|
ABDUL KABIR Vs. JAMILA KHATOON
|
January 5, 1950 |
|
ABDUL RAHIM
Vs. KING
|
January 31, 1950 |
|
ABDUL WAKIL KHAN
Vs. BIBI TALIMUNNISSA
|
March 14, 1950 |
|
ABINASH CHANDRA CHAKRAVERTY
Vs. SM KAMLA DEVI
|
February 13, 1950 |
|
ACHHAIBAR MISSIR Vs. SOHAN TELI
|
August 16, 1950 |
|
AMLESHWAR DAYAL SINHA
Vs. STATE OF BIHAR
|
October 10, 1950 |
|
ATTA KARIM
Vs. BIBI HABIBA SOGHRA
|
February 28, 1950 |
|
AWADH BIHARI SINGH Vs. JADU RAI
|
February 8, 1950 |
|
BABU PRASAD JHA Vs. MAHABIR JHA
|
April 11, 1950 |
|
BABU RAMESHWAR PRASAD SINGH Vs. AYYUB
|
March 23, 1950 |
|
BADRI NARAIN SINGH
Vs. BAGESHWARI PRASAD DUBEY
|
March 21, 1950 |
|
BADRI PRASAD
Vs. BRINDABAN BIHARI LAL
|
March 23, 1950 |
|
BAGARAM TULOULE
Vs. STATE OF BIHAR
|
April 5, 1950 |
|
BAGESHWARI DEVI Vs. INDIAN UNION
|
February 16, 1950 |
|
BAIKUNTH SINGH
Vs. JHULAN SINGH
|
April 21, 1950 |
|
BALMAKUND
Vs. FIRM PIRTHIRAJ GANESH DAS
|
February 21, 1950 |
|
BALMATI KUARI Vs. JAGBANDHAN NATH TEWARY
|
May 11, 1950 |
|
BANKIM CHANDRA CHAKRAVARTY
Vs. RAMKRISHNA SINGH
|
March 27, 1950 |
|
BANWARI LAL Vs. MADAN MOHAN
|
February 23, 1950 |
|
BASHIR Vs. STATE
|
August 16, 1950 |
|
BASMATTIA MALAHIN Vs. KAILASH CHANDRA SINGH
|
January 4, 1950 |
|
BASO BELDAR Vs. PARMESHWAR NARAYAN SINGH
|
February 27, 1950 |
|
BASUKI PRASAD SINGH
Vs. SATYA KINKAR SAHANA
|
May 1, 1950 |
|
BHAGWATI PRASAD SAH
Vs. RADHA KISHUN SAH
|
February 13, 1950 |
|
BHARATI PRESS Vs. CHIEF SECRETARY
|
October 13, 1950 |
|
BHOLA
Vs. KAUSHALYA
|
November 13, 1950 |
|
BIBI ALIQUNNISSA Vs. SK SHAFIQUE
|
February 7, 1950 |
|
BIBI ASGHARI Vs. MUHAMMAD KASIM
|
February 22, 1950 |
|
BIBI KHUDAI JATUL KUBRA Vs. BHAGALAN
|
March 13, 1950 |
|
BILAS DEVI Vs. BANSIDHAR SAHU
|
December 13, 1950 |
|
BIR SINGH
Vs. BUDHU RAM
|
March 22, 1950 |
|
BRAHMESHWAR PRASAD
Vs. STATE OF BIHAR
|
February 14, 1950 |
|
BRAJNANDAN SHARMA
Vs. STATE OF BIHAR
|
March 29, 1950 |
|
BUKHTIARPUR BIHAR LIGHT RAILWAY CO LTD Vs. DISTRICT BOARD
|
September 29, 1950 |
|
BUKHTIARPUR BIHAR LIGHT RLY CO LTD Vs. STATE OF BIHAR
|
September 8, 1950 |
|
BUNDI SINGH
Vs. JAIPRAKASH SINGH
|
February 2, 1950 |
|
C H BENSON Vs. RAM ARJUN DAS
|
July 27, 1950 |
|
CHANDRA SHEIKHAR PRASAD SINGH
Vs. STATE OF BIHAR
|
August 24, 1950 |
|
CHUTAHRU BHAGAT Vs. HIALAL SAH
|
January 12, 1950 |
|
DAMARI RAI Vs. RAMPIRIT AHIR
|
February 14, 1950 |
|
DASRATHI RAI CHAUDHURY
Vs. KALI CHARAN GHOSH
|
February 1, 1950 |
|
DEOBRAT SHASTRI Vs. RANG BAHADUR SINGH
|
August 7, 1950 |
|
DEORAJ SINGH AND OTHERS Vs. RAMBILAS SINGH AND OTHERS
|
November 27, 1950 |
|
DEVABRATA GANGULI
Vs. STATE OF BIHAR
|
February 3, 1950 |
|
DEWAN SINGH Vs. DEO NARAIN SINGH
|
August 28, 1950 |
|
DHANI SAHU Vs. JIRJODHAN PRASAD SINGH
|
August 11, 1950 |
|
DWARKA NATH SAHAI Vs. KEDAR NATH SAHAI
|
December 4, 1950 |
|
FIRM RAM KISHUN SHAH ETWARI SAHU
Vs. JAMUNA PRASAD
|
November 28, 1950 |
|
G L BISWAS Vs. STATE
|
August 8, 1950 |
|
GAJADHAR MARWARI Vs. BAIDYANATH MANDAL
|
April 5, 1950 |
|
GANESH RAM
Vs. BAIKUNTHESH PRASAD SINGH
|
April 13, 1950 |
|
GAURI SHANKAR JHUNJHUNWALA
Vs. BALDEO SAHUJEE
|
March 30, 1950 |
|
GHANSHYAM DAS GANGADHAR Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1950 |
|
GHULETAN DUBE Vs. KAMLAPATI SUKLA
|
August 25, 1950 |
|
GIRIJA NANDAN SINGH Vs. GIRDHARI SINGH
|
March 27, 1950 |
|
GOPAL KRISHNA PAL
Vs. STATE
|
December 6, 1950 |
|
GOPALJI SHARMA
Vs. STATE
|
November 15, 1950 |
|
GUPTESHWAR MISSIR
Vs. CHATURANAND MISSIR
|
February 24, 1950 |
|
HAKIM MD IDRIS Vs. KABIR
|
March 20, 1950 |
|
HARENDRA NATH PATHAK
Vs. STATE
|
September 12, 1950 |
|
HARIHAR PRASAD Vs. PRASAD MAHTON
|
February 28, 1950 |
|
HIRA MISTIRY
Vs. RAM BRIKSH SINGH
|
August 8, 1950 |
|
HITLAL MAHTON
Vs. KAMESHWAR SINGH BAHADUR
|
September 14, 1950 |
|
INDERDEO SINGH Vs. STATE
|
August 17, 1950 |
|
ISARI TIWARI Vs. BINDESHWARI PANDEY
|
February 7, 1950 |
|
J W BROUCKE Vs. KAMLESHWARI NARAIN SINGH
|
April 25, 1950 |
|
JAGDHARI KOERI Vs. AMBIKA SINGH
|
June 29, 1950 |
|
JAI GOBIND SINGH Vs. BAGAL LAL SINGH
|
March 23, 1950 |
|
JAMUNA PRASAD Vs. JOGENDRA PRASAD
|
March 14, 1950 |
|
JAMUNA PRASAD LALA
Vs. BENGAL IRON CO LTD
|
March 10, 1950 |
|
JANI KUER
Vs. STATE OF BIHAR
|
October 12, 1950 |
|
JANKI PRASAD CHOUDHARY Vs. RAM KRIPAL PANDEY
|
December 19, 1950 |
|
JANKI PRASAD CHOUDHARY Vs. RAMKRIPAL PANDEY
|
January 25, 1950 |
|
JATADHARI PRASAD Vs. KISHUN LAL DARUKA
|
July 27, 1950 |
|
JHARIA COAL FIELD ELECTRIC SUPPLY CO LTD Vs. KALURAM AGARWALA
|
December 21, 1950 |
|
JOGESH PRASAD SINGH Vs. RAMCHANDAR PRASAD SINGH
|
March 23, 1950 |
|
JOYNARAIN SAROGI Vs. BROJENDRA NATH MISRA AND OTHERS
|
November 17, 1950 |
|
KALYANPUR LIME WORKS LTD Vs. STATE OF BIHAR
|
August 30, 1950 |
|
KAMAKSHYA NARAIN SINGH
Vs. PROVINCE OF BIHAR
|
January 9, 1950 |
|
KAULESARI SINGH Vs. AMBIKA DUTT SINGH
|
February 13, 1950 |
|
KHUB NARAIN MISSIR Vs. RAMCHANDRA NARAIN DASS
|
January 25, 1950 |
|
KING Vs. BALDEO PASWAN
|
January 11, 1950 |
|
KISHUN DAS Vs. GANESH RAM
|
May 9, 1950 |
|
KRISHNADEVANAND RAMJI
Vs. KAPILDEO DAS
|
January 19, 1950 |
|
KUNJ BEHARI BANKA Vs. STATE
|
December 14, 1950 |
|
LAL SURAJ PRASAD
Vs. RAM CHARITAR SINGH
|
January 18, 1950 |
|
LAXMI NARAYAN NARAYAN SINGH Vs. DIPEN RAI
|
January 31, 1950 |
|
M A RAUF Vs. BODHI SINGH
|
May 5, 1950 |
|
MADAN LAL Vs. GHASIRAM
|
August 24, 1950 |
|
MADHUSUDAN LAL
Vs. SAILENDRA KISHORE
|
February 21, 1950 |
|
MAHABIR SINGH Vs. STATE
|
September 12, 1950 |
|
MAHADEO CHOUDHARY AND OTHERS Vs. SM. PARBATI DEVI AND OTHERS
|
February 1, 1950 |
|
MAHENDRA LAL KUSHIARY Vs. GURDEYAL SINGH AND ANOTHER
|
December 7, 1950 |
|
MANIK LAL MARTIA
Vs. STATE OF BIHAR
|
May 3, 1950 |
|
MANINDRA NATH BHATTACHARJEE
Vs. RAMPADA PAL
|
April 5, 1950 |
|
MIR HASAN KHAN Vs. STATE
|
December 21, 1950 |
|
MOHAMMAD JAMIL AHMAD AND ANOTHER Vs. SURAJ NARAIN PD.
