|
ABDUL KARIM Vs. MANIRAN
|
April 28, 1953 |
|
ABI SAGHIR Vs. BIBI ASIA BANO
|
December 4, 1953 |
|
AMBIKA PRASAD TEWARY Vs. BASAWAN PANDEY
|
December 23, 1953 |
|
AMIN AHMAD
Vs. NAND LAL SINHA
|
March 16, 1953 |
|
ANAND BALLABH PRASAD Vs. STATE OF BIHAR
|
March 27, 1953 |
|
ANANTIA Vs. RAMLAGAN SINGH
|
February 10, 1953 |
|
ANUPA KUER Vs. YOGENDRA JHA
|
July 17, 1953 |
|
AWADH SINGH Vs. STATE
|
November 9, 1953 |
|
BADRI NARAIN LAL Vs. STATE
|
December 1, 1953 |
|
BAIJAYNANDA GIRI Vs. STATE OF BIHAR
|
October 5, 1953 |
|
BAIKUNTHESH PRASAD SINGH Vs. GANESH RAM
|
February 19, 1953 |
|
BALIRAM SINGH Vs. STATE
|
May 21, 1953 |
|
BANDHOO SINGH Vs. GOVIND LALL
|
November 4, 1953 |
|
BASUDEVANAND Vs. RAGHUBIR SARAN RASTOGI
|
August 5, 1953 |
|
BENI MADHO SAH Vs. RAM KUER
|
December 8, 1953 |
|
BHAGWAT PRASHAD SINGH Vs. SUDHESHWAR SINGH
|
July 14, 1953 |
|
BHAIRAB CHANDRA RAI
Vs. SAT NARAIN SARKAR
|
February 20, 1953 |
|
BHARAT RAUT Vs. STATE
|
January 16, 1953 |
|
BHIMRAJ NAGARMAL Vs. STATE OF BIHAR
|
September 2, 1953 |
|
BHOLA NATH Vs. SHARDA DEVI
|
September 23, 1953 |
|
BHUTTA SHAH Vs. STATE
|
April 15, 1953 |
|
BHUWANESHWARI KUER Vs. RAGHUBANSH MANI PRASAD NARAYAN
|
May 12, 1953 |
|
BIBI NAZMA KHATOON Vs. R P SINHA
|
July 16, 1953 |
|
BIBI RAFIQUAN Vs. GOPI MAHTON
|
May 15, 1953 |
|
BINDESHWARI PRASAD Vs. STATE
|
November 30, 1953 |
|
BRAJKISHORE RAI
Vs. RAMRAJ RAI
|
September 11, 1953 |
|
BUDHAN CHOUDHRY Vs. STATE
|
August 25, 1953 |
|
CHAIN KAR Vs. DINABANDHU SATAPATHY
|
January 5, 1953 |
|
CHANDRIKA SINGH Vs. STATE OF BIHAR
|
November 4, 1953 |
|
CHATTURAM HORILRAM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1953 |
|
CHATTURAM HORILRAMLTD Vs. STATE
|
April 23, 1953 |
|
COMMISSIONER OF INCOME TAX
Vs. KAMESHWAR SINGH
|
January 23, 1953 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJADHIRAJ SIR KAMESHWAR SINGH NO 2
|
January 23, 1953 |
|
COMMISSIONER OF INCOME TAX Vs. BANK OF BIHAR LIMITED
|
March 31, 1953 |
|
COMMISSIONER OF INCOME TAX Vs. BHURANGIYA COAL COMPANY
|
April 28, 1953 |
|
COMMR OF INCOME TAX Vs. KAMESHWAR SINGH
|
January 9, 1953 |
|
DEBI SOREN Vs. STATE
|
September 24, 1953 |
|
DEONITI PRASAD SINGH
Vs. COMMR OF INCOME TAX
|
April 30, 1953 |
|
DEVBRATA SHASTRI Vs. KRISHNA BALLABH
|
February 17, 1953 |
|
DEVJI SHIVJI Vs. KARSANDAS RAMJI
|
September 25, 1953 |
|
DHANUKHA SINGH Vs. SAUDAGAR SINGH
|
September 11, 1953 |
|
DHUP NARAIN SINGH Vs. STATE
|
May 1, 1953 |
|
DUNDBAHADUR SINGH Vs. DURGA PRASAD SINGH
|
January 23, 1953 |
|
DURGADUTTA SAROGI Vs. COMMR OF INCOME-TAX
|
May 15, 1953 |
|
GANGA RAM
Vs. BHABICHHAN RAI
|
March 6, 1953 |
|
GAURI SHANKAR PRASAD Vs. STATE
|
November 30, 1953 |
