|
ABDUL GAFFAR Vs. PIRTHVI CHAND LAL CHOUDHARY
|
May 5, 1955 |
|
ABDUL GHAFOOR
Vs. PAHARIA
|
December 19, 1955 |
|
AHMAD HUSAIN Vs. FARHAT HUSSAIN
|
September 9, 1955 |
|
AJABLAL MANDAL Vs. STATE OF BIHAR
|
December 6, 1955 |
|
ALAMGIR Vs. STATE
|
December 7, 1955 |
|
ALLEN BERRY AND COMPANY LIMITED Vs. INCOME TAX OFFICER
|
April 7, 1955 |
|
ANTU MAHTON
Vs. RAMRAJ SINGH
|
November 24, 1955 |
|
ARJUN SINGH Vs. MATUKDHARI SINGH
|
January 25, 1955 |
|
BABU RAMESHWAR PRASAD SAHI
Vs. UNION OF INDIAANANDI DEVI
|
September 1, 1955 |
|
BALCHAND MAHTO Vs. MUNSHI LAL RAUT
|
August 2, 1955 |
|
BARA LAL DURGA PRASAD NATH SAHDEO
Vs. BHAJU MIAN
|
August 2, 1955 |
|
BASDEO PRASAD PANJIAR
Vs. BRAHMA NAND PRASAD GUPTA
|
March 15, 1955 |
|
BATA SHOE CO LTD Vs. ALI HASAN
|
November 8, 1955 |
|
BHAGWANDAS
Vs. SENIOR SUPERINTENDENT WAY AND WORKS EASTERN RLY
|
September 1, 1955 |
|
BHIM CHANDRA MAHTO Vs. DEPUTY DIRECTOR OF EDUCATION SECONDARY
|
October 10, 1955 |
|
BHURAMAL PALURAM
Vs. COMMISSIONER OF INCOME TAX
|
January 6, 1955 |
|
BIBI KUBRA BEGUM Vs. JAINANDAN PRASAD
|
January 14, 1955 |
|
BIDHUBHUSAN SEN
Vs. COMMISSIONER PATNA DIVISION
|
August 24, 1955 |
|
BIHAR COTTON MILLS LTD Vs. UNION OF INDIA
|
October 7, 1955 |
|
BIRENDRA PD SUKUL Vs. SHYAM NANDAN SAHAI
|
March 24, 1955 |
|
BISHWANATH PRASAD BHAGWAT PRASAD
Vs. COMMR OF INCOME TAX
|
July 28, 1955 |
|
BISHWANATH PRASAD BHAGWAT PRASAD Vs. COMMISSIONER OF INCOME TAX
|
July 28, 1955 |
|
BISWANATH SINGH
Vs. DISTRICT TRAFFIC SUPDT N E RLY
|
December 21, 1955 |
|
BRAJNANDAN PRASAD Vs. STATE OF BIHAR
|
March 23, 1955 |
|
BUDHU MAJHI Vs. DUKHAN MAJHI
|
July 19, 1955 |
|
CHANDRESHWARI PRASAD NARAIN DEO Vs. STATE OF BIHAR
|
October 19, 1955 |
|
CHANNOO MAHTO Vs. JANG BAHADUR SINGH
|
December 13, 1955 |
|
CHATURBHUJ SAHAI
Vs. CHAIRMAN BOARD OF DIRECTORS BIHAR STATE CO OPERATIVE BANK LTD
|
February 4, 1955 |
|
CHINTAMANI SARAN NATH SAH DEO
Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1955 |
|
CHINTAMANI SARAN NATH SAH DEO
Vs. SYED ZAHIRUDDIN
|
September 20, 1955 |
|
CHOTANAGPUR BANKING ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1955 |
|
CHOWDHURY SHARAFAT HUSSAIN Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARANI JANKI KUAR SAHIBA
|
August 24, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. DARBHANGA SUGAR COMPANY LIMITED
|
September 29, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. AGARDIH COLLIERY COMPANY
|
January 31, 1955 |
|
COMMISSIONER OF INCOME TAX B AND O Vs. DARBHANGA SUGAR CO LTD
|
September 29, 1955 |
|
COMMR OF INCOME TAX B AND O Vs. JANKI KUAR SAHIBA
|
August 24, 1955 |
|
D V BARWANKAR Vs. SATYANARAIN PRASAD
|
December 1, 1955 |
|
DAMODAR PRASAD Vs. RAM CHARAN DAS
|
November 22, 1955 |
|
DEBIJHORA TEA CO LTD Vs. STATE OF BIHAR
|
November 24, 1955 |
|
DEVAKUMAR MISHRA
Vs. RUPAK LTD
|
January 21, 1955 |
|
DHIRENDRA NATH CHANDRA Vs. SATISH CHANDRA GORAIN
|
July 21, 1955 |
|
DISTRICT BOARD OF MANBHUM
Vs. SHYAMAPADA SARKAR
|
July 20, 1955 |
|
DUKHIT PANDE
Vs. TIKHIDEO OJHA
|
July 20, 1955 |
|
FATEH SINGH
Vs. STATE
|
March 15, 1955 |
|
GAJO RAM BASANT RAM Vs. STATE OF BIHAR
|
October 21, 1955 |
|
GAYA PRASAD Vs. UNION OF INDIA
|
March 23, 1955 |
|
GLADYS COUTTS Vs. DHARKHAN SINGH
|
May 3, 1955 |
|
GOBARDHAN JOSHI Vs. STATE OF BIHAR
|
March 18, 1955 |
|
GOKHUL RAI
Vs. JANKI KUER
|
August 9, 1955 |
|
GOPAL UPADHYA
Vs. STATE OF BIHAR
|
August 23, 1955 |
|
GOPI KISHORE PRASAD
Vs. STATE OF BIHAR
|
January 19, 1955 |
|
GULAB CHAND PRASAD Vs. LACHUMAN SAH
|
February 22, 1955 |
|
HARAKALI BOSE
Vs. SM JANAKI DEVI CHOUDHARANI
|
August 16, 1955 |
|
HARINARAIN CHOUDHARY Vs. RAM ASISH SINGH
|
December 8, 1955 |
|
HEM KUMARI DEBI
Vs. COMMR OF INCOME TAX
|
July 22, 1955 |
|
HEMENDRA LAL ROY Vs. INDO SWISS TRADING CO LTD
|
May 10, 1955 |
|
HIND CONSTRUCTIONS LTD Vs. CESS DEPUTY COLLECTOR
|
October 17, 1955 |
|
HIRALUXMI PANDIT
Vs. INCOME TAX OFFICER
|
February 21, 1955 |
|
INDU BALA DEBYA
Vs. MONIMALA DEVI
|
July 18, 1955 |
|
ISHODANAND BISWAS Vs. STATE
|
January 19, 1955 |
|
JADU NANDAN MAHTON Vs. DUKHAN MAHTO
|
August 26, 1955 |
|
JADUNANDAN PRASAD Vs. BHAGWAT MAHTON
|
March 23, 1955 |
|
JAGAT SINGH
Vs. STATE OF BIHAR
|
August 9, 1955 |
|
JAGESHWAR PD SINGH Vs. BIRCHA CHAMAR
|
April 6, 1955 |
|
JAI NARAIN SINGH
Vs. STATE
|
September 16, 1955 |
|
JAMADAR MIAN Vs. AMIR HASSAN
|
September 7, 1955 |
|
JANENDRA KUMAR JAIN
Vs. UNION OF INDIA
|
November 8, 1955 |
|
JANKI KUER Vs. BALDEO CHOUDHARY
|
May 11, 1955 |
|
JODHI SINGH Vs. VEDABARAT SHARMA ARYA ALIAS MAUJI SINGH
|
September 22, 1955 |
|
JUGAL KISHORE RAMGOPAL
Vs. STATE OF BIHAR
|
February 1, 1955 |
|
JYANTI LAL Vs. ABDUL AZIZ
|
November 28, 1955 |
|
K S R SWAMI Vs. STATE OF BIHAR
|
October 7, 1955 |
|
KALI PRASAD SINGH Vs. STATE OF BIHAR
|
May 12, 1955 |
|
KAMAL SINGH Vs. KALI MAHTON
|
May 10, 1955 |
|
KAMESHWAR SINGH
Vs. KRISHNANAND SINGH
|
March 22, 1955 |
|
KAMTA CHARAN SRIVASTAVA
Vs. POSTMASTER GENERAL
|
May 5, 1955 |
|
KAMTA PRASAD SINGH
Vs. RAM NARAYAN LALL
|
November 24, 1955 |
|
KANAK SUNDER BIBI
Vs. RAM LAKHAN PANDEY
|
April 21, 1955 |
|
KARAMCHAND THAPAR Vs. STATE OF BIHAR
|
September 20, 1955 |
|
KHARAG NARAIN
Vs. UNION OF INDIABIBI HAMIDA KHATOON
|
July 27, 1955 |
|
KISHORI CHANDRA Vs. SURAJ NARAIN SINGH
|
February 21, 1955 |
|
LACHMI Vs. MILITARY SECRETARY TO THE GOVERNOR OF BIHAR
|
April 19, 1955 |
|
LAL NANDKISHORE NATH SAH DEO Vs. BABI DHIRAJ KUERI
|
July 19, 1955 |
|
LALITA RAJYA LAKSHMI Vs. STATE OF BIHAR
|
November 17, 1955 |
|
LILA MAHTON
Vs. SHEO GOVIND SINGH
|
October 13, 1955 |
|
MAHABIR MOTOR CO Vs. STATE OF BIHAR
|
April 19, 1955 |
|
MAHABIR RAM Vs. KAPILDEO PATHAK
|
December 20, 1955 |
|
MAHANTH RAM DAS CHELA
Vs. GANGA DAS
|
September 27, 1955 |
|
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1955 |
|
MAHASUKH RAM MADANLAL Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1955 |
|
MAHIDHAR PRASAD
Vs. A I R
|
April 5, 1955 |
|
MANECK HOMI Vs. STATE OF BIHAR
|
March 31, 1955 |
|
MANGAL SINGH
Vs. STATE
|
May 5, 1955 |
|
MANGILAL RUNGTA
Vs. COMMR OF INCOME TAX
|
March 4, 1955 |
|
MANGILAL RUNGTA Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1955 |
|
MANIRUDDIN
Vs. AMINUDDIN
|
November 23, 1955 |
|
MINERAL DEVELOPMENT CO LTD Vs. STATE OF BIHAR
|
May 10, 1955 |
|
MOHAMMAD AFAQUE
Vs. STATE OF BIHAR
|
December 22, 1955 |
|
MOINUDDIN Vs. AJODHYA SAHU
|
November 25, 1955 |
|
MOTIPUR SUGAR FACTORY LTD Vs. COMMR OF INCOME TAX
|
March 24, 1955 |
|
MUKHA SINGH Vs. RAMCHARITER SINGH
|
October 20, 1955 |
|
MUNDRIKA PRASAD SINGH
Vs. UNION OF INDIAKACHNAR KUER
|
January 24, 1955 |
|
MUNSHI SINGH Vs. NARAIN PRASAD SINGH
|
November 9, 1955 |
|
MURARI LAL KUTI
Vs. NARAYAN LAL AHIR
|
October 18, 1955 |
|
NAND KUMAR SINGH
Vs. CHANDER KISHORE SARAN
|
March 15, 1955 |
|
NANDLAL RAM
Vs. HARI PRASAD
|
January 27, 1955 |
|
NANDOO SINGH Vs. ABU SAYEED
|
October 20, 1955 |
|
NATHUNI PANDEY
Vs. PARAS PANDEY
|
May 12, 1955 |
|
P MUKHERJI Vs. STATE
|
October 4, 1955 |
|
PASHUPATI NATH SARKAR
Vs. GOMI SHANKER LALL
|
April 13, 1955 |
|
PEM MAHTON
Vs. BANDHU MAHTO
|
April 19, 1955 |
|
POST MASTER GENERAL Vs. RAM KRIPAL SAHU
|
April 15, 1955 |
|
RADHANATH JHA
Vs. BACHA LAL JHA
|
January 24, 1955 |
|
RAGHUBANS MANI PRASAD NARAIN SINGH Vs. HARDEO SINGH
|
March 18, 1955 |
|
RAJESHWAR PRASAD SINGH
Vs. AMBIKA PRASAD SINGH
|
May 13, 1955 |
|
RAJO SINGH
Vs. STATE
|
September 21, 1955 |
|
RAM SARAN MANDAL
Vs. SOMARI RAUT
|
April 19, 1955 |
|
RAMADHAR CHAUDHARY Vs. JANKI CHAUDHARY
|
September 19, 1955 |
|
