| Case Title | Date |
|---|---|
| CHATTURAM Vs. COMMISSIONER OF INCOME TAX | August 27, 1946 |
| COMMISSIONER OF INCOME TAX Vs. RAJA BAHADUR KAMAKSHYA NARAIN SINGH | September 2, 1946 |
| COMMISSIONER OF INCOME TAX Vs. CHANDRAMONI PATTAMAHADEVI RANI SAHEBA | January 9, 1946 |
| DEONITI PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX | December 18, 1946 |
| GOVERNMENT OF BIHAR Vs. MOTHIHARI ESTATE LIMITED | January 9, 1946 |
| JYOTISHWARI KALIMATA Vs. COMMISSIONER OF INCOME TAX | August 21, 1946 |
| MOTAMAL JETHUMAL Vs. COMMISSIONER OF INCOME TAX | December 20, 1946 |
| PROVINCE OF BIHAR Vs. HAYES F R | January 28, 1946 |
| PROVINCE OF BIHAR Vs. MAHANTH HARIBHAJAN DAS OF ANDHARI | January 9, 1946 |
| PROVINCE OF BIHAR Vs. MAHARAJA MAHADEVASHRAM PRATAP SAHI | January 9, 1946 |
| RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX | August 22, 1946 |
| RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX | August 27, 1946 |
| RAMBHAGAT SAO JANKI SAO Vs. PROVINCE OF BIHAR | April 15, 1946 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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