GAJADHAR CHOUDHARY
Vs. KHODAI RAHMAT KHAN
|
August 28, 1958 |
|
GANESH JHA
Vs. BAIDYANATH JHA
|
January 2, 1958 |
|
GANESH LAL
Vs. NARAIN LAL
|
March 10, 1958 |
|
GOPAL LAL AHIR Vs. BAIJU LAL AHIR
|
January 15, 1958 |
|
GOPAL SWARUP AND SONS
Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1958 |
|
GOPIRAM BHAGWAN DAS Vs. COMMISSIONER OF INCOME TAX
|
October 14, 1958 |
|
GOURI SHANKER PRASAD Vs. COMMISSIONERS OF TIRHUT DIVISION
|
November 18, 1958 |
|
GOVT OF INDIA Vs. JAMUNADHAR RUNGTA
|
December 17, 1958 |
|
GREENFIELDS Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1958 |
|
HABIBUR RAHMAN
Vs. VIJAY CHARAN ABHAY CHARAN DUBEY AND BROS
|
August 19, 1958 |
|
HARAK SINGH
Vs. KAILASH SINGH
|
July 1, 1958 |
|
HARI NARAIN ROY
Vs. REGIONAL TRANSPORT AUTHORITY
|
October 7, 1958 |
|
HARIHAR SINGH
Vs. SINGH GANGA PRASAD
|
January 8, 1958 |
|
IMPERIAL BANK OF INDIA
Vs. BIBI SAYEEDAN
|
September 30, 1958 |
|
INDERCHAND KAZRIWAL
Vs. RAGHUNI AHIR
|
August 12, 1958 |
|
INDIAN COPPER CORPORATION LTD Vs. STATE OF BIHAR
|
January 16, 1958 |
|
J N DUTT Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1958 |
|
JAGDISHPUR METAL INDUSTRIES Vs. VIJOY OIL INDUSTRIES LTD
|
July 1, 1958 |
|
JALDHARI MAHTO Vs. RAJENDRA SINGH
|
March 11, 1958 |
|
JANGI GOPE Vs. STATE
|
March 18, 1958 |
|
JASODA KUER Vs. DULHIN PHUL KUER
|
March 13, 1958 |
|
JAY PROSAD CHOUBEY Vs. JASODA
|
February 19, 1958 |
|
JHARUA MIAN
Vs. STATE
|
August 19, 1958 |
|
JITMAL BHURAMAL Vs. COMMISSIONER OF INCOME TAX
|
October 6, 1958 |
|
JOHN DONAL MACKENZIE Vs. CHIEF INSPECTOR OF FACTORIES
|
May 8, 1958 |
|
JUGAL KISHORE BHADANI
Vs. LABOUR COMMISSIONER
|
February 26, 1958 |
|
JULIUS ORAON Vs. SANIARO
|
April 7, 1958 |
|
KAMESHWAR PRASAD Vs. STATE OF BIHAR
|
July 7, 1958 |
|
KAMESHWAR PRASAD VERMA
Vs. STATE OF BIHAR
|
June 2, 1958 |
|
KANNAIYALAL RAM NARAIN AND CO Vs. UNION OF INDIA
|
August 28, 1958 |
|
KAPILDEO SINGH
Vs. SURAJ NARAYAN SINGH
|
December 2, 1958 |
|
KARTAR SINGH
Vs. ADMINISTRATOR GENERAL OF BIHAR
|
November 18, 1958 |
|
KARU LALL Vs. FIDA HUSSAIN
|
December 23, 1958 |
|
KRISHNESHWAR PD SINGH Vs. LAL BIHARI SARAN NARAIN SINGH
|
February 28, 1958 |
|
KUMARDHUBI FIRECLAY AND SILICA WORKS LTD Vs. STATE OF BIHAR