RAMANAND SINGH
Vs. RAM SAKAL RAUT
|
December 12, 1955 |
|
RAMBHAROSA LAL
Vs. BINDA DEVI
|
December 2, 1955 |
|
RAMBUJHAWAN PRASAD SINGH Vs. JUGAL SINGH
|
December 9, 1955 |
|
RAMCHANDER SINGH Vs. BIBI ASGHARI BEGAM
|
November 30, 1955 |
|
RAMDUTT SINGH AND ANOTHER Vs. GRAM KUTCHERY OF NAUDIHA AND ANOTHER,
|
November 11, 1955 |
|
RAMESH CHANDRA Vs. H D JAIN COLLEGE
|
December 15, 1955 |
|
RAMESHWAR MAHTON Vs. STATE
|
August 18, 1955 |
|
RAMNATH PRASAD
Vs. COLLECTOR OF DARBHANGA
|
February 4, 1955 |
|
RAMSAKAL KOIRI Vs. STATE
|
February 1, 1955 |
|
RANI HEM KUMARI DEBI Vs. COMMISSIONER OF INCOME TAX
|
July 22, 1955 |
|
RUDRA PRATAP SINGH Vs. JAGDISH MAHARAJ
|
September 6, 1955 |
|
S M ISLAM Vs. STATE OF BIHAR
|
April 26, 1955 |
|
SAILENDRA NARAYAN BHANJ DEO Vs. ASST COLLECTOR OF AGRL I T
|
July 15, 1955 |
|
SARANGDHAR SINGH Vs. LAKSHMI NARAYAN WAHI
|
March 16, 1955 |
|
SATRUHAR PRASAD SINGH Vs. SUDIP NARAIN
|
February 15, 1955 |
|
SATYA NARAIN SINGH Vs. KAMAKSHYA NARAIN SINGH
|
September 27, 1955 |
|
SAVITRI DEVI Vs. KAMAL SINGH
|
May 12, 1955 |
|
SEWJI KUTCHI Vs. BAJRANG AGARWALA
|
September 6, 1955 |
|
SHAMSHER BAHADUR SAXENA Vs. STATE OF BIHAR
|
August 3, 1955 |
|
SHARMISTHA SINHA Vs. RAM CHANDRA SAHAY
|
March 25, 1955 |
|
SHEODHYAN SINGH Vs. SANICHARA KUER
|
October 10, 1955 |
|
SHRIKANT CHOUDHARY
Vs. HAREKANT JHA
|
November 30, 1955 |
|
SIB GULAM SAO
Vs. SYED BASHIRUDDIN
|
September 28, 1955 |
|
SITARAM KISHORE PURIA
Vs. STATE OF BIHAR
|
August 19, 1955 |
|
STATE
Vs. BASU TANTI
|
August 2, 1955 |
|
STATE
Vs. MOTAB DEWAN
|
May 12, 1955 |
|
STATE Vs. RAMANAND TIWARI
|
August 4, 1955 |
|
STATE OF BIHAR
Vs. WEST BOKARO LTD
|
August 26, 1955 |
|
STATE OF BIHAR Vs. RAMAUTAR SINGH
|
May 11, 1955 |
|
STATE OF BIHAR Vs. KATIHAR JUTE MILLS LTD
|
March 16, 1955 |
|
STATE OF PUNJAB INDIA Vs. MANGAL SINGH NAGPAL
|
September 1, 1955 |
|
SUKHDEO AHIR Vs. SAMARTHI BHAGAT
|
July 26, 1955 |
|
SUKHNANDAN THAKUR Vs. STATE OF BIHAR
|
September 27, 1955 |
|
SURAJ PRASAD SINGH Vs. RAMBARAN SINGH
|
November 8, 1955 |
|
SURENDRA MOHAN SINHA Vs. DISTRICT TRAFFIC SUPERINTENDENT
|
August 26, 1955 |
|
TATA IRON AND STEEL CO. LTD. Vs. STATE OF BIHAR
|
October 17, 1955 |
|
TINPLATE COMPANY OF INDIA LTD Vs. STATE OF BIHAR
|
October 18, 1955 |
|
TIRTHA NAND JHA Vs. SAKUNTALA DEVI
|
November 8, 1955 |
|
UNION OF INDIA Vs. BANSHIDHAR PRASAD
|
August 3, 1955 |
|
UNION OF INDIA Vs. SHAMSU MIAN
|
August 3, 1955 |
|
YUSUF DEHLAVI Vs. SYED LAIK AHMAD HASHMI
|
November 25, 1955 |
LOGIN