|
GHANSHYAMDAS GANGADHAR
Vs. COMMR OF INCOME TAX
|
January 22, 1953 |
|
GIRDHARAN PRASAD MISSIR
Vs. A MAJID PLEADER RECEIVER
|
February 20, 1953 |
|
GOBARDHANDAS DAMJI Vs. RAMNIKLAL DEVJI
|
September 1, 1953 |
|
GOPI LAL Vs. JAMUNA PRASAD
|
April 17, 1953 |
|
GOPI MALAH Vs. BIRNI
|
August 6, 1953 |
|
GULABRAI MANOHAR LALL Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1953 |
|
GYANI DASS Vs. DHARAM DASS
|
June 3, 1953 |
|
GYANI DASS Vs. DHARAM DASS
|
March 11, 1953 |
|
HANUTRAM CHANDANMUL Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1953 |
|
HARBALLAV SINGH Vs. STATE
|
December 4, 1953 |
|
HARI MAHATON Vs. JUGAL MAHATO
|
April 28, 1953 |
|
HARIHAR SAHU Vs. TIKAIT PRASAD SINGH DEO
|
July 15, 1953 |
|
HARNATH RAI BRIJRAJ Vs. HIRDAI NARAIN KUMAR
|
January 27, 1953 |
|
HARSAHAIMAL PHULCHAND Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1953 |
|
HARSI MANDAL Vs. STATE
|
January 19, 1953 |
|
JAGADISH CHANDRA DEO DHABAL DEB
Vs. INDIAN COPPER CORPORATION LTD
|
April 30, 1953 |
|
JAI GOPAL SINGH Vs. DIVISIONAL FOREST OFFICER
|
January 5, 1953 |
|
JAIGOBIND MISIR Vs. NAGESAR PRASAD
|
January 22, 1953 |
|
JAINARAIN CHOUDHARY Vs. BISESWAR PRASAD
|
July 23, 1953 |
|
JALWANTI LODHIN
Vs. STATE
|
January 27, 1953 |
|
JOGENDRA NARAIN CHAUDHRY Vs. GANGA PRASAD SAH
|
April 14, 1953 |
|
KALI PRASAD SRIVASTAVA Vs. TULSHI PRASAD
|
March 31, 1953 |
|
KAMTA PRASAD SINGH
Vs. RANI SAYEEDA KHATOON
|
April 24, 1953 |
|
KANAK KUMARI SAHIBA
Vs. CHANDAN LALL KHATTRY
|
July 30, 1953 |
|
KANHAIYA SINGH Vs. BHAGWAT SINGH
|
December 15, 1953 |
|
KANIRAM GANPATRAI
Vs. COMMR OF INCOME TAX
|
March 10, 1953 |
|
KAPILDEO NARAIN SINGH Vs. RAMDAHIN SINGH
|
April 27, 1953 |
|
KARAMVIR SINGH
Vs. STATE OF BIHAR
|
March 26, 1953 |
|
KARTAR SINGH
Vs. RAMKUMAR BHAGAT
|
March 5, 1953 |
|
KASHI BAI Vs. BRAJENDRA NATH
|
March 31, 1953 |
|
KASTURI DEVI Vs. SHRIPAL SINGH
|
August 28, 1953 |
|
KEDAR PANDEY Vs. KEDAR NATH SINGH
|
April 21, 1953 |
|
KEDARNATH GUPTA Vs. NAGINDRA NARAYAN SINHA
|
August 8, 1953 |
|
KESHAV NARAIN CHOUDHARY Vs. STATE
|
July 24, 1953 |
|
KISHORI LAL Vs. DEBI PRASAD KEJRIWAL
|
July 21, 1953 |
|
KISHUN MAHTO Vs. STATE
|
August 18, 1953 |
|
KODO MINERALS STEATITE MINE Vs. ROHTAS INDUSTRIESLTD
|
May 15, 1953 |
|
KRISHNA DAS Vs. KRISHNA BAGERIA
|
October 30, 1953 |
|
KULDIP LAL Vs. RAM BIRICH TEWARI
|
January 13, 1953 |
|
LACHHMINARAYAN
Vs. JANMAIJAI MAHTON
|
January 2, 1953 |
|
LACHHUMAN SINGH Vs. MAKAR SINGH
|
May 15, 1953 |
|
LAKSHMI NARAYAN SUKHANI Vs. KAMAKHYA NARAYAN SINGH
|
April 22, 1953 |
|
LANGAR MAHTON Vs. RADHA MAHTON
|
July 13, 1953 |
|
LEGAL REMEMBRANCER Vs. BIBHUTI BHUSAN DAS GUPTA
|
September 1, 1953 |
|
M HOMI Vs. DEPUTY COMMR OF SINGHBHUM
|
March 27, 1953 |
|
M NIZAMUL HAQUE Vs. UNION OF INDIABIBI SAJDA KHATOON
|
May 5, 1953 |
|
MAHANTH PARICHHAN DAS Vs. HARGOBIND SINGH
|
October 8, 1953 |
|
MAHARAJ KISHORE KHANNA Vs. RAJA RAM SINGH
|
April 28, 1953 |
|
MANGAL DAS CHAUDHURY Vs. BHAGERAN SAO
|
February 10, 1953 |
|
MANORANJAN RACHANA Vs. AMBALIKA RACHANA
|
November 30, 1953 |
|
MATHURA SINGH Vs. SUDAMA DEBI
|
May 13, 1953 |
|
MD AYUB Vs. MEHDI BEGUM
|
November 19, 1953 |
|
MD YASIN Vs. STATE
|
December 14, 1953 |
|
MEGHU MIAN Vs. KISHUN RAM
|
November 4, 1953 |
|
MOHITAN Vs. ZUBERA
|
April 7, 1953 |
|
NAGENDRA MAHTO Vs. STATE
|
January 9, 1953 |
|
NANDAN PRASAD SAO Vs. UGRAH SAO
|
November 9, 1953 |
|
NANDKISHORE BAJORIA Vs. GAYA SUGAR MILLS LTD
|
May 13, 1953 |
|
NARAIN HAZAM
Vs. RAMDHARI SINGH
|
March 16, 1953 |
|
NARAYAN PRASAD SUKUL
Vs. RAJ KISHORE MISRA
|
March 5, 1953 |
|
NARAYAN SINGH Vs. BHARATH SINGH
|
February 11, 1953 |
|
NATHMAL
Vs. MAKHANLAL
|
January 8, 1953 |
|
NATHUNI SAO Vs. BASHIR
|
March 27, 1953 |
|
NEBI DUSADH
Vs. STATE
|
April 5, 1953 |
|
NEHAL CHAND Vs. STATE OF BIHAR
|
April 16, 1953 |
|
NEW INDIA ASSURANCE CO LTD Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
January 14, 1953 |
|
NUNU SINGH
Vs. MUNI NATH SINGH
|
August 3, 1953 |
|
PRAMADA PRASAD MUKHERJEE
Vs. SAGARMAL AGARWALLA
|
November 30, 1953 |
|
PUJAN KOIRI Vs. STATE
|
November 19, 1953 |
|
RADHA PRASAD RAI Vs. LAKSHMI KANT TEWARI
|
April 24, 1953 |
|
RAGHU MAHTON
Vs. BULAK MAHTON
|
March 17, 1953 |
|
RAJENDRA NATH PANDEY Vs. STATE OF BIHAR
|
March 26, 1953 |
|
RAJINDRA PRASAD
Vs. INDRASAN PRASAD
|
April 13, 1953 |
|
RAJWANTI KUER Vs. RAMBHAWAN RAI
|
February 19, 1953 |
|
RAM ADHAR SINGH
Vs. STATE OF BIHAR
|
August 17, 1953 |
|
RAM CHALITAR SAO
Vs. STATE
|
July 21, 1953 |
|
RAM KIRTARATH
Vs. RAGHUNATH MISSIR
|
February 16, 1953 |
|
RAM PRASAD SAH
Vs. STATE
|
March 19, 1953 |
|
RAMBHAROSA SINGH
Vs. GOVT OF THE STATE OF BIHAR
|
May 14, 1953 |
|
RAMCHARITAR RAM HARIHAR PRASAD Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1953 |
|
RAMDHARI SINGH Vs. RAMBHAROSA SINGH
|
September 29, 1953 |
|
RAMEKWAL SINGH Vs. STATE
|
November 17, 1953 |
|
RAMJI SOMAN CHOUDHARY Vs. STATE OF BIHAR
|
January 23, 1953 |
|
RAMKRISHNA DAS
Vs. STATE OF BIHAR
|
October 8, 1953 |
|
RAMNARAIN LAL Vs. RADHARAMAN DAS
|
August 18, 1953 |
|
RAMNARAYAN Vs. KASHINATH JAGNARAIN
|
March 10, 1953 |
|
RAMNATH SAHANI
Vs. SM SUKUMARI SINHA
|
August 25, 1953 |
|
RAMPHAL SINGH
Vs. GOVT OF THE STATE OF BIHAR
|
September 28, 1953 |
|
RAMSARAN SAO
Vs. BHAGWAT SHUKUL
|
March 18, 1953 |
|
RAMSEWAK KAZI Vs. RAMGIR CHOUDHURY
|
September 8, 1953 |
|
RANENDRA NATH ROY CHOWDHURY
Vs. STATE OF BIHAR
|
November 26, 1953 |
|
ROHTAS INDUSTRIES LTD Vs. INDIAN HUME PIPE CO LTD
|
May 15, 1953 |
|
RUPDEO PANDEY Vs. STATE OF BIHAR
|
November 4, 1953 |
|
S M USMAN Vs. HAKIM SAYED AHMAD WARSI
|
August 14, 1953 |
|
S M ZAKI Vs. STATE OF BIHAR
|
January 5, 1953 |
|
S N GANGULY Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1953 |
|
SAFIUDDIN
Vs. LAWRENCE SOMRA KERKETTA
|
December 16, 1953 |
|
SAILU PAHAN Vs. POLTU CHIK
|
November 16, 1953 |
|
SALABAT MAHATA Vs. SM MALATI MAHATANI
|
December 17, 1953 |
|
SATYANARAIN JHUNJHUNWALLA
Vs. MUSTAFA KAMAL MOHIUDDIN AKHTAR
|
August 6, 1953 |
|
SHAH MOHAMMAD UMAIR Vs. RAM CHARAN SINGH
|
September 8, 1953 |
|
SHAIKH BABUJAN Vs. STATE
|
December 18, 1953 |
|
SHAYAMAKANT VERMA Vs. HARISHANKER PRASAD
|
March 4, 1953 |
|
SHEIKH MOHAMMAD YASIN Vs. SHEIKH MD ABDUR RAZZAQUE
|
May 15, 1953 |
|
SHEODUTTA KEDIA Vs. AKALI BHUMIJANI
|
April 28, 1953 |
|
SHOUKAT ALI Vs. STATE
|
July 28, 1953 |
|
SHYAMLAL JAGNANI Vs. STATE
|
November 24, 1953 |
|
SHYAMLAL RUIA Vs. STATE
|
December 16, 1953 |
|
SIR KAMESHWAR SINGH
Vs. STATE OF BIHAR
|
January 15, 1953 |
|
SITA PARIYAN Vs. RAM DAHIN SINGH
|
July 31, 1953 |
|
SM KHEMI MAHATANI Vs. CHARAN NAPIT
|
March 9, 1953 |
|
SM KUSUM KUMARI DEVI Vs. CUSTODIAN OF EVACUEE PROPERTY
|
November 9, 1953 |
|
SRI VINAYA NATH NARAIN SINHA Vs. BIHAR JOURNALS LTD
|
August 6, 1953 |
|
STATE
Vs. KARTAR SINGH
|
July 31, 1953 |
|
STATE
Vs. SURAJDEO SINHA
|
July 2, 1953 |
|
STATE Vs. KARU GOPE
|
May 12, 1953 |
|
STATE Vs. RAMPRASAD SINGH
|
April 1, 1953 |
|
STATE Vs. RAM BRIKSH BENIPURI
|
April 15, 1953 |
|
STATE Vs. SHYAM NARAIN PRASAD
|
November 11, 1953 |
|
STATE OF BIHAR
Vs. JHIRKI MINING CORPORATION LTD
|
May 14, 1953 |
|
STATE OF BIHAR Vs. BENGAL CHEMICAL AND PHARMACEUTICAL WORKS LTD
|
May 8, 1953 |
|
STATE OF BIHAR Vs. ISHRI BHAGAT
|
August 17, 1953 |
|
STATE OF BIHAR Vs. TELU RAM JAIN
|
January 15, 1953 |
|
STATE OF BIHAR Vs. RAMESHWAR JUTE MILLS LTD
|
January 12, 1953 |
|
SUBODH CHANDRA DAS Vs. PANCHU KHAN
|
November 19, 1953 |
|
SUKHRAM DAS Vs. PRESIDENT BIHAR STATE BOARD OF RELIGIOUS TRUST
|
October 8, 1953 |
|
SUNDER LALL
Vs. FLORANCE FORSTER
|
April 28, 1953 |
|
SURAJMAL SINGHANIA
Vs. STATE
|
January 28, 1953 |
|
TARAK CHANDRA DUTTA
Vs. JAGDISH CHANDRA DEO DHABAL DEB
|
April 21, 1953 |
|
THAKUR PRASAD
Vs. BALESHWAR AHIR
|
March 10, 1953 |
|
TULSI NARAYAN SINGH
Vs. BAIJNATH RAM
|
April 1, 1953 |
|
UGRAH DUSADH
Vs. INDERDAYAL SINGH
|
August 14, 1953 |
|
UMAR YASHIR ASHIM
Vs. STATE OF BIHAR
|
January 5, 1953 |
|
UNION OF INDIA Vs. JETHA BHAI NINSHI
|
March 4, 1953 |
|
WALI MOHAMMAD Vs. GYAN PRAKASH NAGA BABAJI
|
November 30, 1953 |