|
ABDUL GAFOOR
Vs. SAGUN CHOUDHARY
|
February 16, 1948 |
|
ARUN KUMAR SINHA Vs. PROVINCE OF BIHAR
|
October 21, 1948 |
|
BAIDYA NATH BANERJI
Vs. HIMANGSU BALA BOSE
|
September 24, 1948 |
|
BHAGWAN DAS
Vs. JANAK LAL THAKUR
|
September 1, 1948 |
|
BIJOYANAND SINGH Vs. DOMA DUSADH
|
July 20, 1948 |
|
BILAS RAI BOHIT RAMLA
Vs. KING
|
May 18, 1948 |
|
CHUNNILAL GANPATRAI Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. RAJA BAHADUR KAMAKHAYA NARAYAN SINGH
|
July 6, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. RAMACHANDRA KESHARDEO
|
April 9, 1948 |
|
DAMODAR JHA
Vs. MAHANGU JHA
|
August 16, 1948 |
|
GAURI SHANKAR Vs. AMBIKA DUTT
|
August 19, 1948 |
|
GOPI KRISHNA PRASAD Vs. JANAK PRASAD
|
April 20, 1948 |
|
HARIHAR PROSAD SINGH Vs. GANGA SINGH
|
March 23, 1948 |
|
HRIDAY NARAIN Vs. HARICHARAN TIWARI
|
March 5, 1948 |
|
JADUNANDAN SAHU DEOKISANRAM Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1948 |
|
KAMAKSHYA NARAIN SINGH BAHADUR
Vs. BALDEO SAHAI
|
March 10, 1948 |
|
KAMLA PRASAD AND OTHERS Vs. BHIKHAN MAHTON AND OTHERS
|
March 31, 1948 |
|
KARALI CHARAN CHATTERJI Vs. KING
|
April 15, 1948 |
|
KARU MIAN Vs. KADAR LAL
|
December 1, 1948 |
|
KEDARNATH LAL Vs. SHEONARAIN RAM
|
July 20, 1948 |
|
KING Vs. HARIHAR SINGH
|
September 6, 1948 |
|
KING Vs. MOULE BUX
|
October 29, 1948 |
|
KING Vs. PARMANAND
|
November 5, 1948 |
|
KING EMPEROR Vs. SHEO SHANKER SINGH
|
April 7, 1948 |
|
LALU GOPE Vs. KING
|
November 26, 1948 |
|
LAXMI NARAIN BHADANI Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1948 |
|
MAHARAJA PRATAP SINGH BAHADUR Vs. PROVINCE OF BIHAR
|
September 15, 1948 |
|
MAHARAJA RAM RAN VIJAYA PRASAD SINGH Vs. PROVINCE OF BIHAR
|
September 16, 1948 |
|
MAHARANI JANKI KUER Vs. STATE OF BIHAR
|
October 12, 1948 |
|
MOHAMMAD MIAN Vs. JUGESHWAR PRASAD
|
March 31, 1948 |
|
PARMANAND VERMA Vs. SATNARAIN PRASAD
|
March 5, 1948 |
|
PRADYAMAN PRASAD SINGH
Vs. MAHADEO SINGH
|
December 1, 1948 |
|
PRATAP SINGH BAHADUR
Vs. PROVINCE OF BIHAR
|
September 15, 1948 |
|
PROVINCE BIHAR Vs. JOKHI RAM RAM PRASAD AND ANOTHER
|
September 28, 1948 |
|
PROVINCE OF BIHAR
Vs. PROPRIETORS OF RAM NAGAR ESTATE
|
September 14, 1948 |
|
PROVINCE OF BIHAR
Vs. CHHEDILAL SHARMA
|
September 8, 1948 |
|
PROVINCE OF BIHAR Vs. RAMCHARITAR MAHTON
|
September 8, 1948 |
|
PROVINCE OF BIHAR Vs. GAJENDRA NARAIN SINGH
|
January 2, 1948 |
|
PROVINCE OF BIHAR Vs. RAI BAHADUR KHETRA MOHAN KUNAR
|
September 28, 1948 |
|
PROVINCE OF BIHAR Vs. BHAGWAT PRASAD
|
December 10, 1948 |
|
PURNA CHANDRA TEWARI Vs. GOBINDA MISHRA
|
April 2, 1948 |
|
RAGHU SINGH Vs. BHAIRO PRASAD TRIGUNAIT
|
August 3, 1948 |
|
RAGHUNANDAN YADAV Vs. PROVINCE OF BIHAR
|
October 27, 1948 |
|
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
|
January 20, 1948 |
|
RAJA VISHESHWAR Vs. PROVINCE OF BIHAR
|
August 10, 1948 |
|
RAJESHWAR PRASAD SINGH Vs. PROVINCE OF BIHAR
|
November 5, 1948 |
|
RAJIBNATH MUKHERJEE
Vs. CHOTA NAGPUR BANKING ASSOCIATION LTD
|
March 3, 1948 |
|
RAM NARAIN CHAUBEY Vs. PANACHAND JAIN
|
September 13, 1948 |
|
RAM RANBIJAYA PRASAD SINGH
Vs. PROVINCE OF BIHAR
|
September 16, 1948 |
|
RAMNATH RAM
Vs. JAMUNA PRASAD
|
April 5, 1948 |
|
RANCHI ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1948 |
|
RANG BAHADUR RAI Vs. KING
|
November 30, 1948 |
|
REHI DAMODAR LALJEE
Vs. SONE BASANT LAL
|
August 12, 1948 |
|
S M YAQUB Vs. T N BASU
|
September 17, 1948 |
|
SIDDIQUE ALI Vs. PROVINCE OF BIHAR
|
October 20, 1948 |
|
SITARAM JAGATRAMKA Vs. KING
|
June 16, 1948 |
|
SRINIVAS RAMKUMAR Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1948 |
|
SUBODH SINGH Vs. PROVINCE OF BIHAR
|
October 26, 1948 |
|
THAKURJI Vs. RAGHVESHSURENDRA SAHI
|
March 18, 1948 |
|
TRIBENI TEWARI Vs. SHEO SINGH
|
September 22, 1948 |
|
UPENDRA PRATAP NARAIN SAHI
Vs. DULHIN ISHWARWATI KUER
|
April 16, 1948 |
|
VISHESHWAR SINGH
Vs. PROVINCE OF BIHAR
|
August 10, 1948 |
LOGIN