| Case Title | Date |
|---|---|
| CHHOTOO LAL Vs. MTBIBI SAKINA | September 3, 1937 |
| COMMISSIONER OF INCOME TAX Vs. KAMESHWAR SINGH OF DARBHANGA MAHARAJADHIRAJA SIR | November 23, 1937 |
| MULCHAND HIRALAL Vs. COMMISSIONER OF INCOME TAX | November 30, 1937 |
| SONU LAL Vs. COMMISSIONER OF INCOME TAX | November 15, 1937 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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