| Case Title | Date |
|---|---|
| BISHWANATH SINGH SHARMA Vs. COMMISSIONER OF INCOME TAX | April 29, 1941 |
| GANESH DAS RAM SINGH OF DOMELGANJ, Vs. RE | March 18, 1941 |
| HAKIM SAIYID FIDA ALI Vs. RANI BHUNESHWARI KUAR | February 18, 1941 |
| HALKHORI RAM Vs. KING EMPEROR | January 24, 1941 |
| HARIHAR GIR SIR MAHANT Vs. COMMISSIONER OF INCOME TAX | March 4, 1941 |
| INDERCHAND Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL | July 29, 1941 |
| JHALAK PRASAD SINGH Vs. PROVINCE OF BIHAR | April 17, 1941 |
| KANIRAM GANPAT RAI Vs. COMMISSIONER OF INCOME TAX | April 28, 1941 |
| MAKHAN MAL RAM CHAND Vs. COMMISSIONER OF INCOME TAX | March 18, 1941 |
| PROVINCE OF BIHAR Vs. MAHARAJA PRATAP UDAI NATH SAHI DEO OF RATUGARH | April 17, 1941 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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