|
A HASAN SASAMUSA Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1957 |
|
ABDUL KHAIR Vs. SHEILLA MYRTLA JAMES
|
January 9, 1957 |
|
ABDUL MIAN Vs. BIDU MAHATA
|
March 22, 1957 |
|
ABDUL SAMAD AND SONS
Vs. UNION OF INDIA
|
January 22, 1957 |
|
ADO RAI
Vs. HURO RAI
|
November 15, 1957 |
|
ALAKHDEO SINGH
Vs. GAYA DISTRICT BOARD
|
February 19, 1957 |
|
ALEY HASSAN
Vs. TOORAB HUSSAIN
|
November 25, 1957 |
|
ALI ABBAS
Vs. BABU MOGHAL SAH
|
July 30, 1957 |
|
AMBICA MISSIR
Vs. SURPANCH OF GRAM PANCHAITY BIRAM PARSA
|
July 16, 1957 |
|
AMBIKA PRASAD SINGH
Vs. STATE
|
August 5, 1957 |
|
BABU KAMESHWAR PRASAD SINGH Vs. SHAHAMAT MIAN
|
July 12, 1957 |
|
BABU LALL SETH Vs. GOPI LAL SETH
|
February 7, 1957 |
|
BABULAL SUKUL Vs. KAMALADUT SUKUL
|
November 21, 1957 |
|
BABURAM RAJESHWARI PRASAD OJHA Vs. DEO NARAIN SAO
|
June 6, 1957 |
|
BACHA PRASAD
Vs. JANKI RAI
|
April 10, 1957 |
|
BAIDYANATH RAI Vs. SM JAY KUMARI
|
January 3, 1957 |
|
BAIJNATH POTEDAR Vs. RAMAUTAR CHOUDHARY
|
November 11, 1957 |
|
BAIJNATH PRASAD SINGH
Vs. DASRATH PRASAD SINGH
|
July 1, 1957 |
|
BALDEO MAHTON Vs. SUTHARI
|
May 6, 1957 |
|
BASANT BHAGAT
Vs. DASRATH MISHRA
|
December 12, 1957 |
|
BASAWAN SINGH Vs. ROHTAS INDUSTRIES LTD
|
February 28, 1957 |
|
BEFORE THE BOARD CONSTITUTED UNDER S 18 OF THE B L R ACT IN RE COURT FEE MATTER UNDER B L R ACT Vs. STATE OF BIHAR
|
February 15, 1957 |
|
BENI MADHAB CHATTERJI Vs. STATE OF BIHAR
|
August 22, 1957 |
|
BHAGWAT PRASAD
Vs. BANSI MAHTON
|
November 13, 1957 |
|
BHARAT COLLIERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1957 |
|
BHARAT SUGAR MILLS LTD Vs. STATE OF BIHAR
|
August 20, 1957 |
|
BHEDU TATMA Vs. HARI JHA
|
August 23, 1957 |
|
BHIMRAJ PANNA LAL
Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1957 |
|
BHIRGUNANDAN PRASAD Vs. ASSISTANT CUSTODIAN
|
December 4, 1957 |
|
BHOLA MIAN
Vs. S M ISLAM
|
August 14, 1957 |
|
BHUNESHWAR PRASAD VERMA
Vs. STATE OF BIHAR
|
January 29, 1957 |
|
BIBHUTI BHUSAN CHATTERJEE
Vs. STATE OF BIHAR
|
September 25, 1957 |
|
BIBI MEHAR BAN BANO Vs. GOVT OF INDIA
|
March 27, 1957 |
|
BIHAR STATE CO Vs. COMMISSIONER OF INCOME
|
July 2, 1957 |
|
BINDHYACHAL AHIR
Vs. STATE OF BIHAR
|
September 16, 1957 |
|
BISHWANATH RAUT Vs. BABU RAM RATAN SINGH
|
January 3, 1957 |
|
BODH NARAIN PRASAD
Vs. DEO NARAIN SINGH
|
November 29, 1957 |
|
BUBAI MANJHI Vs. STATE
|
March 13, 1957 |
|
CANTONMENT AUTHORITY
Vs. BIMALANAND GOSWAMI
|
August 30, 1957 |
|
CH RUP NARAIN SINGH Vs. KISHUNI SINGH
|
January 22, 1957 |
|
CHANDER SINGH Vs. JAMUNA PRASAD SINGH
|
September 25, 1957 |
|
CHANDI CHARAN BANDOPADHYAYA
Vs. NABAGOPAL SARKHEL
|
February 13, 1957 |
|
CHOA MAHTON
Vs. UNION OF INDIA IN COUNCIL
|
January 7, 1957 |
|
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. GOVT OF INDIA
|
August 22, 1957 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. RAJ KUER RAGHUBANSMANI PRASAD NARAIN SINGH
|
August 6, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. BIHARILAL KEJRIWAL AND COMPANY
|
August 27, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. DARBHANGA SUGAR COMPANY LIMITED
|
April 11, 1957 |
|
DALMIA JAIN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1957 |
|
DASRATH PASWAN
Vs. STATE OF BIHAR
|
November 14, 1957 |
|
DEBU LAL GUDARMAL
Vs. STATE OF BIHAR
|
March 28, 1957 |
|
DEOCHANDRA PRASAD SINGH
Vs. AMALENDU MUKHERJI
|
September 20, 1957 |
|
DEONATH MISSIR Vs. CHANDRAMAN MISSIR
|
July 29, 1957 |
|
DHAGAMWAR NARSINGH
Vs. CHIEF INSPECTOR OF MINES IN INDIA
|
March 27, 1957 |
|
DHANESHWAR THAKUR
Vs. STATE
|
November 25, 1957 |
|
DHANWANTIA Vs. DEONANDAN MAHTO
|
January 10, 1957 |
|
DILJAN CHOUDHARY Vs. STATE OF BIHAR
|
March 12, 1957 |
|
DOMINION OF INDIA
Vs. B L BUTT
|
February 1, 1957 |
|
DOMINION OF INDIA
Vs. RAJ BAHADUR SETH BHIKHRAJ JAIPURIA
|
March 27, 1957 |
|
DOMINION OF INDIA
Vs. PREETY KUMAR GHOSH
|
November 28, 1957 |
|
DULHIN MAHABATI KUER
Vs. RAGHUNANDAN PRASAD SINGH
|
July 30, 1957 |
|
DURGA PRASAD CHOUDHARY Vs. UNION OF INDIA
|
April 2, 1957 |
|
DWARKA SINGH Vs. LAL BIHARI SINGH
|
December 13, 1957 |
|
FIRM KARI PODDAR RAMPHAL PODDAR Vs. HARISHANKAR MILLS
|
April 2, 1957 |
|
FIRM KEDAR NATH BABU LAL
Vs. PRABHU NARAYAN SAHU
|
March 29, 1957 |
|
GAJANAND PERIWAL Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
|
February 12, 1957 |
|
GOLAP GADI GOALA
Vs. RAMPARIKSHA REWANI
|
September 26, 1957 |
|
GUNWANTI DEVI Vs. STATE OF BIHAR
|
January 31, 1957 |
|
HARBANS SINGH Vs. SITA DEVI
|
July 17, 1957 |
|
HARIHAR SINGH
Vs. NILKANTH SINGH
|
July 25, 1957 |
|
HARISCHANDRA JHA Vs. DINESH NARAIN JHA
|
January 31, 1957 |
|
HINDUSTAN BICYCLE MANUFACTURING AND INDUSTRIAL CORPORATION LTD Vs. NATH BANK LTD
|
January 4, 1957 |
|
HIRALAL KEZRIWAL Vs. STATE
|
May 9, 1957 |
|
HIRALAL REWANI Vs. BASTOCOLLA COLLIERY CO LTD
|
February 13, 1957 |
|
HIRENDRA NATH BOSE Vs. SHYAMSUNDAR MISSER
|
November 18, 1957 |
|
INDAR SINGH Vs. PARMESHWARDHARI SINGH
|
January 25, 1957 |
|
INDIAN TEXTILES COMPANY LTD Vs. KANHAIYA LAL AGARWALLA
|
December 2, 1957 |
|
INDRASAN PRASAD SINGH Vs. RAGHUBANS ROUT
|
March 8, 1957 |
|
ISAR NONIA Vs. KARINAM PANDEY
|
September 11, 1957 |
|
JADUBANS SAHAI Vs. BAHURIA PHULPATI KUER
|
April 1, 1957 |
|
JADUNANDAN YADAV
Vs. R P SINGH
|
March 21, 1957 |
|
JAGDEO CHAUDHARY Vs. DEO CHAUDHARY
|
July 23, 1957 |
|
JAGDIP SINGH AND AFTER HIS DEATH RAM KISHUN SINGH Vs. KAUSAL KISHORE SINGH
|
April 23, 1957 |
|
JALESHAR PANDEY
Vs. LAGAN PANDEY
|
August 14, 1957 |
|
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1957 |
|
JAMUNA PRASAD BHAGAT Vs. RAMPRIT SAH
|
September 25, 1957 |
|
JANKI KUER Vs. CHHATHU PRASAD
|
July 23, 1957 |
|
JANKI SAO Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1957 |
|
JAWAHIR SHAO
Vs. STATE
|
January 16, 1957 |
|
JHAGRAKHAND COLLIERIES LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AT DHANBAD
|
April 3, 1957 |
|
JODHIRAM SAH Vs. HARIHAR MISSIR
|
November 12, 1957 |
|
JOSEPH LAZARUS
Vs. ISHA KHAN
|
September 3, 1957 |
|
JULAM MISSIR Vs. PRADIP MISSIR
|
August 21, 1957 |
|
KALI PRASAD MAHTON Vs. SANTLAL MAHTON
|
January 17, 1957 |
|
KAMESHWAR SINGH
Vs. CHHOTE LAL MODI
|
July 23, 1957 |
|
KAMLESHWAR SINGH
Vs. DHARAMDEO SINGH
|
May 21, 1957 |
|
KANHAYA LAL RAM NARAYAN AND CO Vs. UNION OF INDIA REPRESENTING THE RAILWAY ADMINISTRATION
|
April 17, 1957 |
|
KAPILESHWAR JHA Vs. ANIRUDH JHA
|
January 4, 1957 |
|
KARTICK CHANDRA DUTTA
Vs. DISTRICT TRAFFIC SUPDT PANDU REGION N E RLY
|
February 28, 1957 |
|
KATIHAR JUTE MILLS LTD Vs. CALCUTTA MATCH WORKS INDIA LTD
|
July 13, 1957 |
|
KAULESHWARI KUER Vs. SURAJNATH RAI
|
March 5, 1957 |
|
KAUSHALENDRA PRASAD NARAYAN SINGH
Vs. R P SINGH
|
November 28, 1957 |
|
KEDARNATH LAL Vs. SHEONARAIN RAM
|
April 17, 1957 |
|
KEWAL SURIHAR Vs. BIKAN SURIHAR
|
January 23, 1957 |
|
KRISHNA NANDAN PRASAD VERMA
Vs. STATE
|
November 1, 1957 |
|
KUNJ BEHARI YADAV
Vs. BASDEO YADAV
|
September 9, 1957 |
|
LACHMINARAYAN CHAURASIA
Vs. COMMR OF INCOME TAX
|
April 18, 1957 |
|
LADY ANIS IMAM Vs. CHAMPAMANI BIBI
|
January 31, 1957 |
|
LADY DOROTHY LORT WILLIAMS
Vs. UDITANDU PRAKASH MULLICK
|
November 6, 1957 |
|
LAKHI PRASAD
Vs. STATE OF BIHAR
|
March 5, 1957 |
|
LAKHMIR SINGH
Vs. UNION OF INDIA
|
May 8, 1957 |
|
LIQUIDATORS PURSA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1957 |
|
M A RAUF Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1957 |
|
M ABDUL TOWHEED Vs. PATNA HIGH COURT BAR COUNCIL
|
January 15, 1957 |
|
MAHANT MAHABIR DAS
Vs. RAM LAKHAN SINGH
|
August 1, 1957 |
|
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1957 |
|
MAHENDRA MAHTO
Vs. SURAJ PRASAD OJHA
|
July 29, 1957 |
|
MAHESHWAR BHUMIJ Vs. BABI SARDARIN
|
November 14, 1957 |
|
MAKBOOL ALAM KHAN Vs. STATE OF BIHAR
|
February 18, 1957 |
|
MANOHAR LAL SEAL
Vs. BENGAL POTTERIES LTD
|
August 29, 1957 |
|
MANORANJAN GHOSE
Vs. STATE OF BIHAR
|
April 23, 1957 |
|
MANU PANDE Vs. SUKHLALIA
|
September 26, 1957 |
|
MEGHRAJ SAH
Vs. RAJBANSI LAL
|
February 13, 1957 |
|
MIRZAMUL PRABHU DAYAL
Vs. STATE OF BIHAR
|
January 30, 1957 |
|
MOHAMMAD WASIUL HAQUE
Vs. JAGARNATH CHAUDHURY
|
April 3, 1957 |
|
MOTILAL SINGH Vs. FULIA
|
July 23, 1957 |
|
MOTIPUR ZAMINDARI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1957 |
|
MUHAMMAD HANIF Vs. CUSTODIAN OF EVACUEE PROPERTY
|
January 7, 1957 |
|
MUKHLAL RAI Vs. RAMDHARI NONIA
|
December 12, 1957 |
|
N BAKSI Vs. ACCOUNTANT GENERAL
|
March 11, 1957 |
|
N BAKSI Vs. O K GHOSH
|
April 25, 1957 |
|
NAGENDRA KUMAR
Vs. ETWARI SAHU
|
April 22, 1957 |
|
NARSINGH PRASAD
Vs. CHAIRMAN GAYA MUNICIPALITY
|
May 9, 1957 |
|
NATABAR CHAUDHARY Vs. SHANKER MAHTON
|
January 3, 1957 |
|
NATHANIEL URAON
Vs. MAHADEO URAON
|
January 3, 1957 |
|
NATHUNI SINGH Vs. NAIPAL SINGH
|
September 2, 1957 |
|
NOOR ZAMAN KHAN
Vs. MAIMUNNISSA BIBI
|
February 21, 1957 |
|
P C GOYLE Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
|
September 27, 1957 |
|
PANDEI Vs. BABULAL SAH
|
April 26, 1957 |
|
PARMESHWAR MAHASETH Vs. STATE OF BIHAR
|
May 10, 1957 |
|
PARMESHWARI DEVI Vs. KHUSALI MANDAL
|
April 3, 1957 |
|
PARVATI DEVI Vs. DHODHI LAL MAHTO
|
March 29, 1957 |
|
PARWATIJI MILLS Vs. STATE OF BIHAR
|
May 8, 1957 |
|
PATNA ELECTRIC SUPPLY WORKERS UNION
Vs. A HASSAN
|
August 22, 1957 |
|
PRAHLAD PRASAD MAHROTRA
Vs. CHANDRA BHUSAN
|
April 26, 1957 |
|
PRAYAG PASI Vs. STATE
|
November 15, 1957 |
|
PUNIT LALL SAHA
Vs. STATE OF BIHAR
|
April 2, 1957 |
|
QASIM LARI FACTORY MANAGER SASAMUSA SUGAR WORKS LTD Vs. SHAMSUDDIN
|
March 20, 1957 |
|
RADHA KISHAN NATHANI Vs. UNION OF INDIA
|
January 18, 1957 |
|
RAI SITAL SAHAI
Vs. SHAMPATI KUER
|
March 11, 1957 |
|
RAJ BEHARI SINGH Vs. CHANDRIKA SINGH
|
August 22, 1957 |
|
RAJ KISHORE PRASAD JAISWAL Vs. SUBAK NARAIN SINGH
|
July 13, 1957 |
|
RAJ MOHNI DEBI Vs. HARIHAR MAHTON
|
September 29, 1957 |
|
RAJ NANDAN SINGH Vs. RAM KISHUN LOHAR
|
August 5, 1957 |
|
RAJENDRA PRASAD Vs. JAI PRAKASH PANDEY
|
March 5, 1957 |
|
RAM JANAM SINGH Vs. STATE OF BIHAR
|
April 2, 1957 |
|
RAM KIRPAL CHOUDHARY Vs. MUNABATI KUMRI
|
January 24, 1957 |
|
RAM KRISHNA JHAJHARIA Vs. TETRI SAHUN
|
November 13, 1957 |
|
RAM NANDAN NONIA Vs. RAJ KUMAR SINGH
|
January 22, 1957 |
|
RAM NARAYAN LAL SHAW
Vs. DINAPORE CANTONMENT BOARD
|
September 3, 1957 |
|
RAM PRASAD MISSER
Vs. NAND LALL SINGH
|
December 5, 1957 |
|
RAM PRATAP MANDAL Vs. TRILOKNATH
|
February 20, 1957 |
|
RAM PRAVESH SINGH
Vs. MANESHWARI PRASAD NARAIN DEO
|
September 11, 1957 |
|
RAM SARAN SHARMA
Vs. STATE OF BIHAR
|
August 30, 1957 |
|
RAMAUTAR TIWARI Vs. JAGDISH SINGH
|
April 25, 1957 |
|
RAMBARAN MAHTON
Vs. STATE
|
October 31, 1957 |
|
RAMBILASH SAH Vs. RADHAKRISHNA PRASAD SAH
|
March 27, 1957 |
|
RAMCHANDAR SINGH Vs. B GOPI KRISHNA DASS
|
February 22, 1957 |
|
RAMDAYAL MISSIR Vs. STATE OF BIHAR
|
March 5, 1957 |
|
RAMDHARI LAL Vs. UDAY NARAYAN
|
January 30, 1957 |
|
RAMESHWAR DAS Vs. TILDHARI DAS
|
August 20, 1957 |
|
RAMESHWAR LAL MARWARI Vs. PANDIT RAMDEO JHA
|
January 3, 1957 |
|
RAMESHWAR PRASAD
Vs. STATE OF BIHAR
|
February 15, 1957 |
|
RAMESHWAR PRATAP NARAIN SINGH Vs. COLLECTOR OF CHAMPARAN
|
August 6, 1957 |
|
RAMGOBIND SINGH Vs. RAMRANBIJAI SINGH
|
September 3, 1957 |
|
RAMJAG SINGH
Vs. STATE OF BIHAR
|
March 14, 1957 |
|
RAMJANAM AHIR Vs. BEYAS SINGH
|
December 11, 1957 |
|
RAMKESHWAR PRASAD Vs. BABU GIRJA PRASAD
|
February 22, 1957 |
|
RAMLAGAN JAMADAR Vs. AKLESHWAR PRASAD
|
November 25, 1957 |
|
RAMNANDAN PANDEY Vs. JAGARNATH RAI
|
February 22, 1957 |
|
RAMNATH KHEMKA
Vs. STATE
|
August 20, 1957 |
|
RAMNATH SINGH
Vs. DEORAJ SINGH
|
January 24, 1957 |
|
RAMNIHORA THAKUR
Vs. STATE OF BIHAR
|
September 3, 1957 |
|
RAMSARAN DAS KASHYAP
Vs. KAVIRAJ BASUDEVANAND
|
February 8, 1957 |
|
RAMSARAN SAH Vs. DEONANDAN SINGH
|
February 28, 1957 |
|
RAMSUNDER CHOUDHARY
Vs. STATE
|
December 13, 1957 |
|
RAMYAD SINGH
Vs. PAN KUER
|
April 3, 1957 |
|
RANA RAMNARAIN SINGH Vs. MAHATHA NIRANJAN LAL
|
August 6, 1957 |
|
RANGNATH MISRA Vs. CHAIRMAN DISTRICT BOARD
|
April 1, 1957 |
|
RASIK TATMA
Vs. BHAGWAT TANTI
|
October 16, 1957 |
|
S M A SAMAD Vs. SHAHID HUSSAIN
|
September 5, 1957 |
|
S M KHALIL Vs. AKHAURI SITARAM
|
August 12, 1957 |
|
S S SAHAI Vs. BHAGALPUR MUNICIPALITY
|
April 30, 1957 |
|
SACHITANAND DASS
Vs. BUDHIARIWATI
|
September 12, 1957 |
|
SACHITANANDAN PRASAD
Vs. JANAK PRASAD GOSAIN
|
September 27, 1957 |
|
SAHAI BROTHERS
Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1957 |
|
SANJHA Vs. JAYA
|
September 10, 1957 |
|
SANTI SAHU Vs. SHEOGULAM SAHU
|
July 12, 1957 |
|
SARDAR LAKHMIR SINGH Vs. COMMISSIONER OF INCOME TAX
|
May 7, 1957 |
|
SARJUG PRASAD
Vs. STATE
|
December 13, 1957 |
|
SATYANARAIN SAH
Vs. BISHWANATH SAH
|
May 6, 1957 |
|
SATYAWAN PRASAD
Vs. KUNJ BEHARI LAL
|
May 8, 1957 |
|
SHAMBURAM AGARWALA
Vs. UNION OF INDIA REPRESENTING THE RAILWAY ADMINISTRATION
|
April 25, 1957 |
|
SHEIKH HABIBULLA
Vs. JAMUNA SINGH
|
September 17, 1957 |
|
SHEO KUMAR PANDEY
Vs. LADLI SARAN
|
February 13, 1957 |
|
SHEO NARAYAN CHAUDHURY Vs. STATE OF BIHAR
|
January 4, 1957 |
|
SHIVJI KHETAI THACKER Vs. COMMR OF DHANBAD MUNICIPALITY
|
December 4, 1957 |
|
SINGESAR MAHTO
Vs. MUNARI
|
August 1, 1957 |
|
SIR KAMESHWAR SINGH
Vs. COMMR OF INCOME TAX
|
April 24, 1957 |
|
SIR SYED WASIF ALI MIRZA KHAN BAHADUR MAHABAT JUNG NAWAB BAHADUR OF MOORSHIDABAD Vs. STATE OF BIHAR
|
February 28, 1957 |
|
SITAL SINGH Vs. RAM PRASAD SINGH
|
April 26, 1957 |
|
SITAPORE SUGAR WORKS LTD Vs. STATE OF BIHAR
|
September 10, 1957 |
|
SITARAM SINGH Vs. STATE
|
January 23, 1957 |
|
SM BANARSI DEVI Vs. SM JANKI DEVI
|
November 28, 1957 |
|
SM GAURI KUMARI DEVI Vs. KRISHNA PRASAD
|
January 8, 1957 |
|
SOBHARAM MAHATO
Vs. RAJA MAHTON
|
January 30, 1957 |
|
SOMAN MUKHIA
Vs. AJODHYA MUKHIA
|
September 25, 1957 |
|
SONEYLAL THAKUR
Vs. LACHHMINARAIN THAKUR
|
April 15, 1957 |
|
SREE BEHARIJI MILLS LTD Vs. STATE OF BIHAR
|
April 18, 1957 |
|
SRI JANARDAN KISHORE LAL SINGH DEO Vs. GIRDHARI LAL SUNDA
|
March 8, 1957 |
|
SRIKANT CHAND
Vs. RAM MOHINI
|
November 25, 1957 |
|
SRIMATHI PANDEI Vs. BAHULAL SAH
|
April 26, 1957 |
|
STATE OF BIHAR
Vs. RANEN NATH
|
March 22, 1957 |
|
STATE OF BIHAR
Vs. DEODAR JHA
|
March 22, 1957 |
|
STATE OF BIHAR Vs. RADHA KRISHNA KAMALA PRASAD
|
April 16, 1957 |
|
STATE OF BIHAR Vs. TULSHI RAM
|
April 30, 1957 |
|
STATE OF BIHAR Vs. RANGLAL SHARMA
|
July 22, 1957 |
|
SUGAULI SUGAR WORKS PRIVATE LTD Vs. CANE COMMISSIONER
|
January 15, 1957 |
|
SUKHDEO SINGH Vs. LEKHA SINGH
|
February 11, 1957 |
|
SUKRA ORAON Vs. JAGAT MOHAN SINGH
|
January 29, 1957 |
|
SUNDARI DEVI
Vs. KAMKHYA PRASAD
|
November 26, 1957 |
|
SUNDER AHIR Vs. PHULJHARIA
|
January 21, 1957 |
|
SURAJDEO NARAIN SINGHA Vs. CUSTODIAN EVACUEE PROPERTY
|
March 1, 1957 |
|
SURAJMULL GHATTANI
Vs. COMMISSIONER OF INCOME TAX
|
September 5, 1957 |
|
SURESH MOHAN THAKUR
Vs. SHAMAL MALL BUBNA
|
January 28, 1957 |
|
SURESH NARAIN SINHA
Vs. AKHAURI BALBHADRA PRASAD
|
January 25, 1957 |
|
SYED MOHAMMAD MEHDI
Vs. SYED ZAINUDDIN HASSAN MIRZA
|
April 18, 1957 |
|
TEWARI SINGH Vs. GAYA PRASAD SAH
|
January 17, 1957 |
|
THAKURAI BHUP NARAIN SINGH Vs. NAWAB SINGH
|
August 14, 1957 |
|
TRILOK SINGH
Vs. DWARKA PRASAD GUPTA
|
December 17, 1957 |
|
TRISUL MAHTO Vs. DOMAN MOHTO
|
January 11, 1957 |
|
UMA SHANKAR CHOWBEY
Vs. DHANESHWARI
|
March 14, 1957 |
|
UNION OF INDIA Vs. NATH BIHARI SHARMA
|
January 10, 1957 |
|
UNION OF INDIA Vs. BHAGWAN SAH
|
January 29, 1957 |
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UNION OF INDIA Vs. FIRM BALWANT RAI BANSIDHAR
|
March 13, 1957 |
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UNION OF INDIA Vs. SHAMSUDDIN WAIZUDDIN
|
September 6, 1957 |
|
WALIMA KHATOON
Vs. KABIRUDDIN
|
September 16, 1957 |
|
YUGAL KISHORE SINHA
Vs. B N RAHTOGI
|
November 5, 1957 |
|
ZAINUDDIN HUSSAIN MIRZA Vs. SOHAN LAL PACHISIA
|
December 17, 1957 |
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