|
September 3, 1958 |
|
LAKSHMI NARAYAN GAURI SHANKAR
Vs. UNION OF INDIA
|
January 21, 1958 |
|
LAL KAMESHWARI SINGH
Vs. SARJU SINGH
|
April 3, 1958 |
|
LALA KARAM CHAND THAPAR Vs. STATE OF BIHAR
|
March 3, 1958 |
|
LATESHWAR JHA Vs. UMA OJHAIN
|
March 28, 1958 |
|
LAWLY SEN AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER BIHAR
|
July 10, 1958 |
|
M L DALMIYA AND COMPANY LIMITED Vs. SUPERINTENDENT OF COMMERCIAL TAXES
|
July 8, 1958 |
|
MADAN LALL Vs. UNION OF INDIA
|
July 24, 1958 |
|
MAHABIR PANDEY
Vs. RAM NARAIN SINGH
|
November 25, 1958 |
|
MAHADEO LAL PRABHU DEYAL
Vs. UNION OF INDIA
|
March 26, 1958 |
|
MAHADEO RAM BALI RAM Vs. STATE OF BIHAR
|
January 22, 1958 |
|
MAHANTH SUKHDEO DAS Vs. KASHI PRASAD TIWARI
|
July 4, 1958 |
|
MAHENDER RAM
Vs. HARNANDAN PRASAD
|
February 28, 1958 |
|
MAHENDRA SINGH Vs. COMMISSIONER OF CHOTA NAGPUR DIVISION
|
January 20, 1958 |
|
MANGAL DAS Vs. UNION OF INDIARABIA
|
March 18, 1958 |
|
MANIK MANDAL Vs. BHAROSI SINGH
|
August 1, 1958 |
|
MANZURUL HAQUE Vs. STATE OF BIHAR
|
January 10, 1958 |
|
MATUKI MISTRY
Vs. KAMAKHAYA PRASAD
|
January 13, 1958 |
|
MOHAMMAD EKRAM Vs. UNION OF INDIA
|
August 8, 1958 |
|
MOHAMMAD HABIB
Vs. RAM NARAIN LALL
|
November 20, 1958 |
|
MOTI LAL
Vs. STATE
|
September 29, 1958 |
|
MOTILAL MANDAL Vs. CHONI MANDALANI
|
March 13, 1958 |
|
MURTI GOALIN Vs. RAM BRIKSHA GOPE
|
October 3, 1958 |
|
MUSAMMAT HIFSA KHATOON Vs. MOHAMMAD SALIMAR RAHMAN
|
November 27, 1958 |
|
MUTUKDHARI SINGH
Vs. PREM DEBI
|
December 2, 1958 |
|
NAGESHWAR PRASAD Vs. STATE OF BIHAR
|
July 11, 1958 |
|
NAND KISHORE PRASAD SINGH
Vs. MEMBER ELECTION TRIBUNAL
|
February 27, 1958 |
|
NAND PRASAD Vs. ARJUN PRASAD
|
May 16, 1958 |
|
NARAYAN TIWARI Vs. VASUDEO NARAYAN MISSIR
|
February 28, 1958 |
|
NARESH CHANDRA GHOSE Vs. STATE OF BIHAR
|
October 10, 1958 |
|
NAWAB SABBIR AHMAD Vs. DISTRICT MAGISTRATE OF DARBHANGA
|
October 16, 1958 |
|
OMPRAKASH NARAIN SINGH Vs. JAGARNATH PRASAD
|
November 13, 1958 |
|
PAHILAJRAI
Vs. JETHI BAI
|
October 6, 1958 |
|
PANDEY AKLU SINGH Vs. RAM PRIT TEWARY
|
April 8, 1958 |
|
PARMESHWAR KUMAR
Vs. LAHTAN CHAUDHARY
|
March 24, 1958 |
|
PIONEER ENGINEERING WORKS