|
February 28, 1950 |
|
MOHAN JHA Vs. SHIVADAYAL PRASAD
|
January 16, 1950 |
|
MOHAN LAHIRI Vs. KING
|
January 13, 1950 |
|
MOHIT LAL PANDIT Vs. STATE OF BIHAR
|
October 4, 1950 |
|
MRS. J.L. QUADROS Vs. ADELINE TERESA QUARDROS AND OTHERS
|
November 17, 1950 |
|
MURLI PRASAD GUPTA
Vs. SHEO KISHORE NARAIN
|
March 23, 1950 |
|
NAGENDRA PRATAP SINGH DEO
Vs. JOHARMAL PADIA
|
May 10, 1950 |
|
NATHU SINGH AND ANOTHER Vs. ROHIN SINGH AND OTHERS
|
November 15, 1950 |
|
NITYA GOPAL GOSWAMI Vs. SM GANGAMANI DEVI
|
March 24, 1950 |
|
NUR DEWAN Vs. STATE
|
August 9, 1950 |
|
PANCHAN J RATHORE Vs. MOHAN MOGHA
|
February 1, 1950 |
|
PARMESHWAR RAM BHADANI
Vs. STATE OF BIHAR
|
August 28, 1950 |
|
PITAMBAR CHAUDHURY
Vs. ACHOKI CHAUDHURY
|
February 6, 1950 |
|
PRAYAG DUSADH Vs. RAMJATAN PANDEY
|
April 24, 1950 |
|
PREMLAL HAJRA Vs. KING
|
January 31, 1950 |
|
PROVINCE OF BIHAR
Vs. KAMAKSHYA NARAIN SINGH
|
February 1, 1950 |
|
PROVINCE OF BIHAR
Vs. CHOUDHARY BALAM SINGH
|
February 14, 1950 |
|
PROVINCE OF BIHAR
Vs. PRITHVI CHAND LAL CHOWDHURY
|
October 12, 1950 |
|
PROVINCE OF BIHAR Vs. SURENDRA PRASAD OJHA
|
December 7, 1950 |
|
PROVINCE OF BIHAR Vs. ABDUL MAJID
|
September 12, 1950 |
|
RAGHUBANS PRASAD SINGH Vs. LAKHAN GOPE
|
April 24, 1950 |
|
RAGHURAJ PRASAD SINGH
Vs. BASUDEO SINGH
|
February 9, 1950 |
|
RAJA BAHADUR VISHESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1950 |
|
RAJA RAM SINGH
Vs. KANHAYA RAI
|
January 18, 1950 |
|
RAJBALLAM SINGH
Vs. MADHUSUDAN PRASAD SINGH
|
March 24, 1950 |
|
RAJBANSHI THAKUR
Vs. CHANDEY JHA
|
September 12, 1950 |
|
RAJKUMAR RAM Vs. CHAIRMAN SASARAM MUNICIPALITY
|
March 21, 1950 |
|
RAJKUMAR SINGH
Vs. UCHIT TATWA
|
December 13, 1950 |
|
RAM KISHUN RAI Vs. ASHIRBAD RAI
|
May 3, 1950 |
|
RAM KRISHNA DAS Vs. BINDESHWARI PRASAD
|
January 11, 1950 |
|
RAM LAKHAN SAO
Vs. STATE
|
November 17, 1950 |
|
RAM PRASAD SAO
Vs. SHANKAR PRASAD SAO
|
September 8, 1950 |
|
RAM RANBIJAYA PRASAD SINGH
Vs. STATE OF BIHAR
|
August 7, 1950 |
|
RAM SWARUP SINGH Vs. KAMALA PRASAD SINGH
|
March 23, 1950 |
|
RAMA GOPE Vs. STATE
|
June 12, 1950 |
|
RAMAUTAR AHIR
Vs. STATE
|
November 14, 1950 |
|
RAMAUTAR SINGH Vs. RAMSEWAK LAL
|
February 27, 1950 |
|
RAMCHARITAR SAH
Vs. BIFAI MAHTO
|
September 20, 1950 |
|
RAMESHWAR PRASAD SAHU
Vs. PARMESHWAR PRASAD SAHU
|
September 22, 1950 |
|
RAMJANAM TEWARY Vs. BINDESHWARI BAI
|
March 21, 1950 |
|
RAMLAKHAN RAM
Vs. STATE
|
August 8, 1950 |
|
RAMNATH SINGH Vs. DAWAS SINGH
