| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX Vs. LACHMI NARAIN BHADANI | February 3, 1944 |
| COMMISSIONER OF INCOME TAX Vs. RAJA SRI SRI KALYANI PRASAD DEO | December 14, 1944 |
| DANBY E C Vs. COMMISSIONER OF INCOME TAX | February 3, 1944 |
| FAZAL DHALA Vs. COMMISSIONER OF INCOME TAX | February 3, 1944 |
| JAGDISH CHANDRA DEO DHABAL DEB Vs. DHANPATI SINGH DEB | February 15, 1944 |
| JUTHARAM JANKIDAS Vs. COMMISSIONER OF INCOME TAX | February 15, 1944 |
| KHAN BAHADUR M HABIBUR RAHMAN Vs. COMMISSIONER OF INCOME TAX | December 14, 1944 |
| LAKSHMI DAIJI Vs. COMMISSIONER OF INCOME TAX | February 15, 1944 |
| MAKSUDAN RAM Vs. EMPEROR | February 8, 1944 |
| PROVINCE OF BIHAR Vs. LAL CHOUDHURY P C | February 15, 1944 |
| PROVINCE OF BIHAR Vs. DALIP NARAIN SINGH | March 6, 1944 |
| RAMENDRA KUMAR Vs. BRAJAMOHAN | February 2, 1944 |
| RAMKISHORE PRASAD Vs. EMPEROR | October 27, 1944 |
| ZAINUDDIN HUSSAIN MIRZA Vs. COMMISSIONER OF INCOME TAX | February 15, 1944 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN