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Year 2011 of ORISSA STATE CONSUMER DISPUTE REDRESSAL COMMISSION
Home
ORISSA STATE CONSUMER DISPUTE REDRESSAL COMMISSION
2011
List of
Cases
Case Title
Date
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. AHALYA BEHERA, WIFE OF LATE NARAYAN BEHERA
March 3, 2011
ICICI BANK Vs. KHETRABASI NAYAK
April 18, 2011
NEW INDIA INSURANCE CO LTD Vs. RABINDRANATH SAHU AND ORS
March 3, 2011