| Case Title | Date |
|---|---|
| AGRICULTURE INSURANCE COMPANY OF INDIA LTD Vs. SHYAMAL PODDAR | May 30, 2014 |
| BHUBANESWAR DEVELOPMENT AUTHORITY Vs. BRAHMANANDA HOTA | May 30, 2014 |
| DY DIRECTOR OF AGRICULTURE, KEONJHAR Vs. NAROTTAM PATRA, S/O KRUSHNA CHANDRA PATRA AND ORS | May 30, 2014 |
| NESCO Vs. BABURAM BEHERA | May 30, 2014 |
| UNITED INDIA INSURANCE CO. LTD Vs. RITA PANSARI | May 30, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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