| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX Vs. JUG SAH MUNI LAL SAH | August 24, 1939 |
| COMMISSIONER OF INCOME TAX Vs. VISWESHWAR SINGH | August 25, 1939 |
| COMMISSIONER OF INCOME TAX Vs. RANI PRAYAG KUMARI DEBI | September 26, 1939 |
| INDARCHAND KAGRIWAL Vs. COMMISSIONER OF INCOME TAX | May 1, 1939 |
| RAJA BAHADUR DHAKESWAR PRASAD NARAYAN SINGH Vs. COMMISSIONER OF INCOME TAX | January 3, 1939 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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