| Case Title | Date |
|---|---|
| DAROGA SINGH Vs. KING-EMPEROR | March 24, 1924 |
| JOTIRMOYEE DEBI Vs. RAGHUNATH PATHAK | May 30, 1924 |
| JWALA PRASAD THAKUR MAHTON Vs. JHAMAN MAHTON | January 3, 1924 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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