| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT LIMITED | August 15, 1945 |
| COMMISSIONER OF INCOME TAX Vs. JAINARAIN JAGANNATH | August 15, 1945 |
| COMMISSIONER OF INCOME TAX Vs. DARSANRAM | August 15, 1945 |
| COMMISSIONER OF INCOME TAX Vs. SAHANA AND SONS S K | December 12, 1945 |
| COMMISSIONER OF INCOME TAX Vs. MAHARANI GYAN MANJURI KUARI | January 17, 1945 |
| INDO SWISS TRADING CO., LTD. Vs. HEMENDRA LAL ROY | August 6, 1945 |
| KHEMJI WALJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX | August 15, 1945 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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