| Case Title | Date |
|---|---|
| EMPEROR Vs. FAKIRA MAHANTI | March 16, 1928 |
| KISHORI JHA Vs. ANAND KISHORE JHA | March 12, 1928 |
| RAMJAS MARWARI Vs. BARUNI MAHTON | November 1, 1928 |
| ULFAT KHAN Vs. EMPEROR | February 2, 1928 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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