|
ABDUL HASAN Vs. STATE OF BIHAR
|
December 22, 1952 |
|
ABHI SINGH Vs. DASO BHOGTA
|
May 6, 1952 |
|
ABINASH CHANDRA CHAKRAVARTY
Vs. SM KAMALA DEVI
|
August 20, 1952 |
|
AJAB LAL MANDAR Vs. JAI PRAKASH LAL SAHU
|
August 27, 1952 |
|
AJIT KUMAR MUKHERJI Vs. CHIEF OPERATING SUPERINTENDENT EAST INDIAN RAILWAY
|
December 9, 1952 |
|
ARTHUR BUTLER WORKERS UNION
Vs. MANAGEMENT OF THE ARTHUR BUTLER AND CO MUZAFFARPUR LTD
|
February 18, 1952 |
|
ASHUTOSH Vs. R C DEY
|
July 31, 1952 |
|
ATMA RAM BUDHIA
Vs. STATE OF BIHAR
|
May 8, 1952 |
|
AWADH BIHARI PRASAD
Vs. JHAMAN MAHTON
|
August 26, 1952 |
|
BABUL CHANDRA MITRA Vs. STATE OF BIHAR
|
March 25, 1952 |
|
BADRIDAS
Vs. GOUR CHANDRA
|
March 7, 1952 |
|
BALIRAM SINGH Vs. STATE
|
July 11, 1952 |
|
BANARSI LAL Vs. PROVINCE OF BIHAR
|
January 23, 1952 |
|
BANARSI PRASAD
Vs. AWADH BIHARI DASS
|
July 16, 1952 |
|
BANKEY PRASAD TEWAI Vs. THAKUR PRASAD SINGH
|
December 12, 1952 |
|
BANSI RAM RAUNIAR Vs. STATE
|
October 29, 1952 |
|
BANSIDHAR
Vs. UPENDRA MOHAN
|
March 17, 1952 |
|
BARIAR SINGH
Vs. DURGA GIR
|
July 29, 1952 |
|
BEDABALA DEVI Vs. STATE OF BIHAR
|
December 22, 1952 |
|
BENGAL IMMUNITY CO LTD Vs. STATE OF BIHAR
|
December 4, 1952 |
|
BENODE SAHU
Vs. DILWAR JAMA KHAN
|
July 14, 1952 |
|
BHAGWAT RAI Vs. RAMASIS RAI
|
February 22, 1952 |
|
BHAGWAT SARAN SINGH
Vs. MITHILA SARAN SINGH
|
December 10, 1952 |
|
BHAI LAL TANTI
Vs. PRABHU SAHU
|
December 3, 1952 |
|
BHUTTA SHAH Vs. STATE
|
March 29, 1952 |
|
BIBI QAMRUN Vs. MOHAMMAD ALI SABIR
|
May 7, 1952 |
|
BIHAR SUBAI SUNNI MAJLIS AWKAF
Vs. SITARAM
|
January 29, 1952 |
|
BISHUNATH TEWARI Vs. UNION OF INDIAMIRCHI
|
May 6, 1952 |
|
BISHUNDEO SINGH
Vs. LEYAKAT ALI KHAN
|
January 15, 1952 |
|
BUJHAWAN KUER Vs. HANUMAN RAI
|
October 29, 1952 |
|
CHAKORI MAHTON Vs. MAHADEO SINGH
|
February 14, 1952 |
|
CHATURBHUJ PRASAD
Vs. MOUJI LAL
|
August 26, 1952 |
|
CHETU MUSHAR Vs. STATE
|
December 9, 1952 |
|
DALMIA JAIN AND CO LTD Vs. KALYANPORE LIME WORKS LTD
|
March 27, 1952 |
|
DAYANAND MODI
Vs. UNION OF INDIA
|
February 1, 1952 |
|
DELHO HANSDA
Vs. CHARANI HANSDA
|
December 8, 1952 |
|
DEO NARAIN SINGH Vs. SIABAR SINGH
|
May 12, 1952 |
|
DEO SARAN SINGH Vs. BARHU SINGH
|
February 19, 1952 |
|
DEVBRATA SHASTRI Vs. KRISHNA BALLABH
|
September 17, 1952 |
|
DHANI JHA Vs. RAM BAHADUR SAH
|
February 21, 1952 |
|
DHIRENDRA NATH BANERJI
Vs. NARHARI GIR
|
February 11, 1952 |
|
DHRUBA PRASAD PAL
Vs. CHAIRMAN PURULIA MUNICIPALITY
|
July 25, 1952 |
|
DIAMOND COAL CO LTD Vs. STATE OF BIHAR
|
December 9, 1952 |
|
DOMA SAO KISHUN LAL Vs. STATE OF BIHAR
|
February 6, 1952 |
|
DURGAJI Vs. STATE OF BIHAR
|
November 24, 1952 |
|
FATEH CHAND MURALIDHAR Vs. PROVINCE OF BIHAR
|
February 8, 1952 |
|
GANESH SAHI Vs. RAMDENI SAHI
|
July 23, 1952 |
|
GANGADHAR Vs. B B C I RAILWAY
|
August 4, 1952 |
|
GAURISHANKARJI Vs. RADHA GOBIND SINGH
|
April 17, 1952 |
|
GIRISH NARAIN SINGH Vs. AKHTAR HUSSAIN
|
December 15, 1952 |
|
GOPAL RAM Vs. RAM PRASAD
|
February 25, 1952 |
|
GOURI SHANKER SINGH Vs. RAM SINGHASAN SINGH
|
May 8, 1952 |
|
GULZAR CHAMAR
Vs. UGGAM CHAMAR
|
January 8, 1952 |
|
HARI PADA MAHAPATRA
Vs. HARI CHARAN JAMUDA
|
March 18, 1952 |
|
HARIKRISHNA SINHA
Vs. PATNA UNIVERSITY
|
March 28, 1952 |
|
HARMUKH RAI JAIRAM DAS
Vs. STATE
|
January 25, 1952 |
|
JADUNANDAN GOPE Vs. STATE
|
May 12, 1952 |
|
JAGANNATH PRASAD
Vs. MAHABIR RAM KUMAR
|
September 17, 1952 |
|
JAGDEO SAO Vs. BASUDEO NARAIN SINGH
|
July 30, 1952 |
|
JAGDISH CHANDRA
Vs. MUHAMMAD BUKHTIYAR SHAH
|
May 2, 1952 |
|
JAGDISH CHANDRA SINHA Vs. MAHARAJADHIRAJ DR SIR KAMESHWAR SINGH BAHADUR
|
September 4, 1952 |
|
JAMUNA KUER Vs. RAMAGYA KUER
|
September 4, 1952 |
|
JANAKINATH ROY Vs. STATE OF BIHAR
|
December 22, 1952 |
|
JITAN PANDY
Vs. SHYAM NARAIN SINGH
|
August 12, 1952 |
|
JITENDRA PRATAP
Vs. PADAM KUERI
|
September 23, 1952 |
|
JITTANRAM NIRMALRAM Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1952 |
|
JUGAL PRASAD MISSER
Vs. BHADAI DAS
|
September 23, 1952 |
|
JUNAS SURIN Vs. STATE
|
August 29, 1952 |
|
JWALA DATT GOBIND RAM
Vs. UNION OF INDIA RAILWAY DEPT
|
December 9, 1952 |
|
KALURAM CHAUDHURY
Vs. RAGHUPAT DUBEY
|
August 12, 1952 |
|
KAMESHWAR SINGH Vs. RAM PRASAD SHARMA
|
July 25, 1952 |
|
KAMESHWAR SINGH Vs. RAMDAHIN TEWARI
|
November 13, 1952 |
|
KANDHAI MAHTON Vs. PRASAD MAHTON
|
January 29, 1952 |
|
KANIRAM JANKI DAS
Vs. STATE OF BIHAR
|
February 4, 1952 |
|
KARAMVIR Vs. STATE
|
December 19, 1952 |
|
KASHI PRASAD Vs. BAIJU PASWAN
|
January 11, 1952 |
|
KUAR JAGDISH BAHADUR
Vs. GANESH PRASAD
|
July 15, 1952 |
|
LACHHMI NARAIN SAHY Vs. ASHRAFILAL SAH
|
March 26, 1952 |
|
LAKSHAMI NARAIN SINGH Vs. JUGESHWAR JHA
|
May 7, 1952 |
|
LALJI SINGH
Vs. STATE OF BIHAR
|
December 11, 1952 |
|
MADAN MOHAN SINGH Vs. BHIRGUNATH SINGH
|
February 28, 1952 |
|
MAHADEB MUKHERJEE
Vs. JAGANNATH PRASAD SINHA
|
January 16, 1952 |
|
MAHENDRA RAUT Vs. DARSAN RAUT
|
April 30, 1952 |
|
MANGTULAL Vs. RADHA SHYAM
|
September 23, 1952 |
|
MANIR MOMIN Vs. KAMESHWAR SINGH
|
January 8, 1952 |
|
MATHURA NATH SAH DEO Vs. BIRIA URAON
|
January 2, 1952 |
|
MATHURA PRASAD PRABHUDEYAL
Vs. STATE OF BIHAR
|
December 9, 1952 |
|
MATHURA PRASAD SINGH Vs. MAHENDRA SINGH
|
July 14, 1952 |
|
MD ANAS KHAN Vs. QAZIM KHAN
|
July 31, 1952 |
|
MOHAMMAD ANZAR HUSNAIN
Vs. STATE OF BIHAR
|
January 7, 1952 |
|
N B CHOUDHARY Vs. STATE
|
November 10, 1952 |
|
NANDLAL AGARWALA
Vs. STATE
|
January 14, 1952 |
|
NARAIN MISHRA
Vs. MAHANTH MISHRA
|
February 27, 1952 |
|
NATH SINGH Vs. EAST INDIAN RLY ADMINISTRATION
|
April 2, 1952 |
|
NIVAS SINGH
Vs. AMAR SAO
|
December 23, 1952 |
|
NOOR MOHAMMAD
Vs. HARIDAS
|
May 5, 1952 |
|
P K GANGULY Vs. G R DEVI
|
March 19, 1952 |
|
PALAT AHIR
Vs. BAIJNATH MAHTON
|
January 8, 1952 |
|
PATI KUMHAR Vs. AHIV KUMHAR
|
December 11, 1952 |
|
PRAMADA PRASAD MUKHARJEE
Vs. SAGARMAL AGARWALA
|
April 30, 1952 |
|
PRINTERS INDIA LTD Vs. PROVINCE OF BIHAR
|
December 17, 1952 |
|
PURNENDU NARAYAN
Vs. AKHOURI JAGANNATH PRASAD
|
January 2, 1952 |
|
RADHESHYAM Vs. DEVENDRA
|
May 5, 1952 |
|
RAGHUBAR MANDAL HARIHAR MANDAL
Vs. STATE OF BIHAR
|
January 8, 1952 |
|
RAGHUNATH SINGH Vs. STATE
|
September 8, 1952 |
|
RAJENDRABATI Vs. MUNGALAL
|
April 30, 1952 |
|
RAJKISHORE LALL Vs. BEGUM SULTAN JEHAN
|
July 16, 1952 |
|
RAJNARAIN SINGH
Vs. CHAIRMAN PATNA ADMINISTRATION COMMITTEE
|
December 22, 1952 |
|
RAM Vs. CHANDESHWAR PRASAD NARAYAN SINGH
|
April 22, 1952 |
|
RAM NARAIN CHAND Vs. PURNEA BANKING CORPORATION LTD
|
November 28, 1952 |
|
RAM PRASAD NARAYAN SAHI Vs. STATE OF BIHAR
|
January 3, 1952 |
|
RAM SARUP SINHA Vs. INDERDEO NARAYAN SINHA
|
July 29, 1952 |
|
RAMCHARAN SINGH
Vs. UNION OF INDIADHAROHAR KUER
|
October 22, 1952 |
|
RAMDHAN LAL SHARAFF Vs. PROVINCE OF BIHAR
|
January 29, 1952 |
|
RAMFAL THAKUR Vs. MANGAL CHAUDHURY