Vs. UNION OF INDIA
|
September 25, 1958 |
|
PULWA Vs. BRIJNANDAN PRASAD
|
September 4, 1958 |
|
PURAN MAL JAISWAL
Vs. ONKAR NATH CHOUDHARY
|
October 7, 1958 |
|
R J MOHAMMED YAKUB SAHEB Vs. DIPA SAHU DEOKI PRASAD
|
August 22, 1958 |
|
RADHARAMAN CHOUDHARY
Vs. GULAB THAKUR
|
August 19, 1958 |
|
RAGHUNI NAYAK Vs. DIST MAGISTRATE
|
February 4, 1958 |
|
RAJANI KANTA MANDAL
Vs. STATE OF BIHAR
|
September 23, 1958 |
|
RAJPUR COLLIERY CO Vs. PURSOTTAM GOHIL
|
December 19, 1958 |
|
RAM NARAIN LAL
Vs. ABUL KALAM
|
February 10, 1958 |
|
RAM NIRANJAN MISSIR Vs. KAMDEO MISSIR
|
July 24, 1958 |
|
RAM SARAN SINGH Vs. STATE OF BIHAR
|
April 15, 1958 |
|
RAMAUTAR CHOUDHARY
Vs. SONE VALLEY PORTLAND CEMENT CO LTD
|
January 13, 1958 |
|
RAMAYAN SHUKLA
Vs. RAJENDRA PRASAD SINGH
|
October 4, 1958 |
|
RAMBRIKSH PRASAD
Vs. SHYAMSUNDER PRASAD SAHU
|
January 14, 1958 |
|
RAMCHANDRA BHAGAT Vs. EVA MITRA
|
September 3, 1958 |
|
RAMCHANDRA SETH Vs. SRINATH SINGH
|
March 25, 1958 |
|
RAMCHANDRAJI MAHARAJ Vs. LALJI SINGH
|
September 24, 1958 |
|
RAMDHANI RAM
Vs. SITAL PRASAD RAM
|
July 16, 1958 |
|
RAMDULAR DASS
Vs. JAMUNADHAR JHA
|
August 26, 1958 |
|
RAMESH JHA Vs. STATE
|
February 25, 1958 |
|
RAMGOBIND SINGH Vs. ASKRIT SINGH
|
October 13, 1958 |
|
RAMJI SINGH
Vs. MUSAMMAT CHHULGHHANA KUER
|
April 3, 1958 |
|
RAMKISHUN SINGH Vs. TRIBENI PRASAD SINGH
|
October 4, 1958 |
|
RAMLAGAN SINGH
Vs. STATE OF BIHAR
|
May 16, 1958 |
|
RAMLOCHAN SINGH Vs. PRADIP SINGH
|
August 24, 1958 |
|
RAMPEARYALAL KHANDELWAL
Vs. SURAJMAL MARWARI
|
December 5, 1958 |
|
RAMPHAL SINGH
Vs. DISTRICT MAGISTRATE OF PATNA
|
February 13, 1958 |
|
RAMSAROOP SINGH Vs. HIRALALL SINGH
|
February 12, 1958 |
|
RAMSEWAK KAJI Vs. RAMGIR CHOUDHARY
|
February 26, 1958 |
|
RAMSEWAK OJHA Vs. SHEOPUJAN PANDEY
|
May 12, 1958 |
|
RATAN LAL Vs. METROPOLITAN INSURANCE CO LTD
|
October 7, 1958 |
|
ROBIN RICHARD
Vs. MERCY RICHARD
|
April 28, 1958 |
|
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
|
February 7, 1958 |
|
ROSHAN MISTRI
Vs. STATE OF BIHAR
|
April 15, 1958 |
|
SADHU SARAN AHIR Vs. SHEO PRASAD KANU
|
May 6, 1958 |
|
SAH SITA RAM Vs. SYED MOHAMMAD MEHDI NAWAB
|
October 17, 1958 |
|
SARBO GOPAIN
Vs. ANTA LAL GOPE
|
