| Case Title | Date |
|---|---|
| EAST KHAS JHARIA COLLIERY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX | April 24, 1942 |
| EAST KHAS JHARIA COLLIERY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX | May 4, 1942 |
| MAHARAJA BAHADUR RAM RAN VIJAY PRASAD SINGH Vs. PROVINCE OF BIHAR | April 1, 1942 |
| MAHARAJA KAMAKHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX | March 21, 1942 |
| MUSAMMAT RADHA KUER Vs. COMMISSIONER OF INCOME TAX | April 22, 1942 |
| NOPERAM RAM GOPAL Vs. COMMISSIONER OF INCOME TAX | April 7, 1942 |
| PROVINCE OF BIHAR Vs. RAJA BAHADUR HARIHARM PRASAD NARAIN SINGH OF RAJ AMAWA | April 1, 1942 |
| RAJA SHIVA PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX | April 11, 1942 |
| RAMCHANDRA DEV Vs. COMMISSIONER OF INCOME TAX | March 12, 1942 |
| S R MITTRA IN RE Vs. STATE | March 8, 1942 |
| SIDHESWAR PRASAD NARAYAN SINGH Vs. COMMISSIONER OF INCOME TAX | April 1, 1942 |
| SIRDAR BAHADUR INDRA SINGH Vs. COMMISSIONER OF INCOME TAX | September 18, 1942 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN