|
A F FERGUSON CO Vs. LALIT MOHAN GHOSH
|
August 13, 1954 |
|
AJIT KUMAR CHAKRAVARTY Vs. SARBA MANGALA DEVI
|
April 9, 1954 |
|
AMARENDRA NATH CHAKRABARTY Vs. STATE OF BIHAR
|
November 15, 1954 |
|
AMARNATH BIHARI
Vs. UMA SHANKER BAHADUR
|
May 25, 1954 |
|
ANDU MUSHAR
Vs. STATE
|
December 21, 1954 |
|
ARJUN PRASAD Vs. CENTRAL BANK OF INDIA LIMITED
|
November 8, 1954 |
|
AVADHESH KUMAR Vs. STATE OF BIHAR
|
November 4, 1954 |
|
AWADH BIHARI THAKUR Vs. STATE OF BIHAR
|
January 21, 1954 |
|
AWADHBIHARI SINGH Vs. SHEOSHANKAR PANDEY
|
August 27, 1954 |
|
BABI DHERAJ KUARI Vs. LAL TRIBHUBAN NATH SAH DEO
|
February 12, 1954 |
|
BABULAL MANDAL Vs. SM ABALA BALA DASYA
|
March 17, 1954 |
|
BADRIDAS BANSIDHAR Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1954 |
|
BAIJNATH PRASAD Vs. JANG BAHADUR SINGH
|
November 26, 1954 |
|
BANWARILAL RAJGARHIA Vs. CLOTH CONTROLLER
|
February 23, 1954 |
|
BENIMADHO LAL Vs. BIHAR SCHOOL EXAMINATION BOARD
|
January 6, 1954 |
|
BHAGWAN DAS
Vs. SM DULARI JAISWAL
|
August 16, 1954 |
|
BHAGWAT SHARMA Vs. BAIJNATH SHARMA
|
April 28, 1954 |
|
BHARAT BANK LTD Vs. SHEOJI PRASAD
|
January 8, 1954 |
|
BHIMRAJ BANSIDHAR
Vs. COMMR OF INCOME TAX
|
February 22, 1954 |
|
BHIMRAJ BANSIDHAR Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1954 |
|
BHOLANATH CHAKRAVARTY Vs. GIRISH CHANDRA CHAKRAVARTY
|
March 16, 1954 |
|
BHUBNESHWAR NARAYAN SINGH
Vs. LOKENATH DHANDHANIA
|
January 25, 1954 |
|
BINOY BHUSAN Vs. STATE OF BIHAR
|
January 14, 1954 |
|
BIRENDRA NATH GUHA AND CO Vs. STATE OF BIHAR
|
February 23, 1954 |
|
BIRENDRANATH GUHA AND COMPANY Vs. STATE OF BIHAR
|
February 23, 1954 |
|
BISHESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1954 |
|
BRIJ BHUKAN KALWAR Vs. S
|
August 17, 1954 |
|
CHAMPA KUER Vs. JAGARNATH PRASAD SINGH
|
February 10, 1954 |
|
CHUNILAL RASTOGI Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1954 |
|
CHUNILAL TICAMCHAND COAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1954 |
|
COMMISSIONER OF INCOME TAX Vs. RANCHI ELECTRIC SUPPLY COMPANY LIMITED
|
April 22, 1954 |
|
COMMISSIONER OF INCOME TAX Vs. SANICHAR SAH BHIM SAH
|
November 4, 1954 |
|
COMMISSIONER OF INCOME TAX Vs. MEGHU SAO JHANDHU SAO
|
September 27, 1954 |
|
COMMISSIONER OF INCOME TAX Vs. P DAROLIA AND SONS
|
December 8, 1954 |
|
D D KAPOOR Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1954 |
|
D D KAPOOR AND G DALMIA Vs. COMMR OF INCOME TAX
|
December 6, 1954 |
|
DEITY RAGHUBAR JEW TRUSTEE RAJA S P SINGH DEO Vs. COMMR OF INCOME TAX
|
August 3, 1954 |
|
DHARAMNATH PRASAD Vs. SURJI DEVI
|
February 12, 1954 |
|
DISTRICT BOARD OF BHAGALPUR Vs. PROVINCE OF BIHAR
|
June 22, 1954 |
|
DOMINION OF INDIA NOW KNOWN AS Vs. MOTIHARI MUNICIPALITY
|
May 10, 1954 |
|
DWARIKADASJI Vs. STATE OF BIHAR
|
July 21, 1954 |
|
DWARKA PRASAD Vs. UNION OF INDIA
|
February 11, 1954 |
|
E H CHRISTIAN Vs. HARI PRASAD
|
March 17, 1954 |
|
EARNEST JOHN WHITE Vs. KATHELEEN OLIVE WHITE (NE
|
July 21, 1954 |
|
FULBASIA BANIAN Vs. G P AGARWALA
|
September 23, 1954 |
|
GAJANAND RAJGORIA Vs. UNION OF INDIA
|
March 16, 1954 |
|
GAYA PRASAD KHANDELWAL Vs. COMMISSIONER OF INCOME TAX
|
November 12, 1954 |
|
GOBARDHANDAS JAGANNATH Vs. COMMISSIONER OF INCOME TAX
|
October 21, 1954 |
|
GOBIND LAL NAKPHOPHA
Vs. ADMINISTRATOR GENERAL OF BIHAR
|
September 15, 1954 |
|
GOPAL CHOUDHARY Vs. SUNDARI
|
November 19, 1954 |
|
GOPAL PRASAD Vs. STATE
|
March 11, 1954 |
|
GOPI NATH PANDEY
Vs. BHUKHAN
|
September 6, 1954 |
|
GURUDEVA NARAYAN SRIVASTAVA
Vs. STATE OF BIHAR
|
October 19, 1954 |
|
HAKIM SYED SHAH KHURSHED ALI
Vs. COMMR OF TIRHUT DIVISION
|
December 13, 1954 |
|
HARGOBIND SINGH Vs. RAMBARAN PASWAN
|
January 14, 1954 |
|
INDERDEO RAI Vs. DEOKARAN RAI
|
August 6, 1954 |
|
ISHWAR MAHTON Vs. SITARAM KUMAR
|
March 26, 1954 |
|
JAGANNATH PRASAD Vs. BADIUL MULK KHAN
|
January 14, 1954 |
|
JAMALPUR ARYA SAMAJ Vs. D RAM
|
January 21, 1954 |
|
JETHMUL BHOJRAJ Vs. HARBANS NARAIN SINGH
|
June 17, 1954 |
|
JYOTI NARAYAN Vs. BRIJNANDAN SINHA
|
January 12, 1954 |
|
K P SINHA Vs. AFTABUDDIN
|
November 12, 1954 |
|
KALI PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1954 |
|
KALI PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1954 |
|
KAMAKSHYA NARAIN SINGH
Vs. COMMR OF INCOME TAX
|
August 25, 1954 |
|
KAMDAR BROTHERS
Vs. COMMISSIONERS OF INCOME TAX
|
September 27, 1954 |
|
KAMDAR BROTHERS OF JHARIA Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1954 |
|
KAMESHWAR SINGH SIR Vs. COMMISSIONER OF INCOME TAX
|
May 4, 1954 |
|
KAMLA SINGH
Vs. STATE
|
December 23, 1954 |
|
KAROO SINGH Vs. UJAGIR SINGH
|
April 8, 1954 |
|
KAVIRAJ BASUDEVANAND
Vs. RAGHUBIR SARAN RASTOGI
|
January 18, 1954 |
|
KEDARNATH KHETAN Vs. JAINARAIN RAM LUNDIA
|
May 15, 1954 |
|
KHIMJI WALJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1954 |
|
KRISHNA BEHARI LALL Vs. KEDAR NATH OJHA
|
February 19, 1954 |
|