|
May 10, 1950 |
|
RAMNIVAS KHANDELWAL Vs. MARIAM
|
September 15, 1950 |
|
RATAN ROY
Vs. STATE OF BIHAR
|
March 14, 1950 |
|
RUKMINI DEVI Vs. RAMBILAS SINGH
|
February 24, 1950 |
|
SAGRI BHAGAT Vs. STATE OF BIHAR
|
December 14, 1950 |
|
SAHABU MAHTON Vs. HARI RAM MAHTO
|
May 8, 1950 |
|
SAHIDAN Vs. RAHMAT ALI
|
October 4, 1950 |
|
SANTOSH KUMAR JAIN
Vs. STATE
|
March 22, 1950 |
|
SARAJOO PD Vs. RAMPAYARI DEBI
|
April 19, 1950 |
|
SAYEEDAH KHATOON Vs. STATE OF BIHAR
|
October 13, 1950 |
|
SHAIKH ALI JAN Vs. PHAGUNI
|
January 17, 1950 |
|
SHAM SUNDAR SINGH
Vs. DHIRENDRA NATH CHANDRA
|
May 12, 1950 |
|
SHEONANDAN SINGH Vs. MAIDA KUER
|
March 17, 1950 |
|
SHEONATH PRASAD Vs. BINDESHWARI PRASAD CHAUDHURY
|
April 25, 1950 |
|
SHEOPUJAN SINGH Vs. CHANDI SINGH
|
September 20, 1950 |
|
SHEOSAGAR SINGH
Vs. SITARAM KUMHAR
|
December 21, 1950 |
|
SIR KAMESHWAR SINGH
Vs. PROVINCE OF BIHAR
|
January 24, 1950 |
|
SIR KAMESHWAR SINGH Vs. PROVINCE OF BIHAR
|
June 5, 1950 |
|
SIRIKISHUN SINGH Vs. JAIMANGAL SINGH
|
August 11, 1950 |
|
SM GANGAMONI DEVI Vs. KUMUD CHANDRA MAZUMDAR
|
May 3, 1950 |
|
SM LILA DEVI Vs. BHATU MAHTON
|
March 24, 1950 |
|
SONABASHI KUER Vs. CHAUDHURY RAMDEO SINGH
|
August 21, 1950 |
|
STATE Vs. BANWARI SINGH
|
February 28, 1950 |
|
STATE Vs. DASRATH JHA
|
December 19, 1950 |
|
STATE Vs. VISHWANATH PRASAD VARMA
|
October 27, 1950 |
|
STATE OF BIHAR Vs. AMIR HASAN
|
November 29, 1950 |
|
SUBA DUSADH
Vs. SHIVA PRASAD
|
March 10, 1950 |
|
SUBODH GOPAL BOSE Vs. DALMIA JAIN AND CO LTD
|
September 19, 1950 |
|
SUBODH KUMAR SINGH Vs. STATE
|
December 21, 1950 |
|
SUKH LAL GOPE Vs. SATYADEO PRASAD
|
September 12, 1950 |
|
SUMAN TAWAFF
Vs. GAYA MUNICIPALITY
|
November 17, 1950 |
|
SUNIRMAL DUTTA
Vs. PROVINCE OF BIHAR
|
January 24, 1950 |
|
SURAJ NARAIN RAI Vs. STATE
|
May 11, 1950 |
|
SURENDRA NATH KARANDEO
Vs. DIGAMBAR PATHAK
|
March 16, 1950 |
|
SURYA MOHAN THAKUR
Vs. STATE OF BIHAR
|
December 14, 1950 |
|
THAKUR YUGAL KISHORE SINHA Vs. STATE OF BIHAR
|
April 5, 1950 |
|
THE SASA MUSA SUGAR MILLS LTD. Vs. SUGENI PANDEY AND ANOTHER
|
August 9, 1950 |
|
TOBACCO MANUFACTURERS INDIA LTD Vs. STATE OF BIHAR
|
May 16, 1950 |
|
TRUSTEES OF THE PROVIDENT FUND OF THE TINPLATE CO OF INDIA LTD Vs. MUKTILALL AGARWALA
|
May 12, 1950 |
|
UNION OF INDIA Vs. BAIJNATH MADAN LALL
|
August 21, 1950 |
|
VISHESWAR SINGH
Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1950 |
|
WAZIR MAHTON Vs. BADRI MAHTON
|
February 3, 1950 |