| Case Title | Date |
|---|---|
| BINDESHWARI PRASAD JAYSAWAL Vs. EMPEROR | October 17, 1947 |
| HASSAN KASSAM Vs. COMMISSIONER OF INCOME TAX | September 10, 1947 |
| LALITA DEVI Vs. EMPEROR | June 11, 1947 |
| PROVINCE OF BIHAR Vs. RANI BHUBNESHWARI KUER | September 11, 1947 |
| PROVINCE OF BIHAR Vs. MAHARANI JANKI KUER | January 8, 1947 |
| PROVINCE OF BIHAR Vs. RAI SHAMBHU LAL BOSE | January 15, 1947 |
| PROVINCE OF BIHAR Vs. RAJA BAHADUR KAMAKHYA NARAYAN SINGH | February 21, 1947 |
| REKHABCHAND SAROGI Vs. COMMISSIONER OF INCOME TAX | September 19, 1947 |
| S C MAZUMDAR RECEIVER TRIGUNAIT BROTHERS ESTATE Vs. COMMISSIONER OF INCOME TAX | August 29, 1947 |
| SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX | January 10, 1947 |
| TALCHAR SABAI GRASS TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX | September 10, 1947 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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