May 8, 1958 |
|
SARJU PRASAD SAO
Vs. RAM CHANDRA SINGH
|
May 15, 1958 |
|
SASAMUSA SUGAR WORKS PRIVATE LTD Vs. CANE COMMISSIONER
|
December 1, 1958 |
|
SATYANARAIN PRASAD
Vs. KISHUN PARYAG SAH
|
March 26, 1958 |
|
SEONARAIN LAL
Vs. PRABHU CHAND
|
January 10, 1958 |
|
SHEONATH PRASAD Vs. N V BALASWAMI
|
May 14, 1958 |
|
SINDRI WORKERS UNION Vs. COMMISSIONER OF LABOUR
|
August 14, 1958 |
|
SM SABUJPARI Vs. SATRUGHAN ISSER
|
March 28, 1958 |
|
SONAMATI DEVI Vs. STATE
|
April 24, 1958 |
|
SRIKANT LAL
Vs. STATE OF BIHAR
|
March 12, 1958 |
|
SRINATH TEWARY Vs. RAMSURAT DEVI
|
August 14, 1958 |
|
STATE
Vs. TRIBHUVAN NATH VERMA
|
July 30, 1958 |
|
STATE Vs. THAKUR ADITYA NARAIN SINGH
|
August 6, 1958 |
|
STATE Vs. S P BHADANI
|
April 11, 1958 |
|
STATE OF ASSAM Vs. PANNA LAL
|
August 1, 1958 |
|
STATE OF BIHAR
Vs. UNION OF INDIA
|
September 22, 1958 |
|
STATE OF BIHAR
Vs. DEWAT RAM
|
July 21, 1958 |
|
STATE OF BIHAR
Vs. JHAWARMAL
|
February 21, 1958 |
|
STATE OF BIHAR Vs. S M ABDUL SAMAD
|
March 3, 1958 |
|
STATE OF BIHAR Vs. CHARANJITLAL CHADHA
|
December 8, 1958 |
|
SURAJ PRASAD
Vs. AGUTA DEVI
|
December 4, 1958 |
|
TARKESHWAR PRASAD Vs. NANHKU PRASAD SINGH
|
October 7, 1958 |
|
THAKUR PRASAD SAH
Vs. SHEDENI SAH
|
April 2, 1958 |
|
TRIBENI TEWARY Vs. RAMRATAN NONIA
|
December 3, 1958 |
|
UMA SHANKAR PRASAD SINGH Vs. THAKUR LAKSHMI NARAYANJEE
|
May 9, 1958 |
|
UMA SHANKAR SINGH
Vs. STATE OF BIHAR
|
July 9, 1958 |
|
UMRAON SINGH Vs. CHAKAURI SINGH
|
January 18, 1958 |
|
UNION OF INDIA Vs. DWARKADAS RADHAKRISHNA
|
January 29, 1958 |
|
UNION OF INDIA Vs. AYED RAM
|
March 10, 1958 |
|
UNION OF INDIA Vs. TEXTILE TRADING CO
|
September 8, 1958 |
|
UNION OF INDIA Vs. MANGILAL JAIN
|
August 22, 1958 |
|
UNION OF INDIA Vs. KEDAR NATH BABULAL
|
December 12, 1958 |
|
UNION OF INDIA Vs. MUNICIPAL COMMISSIONER OF THE BHAGALPUR MUNICIPALITY
|
December 17, 1958 |
|
UNION OF INDIA Vs. JETHABHAI JESINBHAI PATEL AND CO
|
October 9, 1958 |
|
UNION OF INDIA Vs. VASUDEO AGARWAL
|
September 23, 1958 |
|
UNION OF INDIA Vs. BISHWANATH AGARWALLA
|
September 24, 1958 |
|
UNION OF INDIA Vs. KHEMCHAND
|
August 12, 1958 |
|
UNITED BANK OF INDIA LTD Vs. LEKHARAM SONARAM AND CO
|
March 12, 1958 |