| Case Title | Date |
|---|---|
| DEPUTY DIRECTOR OF AGRICULTURE KALAHANDI Vs. MURALI SAHU | February 20, 2019 |
| DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. ANJALI DAS | February 22, 2019 |
| WESCO UTILITY LTD Vs. PRABHUDATTA PUROHIT | April 5, 2019 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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