KRISHNA OJHA MUKHTEAR Vs. STATE OF BIHAR
|
August 24, 1954 |
|
LAL BEHARI GORAIN Vs. ISHWAR GORAIN
|
January 20, 1954 |
|
LEGAL REMEMBRANCER Vs. ATUL CHANDRA GHOSE
|
September 1, 1954 |
|
MAHADEO PRASAD Vs. DEVA SHARAN SINHA
|
April 30, 1954 |
|
MAHADEV PRASAD ROY Vs. S N CHATTERJEE
|
January 22, 1954 |
|
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1954 |
|
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1954 |
|
MAHARANI KANAK KUMARI SAHIBA Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1954 |
|
MAHASUKHRAM MADANLAL Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1954 |
|
MAHENTH HARIHAR GIR Vs. COMMISSIONER OF INCOME-TAX
|
March 1, 1954 |
|
MANINDRANATH DASH Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1954 |
|
MD YASIN Vs. STATE
|
January 27, 1954 |
|
MD YUSUF Vs. NARAYAN GHOSH
|
January 28, 1954 |
|
MINERAL DEVELOPMENTLTD Vs. UNION OF INDIA
|
February 16, 1954 |
|
MOHAMMAD ALI ISMAIL Vs. BALDEO SINGH
|
May 5, 1954 |
|
MOHAN SINGH
Vs. BINDU
|
February 12, 1954 |
|
MONGHYR ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1954 |
|
MURLIDHAR MADANLAL Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1954 |
|
NAGENDRA MAHTO Vs. STATE
|
March 15, 1954 |
|
NAKSHED BHAGAT Vs. JIREKHAN SAH
|
September 20, 1954 |
|
NARHARI GIR
Vs. STATE
|
November 8, 1954 |
|
NATHMAL SRINIWAS Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1954 |
|
NIL MADHAB PATNAIK Vs. STATE
|
August 12, 1954 |
|
PANCHANAND JHA
Vs. SURENDRA MISRA
|
August 12, 1954 |
|
PANNALAL MAHESHWARI
Vs. STATE OF BIHAR
|
July 14, 1954 |
|
PHULCHAND SAH Vs. DINKAR PRASAD
|
August 18, 1954 |
|
PRASUN KUMAR CHATTERJEE Vs. GOVERNING BODY OF RAJA SIVAPRASAD COLLEGE
|
May 14, 1954 |
|
PREM MANJARI DEVI
Vs. STATE OF BIHAR
|
August 24, 1954 |
|
RADHAKRISHNA BEHARI LAL
Vs. COMMR OF INCOME TAX
|
February 15, 1954 |
|
RAGHURAI SINGH Vs. UNION OF INDIASITAPATI KUER
|
April 20, 1954 |
|
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1954 |
|
RAJA BAHADUR VISHWESWARA SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1954 |
|
RAJENDRA PRASAD SINGH
Vs. GOVERNOR GENERAL IN COUNCIL
|
August 31, 1954 |
|
RAJENDRA SINGH
Vs. RAMGANIT SINGH
|
August 13, 1954 |
|
RAJPUT TRANSPORT CO Vs. COMMR OF INCOME TAX
|
October 19, 1954 |
|
RAJPUT TRANSPORT COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1954 |
|
RAM ANUGRAH RAUT Vs. GIRJA DEVI
|
May 6, 1954 |
|
RAM AVADH UPADHAYA
Vs. JAMUNA PANDEY
|
January 6, 1954 |
|
RAM BILAS RAI
Vs. RAMCHANDAR RAI
|
February 3, 1954 |
|
RAM KARAN SINGH Vs. BAIDKA SINGH
|
April 2, 1954 |
|
RAM LAL SINGH Vs. HARIHAR PRASAD SAH
|
January 25, 1954 |
|
RAM MANGAL PRASAD SHAHI
Vs. ACHHAIBAR PRASAD SHAHI
|
August 16, 1954 |
|
RAM NARAIN PRASAD SINGH Vs. MANKI SINGH
|
July 7, 1954 |
|
RAMDHARI SINGH Vs. SALIGRAM SINGH
|
February 17, 1954 |
|
RAMESHWAR SINGH
Vs. A N CHOUBEY
|
July 14, 1954 |
|
RAMKARAN SINGH Vs. SM PARBATI KUER
|
March 30, 1954 |
|
RISHI Vs. STATE OF BIHAR
|
November 17, 1954 |
|
S L BHARDWAJ Vs. CHIEF MEDICAL OFFICER EASTERN RAILWAY
|
April 19, 1954 |
|
SARJU SINGH Vs. RAMSAROOP SINGH
|
April 13, 1954 |
|
SASAMUSA SUGAR WORKSLTD Vs. STATE OF BIHAR
|
August 4, 1954 |
|
SASHI BHUSAN RAI Vs. BHUNESHWAR RAI
|
September 23, 1954 |
|
SIR KAMESHWAR SINGH
Vs. COMMR OF INCOME TAX
|
May 4, 1954 |
|
SITALPUR SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1954 |
|
SK MANSURI NIZAMUDDIN Vs. STATE
|
December 14, 1954 |
|
SOMAR PURI
Vs. SHYAM NARAIN GIR
|
May 4, 1954 |
|
SPECIAL OFFICER PATNA CITY MUNICIPALITY Vs. SHAH KHAWJA SAHIB HUSSAN
|
January 28, 1954 |
|
STATE Vs. KUNJA BEHARI CHANDRA
|
April 29, 1954 |
|
STATE Vs. C P SINGH
|
August 19, 1954 |
|
STATE OF BIHAR
Vs. A F A HAMID
|
April 8, 1954 |
|
STATE OF BIHAR Vs. S S MUKHERJEE
|
April 7, 1954 |
|
STATE OF BIHAR Vs. LALA MAHTO
|
April 23, 1954 |
|
STATE OF BIHAR Vs. RANI SONABATI KUMARI
|
June 30, 1954 |
|
STATE OF BIHAR Vs. SHEIKH SALAMAT
|
September 22, 1954 |
|
STATE OF BIHAR Vs. MAGNI LAL
|
October 20, 1954 |
|
STIPHAN SURIN Vs. PIARY MARKI
|
November 8, 1954 |
|
SUDHANSU KANTA ACHARYYA Vs. STATE OF BIHAR
|
January 13, 1954 |
|
SUKHDEODAS JALAN Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1954 |
|
SURESH CHANDRA RAY
Vs. EAST INDIAN RAILWAY
|
April 20, 1954 |
|
TEWARY M L Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1954 |
|
TILOKCHAND BAJLA Vs. MOTILAL JHUNJHUNWALA
|
December 7, 1954 |
|
TRADERS AND MINERS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1954 |
|
TRIJOGI NARAYAN SINGH Vs. KAMTA PRASAD
|
September 21, 1954 |
|
UNION OF INDIA Vs. AJODYA PRASAD
|
April 20, 1954 |
|
UNION OF INDIA Vs. LAKSHMI NARAIN
|
February 17, 1954 |
|
UNION OF INDIA Vs. NIVAS MAL BAIROGIYA
|
February 10, 1954 |
|
UNION OF INDIA AS OWNER OF E I RLY AND B N RLY Vs. BANSIDHAR MODI
|
July 29, 1954 |
|
VISHWESHWAR SINGH
Vs. COMMR OF INCOME TAX
|
August 3, 1954 |
|
ZAKIR SADAGAR Vs. DOLEGOBIND GHOSE
|
December 21, 1954 |
LOGIN