| Case Title | Date |
|---|---|
| DURGANAND OJHA Vs. HIRANAND OJHA | May 2, 1923 |
| LUTHER SAHU Vs. DOMAN RAM | May 25, 1923 |
| NATHSAHI Vs. IMAM REZA | July 2, 1923 |
| THAKURAIN FULBATI KUMARI Vs. MAHARAJ KUMAR RAO | April 17, 1923 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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