|
January 22, 1952 |
|
RAMZAN MOMIN Vs. DASRATH RAUT
|
February 14, 1952 |
|
RAUTMAL BAID OSWAL Vs. RAMESHWAR LAL SOMANI
|
July 31, 1952 |
|
REBATI RANJAN Vs. STATE OF BIHAR
|
December 16, 1952 |
|
ROSHAN MISTRI
Vs. BALBIR TEWARI
|
May 2, 1952 |
|
S K SAHANA AND SONS LTD Vs. STATE OF BIHAR
|
December 15, 1952 |
|
SAGARMAL JAIN
Vs. RAMJIWAN SAH
|
July 15, 1952 |
|
SAHDEYA KUAR Vs. RASH BEHARI SINGH
|
August 27, 1952 |
|
SAILESH KUMAR Vs. RAMA DEVI
|
February 12, 1952 |
|
SARBESWAR MAHATA Vs. CHOTA LAKHIRAM MAHATO
|
January 7, 1952 |
|
SASANKA SEKHAR PAL Vs. DINANATH GORAIN
|
January 17, 1952 |
|
SATDEO SINGH Vs. KAMAL SINGH
|
April 2, 1952 |
|
SATYANARAIN RAI Vs. BAIDYANATH RAI
|
December 5, 1952 |
|
SAWAL RAM PODDAR
Vs. STATE
|
January 15, 1952 |
|
SHEONARAIN PATHAK Vs. LACHMI NARAIN PATHAK
|
December 11, 1952 |
|
SHEONARAYAN JAISWAL Vs. STATE OF BIHAR
|
February 27, 1952 |
|
SHEOPUJAN KOIRI Vs. STATE
|
December 17, 1952 |
|
SHYAMA KUMARI
Vs. SHYAM SUNDER PRASAD SINGH
|
February 6, 1952 |
|
SIA KISHORI KUER Vs. BHAIRVI NANDAN SINHA
|
September 4, 1952 |
|
SITA RAM
Vs. STATE
|
August 12, 1952 |
|
SM RUPAI DEVI Vs. BAMDEB DAS
|
August 18, 1952 |
|
SREE SREE BHABAPRITANANDA OJHA Vs. PRESIDENT OF THE BIHAR STATE BOARD
|
October 9, 1952 |
|
STATE
Vs. AMRIT LAL
|
November 11, 1952 |
|
STATE
Vs. ALAKH NARAIN SINGH
|
December 3, 1952 |
|
STATE Vs. RUPLAL KOERI
|
November 7, 1952 |
|
STATE Vs. Q S A SHAKOOR DEPUTY MAGISTRATE
|
April 18, 1952 |
|
STATE OF BIHAR
Vs. PARMESHWAR LAL
|
August 8, 1952 |
|
STATE OF BIHAR
Vs. MANGAL SINGH
|
July 15, 1952 |
|
STATE OF BIHAR
Vs. GANAURI SAO
|
July 16, 1952 |
|
STATE OF BIHAR Vs. S M BADRUD DOZA
|
July 16, 1952 |
|
STATE OF BIHAR Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH BAHADUR OF DARBHANGA
|
February 19, 1952 |
|
SURAJMAL KEDIA
Vs. UNION OF INDIA
|
May 8, 1952 |
|
SURYA NARAIN BHAGWAN Vs. STATE
|
December 16, 1952 |
|
SYED SALAHUDDIN AHMAD
Vs. JANKI MAHTON
|
December 17, 1952 |
|
TARA PRASANNA GUPTA
Vs. JHAMAN RAM
|
April 22, 1952 |
|
THAKUR PRASAD SINGH Vs. RAGHUBAR PRASAD SINGH
|
April 21, 1952 |
|
TULSI DEI Vs. SATRUHAN SINGH
|
January 2, 1952 |
|
UNION OF INDIA Vs. SERAJUDDIN
|
December 15, 1952 |
|
UNION OF INDIA Vs. SHALIMAR TAR PRODUCTS LTD
|
August 5, 1952 |