| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX Vs. PANDIT DHANESHWARDHAR MISRA | April 2, 1940 |
| COMMISSIONER OF INCOME TAX Vs. KUMAR KAMAKSHA NARAIN SINGH MAHARAJA OF PADMA | September 6, 1940 |
| RAI BAHADUR H P BANNERJI Vs. COMMISSIONER OF INCOME TAX | November 20, 1940 |
| RAI BAHADUR LOKENATH PRASAD DHANDHANIA Vs. COMMISSIONER OF INCOME TAX | April 2, 1940 |
| RANI BHUBNESHWARI KUAR Vs. COMMISSIONER OF INCOME TAX | August 7, 1940 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN