| Case Title | Date |
|---|---|
| BANSIDHAR DHANDHANIA R B Vs. COMMISSIONER OF INCOME TAX | November 8, 1943 |
| COMMISSIONER OF INCOME TAX Vs. ABDUL RAUF | September 30, 1943 |
| COMMISSIONER OF INCOME TAX Vs. MAHARAJA OF DARBHANGA | September 22, 1943 |
| DALMIA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX | September 23, 1943 |
| MAHARANI GYAN MANJARI KUARI DOWAGER MAHARANI OF HATHWA Vs. COMMISSIONER OF INCOME TAX | September 22, 1943 |
| SOVARAM JOKHIRAM Vs. COMMISSIONER OF INCOME TAX | September 15, 1943 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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