|
ABDUL KARIM ABDUL MAJID
Vs. COLLECTOR OF CENTRAL EXCISE
|
October 5, 1956 |
|
AMBIKA RAI Vs. TETARA KUER
|
May 3, 1956 |
|
AMBIKA THAKUR Vs. NATHUNI THAKUR
|
January 10, 1956 |
|
ARJUN SINGH
Vs. GANGOTRI SINGH
|
January 4, 1956 |
|
AWADH NARAIN SINGH
Vs. JWALA PRASAD SINGH
|
January 10, 1956 |
|
B L CHAUDHURY Vs. STATE OF BIHAR
|
July 26, 1956 |
|
BADRI NARAYAN SINGH Vs. KALYAN PRASAD SHROFF
|
April 24, 1956 |
|
BADRI PRASAD KESHARI LAL Vs. STATE OF BIHAR
|
May 3, 1956 |
|
BAGSAR MISSIR Vs. RAMJATAN RAY
|
January 3, 1956 |
|
BAIJNATH PRASAD SINGH Vs. STATE OF BIHAR
|
July 26, 1956 |
|
BAIKUNTH SAHU
Vs. MOHAMMAD SADIQUE
|
December 4, 1956 |
|
BAMESHWAR PANDA Vs. SATRUHAN PRASAD SAHI
|
September 11, 1956 |
|
BANERJEE P Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1956 |
|
BANKIM CHANDRA Vs. CHANDI PRASAD
|
April 30, 1956 |
|
BANKIM CHANDRA MUKHERJI
Vs. STATE OF BIHAR
|
April 10, 1956 |
|
BARISA MUDI Vs. STATE
|
August 7, 1956 |
|
BASANT LAL
Vs. SURENDRA PRASAD
|
November 16, 1956 |
|
BATA SHOE COMPANY LTD Vs. STATE OF BIHAR
|
April 4, 1956 |
|
BHAGWATI PRASAD
Vs. BABULAL BATHWAL
|
May 2, 1956 |
|
BHAWANI SAHAI
Vs. SYED NAQUI IMAM
|
March 8, 1956 |
|
BHURANGYA COAL CO LTD Vs. SAHEBJAN MIAN
|
March 20, 1956 |
|
BINDESHWARI SINGH Vs. STATE
|
July 13, 1956 |
|
BIRENDRA PRASAD SUKUL Vs. SURENDRA PRASAD SUKUL
|
February 6, 1956 |
|
BRIJNATH SAHAI Vs. BABU LAL
|
April 13, 1956 |
|
CHANDRA SEKHAR PATHAK Vs. MURAL GOPE
|
October 9, 1956 |
|
CHIRONJILAL PODDAR
Vs. MADHUSUDAN THAKUR
|
November 21, 1956 |
|
CHOUDHARY MD NAZIRUL HASSAN Vs. STATE OF BIHAR
|
July 27, 1956 |
|
COLLECTOR OF MONGHYR Vs. MAHARAJA PRATAP SINGH BAHADUR
|
November 26, 1956 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA PRATAP SINGH BAHADUR
|
July 13, 1956 |
|
D N GANGULY Vs. STATE OF BIHAR
|
April 4, 1956 |
|
DAMODAR VALLEY CORPORATION
Vs. STATE OF BIHAR
|
July 13, 1956 |
|
DAROGI MANDAL Vs. KAMESHWAR SINGH BAHADUR
|
August 31, 1956 |
|
DARSAN RAI
Vs. STATE OF BIHAR
|
July 6, 1956 |
|
DARSAN RAM Vs. STATE OF BIHAR
|
July 6, 1956 |
|
DASSAIN NONIA Vs. RAMDEO PRASAD PATWA
|
September 25, 1956 |
|
DHYAN SINGH Vs. CHANDRADIP SINGH
|
August 30, 1956 |
|
DOMINI KUER Vs. RAMSARAN LAL
|
December 19, 1956 |
|
DOMINION OF INDIA AS OWNER OF E I RLY AND E P RLY Vs. ADO SHAW AKLU SHAW
|
August 9, 1956 |
|
DURGABATI SM AND NARMADABALA GUPTA SM Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1956 |
|
FULO SINGH Vs. STATE
|
January 10, 1956 |
|
GANGADAS SARDA
Vs. COMMR OF INCOME TAX B AND O
|
January 31, 1956 |
|
GANGADAS SARDA Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1956 |
|
GOKHUL MAHTON Vs. NOORAN MAHTON
|
April 20, 1956 |
|
GOPALJI Vs. NAGARMAL BAIJNATH
|
April 18, 1956 |
|
GOPIRAM BHAGWANDAS
Vs. COMMR OF INCOME TAX
|
March 22, 1956 |
|
GOPIRAM BHAGWANDAS Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1956 |
|
GREAT INDIA RICE AND OIL MILLS
Vs. STATE OF BIHAR
|
April 24, 1956 |
|
HAKIM RAHMAN BUX Vs. MUHAMMAD MAHMOOD HASSAN
|
November 27, 1956 |
|
HAR NARAIN SINGH
Vs. NAWAB CHAND LAL
|
February 28, 1956 |
|
HARBANS SINGH
Vs. DAROGA SINGH
|
October 9, 1956 |
|
HARDUTT MULL JUTE MILLS
Vs. STATE OF BIHAR
|
July 6, 1956 |
|
HIRA LAL AGARWALA
Vs. STATE OF BIHAR
|
April 25, 1956 |
|
HIRALAL JALAN Vs. STATE OF BIHAR
|
August 31, 1956 |
|
HOMI CAWASJI BHARUCHA Vs. ARJUN PRASAD
|
January 11, 1956 |
|
INDIAN CABLE CO LTD Vs. STATE OF BIHAR
|
March 23, 1956 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. SUPERINTENDENT OF COMMERCIAL TAXES
|
October 5, 1956 |
|
ISHAR SINGH Vs. BABU GAJADHAR PROSAD SINGH
|
October 9, 1956 |
|
ISHWAR MAHTO Vs. NAIPAL SINGH
|
April 30, 1956 |
|
JADUNANDAN GOPE Vs. SYED NAJMUZZAMAN
|
November 23, 1956 |
|
JAGDISH PRASAD VERMA Vs. STATE
|
August 13, 1956 |
|
JAGDISHWARI DEVI Vs. CHANDRIKA KUER
|
August 21, 1956 |
|
JAMEEL AHMAD
Vs. ANANT SINGH
|
August 27, 1956 |
|
JANAK SAHU Vs. ANANT JHA
|
December 17, 1956 |
|
JATRU PAHAN Vs. MAHATHMA AMBIKAJIT PRASAD
|
December 20, 1956 |
|
JATU DAS Vs. SULOCHANA MUNDAIN
|
February 29, 1956 |
|
JITENDRA PRATAP BAHADUR SAHI
Vs. BHAGWATI PRASAD SINGH
|
April 16, 1956 |
|
JIUT RAM Vs. JAGARNATH RAM
|
April 2, 1956 |
|
JOTINDRA NATH DAS Vs. LALA PRASAD SAO
|
April 26, 1956 |
|
K H GANDHI Vs. R N P SINHA
|
January 9, 1956 |
|
K S KANJI AND CO Vs. JATASHANKAR DOSSA
|
April 20, 1956 |
|
KAMAKHYA NARAIN SINGH
Vs. STATE OF BIHAR
|
July 4, 1956 |
|
KANAK SUNDER BIBI
Vs. RAM LAKHAN PANDEY
|
April 4, 1956 |
|
KANWAR LAL THAPPER
Vs. RAJA BAHADUR KAMAKHYA NARAYAN SINGH
|
September 11, 1956 |
|
KARAMAT ALI Vs. SOGRA
|
January 9, 1956 |
|
KARAMDEO SINGH
Vs. STATE OF BIHAR
|
February 15, 1956 |
|
KASHI PRASAD KATARUKA
Vs. BIBI ALLAY FATMA
|
September 25, 1956 |
|
KRISHNADEB JHA Vs. JOKHILAL POTDAR
|
January 6, 1956 |
|
KULDIP THAKUR
Vs. SHEOMANGAL PRASAD THAKUR
|
April 13, 1956 |
|
LAL BEHARI TEWARI
Vs. CONTROLLER OF HOUSES
|
September 11, 1956 |
|
LALMANI DEVI
Vs. STATE
|
February 22, 1956 |
|
MAHANTH RAM SWAROOP DAS
Vs. STATE OF BIHAR
|
March 16, 1956 |
|
MAHANTH RAMSWAROOP DAS Vs. STATE OF BIHAR
|
August 7, 1956 |
|
MAHESHWARI PRASAD Vs. REGIONAL EMPLOYMENT OFFICER
|
November 30, 1956 |
|
MAHINDRA SINGH Vs. CHANDER SINGH
|
January 23, 1956 |
|
MANILAL RAGHAVJI KOTHARI
Vs. UNION OF INDIA
|
March 22, 1956 |
|
MD SHARIFUDDIN Vs. R P SINGH
|
September 3, 1956 |
|
MINOR RAMSUNDER BHAGAT Vs. RAMBHAROSI BHAGAT AND AFTER HIM MT RAJIA
|
January 19, 1956 |
|
MOHAMMAD ABDUR RAZAQUE
Vs. ABDUL MAJID
|
November 15, 1956 |
|
NAND KISHORE PRASAD
Vs. STATE OF BIHAR
|
August 24, 1956 |
|
NANDA GOPAL Vs. BAIDYANATH DUTTA
|
October 5, 1956 |
|
NATHUNI RAI Vs. STATE OF BIHAR
|
April 26, 1956 |
|
NATIONAL COAL CO LTD Vs. L P DAVE
|
March 2, 1956 |
|
NEHAR GANGULI Vs. RAI ANATH NATH BASU
|
March 21, 1956 |
|
NIHAR GANGULI Vs. RAI ANATH NATH BASU
|
January 4, 1956 |
|
OM PRAKASH
Vs. ADDITIONAL COMMISSIONER PATNA DIVISION
|
March 16, 1956 |
|
P BANERJEE Vs. COMMR OF INCOME TAX
|
July 10, 1956 |
|
P C LALL CHAUDHARY Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1956 |
|
PARBATI KUER Vs. RAMJHARI DEVI
|
January 2, 1956 |
|
PARWATI KUER Vs. MANNA LAL KHETAN
|
April 4, 1956 |
|
PATNA MUNICIPAL CORPORATION
Vs. BRIJ RAJ KRISHNA
|
January 3, 1956 |
|
PRAHLAD PD MODI Vs. TIKAITNI FALDANI KUMARI
|
February 1, 1956 |
|
PRAHLAD RAI BAIROLIYA Vs. UNION OF INDIA
|
January 4, 1956 |
|
QAMRU ZAMAN KHAN Vs. SARJU HAJAM
|
July 16, 1956 |
|
R B HARDUTT MULL JUTE MILLS Vs. STATE OF BIHAR
|
July 9, 1956 |
|
RADHA SHYAM DATTA Vs. PATNA MUNICIPAL CORPORATION
|
January 3, 1956 |
|
RAFAIL URAON Vs. BAIHA URAON
|
April 12, 1956 |
|
RAGHO SINGH Vs. STATE OF BIHAR
|
October 1, 1956 |
|
RAGHU BANS AHIR
Vs. STATE OF BIHAR
|
November 21, 1956 |
|
RAGHUBIR NARAIN SINGH
Vs. RAJ RAJESHWARI PRASAD SINGH
|
December 11, 1956 |
|
RAI BAHADUR HURDUT ROY MOTI LALL JUTE MILLS Vs. STATE OF BIHAR
|
August 1, 1956 |
|
RAJA BAHADUR VISHESHWAR SINGH Vs. STATE OF BIHAR
|
July 31, 1956 |
|
RAJA BAHADUR VISHWESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1956 |
|
RAJU ROY Vs. KASINATH ROY
|
February 29, 1956 |
|
RAKSHYA SINGH Vs. STATE OF BIHAR
|
May 11, 1956 |
|
RAM AYODHYA MISSIR Vs. RAGHUNATH MISSIR
|
November 8, 1956 |
|
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
August 23, 1956 |
|
RAM KRISHNA SHUKLA Vs. THAKUR SRI RAMJANKI
|
September 13, 1956 |
|
RAM KUMARI DEVI Vs. STATE OF BIHAR
|
May 10, 1956 |
|
RAM NARAIN PRASAD SAH
Vs. RAMJI PRASAD SAH
|
January 13, 1956 |
|
RAMADHIN SINGH
Vs. SIARAM SINGH
|
April 5, 1956 |
|
RAMAUTAR THAKUR Vs. STATE OF BIHAR
|
April 9, 1956 |
|
RAMDAS SAHU Vs. RAM CHANDRA SAHU
|
December 4, 1956 |
|
RAMESHWAR PRASAD
Vs. BHATU MAHTON
|
February 14, 1956 |
|
RAMJATAN SINGH Vs. TAPESAR ROUT
|
May 28, 1956 |
|
RAMJI VALJI Vs. J N SINGH
|
September 4, 1956 |
|
RAMKHELAWAN SINGH Vs. LALJI RAI
|
September 4, 1956 |
|
RAMNANDAN PRASAD Vs. STATE OF BIHAR
|
August 3, 1956 |
|
RAMNARAIN PASI
Vs. SUKHI TIWARY
|
January 16, 1956 |
|
RAMNATH PRASAD
Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
August 7, 1956 |
|
RAMSWAROOP DAS
Vs. STATE OF BIHAR
|
August 7, 1956 |
|
RANG BAHADUR SINGH
Vs. BISHESHWAR PRASAD SINGH ALIAS CHOOTAN BABU
|
April 18, 1956 |
|
RANI SONABATI KUMARI
Vs. STATE OF BIHAR
|
October 9, 1956 |
|
RASIKLAL MANDAL
Vs. DUKHA MANDAL
|
April 9, 1956 |
|
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
|
April 24, 1956 |
|
ROHTAS INDUSTRIES LTD Vs. P N GOUR RECEIVER OF MURLI HILLS
|
May 1, 1956 |
|
S C COONDOO AND CO Vs. STATE OF BIHAR
|
December 5, 1956 |
|
S K G SUGAR LTD Vs. ALI HASSAN
|
September 20, 1956 |
|
SAILENDRA NARAYAN BHANJ DEO
Vs. JAGAT KISHORE PRASAD NARAYAN SINGH
|
December 4, 1956 |
|
SARASWATI KUER Vs. DEBENDRA SINGH
|
January 17, 1956 |
|
SARJU PRASAD Vs. BRIJNARAIN LAL
|
January 3, 1956 |
|
SARJU PRASAD SINGH
Vs. SOUTH BIHAR REGIONAL TRANSPORT AUTHORITY
|
July 16, 1956 |
|
SAROJINI ROY Vs. SHIVARAM PODDAR
|
September 19, 1956 |
|
SASHIBHUSAN PRASAD SINGH Vs. STATE OF BIHAR
|
April 24, 1956 |
|
SAYED SALAHUDDIN AHMAD
Vs. JANKI MAHTON
|
December 6, 1956 |
|
SHEIKH ZAINUDDIN AHMAD Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1956 |
|
SHEOBRICH SINGH
Vs. BASGIT SINGH
|
June 28, 1956 |
|
SHEOJEE LAL
Vs. CHIEF CONSERVATOR OF FORESTS
|
January 16, 1956 |
|
SHEOPUJAN CHOUDHURY
Vs. STATE OF BIHAR
|
February 29, 1956 |
|
SHIBNARAIN MANDAR Vs. RAMAUTAR SINGH
|
February 7, 1956 |
|
SHIVA PUJAN DUBEY Vs. BABAN LAL
|
December 20, 1956 |
|
SITA DEVI Vs. COMMR OF BHAGALPUR
|
July 31, 1956 |
|
SM CHHAYA DEVI Vs. STATE OF BIHAR
|
August 21, 1956 |
|
SM DURGABATI Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1956 |
|
SM LALI BAI Vs. RAMNIKLAL DEVJI GHELABHAI PARMAR
|
October 5, 1956 |
|
SM SUDHA DEVI Vs. STATE OF BIHAR
|
July 5, 1956 |
|
SOUTH BIHAR SUGAR MILLS LTD Vs. STATE OF BIHAR
|
January 13, 1956 |
|
SRIBHAGWAN SINGH Vs. RAMBASI KUER
|
September 4, 1956 |
|
STATE Vs. SHEIKH WAHID
|
December 6, 1956 |
|
STATE OF BIHAR
Vs. CHRESTAIN MICA INDUSTRIES LTD
|
July 3, 1956 |
|
STATE OF BIHAR
Vs. ARTHUR BUTLER AND CO LTD
|
April 24, 1956 |
|
STATE OF BIHAR Vs. RAHIM NADAF
|
July 3, 1956 |
|
STATE OF BIHAR Vs. D N GANGULY
|
May 8, 1956 |
|
STATE OF BIHAR Vs. CHRESTIEN MICA INDUSTRIES LTD
|
July 3, 1956 |
|
STATE OF BIHAR Vs. USHA DEVI
|
February 20, 1956 |
|
STATE OF BIHAR Vs. BAIJNATH SHARMA
|
April 10, 1956 |
|
STATE OF BIHAR Vs. GOPAL SINGH
|
November 20, 1956 |
|
SUBODH RANJAN GHOSH
Vs. SINDRI FERTILISERS AND CHEMICALS LTD
|
July 3, 1956 |
|
SUDHANSU KUMAR SINGH
Vs. RAMJHARI KUER
|
August 21, 1956 |
|
SUKHDEO GOND Vs. BRAHMDEO TEWARI
|
November 29, 1956 |
|
SUKHDEO NARAYAN Vs. MUNICIPAL COMMISSIONERS OF ARRAH MUNICIPALITY
|
April 3, 1956 |
|
SUPERINTENDENT OF COLLIERIES
Vs. DEPUTY COMMR
|
December 10, 1956 |
|
SURAJMAL JAIN Vs. UNION OF INDIA
|
March 16, 1956 |
|
SYED SHAH NASIHUDDIN
Vs. SYED SHAH SALIHUDDIN
|
August 23, 1956 |
|
TAPESARA KUER Vs. KALAP RAJWAR
|
January 13, 1956 |
|
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
|
August 31, 1956 |
|
TOBACCO MANUFACTURERS INDIA LIMITED Vs. COMMISSIONER OF SALES TAX BIHAR
|
October 5, 1956 |
|
TOBACCO MANUFACTURERS INDIA LTD Vs. COMMISSIONER OF SALES TAX
|
October 5, 1956 |
|
UCHO SINGH Vs. NAGESHWAR PRASAD SINGH
|
January 24, 1956 |
|
UDIT NARAYAN SINGH
Vs. RAMRUP SINGH
|
February 15, 1956 |
|
UMESH JHA Vs. STATE
|
February 21, 1956 |
|
UNION OF INDIA Vs. DWARKADASS RADHA KRISHNA OIL MILL
|
February 13, 1956 |
|
UNION OF INDIA Vs. ABDUL RAZAK
|
May 11, 1956 |
|
VISHESHWAR SINGH
Vs. STATE OF BIHAR
|
July 31, 1956 |
|
ZAFFAR HUSSAIN Vs. MAHABIR PRASAD
|
August 24, 1956 |